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Madhya Pradesh High Court

Pawan Giri vs The State Of Madhya Pradesh on 11 July, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4205 of 2023 (PAWAN GIRI Vs THE STATE OF MADHYA PRADESH) Dated : 11-07-2023 None for the appellant.

Adjourned.

(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 7/12/2023 10:09:46 AM