Delhi High Court - Orders
Sandisk Llc & Anr vs M/S Excel Marketing on 11 October, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 992/2018
SANDISK LLC & ANR. ..... Plaintiffs
Through: Mr. Prithvi Singh and Ms. Devyani
Nath, Advocates.
versus
M/S EXCEL MARKETING ..... Defendant
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.10.2022 Order-sheets indicate that there has been no appearance on behalf of the Defendant since 30.08.2019, save and except, on 11.09.2019 and 11.12.2019.
In the interest of justice, adverse orders are deferred for today. Issue Court notice to the Defendant, without process fee, returnable on 17.11.2022.
JYOTI SINGH, J OCTOBER 11, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.10.2022 21:10:13