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Delhi High Court - Orders

Sandisk Llc & Anr vs M/S Excel Marketing on 11 October, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~17
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(COMM) 992/2018
                               SANDISK LLC & ANR.                      ..... Plaintiffs
                                             Through: Mr. Prithvi Singh and Ms. Devyani
                                             Nath, Advocates.

                                                   versus

                               M/S EXCEL MARKETING                                   ..... Defendant
                                            Through:             None.

                               CORAM:
                               HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 11.10.2022 Order-sheets indicate that there has been no appearance on behalf of the Defendant since 30.08.2019, save and except, on 11.09.2019 and 11.12.2019.

In the interest of justice, adverse orders are deferred for today. Issue Court notice to the Defendant, without process fee, returnable on 17.11.2022.

JYOTI SINGH, J OCTOBER 11, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.10.2022 21:10:13