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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(h) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(h)"Extension Education" means the educational activities concerned with the training of livestock farmers, house wives and other groups concerned with animal health or welfare or improved animal husbandry practices and various phases of scientific technology related to animal production and marketing and includes demonstration to carry the new technology and innovation to livestock farms and farm homes through the departments of Animal husbandry, Fisheries and the like;