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Union of India - Section

Section 149 in Code on Social Security, 2020

149. Power of Central Government to give directions to State Government and Social Security Organisations.

- The Central Government may give directions to-
(i)any State Government or a State Board constituted under section 12 to execute in that State, of any of the provisions of this Code; or
(ii)any of the Social Security Organisations in respect of the matters relating to the implementation of the provisions of this Code.