Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Drugs and Cosmetics Rules, 1945 1. Short title, extent and commencement. - (1) These rules may be called The Drugs and Cosmetics Rules, 1945. (2)They extend to the whole of India [* * *].[* * *] [Sub-Rule (3) omitted by G.S.R. 19, dated 15.12.1977 (w.e.f. 7.1.1978).]
