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[Cites 0, Cited by 0] [Section 51(6)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(6)(b) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(b)The licensee shall cooperate with the Commission's staff, consultants, investigators and experts to enable them to discharge their functions and to submit a report to the Commission on the outcome of their findings.