Delhi High Court - Orders
Commissioner Of Police Delhi Police & ... vs Manjeet on 1 February, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1258/2023
COMMISSIONER OF POLICE DELHI POLICE
& ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. N.K. Singh, Ms.
Palak Rohmetra, Ms. Laavanya
Kaushik and Ms. Aliza Alam,
Advocates.
versus
MANJEET ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 01.02.2023 CM APPL. 4760/2023 Exemption allowed, subject to all just exceptions. Application stands disposed of.
W.P.(C) 1258/2023 & CM APPL. 4759/2023 (stay) Issue notice to the respondent, returnable on August 24, 2023. Till the next date of hearing, there shall be stay of impugned judgment/order dated October 19, 2022 passed by Central Administrative Tribunal, Principal Bench, New Delhi in O.A. No. 742/2022.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J FEBRUARY 1, 2023/akc Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:06.02.2023 13:23:16