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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(2)(ii) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(ii)undertake research on various problems connected with housing schemes in general and find out in particular the economical methods of constructing houses suited to local conditions;