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State of Gujarat - Section

Section 40 in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

40. Power of State Government to appoint its employees.

It shall be competent for the State Government, if it considers it necessary to do so, to appoint any employee of the State Government to any office or post under the Ambaji Pilgrimage Tourism Authority upon such terms and conditions as the State Government may determine.