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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(v) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994

(v)'Notification' means, a notification published in the [Telangana Gazette] [Substituted by G.O.Ms.No.16, Finance (HRM.I) Department, dated 26.02.2016];