Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 8 September, 2025
ITEM NO.16+26 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1616/2025 in C.A. No. 9048/2012
[Arising out of impugned final judgment and order dated 17-04-2014
in C.A. No. No. 9048/2012 passed by the Supreme Court of India]
PARSHVANATH CHARITABLE TRUST & ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
(FOR ADMISSION AND IA No. 215433/2025 - APPROPRIATE
ORDERS/DIRECTIONS)
WITH
W.P.(C) No(s). 835/2025
(IA No. 213586/2025 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 840/2025 (X)
Date : 08-09-2025 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :
Mr. Amitesh Kumar, Adv.
Mr. Shashank Shekhar Singh, AOR
Ms. Preeti Kumari, Adv.
Mr. Harish Pandey, Adv.
Mr. Chandrashekhar Singh, Adv.
Ms. Mohini Priya, AOR
Ms. Sayesha Gambhir, Adv.
For Respondent(s) :
Mr. Harish Pandey, AOR
Mr. Devvrat Yadav, Adv.
Mr. K.M. Nataraj, ASG
Mr. Shailesh Madiyal, Sr. Adv.
Mr. Vinayak Sharma, Adv.
Signature Not Verified
Mr. Shaurya Rai, Adv.
Digitally signed by Mr. Anuj Udupa, Adv.
DEEPAK SINGH
Date: 2025.09.09
16:33:04 IST Ms. Astha Singh, Adv.
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
M.A. No. 1616/2025 in C.A. No. 9048/2012
1. The cut-off date for grant of affiliation is extended by a period of one week from today, for the academic session 2025-2026.
2. The miscellaneous application is, accordingly, disposed of. W.P.(C) No(s). 835/2025 and 840 of 2025
1. In view of order passed in M.A. No. 1616/2025 in C.A. No. 9048/2012, nothing survives for consideration in these writ petitions.
2. Hence, these writ petitions are disposed of as rendered infructous.
(DEEPAK SINGH) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
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