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[Cites 0, Cited by 0] [Section 62BH] [Entire Act]

State of Jharkhand - Subsection

Section 62BH(3) in Bihar Factories Rules, 1950

(3)Notwithstanding anything contained in sub-rule (2), the Chief Inspector may require, the Occupiers of any of the factories or class or description of factories to comply with the requirements of sub-rule (1) if, in his opinion, it is expedient to do so.