Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 543] [Entire Act] State of Punjab - Subsection Section 543(1) in Punjab Jail Manual, 1996 (1)such wilful disobedience to any regulation of the prison, as shall have been declared by rules made under Section 59 of the Prisons Act, 1894 to be a prison-offence;
