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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)The Adhyaksha, the Mukhya Adhikari, the Pramukh or the Khand Vikas Adhikari, as the case may be, shall comply with every requisition made under sub-section (1) without unreasonable delay.