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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Pension to Indigent Sports Persons Rules, 2000

(2)The Director, Sports and Youth Services, Orissa shall prepare an identity card for the pensioner which should contain the following information:
  Block/Town/Municipality/N.A.C. Grama Panchayat/Ward No.
(i) Name of pensioner ….
(ii) Father's Name ….
(iii) Full Address (Via P.O., District and Pincode) ….
(iv) Age of the pension holder on the date of sanction ….
(v) Number allotted to the Pensioner ….
Signature/Thumb Impressionof the Pensioner Signature of the Director,Sports and Y.S., Orissa.
Note. - One passport size photograph duly defaced by the seal and signature of the Director, Sports and Y. S. shall be affixed to the right hand corner of the Identity Card. Another passport size photograph duly attested by Director; Sports and Y.S. is to be pasted in a Register against the number allotted to the pension holder. The Register shall contain all the information of Identity Card.