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State of Gujarat - Section

Section 23 in First Statutes of the Rai University

23. Cooperation with other Universities and Institutions.

(1)The Provost shall actively explore the avenues for cooperation with other Universities in India and overseas, and establish working relationship with other institutions, which could play a complementary role for furtherance of the objectives of the University.
(2)The Provost shall execute and sign such documents as may be needed for forging alliances as aforesaid and place before the Board of Management the details of new alliances in the Board Meeting at the earliest opportunity.