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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(4)The procedure to be followed in the exercise of its powers and discharge of its functions by the Governing Body , and the term of office of, and the manner of filling vacancies among the members of the Governing Body shall be such as may be prescribed by regulation.