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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3) in West Bengal College Service Commission Act, 2012

(3)For selection of persons for appointment to the post of principals in various Government aided Colleges in West Bengal, the Commission shall be aided by the following experts,-
(i)the Chancellor's nominee, not below the rank of a Professor of a University; and
(ii)not less than two Vice-Chancellors of different Universities or their nominees, not below the rank of a Professor of a University:
Provided that where all the posts of Principals in Government aided Colleges intended for appointment fall under the jurisdiction of a single University, the Commission shall be aided by the Vice-Chancellor or his nominee not below the rank of a Professor, of that University and any other Vice-Chancellor or his nominee not below the rank of a Professor of any other University as may be provided for by regulations.