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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 82(3)(b) in The Andaman and Nicobar Islands Excise Regulation, 2012

(b)accompanied by a fee often per cent of the amount involved or two thousand rupees, whichever is higher, where such appeal is filed by the other party;