Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Regulation of Coaching Act, 2002 1. Short title and commencement. (1)This Act may be called the Uttar Pradesh Regulation of Coaching Act, 2002.(2)It shall be deemed to have come into force on June 27, 2002.
