Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(7) in Rajasthan Public Parks Rules, 1959 (7)bring an animal other than a horse which is being ridden or harnessed in a vehicle or dogs which is on leashes or left under effective control in a vehicle,
