Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Tamilnadu - Subsection Section 77(4) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (4)In the case of refund of lapsed deposit amount, the procedure laid down in rule 73 shall be followed.
