Himachal Pradesh High Court
Man Singh vs . Sanjay Kundu on 30 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Man Singh vs. Sanjay Kundu COPC No. 01 of 2021 .
30.03.2022 Present: Mr. Ajay Chandel, Advocate for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with M/s Manoj Bagga and Sunny Datwalia, Assistant Advocate Generals for the respondent.
Heard for some time. Learned Additional Advocate General submits that he may be granted two weeks' time to have instructions in the matter. Ordered accordingly. List for continuation, as prayed for, on 22.04.2022.
(Ajay Mohan Goel) Judge March 30, 2022 (narender) ::: Downloaded on - 30/03/2022 20:20:12 :::CIS