Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(iv) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(iv)exercise or perform his powers and functions and discharge his duties promptly and effectively.