Bombay High Court
Commissioner Of Income Tax, Central - I vs Abg Infralogistics Ltd., (Formerly Abg ... on 16 October, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 16th October, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
37 CHOLL/664/2019 ) Ms. Sakshi Sharma I/b. Ms. ARBP/1341/2014 ) Bodhanwalla and Company, Advocate ) for applicants.
) ) P.C. : Applicants and/or their Advocate to ) remove office objections on the chamber ) order and get the same numbered ) and/or registered on or before ) 13.11.2019, failing chamber order to ) stand rejected for non-removal of office ) objections under O.S.Rule 986.
38 CHOLL/671/2019 ) None present.
S/2533/2010 ) ) P.C. : Applicants and/or their Advocates to 39 CHOLL/672/2019 ) remove office objections on the chamber COMS/506/2016 ) orders and get the same numbered ) and/or registered on or before 40 CHOLL713/2019 ) 06.11.2019, failing chamber orders to ITXA/2366/2013 ) stand rejected for non-removal of office ) objections under O.S.Rule 986. 41 CHOLL/717/2019 ) ITXA/4155/2009 ) ) 42 CHOLL/718/2019 ) ITXA/2158/2013 ) ) 43 CHOLL/719/2019 ) ITXA/47/2013 ) ) 44 CHOLL/720/2019 ) ITXA/49/2013 ) ) 45 CHOLL/743/2019 ) S/2045/2010 ) Date : 16.10.2019 Prothonotary & Senior Master ::: Uploaded on - 17/10/2019 ::: Downloaded on - 18/10/2019 03:03:09 :::