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[Cites 0, Cited by 0] [Section 326(4)] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(4)(b) in Bihar Education Code, 1961

(b)Expenditure on travelling allowance of a Headmaster/Principal required to pass the examination should be borne either by the candidate himself, or by the Managing Committee or jointly by both.