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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Odisha - Subsection

Section 122(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)The employer shall ensure at a construction site of a building or other constriction work that all work places where excavation or tunneling works are carried out shall be adequately illuminated in accordance with the relevant national standards.