Section 9 in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002
9. [ State Investment Promotion Board and State Industry Advisory Board. [Substituted by Act No. 16 of 2004, dated 2.1.2005.]
- State Government shall constitute a State Investment Promotion Board and a State Industry Advisory Board for promoting and facilitating implementation of industrial and other projects in the Stale.]
