Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The Hardwar Kumbha Mela Rules, 1997

(1)A Committee, the number of members of which shall not exceed 15 shall be constituted by the officer-in-charge.