Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 78] [Constitution] Constitution Subarticle Article 78(b) in Constitution of India (b)to furnish such information relating to the administration of the affairs of the Union and proposals for legislation as the President may call for; and
