Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 75 in Haryana Panchayati Raj Election Rules, 1994 75. Election of Up-Sarpanch. - [Omitted] [Rule 75 omitted vide Haryana Government Notification No. G.S.R. 30/H.A. 11/94/209/2000, dated 29.6.2000.]
