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[Cites 0, Cited by 10] [Section 81(1)] [Section 81] [Entire Act]

State of Kerala - Subsection

Section 81(1)(k) in Kerala Land Reforms Act, 1963

(k)lands belonging to or held by an industrial or commercial undertaking at the commencement of this Act, and set apart for use for the industrial or commercial purpose of the undertaking: