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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(2)(d) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(d)"residential building" belonging to the freedom fighters which are exclusively used for residential purpose by freedom fighters and their family members for themselves.