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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(24) in The Haryana Transmission and Bulk Supply Licence

24.2The third parties referred to in Condition 24.1 are :
(a)persons authorised under a legislation enacted by the Union of India to wheel power across the Transmission System in an inter-state conveyance of energy;
(b)such persons as the Commission may authorise to use the Transmission System.