Section 45(6A) in The Maharashtra Village Panchayats Act, 1959
(6A)[ A panchayat shall endeavour to make use of voluntary organizations [of farmers of the village] [Sub-sections (6A) to (6C) were inserted by Maharashtra 5 of 1962, Section 286, Tenth Schedule,], and shall encourage co-operative societies [therein] [This word was inserted by Maharashtra 35 of 1963.] in increasing and improving agricultural production.
