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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(2)(i) in The Howrah Improvement Act, 1956

(i)cause the said notice to be published weekly for three consecutive weeks in the Official Gazette and in local newspapers, with a statement of the period within which objections will be received, and