Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 272 in Bihar Board's Miscellaneous Rules, 1958 272. The procedure in connection with works executed by the agency of the Public Works Department is laid down in Paragraphs 77, 204, 222-229, 247-250 and 251-255 of the Bihar Financial Rules.
