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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Goa - Subsection

Section 102(d) in Goa Co-operative Societies Rules, 2003

(d)After the counting of all voting papers contained in all the ballot boxes used has been completed, the Returning Officer shall cause to be sealed up in separate packets with a description endorsed on each such packet of the voting papers counted and the voting papers rejected.