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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(1) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(1)Any person having any general grievance related to the solid waste management as being practiced may submit it orally or in writing to the Mohalla Samiti/Ward Samiti.