Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(1A) in The Andhra Pradesh Prohibition Act, 1995 (1A)'buy' or 'buying' includes any receipt including gift;(It corresponds to Sec. 3 (2) of Act 10 of 1937 (Repealed Act)
