Central Administrative Tribunal - Delhi
Indu Bala vs Dsssb on 7 November, 2025
1
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 4202/2025 with M.A. No.4716/2025
with
O.A. No.4204/2025 with M.A. No.4719/2025,
No.4719/2025 O.A.
No.4205/2025 with M.A. No.4722/2025,, O.A. No.4206/2025
with M.A. No.4723/2025,
No.4723/2025 O.A. No.4212/2025 with M.A.
No.4727/2025,, O.A. No.4118/2025 with M.A. No.4630/2025,
No.463
O.A. No.4188/2025
& O.A. No. 4207/2025 with M.A. No.4725/2025
Reserved on: 04.11.2025
Pronounced on: 07.11.2025
Hon'ble Mr. Manish Garg, Member (J)
Hon'ble Dr. Anand S. Khati, Member (A)
O.A. No.4202/2025
1. Jyoti d/o Kuldeep
r/o H.no 7 A Krishna Nagar Balaji chowk model town Panipat
Email: [email protected]
Phone: 7015492877
2. Archana d/o Sudhir
r/o VPO SAHRANWAS District Rewari Haryana - 123401
Email: [email protected]
Phone: 7082378909
3. Suman Yadav d/o Prem Dev Yadav
r/o Flat no. 401 Aman chain puri society, sector - 2 Ballabgarh, Haryana -
121004
Email: [email protected]
Phone: 9717906362
4. Neeraj d/o
2
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r/o House no 252 ward no 9 Moh. Khari kui Silani gate near
yashkiryanastore..pin code 124103. Jhajjar, Haryana
Email: [email protected]
itsmenirajsingla
Phone: 7206257577
5. Shweta Dhyani
hyani d/o Brij Mohan Dhyani
r/o D 990 DDA Flats Bindapur Dwarka New Delhi
Email: [email protected]
Phone: 9643767610
6. Malti d/o Late Shri Gajraj Singh
UP-245101
r/o House No.- 2251 Kavi Nagar Garh Road Hapur UP
Email: [email protected]
maltisingh126
Phone: 7669882898
7. Ritu Devi d/o Kuljeet Singh
r/o V.P.O- Gochhi, District - Jhajjar, Haryana- 124107
Email: [email protected]
Phone: 8222048525
8. Kanika Pandey d/o Ramesh Chandra Pandey
r/o Pushp vihar , sector 4 New Delhi
Email: [email protected]
pandeykanika67
Phone: 8954361109
9. Neelam Rani d/o Bhajan Lal
r/o Gandhi Colony Near Co Operative Bank Muradnagar Ghaziabad,
Ghaziabad
Uttar Pradesh
Email: [email protected]
neelam.pal1234
Phone: 9520135569
3
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10. Kusum Sharma d/o Dhaka Ram Sharma
r/o G-3/18,
3/18, Sector 16 Rohini Delhi-110089
Delhi
Email: [email protected]
@gmail.com
Phone: 9990337100
11. Nisha Sharma d/o Ramesh Kumar
r/o Village Dattaur, District Rohtak, Haryana
Email: [email protected]
ravinderkaushik007
Phone: 70562229290
12. Ummul Hasan Fatema d/o Alamgeer Hashmi
r/o Qtr.no.83 Central Excise Staff Quarters CSEZ PO Kakkanad,Kerala
Kakkanad
Email: [email protected]
fatemahasan22@
Phone: 7838950371
13. Bhawana d/o Jaimal Singh
r/o Khasra no 7/19 block c Kamal vihar kamal pur burari, Delhi 110084
Email: [email protected]
bhavnasweetgirl.724
Phone: 9991317077
14. Swati d/o Vinod Kumar
r/o
o 257, Sector 7, Rohini, New Delhi
Email: [email protected]
swatidang007
Phone: 7838186480
15. Reena d/o Bijender
r/o House-no.1014
no.1014 sector 4, extension Rohtak, Haryana
sector-4,
Email: [email protected]
@gmail.com
Phone: 9805304179
16. Sonam d/o Yashpal Sharma
4
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r/o D-153/10
153/10 Ganga Vihar Gokalpuri North East Delhi
Email: jangdisonam27
[email protected]
Phone: 8368570966
17. Pushpa Devi d/o Rajender Singh
r/o Hno 456A Street No 3 Basant Vihar Rohtak, Haryana
Email: [email protected]
vinay1607319
Phone: 9466644504
18. Neha Mudgil d/o Virender Kumar
r/o V.p.o Kassar Tehsil Bahadurgarh District Jhajjar Haryana 124507
Email: [email protected]
neha.mudgil23
Phone: 7988309290
19. Sunil Kumari d/o Kuldeep
r/o CN- 626 kaba mohalla near shiv mandir village Chawla New Delhi -
110071
Email: [email protected]
sunil9shokeen
Phone: 9873151396
20. Anu Sharma
arma d/o Santosh Kumar Sharma
r/o RZ A-12
12 Old Jankipuri, Uttam Nagar, New Delhi -110059
110059
Email: [email protected]
anu.sharma.sun
Phone: 9013296305
21. Bharti d/o Rajbir Singh w/o Deepak Saini,
R/o Near BrahmkumariAashram, Hari Nagar, Rohtak road, Charkhi
code-127306
Dadri, Districtt Charkhi Dadri, State Haryana, Pin code-
Email: [email protected]
@gmail.com
Phone: 8295226033
5
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22. Vibha Sharma d/o Naresh Sharma
r/o H.no 1995 sector 13 bhiwani
bhiwaniHaryana 127021
Email: [email protected]
@gmail.com
Phone: 7988455600
23. Preeti d/o Raj Kumar
r/o Pocket -8 Sector -23 Rohini, Delhi
Email: [email protected]
dhankharpreeti058
Phone: 740699157
24. Km. Priya Saini d/o Omprakash Saini
r/o Saraswati Lok, Meerut, Uttar Pradesh
Email: [email protected]
@gmail.com
Phone: 8630597503
25. Charu d/o A.K. Sachdeva
r/o A-1/2
1/2 , Varun Apartments Sec
Sec-9 Rohini Delhi -110085
110085
Email: [email protected]
charu.sachdeva03
Phone: 9711067207
26. Aarti Dubey d/o
r/o Flat No 488 Pocket Gh3 Sainath Apartment Rohini Sector 28 Delhi
110042
Email: [email protected]
@gmail.com
Phone: 6392391287
27. Meenu d/o Ramesh Chand
r/o Village & post - Narangpur, Tehsil Mawana district Meerut, Uttar
Pradesh - 250406
Email: [email protected]
@gmail.com
6
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Phone: 8266950481
28. Manisha d/o Naresh Chander
r/o Adarsh nagar behind deep vidyapeethschool , Sonipat
onipat, Haryana
Email: [email protected]
manishaduhan82
Phone: 9653505126
29. Deepika Gupta d/o Haresh Gupta
r/o J3/24 B 2nd floor, khirki extension, Malviya Nagar New Delhi
110017
Email: [email protected]
gpdeepika003
Phone: 7290900537
30. Himanshi d/o Bharat Bhushan
13 Kamruddin Nagar, Nangloi Delhi 110041
r/o Kh No-5, P-13
Email: [email protected]
himanshivats5
Phone: 8377970939
31. Priyanka Goswami d/o Shubhkaran Goswami
r/o HHouse
House No.138,PNB street,Barwala,Delhi-110039
street,Barwala,Delhi
Email: [email protected]
goswamisunita188
Phone: 7827549095
32. Surbhi Chaudhary d/o Ravi Chaudhary
r/o H no. 853, Village and Post Bopara , Muzaffarnagar, Uttar Pradesh
251203
Email: [email protected]
surbhithechaudhary
Phone: 9634741457
33. Annu d/o Jagmender
tower Sonepat, Haryana pin- 131029
r/oFlat no 403, Ushay tower,
7
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Email: [email protected]
annukhapra1123
Phone: 8059584111
34. Deepika d/o Bhim Singh
r/o Village and Post
ost Office -BhainiAmirpur Tehsil-Narnaund District
Narnaund District-
Hisar, Haryana - 125039
Email: [email protected]
deepikapanghal055@
Phone: 8950910946
35. Megha d/o Pramod Kumar
r/o House No. 12, Satyam enclave
enclave, near rajh bagh metro
station,Sahibabad,, G
Ghaziabad, Uttar Pradesh
Email: [email protected]
meghasharma2july
Phone: 9650260830
36. Kumari Chandraprabha Arabain d/o Shyam Sunder Sah
Sa
r/o A-84 2nd floor, Gulab bagh nawad Uttam nagar Delhi - 110059
Email: [email protected]
@gmail.com
Phone: 8882865293
37. Komal Dagar d/o Jitender Dagar
r/o 34/A,B block shiv enclave road, Najafgarh, New Delhi - 110043
Email: [email protected]
komaldagar1605
Phone: 7042265676
38. Manisha d/o Ishwar Singh
r/o VPO Ghiji, Tehsil Sampla,
Sampla Rohtak - 124501
Email: [email protected]
manishakadian54
Phone: 7027690140
39. Preeti Kumari d/o Suraj Pal
8
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r/o 755,Choturam park,J
park,Jhajjar
hajjar Road, Bahadurgarh Haryana - 124507
Email: [email protected]
choudharyprity23
Phone: 7404244270
40. Monika Aggarwal d/oDinesh K
Kumar Aggarwal
r/o 202, KDP Grand Savana society Raj Nagar Ext. Ghaziabad Uttar
Savana
Pradesh - 201017
Email: [email protected]
@gmail.com
Phone: 9599841068
41. Priyanka d/o Chanderpal
r/o 165/5 Kot Mohalla Gannaur, Sonipat Haryana
Email: [email protected]
priyankatanwar.single
Phone: 9560405578
42. Priya d/o Naresh Kumar
r/o VPO Gochhi, Tehsil Beri
Ber Jhajjar Haryana
Email: [email protected]
meerang8813
Phone: 9992024799
43. Anupama Yadav d/o BN Yadav
r/o VPO Kaliwas, P.O. Garhi, Harsaru Gurugram, Hary
Haryana - 122505
Email: [email protected]
@gmail.com
Phone: 8696628977
44. Sunita Pandey d/o Kamla kant Pandey
RamprutChauraha, Basharatpur, Gorakhpur, UP - 273004
r/o 679/B, RamprutChauraha,
Email: [email protected]
sunitapandey679@
Phone: 7905720881
9
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45. Arunima Pandey d/o Brijendra Pandey
RamprutChauraha, Basharatpur, Gorakhpur, UP - 273004
r/o 679/B, RamprutChauraha,
Email: [email protected]
arunimapandey48113
Phone: 9140497743
46. Pooja Rani d/o Hawa Singh
r/o VPO Jawa, Charkhi Dadri,
Dad Haryana - 127310
Email: [email protected]
@gmail.com
Phone: 8708323221
47. Sonu Kumari d/o Jai Bhagw
Bhagwan
r/o VPO Bamla 2, Bhiwani
hiwani - 127021
Email: [email protected]
sonnuduhach
Phone: 9416373839
48. Komal
d/o Kuldeep
R/o H.No. 7A Krishna nagar Balaji Chowk Model town Panipat
Email: [email protected]
jyotirohilapnp
Phone: 7015492877
49. Heena
d/o Prahlad Singh
r/o 55, Gali no -4, 94
4, Block -C khajuri colony Delhi 110094
Email: [email protected]
Phone: 9013524228
50. Ankita singh
d/o Kaushal Kishore
ishore Singh
110094
r/o 207 Gali no 7 Prem Nagar Karawal Nagar Delhi -110094
10
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Email:[email protected]
[email protected]
Phone:9953573693
51. Zeenat
d/o Mohd Istakhar
6/32 Rama Vihar, Near Gol Methi Chowk, Rohini Sector 39, New
r/o D-6/32
Delhi - 110081
Email: [email protected]
Phone:9873752067
52. Ritika baswal
d/o Lal chand
r/o C 33 Majnu ka Tilla , Aruna Nagar
Email: [email protected]
ritikabaswal.rb@gmail.
Phone: 7530966416
53. Neha
d/o Ram Kishan
r/o RZ C-23,
23, Sita Puri Part 1,Near Dabri Mor,New Delhi -110045
Email: [email protected]
Phone: 8882883462
54. Arti
d/o Rajesh Kumar
r/o 55, Dwarka enclave rajendra nagar, sahibabad, ghaziabad
ghaziabad-201005
Email: [email protected]
Phone: 9971221225
55. Killi Vineela
d/o Killi.Raju
11
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r/o 11-5-427,Road
427,Road no 10, Venkateshwara colony, saroornagar,
Hyderabad -500035
Email: [email protected]
Phone:9848869799
56. Sakshi pant
d/o Roshan lal pant
r/o Flat no 91, shreeBadreenath Apartments plot no 18, sector 4
Dwarka, Delhi 110078
Email :[email protected]
[email protected]
Phone :9560556169
57. Pinki rani
d/o Harish Kumar
r/o Ward no.2, Moh-
Moh Tihai, Kharkhuda, Meerut.
Email: [email protected]
Phone: 9149306400
58. Ruchika
d/o om parkash
r/o 168/2 railway colony minto bridge new delhi
Email: [email protected]
Phone: 9910199268
59. Gulistan
d/o Liyaqat Ali
r/o 14-B,street no 7-A
A Vijay mohalla
mo moujpur Delhi
Email: [email protected]
Phone: 9711321067
12
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60. Bharti
d/o Dinesh
inesh kumar Bhardwaj
r/o 55, Ishwar colony bawana,Delhi
bawana,Delhi-110039
Email: [email protected]
Phone: 9315717818
61. Reema jain
d/o Satish Jain
r/o Bhola nath nagar delhi
Email: Reemajain1315@ gmail.com
Phone: 8595601395
62. Sufiya
d/o Mushahid
r/o B 8 / 34 gali no 2 subhash mohalla maujpurdelhi 110053
Email: [email protected]
Phone:9667932748
63. Reena d/o Pathru Lal
294, Janta Jeevan Tigri South Camp New Delhi - 110062
r/o C-294,
Email: [email protected]
@gmail.com
Phone: 7982712176
64. Ritu
d/o Jaikishan
r/o H.No.- 70, Arvind enclave, Nangloi, New Delhi - 110041
Email: [email protected]
jangra.r.199196
Phone: 9250830987
65. Shagun Tiwari d/o K K Tiwari
13
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r/o House no 331 19 lane no 3 shanti nagargurugramharyana
Email: [email protected]
shaguntiwari1090
Phone: 8930571711
66. Himanshi Garg d/o Anil Kumar Garg
r/o 102 D6 Sector 6 Rohini Delhi
Email: [email protected]
himanshisinghal694
Phone: 9899790970
67. Meenu d/o Suresh Kumar
r/o 1274 Ramayan Pana Pooth Khurd Delhi 110039
Email: [email protected]
@gmail.com
Phone: 7428839509
68. Divya Sharma d/o Surender Kumar
r/o 830p 33 A Haibat Pura Najafgarh,
Najafgarh Delhi 110043
Email: [email protected]
@gmail.com
Phone: 9899430087
69. Ritu d/o Mohar Singh
r/o 983L, Shish Ram Bag Colony, West Ram Nagar, Sonipat, Haryana -
131301
Email: [email protected]
ritusheoran100
Phone: 7015375835
70. Neetu d/o Narender Yadav
r/o Ward no 3 Sita Ram colony Haily Mandi Teh pataudi Distt Gurgaon
pin 122504
Email: [email protected]
@gmail.com
Phone: 9992317019
14
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71. Ginni d/o Ramphal Singh
r/o Bhatol jattan,teh. Hansi, Dist. Hisar, Haryana
Email: [email protected]
Phone: 9729328045
72. Ritu d/o Jai Bhagwan
r/o H.No 1272/34, Sheetal Nagar Jhajjar Road Rohtak Haryana Pin
Code 124001
Email: [email protected]
ritukaushik2024
Phone: 9466825217
73. Madhud/o Rakesh
r/o 968/17 Pahal Bhawan Kaushik Nagar Jind Haryana Pincode 126102
Email: [email protected]
rakesh031kumar
Phone: 9050001889
74. Sangeeta Sharma d/o Mahender Singh
r/o Village - Chelawas, kanina( Rural), Mahendergarh, Haryana
Email: [email protected]
sangitasharma051092
Phone: 9560427966
75. Km Priyanka d/o Balendra Singh
Extension 1, Sahibabad, Ghaziabad U.P.
r/o 600/11 Shalimar Garden Extension-1,
201005
Email: [email protected]
@gmail.com
Phone: 9424923299
76. Priyanka d/o Govind Prasad
R/o Village & Post
st officepatauda,District
office Jhajjar, Haryana
Email: [email protected]
priyanka24.psv
15
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Phone: 9582293474
77. Chandra Kala d/o Kalyan Singh
r/o District pithoragarh Uttarakhand
Email: [email protected]
chanumehra1415
Phone: 9411109323
78. Sonika d/o Samundar Singh
R/o MC colony, Charkhi Dadri, Haryana
Email: [email protected]
sonikajanghu1989
Phone: 7027316160
79. Jyoti pandey d/o Sanjeev Kumar Pandey
R/o A-448
448 Gali No 1 Meet Nagar Main Wazirabad Road,
Road Delhi - 110094
Email: [email protected]
jyotipandey731
Phone: 8010711199
80. Neha Chaudhary d/o Narendra Singh
R/o K 114, Hauz khas Enclave, South Delhi,110016
Email: [email protected]
nehachaudhary2709
Phone: 8279797058
81. Meeran Rani d/o Krishan Kumar
R/o 4658 p sector 11 jindharyana 126102
Email: [email protected]
meeran31121994
Phone: 9306585903
82. Km. Prabha d/o Udal Singh
R/o Village - Dungra Jaat, Post - Chini mill Jahangirabad, District -
Bulandshahar, Pin code - 203391
Email: [email protected]
@gmail.com
16
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Phone: 8279449565
83. Ritu Khokar d/o Vedpal Singh
R/o 344/27 West
est Ram Nagar Sonipat, Haryana 131001
Email: [email protected]
ritudahiya2208
Phone: 9996063055
84. Poojad/o Balbir Singh
R/o Village -katlupur PO Nahri Teh Kharkhoda Dist Sonepat pin
katlupur PO-Nahri
131103
Email: [email protected]
poojadhankar092
Phone: 7015489272
85. Munesh
d/o Rakesh Kumar
R/o 1049/42 Molarband extension Badarpur New Delhi
Email: [email protected]
muneshchaudhary1995
Phone: 9891461129
86. Manisha d/o Anil Kumar
R/o VPO Makrauli Kalan, Rohtak, Haryana
Email: [email protected]
adibazzad2008
Phone: 7015512552
87. Sonia d/o Ram Rikh
ikh
R/o 242A/14, Krishna Nagar Delhi - 110051
Email: [email protected]
Sonia.choudhary0603
Phone: 8130708361
...Applicants
17
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
(By Advocate: Mr. Siddharth K. Dwivedi, Mr. Ayush)
Ayush
Versus
1. Delhi Subordinate Services Selection Board
Through Secretary,
Institutional Area, FC
FC-18, Mangalam Marg,
Karkardooma, Anand Vihar, Delhi, 110092
Email: [email protected]
[email protected]
Tel:011-22370019
2. Govt. of NCT of Delhi
through its Chief Secretary
3rd level, Delhi Secretariat,
I.P. Estate, New Delhi-110002
Delhi
Tel: 011-23392100
Email: [email protected]
3. Directorate
te of Education
through Secretary
Education Department, Old Secretariat,
New Delhi-110054
Tel: 011- 23890187
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
O.A. No.4204/2025
1. Indu Bala
18
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
d/o Narayan Singh, R/o S/204,NIT Faridabad
[email protected]
Email: [email protected]
Phone: 7988625053
2. Jyoti Rani
d/o Rajkumar
r/o709,lakhpat
709,lakhpat colony, Part 2 meethapur ext. ,Badarpur Delhi,
Delhi - 110044,
Email: [email protected]
@gmail.com
Phone: 7827888323
3. Ekta
d/o Denesh Kumar
r/o SardhanaDist-- Meerut, Uttar
o Vpo Aurang Nagar Rardhana Thana SardhanaDist
Pradesh UP - 250342
Email: [email protected]
@gmail.com
Phone: 8200752502
4. Anjali
d/o Dilbagh Singh
r/o H.no-2364,
2364, bawana road, nareladelhi 110040
Email: [email protected]
@gmail.com
Phone : 98287469809
5. Anita
d/o Ramji Lal
r/o Flat no 74 Gangotri apartment sector 12, Pocket 1 Dwarka, New
Delhi 110078
Email: [email protected]
harishdadiya
19
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Phone:8826717684
6. Shubhanjali
d/o Manoj Kumar
r/o House No. 358, Street No. 11, Vashisht
Vashisht Enclave, Burari, Delhi 110084
Email: [email protected]
shubhanjali06
Phone: 8010468445
7. Reetu
d/o Brijbhushan
r/o A-94
94 Ganesh Nagar Tilak Nagar west Delhi 110018
Email: [email protected]
reetuchoudhary1989@gmail
Phone No. 9971039472
8. Kamini
d/o SubhashchanderRohilla
ubhashchanderRohilla
r/o RZ-53,A,Roshan
53,A,Roshan Garden, Najafgarh, New Delhi -110043
110043
Email: [email protected]
kulrohilla123
Phone: 9871144076
9. Suvidha
d/o Rajender kumar r/o
r 137 village tatesar P.o jaunti delhi
delhi-110081
Email:[email protected]
Phone: 9599841068
10. Monika Malik
d/o Saroj Pal Singh
r/o VPO Issapur behind dada budha mandir pin no 110073
Email: [email protected]
20
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Phone : 93152 73883
11. Suman Tiwari
d/o On Tiwari
r/o A-301/12
301/12 madhu vihar uttam nagar new Delhi 110059
Email: [email protected]
suman.tiwari2
Phone : 9811235974
811235974
12. Neetu Saran
d/o Yogendra Saharan
r/o B-321
321 Gokalpuri Delhi 110095
Email: [email protected]
@gmail.com
Phone : 7503978278
13. Reetu Pal
d/o Ramesh Pal
r/o 13, First floor near MCD office, Shahdara, Delhi - 110032
Email: [email protected]
jscomputerwork
Phone: 7503292357
14. Akanchha Sahu
d/o Kanhaiya lal
r/o E-1503, sector-50N
50NIT, Faridabad-121001
Email: [email protected]
guptaakansha2290
Phone: 8076652017
15. Renu
d/o Lt. Madan lal
r/o G-208/B No. 13, Vishwas Park, Raja puri, Uttam Nagar,New
208/B Street No.-13, Nagar
Delhi - 110059
21
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Email: [email protected]
shwetadhyani83
Phone: 7551125235
16. Deepika rani
d/o Vinod kumar
r/o VPO Sankhol Bahadurgarh
ahadurgarh District Jhajjar
Email: [email protected]
deepikarattee369
Phone: 7011049693
17. Ritu devi
d/o Dalel Singh
r/o Chorkarsa dist. Karnal Haryana
Email: [email protected]
Phone: 8816881716
18. Reena
d/o Rajender Singh
r/o H. 302, Terra Elegance Society,
S Bhiwadi
Email: [email protected]
@gmail.com
Phone: 9911422700
19. Poonam d/o Harish Chand
r/o Gamri Extn., Bhajanpura,
Bhajanpura Delhi - 110053
Email: [email protected]
guptapoonam630
Phone: 8586990685
20. Beena d/o Prahlad Singh
r/o House no -55 C khajuri colony Delhi 94
55 ,Gali no -4, Block -C
Email: [email protected]
beena.rajajora
Phone: 9013524228
22
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21. Rajni d/o Dharampal
r/o House No. 28, Landmark, Village and Post Office Fatehpur Billoch,
Village/Town
wn Fatehpur Biloch, District Faridabad, Haryana - 121004
Email: [email protected]
@gmail.com
Phone: 9711453712
22. Sarita Singhd/o Mahender Singh
r/o G-42,
42, Krishan vihar, New Delhi-110086
Email: [email protected]
@gmail.com
Phone: 8929509416
23. Anuradha d/o Sadanand
r/o 1773A/30, Vikas nagar, Vishkarma
Vishkarma mandir kakrol road Sonipat,
Haryana - 131301
Email: [email protected]
anuradha1990sunil
Phone: 7357060870
24. jyoti rani d/o Jaibir Singh
Si
r/o VPO Bamlalst, Tehsil
T Bhiwani, Haryana - 127021
Email: [email protected]
jyotimanishgrewal
Phone: 8816961080
25. Deepika Sharma d/o Govind
G Ram
r/o 534, Maliyon ka mohalla, VPO Diggi,TehsilMalpura, Tonk,
Diggi,TehsilMalpura,
Rajasthan - 304001
Email: [email protected]
@gmail.com
Phone: 8947881999
26. Seema d/o Pathru L
Lal
r/o C-294,
294, Janta jeewan , Tigri south
s camp, New Delhi - 110062
23
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Email: [email protected]
@gmail.com
Phone: 9958088548
27. Mansoori Mehjabeen d/o Mohd. Javed
r/o B-2/21
2/21 Sewak Park, Sukkhar Bazar Road, Uttam Nagar, West Delhi
- 110059
Email: [email protected]
mehjabeenhamza786
Phone: 8810576397
...Applicant
(By Advocate: Mr. Siddharth K. Dwivedi)
Dwivedi
Versus
1. Delhi Subordinate Services Selection Board
Through Secretary,
Institutional Area, FC
FC-18, Mangalam Marg,
Karkardooma, AnandVihar, Delhi, 110092
Email: [email protected]
[email protected]
Tel:011-22370019
2. Govt. of NCT of Delhi
De
through its Chief Secretary
3rd level, Delhi Secretariat,
I.P. Estate, New Delhi-110002
Delhi
Tel: 011-23392100
Email: [email protected]
3. Directorate of Education
through Secretary
24
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Education Department, Old Secretariat,
New Delhi-110054
Tel: 011- 23890187
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
O.A. No.4205/2025
1. Sonia
Aged about 33 years
W/o Naveen Kumar
R/o- V.P.O. Ismaila-9B,
Ismaila Rohtak,
Tehsil- Sampla, Haryana -124501
Mob- 8168363533
2. Pooja Kumari
Aged about30 years
W/o Navdeep Rathi
R/o V.P.O. Majri-Gubhana,
Gubhana,
Tehsil- Badli, Jhajjar,
Haryana-124507
Mob- 7497051260
3. Garima Gaur
Aged about 31 years
W/o Kumar Gaurav Sharma
R/oC-8/146, first floor, Yamuna
Vihar, Delhi-110053
110053
Mob- 9650815153
4. Pooja
Aged about 35 years
D/o Sh. Anand Kumar
R/o C-126, New Gopal Nagar,
Dhansa Road, Nanak Piyau-II,
Najafgarh, New Delhi-110043,
Delhi
25
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Mob- 9971671653
5. Priyanka Devi
Aged about 33 years
W/o Amit Kumar
R/o A-290, Nathu Colony,
Nathupura, Burari, Delhi-110084
Mob- 9654600668
6. Nidhi
Aged about 34 years
W/o Umed Kaushik
R/o A-48 Yadav Park,
Rohtak Road, Nangloi,
Delhi-110041
Mob- 8700860744
7. Ritu
Aged about 35 years
W/o Arun Dahiya
R/o RZ-8A, Laxmi Park Colony,
Nangloi, West Delhi, Delhi-110041,
Mob- 9582729668
8. Versha
Aged about 30 years
W/o Mr. Rishi Pawar
R/o H. No. -24, Shera Niwas,
Near Old, JNU Campus, Ber Sarai,
Delhi-110016,
Mob-8630713010
9. Suman Rani
Aged about 38 years
D/o Sh. Ramphal
R/o H. No.-46, Krishan Nagar,
Tehsil Camp, Panipat-132103,
Panipat
Haryana,
Mob- 7206686006
26
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10. Nikeshu
Aged about 37 years
D/o Bijender Singh Rana
R/o E-18, Pal Hospital Wali
Gali, Opposite Rohini,
Sector-22, Rajeev Nagar,
Delhi-110086,
Mob- 9990040004
11. Sonia Malik
Aged about44 years
D/o Ram Kumar Malik
R/oH. No.-86, B Block, Extension-I,
Nangloi, Delhi-110041
110041
Mob- 9213171443
12. Asma Bano
Aged about 38 years
W/o Mohd. Arshad
R/oH. No. 1301, Gali No.41,
Jafrabad, Delhi-110053,
110053,
Mob- 9891084954
13. Akansha
Aged about 30years
years
D/o Pradeep Kumar
R/o 63 B, Ishwar Colony
Extension, Phase-3,
3,
Opposite DSIIDC Office,
Bawana, Delhi-110039,
110039,
Mob- 9560040095
14. Deepika Singh
Aged about 32years
years
D/o Yashpal Singh
R/o H. No.-193, III floor,
Street No.4, Durga Puri Extension,
Shahadara, Delhi-110093,
110093,
Mob- 9560687959
27
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15. Shikha Rani
Aged about 35years
years
W/o Ankit Kumar
R/o Village- Dhodra,
Dhodra Post- Baraut,
Distt. - Baghpat, Pincode-250611
Pincode
Uttar Pradesh,
Mob- 8750350780
16. Varsha Sharma
Aged about 30years
years
D/o Vijay Kumar,
R/o B-120, Street No.-19,
No. Baljeet
Vihar, Nithari, Delhi-110086,
Delhi
Mob- 7011675073
17. Jyoti
Aged about 36years
years
W/o Varun Sharma,
R/o C-292, LIG, DDA flats,
East of Loni Road,
Delhi-110093,
Mob- 9015126608
18. Seema Mathur
Aged about 37years
years
D/o Jagbir Singh Mathur,
R/o H. No. 429, Bazar Panna
Karala, North West Delhi-110081,
Mob- 7042008140
19. Moni
Aged about 41yearss
D/o Rajpal,
R/o H. No. 65, Village-Nangli,
Village
Sakrawati, Najafgarh,
North Delhi-110043,
110043,
Mob- 9268275909
20. Priti Kumari
Aged about 38years
years
28
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D/o Sarvan Singh,
R/o R Z, E Block,
Najafgarh, New Roshan Pura,
North Delhi-110043,
110043,
Mob- 8076841082
21. Ekta Sharma
Aged about 39years
years
D/o Brahmjit Sharma,
R/o 241-A, Village Mohammad Pur,
Majri, Karala, North West Delhi
Delhi-110081,
Mob- 8447135957
22. Pooja
Aged about 31years
years
D/o Devender Singh,
R/o H. No. 1911/10, Tilak Nagar,
Gali No.1, Rohtak--124001
Mob- 8851815123
23. Anju Kumari
Aged about 36years
years
W/o Harender Singh,
R/o H. No. 64, Mahesh Garden, Near
Anaj Mandi, Najafgarh,
Delhi-110043,
Mob- 8882633282
24. Garima Mor
Aged about 30years
years
D/o Ramesh Mor,
R/o Near Maan Dharamshala,
Adarsh Nagar, Gohana,
Haryana-131301,
Mob- 7988591498
25. Km Priyanka Yadav
Aged about 34years
years
W/o Parveen Kumar Yadav,
29
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R/o H. No. B-248, Gali No. 1o,
Meet Nagar, Gokalpur,
PO-Gokalpuri, Distt-
Distt North East Delhi,
Delhi-110094,
Mob- 8851319363
26. Seema
Aged about 33years
years
W/o Neeraj Thakran,
R/o H. No. 92, Jal Vihar Colony,
Jhrsa, Sector-46, Gurugram,
Mob- 9821546808
27. Kavita Bidhuri
Aged about 39years
years
D/o Nemchand,
R/o 31 A Taimoor Nagar,
Near Cosmos Public School,
New Friends Colony,
New Delhi-110025,
110025,
Mob- 9711595317
28. Ritu Dagar
Aged about 33years
years
W/o Naveen Kumar,
R/o V.P.O. Malikpur,
New Delhi-110073,
110073,
Mob- 8527739350
29. Monika
Aged about 37years
years
W/o Rohit Nandal,
R/o C-1 Punjabi Basti Nangloi,
Delhi-110041,
Mob- 9891447978
30. Monika
Aged about 32years
years
W/o Sandeep Dagar,
R/o V.P.O Isapur,
30
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South West Delhi,
Delhi-110073,
Mob- 9911537484
31. Preeti
Aged about 31years
years
W/o Vinay Dahiya,
R/o 1730/10, Ram Gopal
Colony, Rohtak, Haryana,
Mob- 9416368777
32. Kirti
Aged about 32years
years
D/o Kuldeep Dahiya,
R/o V.P.O. Bhaini Khurd,
Distt. Karnal, Haryana-132116,
Haryana
Mob- 9306734356
33. Monika
Aged about 36years
years
W/o Amit Solanki,
R/o H.No.-145, Village Matiyala
Delhi- 110059,
Mob- 9999727031
34. Rajni Dixit
Aged about 38 years
w/o Sh.Kailash Dixit
R/o A-42, Gali No. 04,
Indra Nagar, Adarsh Nagar,
Model Town, Delhi-110033
Delhi
Mob- 8368663114
35. Meenu
Aged about 31 years
D/o Sh. Om Prakash
R/o H. No. 490, Jogi Mohalla,
Shahbad, Daulatpur,
Northwest Delhi
Delhi-110042
31
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Mob-7428259609
36. Deepti
Aged about 38 years
W/o Sri Ashok Kumar
Resident of -7C, Vijay vihar,
Phase 2, Aarti Medical,
edical, Rohini sector 4,
Delhi-110085
Mob-9717889783
37. Deepa Agarwal
is about 38 years
D/o Sh. Shankar Lal Agarwal,
R/o B-23 Krishna Park,
Devli Road, Khanpur,
Delhi-110080
Mob- 9555159616
38. Rajeshwari Kumari
Aged about 35 years
D/o Sh.Samay Singh
R/o E-24, Budh Vihar, Dharmveer Market,
Badarpur, Delhi-110044
110044
Mob- 8527238684
39. Poonam Kumari
Aged about 38 years
D/o Sh. Babu Ram
R/o Lakad Das Mandir, Aurangabad (83),
Palwal, Haryana-121105
121105
Mob- 9050304303
40. Anuradha Sharma
harma
Aged about 40 years
D/o Sh. Niranjan Lal Sharma
R/o Maachhipura, Hassanpur,
Palwal, Haryana-121107
121107
Mob- 9813727263
41. Vandana
Aged about 35 years
32
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D/o Sh. Om Prakash
R/o H. No. 387, Krishna Colony,
Palwal, Haryana-121102
121102
Mob- 8708594263
42. KM Monika
Aged about 37 years
D/o Sh. Sarjeet
R/o H. No. 2, Sultanpur, M.G. Road,
Delhi-110030
Mob-9711054399
43. Yadhusha Malik
Aged about 31 years,
W/o Sh. Ankit Tomar
R/oPlot No. 797, Flat No. F-1,
80 Feet Road, Opposite Gaytri Bhawan,
Shalimar Garden Extn.-1,
Extn.
Ghaziabad, Uttar Pradesh-201005
Pradesh
Mob- 8750666768
44. Suman Sharma
Aged about 37 years
D/o Sh. Trilok Chand
R/o A-4, Prem Nagar-1,
Nagar
Kirari Suleman Nagar,
Delhi-110086
Mob- 7982302540
45. Dimpi Rani
Aged about 36 years
D/o Sh. Mangtu Ram
R/oGali No. 04, Congress Office,
Delhi-110038
Mob- 9958779293
46. Manju Phogat
Aged about 33 years
D/o Balwan Singh Phogat
R/o H. no.-05, 3rd floor,
33
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Southern Half Portion,
Ashok Park Extension,
Delhi-110026
Mob- 9350146166
47. Kavita
Aged about 39 years
D/o Sh. Tarachand
R/o H. No. 08 Village Paprawat,
Najafgarh, Delhi-110043
110043
Mob-9210599330
48. Preeti
Aged about 35 years
D/o Sh. Mange Ram
R/o C-307, Street No.10,
Hardev Puri, Shahdara,
Delhi-110093
Mob- 9971627049
...Applicants
(By Advocate: Mr. Ashok Aggarwal,
Aggarwal, Mr. Shakib Malik, Mr. Shubham
Bahl, Mr. Pradeep Kumar, Mr. Nikhil Pawar, Ms. Tanya Rose)
Rose
Versus
1. 1. Delhi Subordinate
ubordinate Services Selection Board (DSSSB)
Through its Chairman Govt. of NCT of Delhi,
FC-18,
18, Institutional Area,
Karkardooma, Delhi-110092
Delhi
Email: [email protected]
2. Directorate of Education
Through its Director,
Govt. of NCT of Delhi,
34
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Old Secretariat Building,
Civil Lines, Delhi-110054
110054
Email: [email protected]
3. The Hon'ble Lieutenant Governor of Delhi
Govt. of NCT of Delhi,
6 Raj Niwa Marg, Ludlow Castle,
Civil Lines, New Delhi-
Delhi 110054
Email: [email protected]
4. Government of NCT Delhi
Through its Chief Secretary
Old Secretariat Building,
Civil Lines, Delhi-110054
110054
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
O.A. No.4206/2025
1. Bharti
Aged about 38 years
D/o Sh. Rashpal Singh
R/o- 1400A,T-3, 3rd floor, Wazia Nagar,
Kotlamubarakpur, South Ex-I,
Delhi- 110003
Mob- 8178719425
2. Nagma Sharma
Aged about 31 years
D/oSh. Jaswant
R/o H. No. 47B, Near DTC Terminal,
Lokesh Park Extension, Najafgarh,
Delhi-110043
Mob- 8053184254
3. Ritu
35
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Aged about 30 years
D/o Sh. Azad Singh
R/o House No. 165, ward No. 31,
Azad Nagar, Rohtak,
Haryana-124001
Mob- 7015950250
4. Ekta Kumari
Aged about 30 years
w/o Sh. Sahil
R/o H. No. B114, Block B,
Sector 34, Suncity, Rohtak,
Haryana- 124001
Mob- 7027389490
5. Preeti
Aged about 34 years
D/o Sh. Balram
R/o 265, Naagal Mod, Dariyapur Kalan,
Northwest Delhi- 110039
Mob- 9996349133
6. Neetu
Aged about 38 years
D/o Sh. Sukhbir Singh
R/o V.P.O Khidoli--Pehladpur,
Tehsil- Kharkhoda, District Sonepat,
Haryana- 131402
Mob- 7011145133
7. Navjot Kaur
Aged about 38 years
W/o Sh. Gurlab Singh
R/o V.P.O. Dabwali, District Sirsa,
Haryana-125104
Mob- 9779295419
8. Sunita
Aged about 35 years
D/o Ram Prakash
36
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R/o A-31/B, Gali No. 1,
Indira Niketan, Delhi-110094
Delhi
Mob- 9891098673
9. Babita Rani
Aged about 38 years
D/o Sh. Prakash Chand
R/o 1/4455 Ram Nagar Extension,
Mandoli Road, Shahdra,
Delhi- 110032
Mob- 8860105944
10. Preeti Tiwari
Aged about 35 years
D/o Sh. Akhilesh Tiwari
R/o 5690, Gali No. 03,
New Chandrawal, Kamla Nagar,
Delhi-110007
Mob- 8700311672
11. Neha Dahiya
Aged about 30 years
D/o Sh. Arun Kumar Dahiya
R/oA-218, Arvind Enclave, Nangloi,
New Delhi-110041
110041
Mob- 9643721042
12. Deepti Sharma
Aged about 35 years
D/o Sh. Mohan Shyam Sharma
R/o B-2/616, Street no. 26,
Harsh Vihar, Delhi--10093
Mob- 9953798616
13. Mamta
Aged about 34 years
w/o Sh. Hitesh Mann
R/o H. No. 238, V.P.O.
Naya Bans, Delhi-110082
110082
Mob- 9312795960
37
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14. Manisha Meena
Aged about 36 years
D/o Sh. Chaggan Lal Meena
R/o Village Khandip, Tehsil Wazirpur,
District Sawaimadhopur,
Rajasthan- 322205
Mob- 9868048858
15. Anju
Aged about 32 years
w/o Sh. Pawan Kumar
R/o C-108, Patel Garden,
Dwarka More, Delhi-110078
Delhi
Mob- 9990994021
16. Deepika
Aged about 34 years
D/o Sh. Jitendra Kumar
R/o RZ-343, Durga Vihar, Phase-1,
Najafgarh, Southwest Delhi,
Delhi- 110043
Mob- 8178618382
17. Shalu Lekhera
Aged about 37 years
W/o Rahul Kumar
R/o 40, Samman Bazar,
Bhogal, Jangpura,
Delhi-110014
Mob- 9911589497
18. Ritu Rani
Aged about 31 years
w/o Sh. Vinod Kumar
R/o V.P.O. Amargarh,
Tehsil- Narwana,District Jind,
Haryana-126116
Mob- 9729340320
38
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19. Ritu Kumari
Aged about 39 years
D/o Sh. Ramkanwar
R/o H. No. 1966, Sector-2,
Sector Bahadurgarh,
Near Joon Office, District Jhajjar,
Haryana- 124507
Mob- 9728208386
20. Uma
Aged about 38 years
D/o Krishan Kumar
R/o H. No. 516/26, Gandhi Chowk,
Mandothi Bazar, Bahadurgarh, Haryana
Mob- 7056739157
21. Miss Pooja
Aged about 39 years
D/o Sh. Chandu Lal
R/o 618/5A, 3rd floor,Ravi Das Gali,
Vishwas Nagar, Shahadra,
Delhi-110032
Mob- 9873313690
22. Meena
Aged about 30 years
W/o Sh. Satyanarayan
R/o V.P.O. Kakrala, Tehsil- Kanina,
District Mahendergarh,
Haryana- 123027
Mob- 9518008537
23. Pooja
Aged about 41 years
D/o Sh. Rohtash Singh
R/o H. No.- 70A, Madangir Village,
Delhi-110062
Mob- 8700907165
24. Priya Singhal
Aged about 32 years
39
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D/o Sh. Ramratan Singhal
R/o H. No. 700, Gali No. 2A,
Swatantra Nagar, Narela,
Delhi- 110040
Mob- 9873477880
25. Suman
Aged about 33 years
D/o Sh. Ramchander
R/o 1036, 2nd floor,
Sector 10A, Gurugram,
Haryana- 122004
Mob- 9996779540
26. Bhavna Bharti
Aged about 35 years
D/o Sh. Shiv Charan
R/o 5359, Behind Sadar Thana,
Delhi-110006
Mob- 9899793241
27. Pinki Rani
Aged about 37 years
D/o Sh. Humara Singh
R/o 42A, DC Colony, Bhiwani,
Haryana-127021
Mob- 8529422693
28. Jayparna Sharma
Aged about 41 years
D/o Sh. Naresh Kumar
R/o L-221, 3rd floor, Shastri Nagar,
Delhi-110052
Mob- 9899559290
29. Garima
Aged about 35 years
D/o Sh. Anand Sharma
harma
R/o 7/611 Kesari Mohalla,
Jain Mandir Gali, Shahdara,
40
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Delhi-110032
Mob- 9891145687
30. Himansu
Aged about 37 years
D/o Sh. Krishan Kumar
R/o A-16, West Patel Nagar,
Delhi-110008
Mob- 8826936834
31. Rubina
Aged about 38 years
D/o Sh. Kamruddin
R/o 12A, Shahi Masjid, Rashid Market,
Near Krishna Nagar, Delhi-110051
Mob- 9911550296
32. Manisha Saini
Aged about 33 years
D/o Sh. Surgyan Saini
R/o D3/73, Gali No. 03,
Chhatarpur Hills, 60 Feeta Road,
Chhatarpur, Delhi-110074
110074
Mob- 8233461041
33. Madhubala
Aged about 37 Years
D/o Sh. Dharambir Singh
R/o C-55/A, Raghubir Enclave,
Najafgarh, Southwest Delhi,
Delhi-110043
Mob- 7065807206
34. Suman
Aged about 40 years
D/o Raghubir Singh
R/o Near Pole No. 85, Choodan Panna,
Village Jharoda Kalan, Southwest Delhi,
Delhi-110072
Mob- 9540209060
41
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
35. Geetanjali Kaushik
Aged about 39 years
W/o Sh. Lalit Bhardwaj
R/o 514/A, Chirag Delhi,
Bhorow Chowk, Near Bengali Sweet,
Delhi- 110017
Mob- 9953042034
36. Sarita Nandal
Aged about 40 years
W/o Sh. Anil Nandal
R/o A-28, Rajeev Nagar, Begumpur,
Delhi-110086
Mob- 8800109432
37. Monica Kharb
Aged about 34 years
D/o Choudhary Hari Singh
R/o E31, Ayudh Vihar Apartments,
Dwarka Sector- 13, New Delhi-110075
Mob- 9711491600
38. Nidhi
Aged about 39 years
w/o Sh. Amit Dalal
R/o H. No 787/28, Bharat Colony,
Rohtak, Haryana- 124001
Mob- 8708848810
39. Rachana Rani
Aged about 36 years
w/o Sh. Manjeet Shokeen
R/o H. No. 245, National Market,
Peeragarhi, Delhi-110087
110087
Mob- 9899649696
40. Monika
Aged about 32 years
W/o Sh. Vikas
R/o Sonipat, Govt. Polytechnical College,
42
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Haryana-131001
Mob- 9740741628
41. Shweta Kandian
Aged about 32 years
w/o Sh. Himanshu
R/o H. No. 345, W. No. 19,
Arya Nagar, Jhajjar,
Haryana- 124103
Mob- 9811876364
42. Seema Sharma
Aged about 35 years
W/o Sh. Rishi Kant Sharma
R/o H. No. 307, Sainath Apartment,
Sector-28, Rohini,
Delhi-110042
Mob- 8058904020
43. Nivedita
Aged about 31 years
W/o Sh. Sumit Yadav
R/o H. No. 07, Ext. -2B,
Nangloi, West Delhi,
Delhi- 110041
Mob- 9718141661
44. Anita
Aged about 34 years
D/o Sh. Sheel Kanwar
R/o Plot No. 584/1, Ground floor,
Behind Amity College, Bijwasan,
Delhi-110061
Mob- 9971733331
45. Manisha Sejwal
Aged about 39 years
W/o Sh. Anil Kumar
R/o H. No.- 444, V.P.O. Majra Dabas,
Delhi- 110081
43
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob- 9212772105
46. Pooja
Aged about 31 years
W/o Sh. Dheeraj Kumar Rohilla,
R/o H. No. 538, Khera Khurd,
Delhi- 110082
Mob- 9354625861
47. Neetu Goyal
Aged about 37 years
D/o Sh. Dinesh Chand
R/o B-59/1, Gali No. 6,
Amar Vihar, Karawal Nagar,
Delhi-110094
Mob- 8178301347
48. Shweta Singh
Aged about 36 years
W/o Sh. Dhirender Kaim,
R/o H. No. -201, Kh. No. 50/10,
Khera Garhi Colony,
Khera Kalan, Delhi-110082
Delhi
Mob- 8860950013
49. Ruchi Sharma
Aged about 31 years
D/o Sh. Sudhir Kumar Sharma
R/o H.No.-08, Block B,
Mansa Ram Park, Uttam Nagar,
P.O. D.K Mohan Garden, District West Delhi,
Delhi-110059
Mob- 9643571081
50. Renu
Aged about 33 years
D/o Sh. Ramphal
R/o H. No. 234/10, Old Housing Board Colony,
Near Sabzi Mandi, Sonipat,
Haryana-131001
44
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob- 7015280107
51. Suman Chaudhary
Aged about 34 years
D/o Sh. Parshu Ram
R/o R/2, 25, Mohan Garden, Near Uttam Nagar
New Delhi-110059
110059
Mob- 7838410296,9015150129
52. Reena Yadav
Aged about 35 years
D/o Sh. Sunder Pal Yadav
R/o. Village- Sekha, Post- Mandhana,
The-Narnaul, Distt. Mahender Garh
Haryana-123001
Mob- 7065924750
53. Ritu
Aged about 31 years
D/o Sh. Ramphal
R/o. H. No.234/10, Old Housing Board Colony,
Sonipat-131001
Mob-8168768352
54. Fazeelat
Aged about 32 years
D/o Sh. Jabbar- Ul--Haq
R/o. H.No.424, lane No.20, Jafarabad, Delhi-110053
Mob-8800407955
55. Manisha Sharma
Aged about 37 years
w/o Sh. Prashant Kaushik
R/o. H. No. 56, Village, Barwala, Delhi-110039
Mob-9718109097
56. Laxmi
Aged about 39years
w/o Sh. Manjit Singh
45
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. H.No- 573, Sector-6,
Sector Bahadur Garh
Distt. Jhajjar, Haryana-124507
Haryana
Mob-7015021138
57. Charu Kaushik
Aged about 30 years
D/o Sh. Rajinder Kaushik
R/o. S-6/167, Khirke Extension,
Malviya Nagar, South Delhi-110017
Mob- 9821197823
58. Neeraj
Aged about 35 years
w/o Sh. Aman Singh Rana
R/o. H. No. 13, Near Bhoot Wali Chopal,
Rana Panna, Qutabgarh,
Delhi-110039
Mob-9518164994
59. Rajni
Aged about 31 years
w/o Sh. Jitender Singh
R/o. RZ-16 F/F/S, Kh No.-184,
Gali No.2, Durga Park, Palam Village,
Delhi-110045
Mob-8826677675
60. Sangita
Aged about 31 years
D/o Sh. Krishan Kumar
R/o. H. No.-982, Sector-15,
Sector Sonipat-131001
Mob-9991190712
61. Neelam Sharma
Aged about 42 years
w/o Sh.Tapraj Singh
R/o. flat No. 8 L, Pocket-4
Pocket MIG Mix Housing,
DDA FlatsMayur Vihar PH-3, Delhi-110096
Mob-9718449618
46
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
62. Usha Devi
Aged about 37 years
D/o Sh. Sundar Lal
R/o.H.No. Purani Building, Thana Vijay Nagar
Ghaziabad, U.P
Mob-9899024120
63. Tripti Sharma
Aged about 34 years
D/o Sh. Manoj Kumar Sharma
R/o.1/5646. St. No.11, Balbir Nagar Extn.
Shahdara, Delhi-110032
110032
Mob- 9873362401
64. Shubhangi Singh
Aged about 30 years
D/o Sh. Anil Kumar Singh
R/o. G-4, 3/37, Sec-2,
Sec Rajender Nagar Sahibabad,
Ghaziabad, U.P.-201005
201005
Mob-9650847843
65. Monica Mor
Aged about 37 years
D/o Sh.Raj Singh Mor
R/o. H. No. 22 A/25 Post office Sonipat,
Opposite Navyug School
Braham Nagar, Rohtak Road,
Sonipat, Haryana-131001
131001
Mob-8168905952
66. Ensha Parveen
Aged about 31 years
D/o Sh. Ektdar Khan
R/o. Village Dhamoula, Post Mohanmadi(Kheri)
Distt. Lakhimpur, U.P
Mob-6394431962
67. Arti Rani
Aged about 32 years
w/o Sh. Amit Sheoran
47
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. Gali. No.- 5. Kailash Colony, Rohtak,
Haryana-124001
Mob-8708640484
68. Neelam Rani
Aged about 36 years
D/o Sh.Shish Pal
R/o. Sonepat, Sector-23,
Sector House No. 1081,
Near Royal Garden,
Haryana-131001
Mob-9896000810
69. Preeti
Aged about 39 years
w/o Sh.Rakesh Kharb
R/o. H. No. 164, Jhod Panna, V.P.O, Mundhela Kalan
Mob-8447322542
70. Viney Kumari
Aged about 36 years
w/o Sh.Priyanshu Yadav
R/o. RZ-120 E, Gali No.03, East Sagarpur, Delhi-110046
Mob- 9717760909
71. Shalu
Aged about 36 years
w/o Sh. Rakesh
R/o.BeniwalDharmkanta Bypass Road,
Mandi Adampur, Dist-
Dist Hisar-125052
Mob-9466537902
72. Sanya Rana
Aged about 30 years
w/o Sh. Sanjay Thakur
R/o. VIII. Bharmat, P.O Banuri, The- Palampur
Distt- Kangra, H.P--176061
Mob-7018399133
73. Manisha Devi
Aged about 35 years
48
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
w/o Sh.Sumit Kaushik
R/o. RZ-15A Maruti Gali, New Gopal Nagar,
NajafgarhNew Delhi-110043
Delhi
Mob-8527477753
74. Nisha Yadav
Aged about 32 years
D/o Sh. Shiv Chand
R/o. H. No. 1420, Durga Marg, Meham Road,
Vidya Nagar, Bhiwani
Haryana-127021
Mob-8607605207
75. Diksha Sharma
Aged about 31 years
D/o Sh. Suresh Chandra Sharma
R/o. H. No. 103, Hanumangarh,
Tehsil- Firozabad, Uttar Pradesh-283203
Mob-9761699940
76. Meenakshi Kaushik
Aged about 34 years
D/o Sh. Satish Kumar
R/o. H. No.- 476, Near Pandit Niranjan Chakki,
Khera Kalan, Delhi-110082
Delhi
Mob-9958049514
77. Amita
Aged about 30 years
w/o Sh. Naveen
colony,Hisar
R/o. 2420 a, Azad Nagar, street number 1,Aadarsh colony
Mob-8901154582
78. Snehlata
Aged about 30 years
D/o Sh. Ishwar Singh
R/o. V.P.O. Dhawana, District, Rewari, Haryana-123103
Mob-7015965675
49
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
79. Shyra Bano
Aged about 34 years
D/o Sh. Babbu
R/o.Nahar Bagh, Ayodhya, Uttar Pradesh-224001
Mob-7275233768
80. Neetu Goswami
Aged about 38 years
D/o Sh.Suresh Goswami
R/o. H. No- 13, Near Shiv Shakti Mandir, Village- New Haibatpur
Greater Noida, Uttar Pradesh-201009
Mob-9315398630
81. Ritu
Aged about 36 years
D/o Sh.Krishan Singh
R/o. 135- B behind, SBI Teacher Colony, Bahadurgarh, Jhajjar, Haryana-
124507
Mob-7015570288
82. Upasna Verma
Aged about 31 years
D/o Sh. Rajesh Verma
R/o. H. No.- 39, Block-
Block 36, Trilokpuri, Delhi-110091
Mob-9654699623
83. Nisha
Aged about 37 years
D/o Sh. Dinesh Kumar
R/o. H. No. 19, Ishwar Colony, Bawana, Delhi-110039
Mob-9899979749
84. Pooja
Aged about 32 years
w/o Sh. Lalit Rana
110081
R/o. H. No.-29, Village & Post Office, Ghevra, Delhi-110081
Mob-9990666959
85. Bimla
Aged about 39 years
50
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh.Dharmbeer
R/o.H. No. 147 Sannoth, Narela, Delhi-110040
Mob-8750003600
86. Anjali
Aged about 30 years
D/o Sh. Pradeep Kumar
R/o.V.P.O. Nahra(227), Sonipat, Haryana-131103
Mob-9034770340
87. Sushila Devi
Aged about 35 years
w/o Sh. Nitin Dabas
R/o.H. No. 386, Patu Pana, Ishwar Pardhan Wali Gali
Kanjhawala, Delhi--110081
Mob-9205659959
88. Reena Dabas
Aged about 36 years
D/o Sh.Ramniwas
R/o.H. No.-232, Pana Kubday,
Nizampur. Rashidpur, P.O.Nizampur
Delhi-110081
Mob-9871720838
89. Prabha Devi
Aged about 39 years
D/o Sh. Madan Pal
R/o. H. No. 307, Mubarik Pur Dabas,
New Delhi-110081
110081
Mob- 9560623457
90. Deepika Dahiya
Aged about 37 years
D/o Sh. Suresh Kumar Dahiya
R/o. C-93, Prem Nagar, Najfgarh,
New Delhi-110043
110043
Mob- 8470006209
91. Rekha
51
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 38 years
D/o Sh. Pradeep Kumar
R/o. R. Z.D. 45, Syndicate Enclave,
Raghi Nagar, Delhi-110045
Delhi
Mob-09773910228
09773910228
92. Sonu Swami
Aged about 32 years
D/o Sh. Sumer Singh
R/o. V.P.O Kadharan, Post- ThanMathui,
Tehsil- Rajgosh, Distt-
Distt Churu,
Rajasthan-331023
Mob-9518619802
93. Runa
Aged about 34 years
w/o Vikrant Gautam
R/o 22/596, Gautam Bhawan,
Nehru Park, Bahadurgarh,
Jhajjar, Haryana-124507
124507
Mob-8168503034
94. Ritu Sharma
Ages about 31 years
w/o Sh. Ravikant Gautam
R/o 22/596, Gautam Bhawan,
Nehru Park, Bahadurgarh,
Jhajjar, Haryana-124507
124507
Mob- 8595859067
95. Madhuri Sonkaria
w/o Sh. Sunil Kumar
R/o 17/3714, Regar Pura,
Karol Bagh, Delhi--110005
Mob-9818148986
...Applicants
(By
By Advocate: Mr. Ashok Aggarwal, Mr. Shakib Malik, Mr. Shubham
Bahl, Mr. Pradeep Kumar, Mr. Nikhil Pawar, Ms. Tanya Rose)
Rose
52
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Versus
1. Delhi Subordinate
ubordinate Services Selection Board (DSSSB)
Through its Chairman Govt. of NCT of Delhi,
FC-18,
18, Institutional Area,
Karkardooma, Delhi-110092
Delhi
Email: [email protected]
2. Directorate of Education
Through its Director,
Govt. of NCT of Delhi,
Old Secretariat Building,
Civil Lines, Delhi-110054
110054
Email: [email protected]
3. The Hon'ble Lieutenant Governor of Delhi
Govt. of NCT of Delhi,
6 Raj Niwa Marg, Ludlow Castle,
Civil Lines, New Delhi-
Delhi 110054
Email: [email protected]
4. Government of NCT Delhi
Through its Chief Secretary
Old Secretariat Building,
Civil Lines, Delhi-110054
110054
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
O.A. No.4212/2025
1. Roshan
53
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
s/oMoolchand
Moolchand Gupta
r/o B-4/22
4/22 Shahbad Dairy North West Delhi - 110042
Email: [email protected]
roshanguptaroy
Phone: 9599555918
2. Sarvesh Kumar Pandey
s/o Shiv
hiv Naryan Pandey
r/o VpoKhajuri , pratapgarh
pratapga , UP-230132
Email: [email protected]
skrpandey345
Phone:9555989989
3. Inderjit Singhmar
s/o F. Singhmar
r/o H.No. 79, Village Dindarpur South West Delhi
Email: [email protected]
Phone: 9555989989
4. Devesh Sharma
S/o Hari Om Sharma
r/o House No 699 ,Main
Main Road Vijay Park,
Park
Maujpur, Delhi 110053
Email: [email protected]
Phone: 7838927715
5. Chetram Saini
s/o Puran Mal Saini,
R/o VPO Raseedpur Tehsil Mahwa Dausa, Rajasthan - 321613
Email: [email protected]
Phone: 9509979593
54
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
...Applicants
(By Advocate: Mr. Siddharth K. Dwivedi, Mr.
M Ayush)
Versus
1. Delhi Subordinate Services Selection Board
Through Secretary,
Institutional Area, FC
FC-18, Mangalam Marg,
Karkardooma, AnandVihar, Delhi, 110092
Email: [email protected]
[email protected]
Tel:011-22370019
2. Govt. of NCT of Delhi
through its Chief Secretary
3rd level, Delhi Secretariat,
I.P. Estate, New Delhi-110002
Delhi
Tel: 011-23392100
Email: [email protected]
3. Directorate of Education
through Secretary
Education Department, Old Secretariat,
New Delhi-110054
Tel: 011- 23890187
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
55
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
O.A. No.4118/2025
1. Pratima Kundu
Aged about 31 years
D/o Sh. Om Prakash Kundu
R/o H. No. -165, Housing Board Colony,
Sector-23. Sonipat, Haryana
Mob. No. 8168071526
2. Kusum
Aged about 37 years
D/o Sh. Rajkumar
R/o H. No.- 592,Sector 10 A Gurugram,
Haryana-122001
Mob. No. 9899447618
3. Jyoti Sharma
Aged about 32 years
D/o Sh. Ramdhari Sharma
R/o H. No.- 9195, Near Rajkumar Atta Chakki,
Desraj Colony, Panipat, Haryana
Mob. No. 8920301982
4. Asma ul Hussna
Aged about 30 years
D/o Sh.Syed Amir Ali
R/o G-299, Shakurpur Colony,
Delhi-110034
Mob. No. 7503200921
5. Charu
Aged about 32 years
D/o Sh. A.K. Sachdeva
R/o A-1/02, Varun Appartments,
Sector-9, Rohini,
Delhi-110085
Mob. No. 9711067207
6. Priyanka Rawat
Aged about 32 years
56
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh. Raghubir Singh
R/o WZ- 1026, Nangal Raya,
Delhi-110046
Mob. No. 8802879069
7. Misbah
Aged about 32 years
D/o Sh. Mohd. Saeed
R/o 1877, Street Wazir beg,
Turkman Gate, Delhi-110006
Delhi
Mob. No. 8810453559
8. Pinki
Aged about 30 years
D/o Sh. Vinesh
R/o E-144, Rameshwar Park,
Loni, Ghaziabad,
Uttar Pradesh-201102
201102
Mob. No. 7017141274
9. Nidhi Sharma
Aged about 34 years
D/o Sh. Hari Om Sharma
R/o H.No. ME-01, Sector-27,
Sonepat, Haryana-131001
131001
Mob. No. 9582800923
10. Soobiya Noor
Aged about 33 years
D/o Sh. Mohd. Saleem
R/o2180, Rodgran Lal Kuan,
Delhi-110006
Mob. No. 9555999792
11. Sneha Verma
Aged about 37 years
D/o Sh. Gireesh Kumar Verma
R/o 50- Muradgram, Purpursi,
Muradnagr, District Ghaziabad,
Ghaziabad-201206
57
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 7088721900
12. Choudhary Aarti Vinod
Aged about 32 years
D/o Sh. Choudhary Vinod
R/o H. No. 422/3, Gali No. 15B
Chandan Vihar, West Sant Nagar,
Burari, Delhi-110084
110084
Mob. No. 9716422956
13. Poornima Bandooni
Aged about 31 years
D/o Sh. Shish Ram Bandooni
R/oF-22/G, Block F,
Laxmi Nagar, Nangloi,
Delhi-110041
Mob. No. 8076412096
14. Shama Parveen
Aged about 39 years
D/o Sh. Azad Ali
R/oM-51, Abul Fazal Enclave,
Part-I, Jamia Nagar,
Okhla, New Delhi1-110025
Delhi1
Mob. No. 9540635183
15. Pooja
Aged about 37 years
D/o Sh. Radha Raman
R/o C-1163, DDA Flats (LIG),
East of Loni Road, Shahdara,
Delhi-110093
Mob. No. 9953296320
16. Sushma Devi
Aged about 35 years
D/o Sh.Pratap Singh
R/o Dairy No. 72, Masoodpur,
Dairy Vasant Kunj, Southwest Delhi,
Delhi-110070
58
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9971086244
17. Mamta Kumari
Aged about 34 years
D/o Sh.Ramphal
R/o E-106, Rajnagar, Part-II,
Palam Colony, Delhi-110077
Delhi
Mob. No. 9728109323
18. Jasman Kullar
Aged about 30 years
D/o Sh. Balraj Singh Kullar
R/o174-175, UGF, Pocket-8,
Sector-23, Rohini,
New Delhi-110085
110085
Mob. No. 6284774415
19. Abhilasha Negi
Aged about 32 years
W/o Sh. Amit Bahadur
R/o Tower-8, 8022, Second Floor,
ATS Nobility, Home Kraft,
Near Gaur City Mall,
Gautam Budhh Nagar,
Uttar Pradesh- 201318
Mob. No. 9891672202
20. Anu Nigania
Aged about 30 years
D/oSh. Mahaveer Nigania
R/oH. No. 236, Palhawas, Rewari,
Haryana- 123035
Mob. No. 8360786634
21. Ruchi Purvanshi
Aged about 36 years
D/o Sh. Rajendra Singh
R/oE-3/166, Gali No. 05,
Near MCD School Road,
4thPusta, Sonia Vihar, Delhi-110094
Mob. No. 9899855150
59
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
22. Shobhita Gazwani
Aged about 32 years
D/o Sh. Sunder Lal
R/oA-4, 3rdfloor, Flat 304,
Nanak Enclave, Radio Colony,
Kingsway Camp, Delhi-110009
Delhi
Mob. No. 8860146407
23. Preeti Sharma
Aged about 35 years
D/o Sh. Roshan Lal Sharma
R/o B-25/A, 2nd floor, Street No. 2,
Shakurpur, Delhi-110092
110092
Mob. No. 8588943631
24. Fareha Riyaz
Aged about 33 years
W/o Sh.Syed Fahad Anwar
R/o2927, Gali Saadat,
Sir Syed Ahmed Road, Daryaganj,
Delhi-110002
Mob. No. 8527034647
25. Divya Pasbola
Aged about 37 years
ars
W/o Sh.Pradeep kumar
R/o P-44, 3rd floor,
Mayur Vihar Phase -1,
Pandav Nagar, Delhi-110091
Delhi
Mob. No. 9582386423
26. Neha
Aged about 33 years
W/o Sh. Mahesh Kumar Pal
R/o A- 427, Street No. 1,
Meet Nagar, Delhi--110094
Mob. No. 8700299782
27. Rashmi
60
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 36 years
D/o Sh.Bhim Singh
R/o Kh. No.- 54/612,
North Phirni Road, V.P.O Mundka,
West Delhi- 110041
Mob. No. 9871291469
28. Manisha
Aged about 33 years
D/o Sh. Sarwan Kumar
R/o H. No. 1434, G.F., Sector-7,
Bahadurgarh, Jhajjar,
Haryana-124507
Mob. No. 8053159359
29. Ritu
Aged about 33 years
D/o Sh.Parkash Chand
R/o H. No. 693, V.P.O. Thana Kalan,
Tehsil Kharkhoda, Sonepat,
Haryana-131402
Mob. No. 8307012826
30. Nazia
Aged about 37 years
D/o Sh.Mohmad Yusuf
R/o H. No. S-57, Street no. 24,
Main road, Brahpuri,
Delhi-110053
Mob. No. 8860370979
31. Sushma Chauhan
Aged about 39 years
D/o Sh. Om Prakash
R/oH. No. 490A, 2nd floor,
Right side, Street No. 5A, Govindpuri,
Kalkaji, Delhi-110019
110019
Mob. No. 817853387
32. Pushpa Chauhan
61
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 41 years
D/o Sh. Om Prakash
rakash
R/o H. No. 490A, 2nd floor,
Right side, Street No. 5A, Govindpuri,
Kalkaji, Delhi-110019
110019
Mob. No. 9315024845
33. Shweta
Aged about 38 years
D/o Sh. O.P. Malik
R/oPlot No. 110, Amberhai Ext.,
Dwarka Sector-19,
Delhi-110075
Mob. No. 9318327885
34. Vandana Yadav
Aged about 33 years
W/o Sh. Vinod Kumar
R/o Dwarka Sector-16A,
Sector
Police Colony, Near Dwarka Metro Station,
New Delhi-110078
110078
Mob. No. 9717029442
35. Asha Sharma
Aged about 36 years
D/o Sh. Jaikishan Sharma
R/o 698B, Gali no. 16, Adarsh Mohalla,
Maujpur, Delhi-110053
110053
Mob. No. 9990817881
36. Kamna Mishra
Aged about 36 years
D/o Sh. Rajni kant Mishra
R/o H. No. 28, 1st floor, Madhuban Road,
Ganesh Nagae Extension-II,
Extension
Shakarpur, Delhi-110092
110092
Mob. No. 9999102914
37. Pooja Yadav
Aged about 32 years
62
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
W/o Sh. Sanjeev Yadav
R/o V.P.O. Darauli, District Rewari,
Haryana- 123411
Mob. No. 9306932279
38. Uzma Begum
Aged about 38 years
D/o Sh. Mohd. Rashid
R/o 1429, Chatta Nawab Farsa Khana,
Delhi-110006
Mob. No. 9555715076
39. Shalini Verma
Aged about 34 years
D/o Sh. Madan Singh Verma
R/o E-33, 1st floor,
Jeevan Park, Uttam Nagar,
New Delhi-110059
110059
Mob. No. 9540209844
40. Neha Tomar
Aged about 32 years
W/o Sh. Vinit Kumar
R/o C-52, Back side Lal Bagh,
Loni, Ghaziabad, Uttar Pradesh- 201102
Mob. No. 9837439415
41. Jasmeet Kaur
Aged about 35 years
D/o Sh. Kanwaljit Singh
R/o A-37, Dalip Vihar, Chander Vihar,
Nilothi Extension- 110041
Mob. No. 9582570760
42. Ruby Tabassum
Aged about 45 years
D/o Sh. Aminuddin
R/o 4520, Gali Shahtara,
Ajmeri Gate, Delhi-110006
Delhi
Mob. No. 9818087786
63
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
43. Pinki
Aged about 30 years
D/o Sh. Vijay Singh
R/o H. No. 676, Gali no. 39A,
Molarband Extension,
Badarpur, Delhi-110044
110044
Mob. No. 8745033770
44. Munesh
Aged about 30 years
D/o Sh. Rakesh Kumar
R/o1049/42, Molarband Extension,
Badarpur, Delhi-110044,
110044,
Mob. No. 7703997570
45. Neetu Kumari
Aged about 30 years
W/o Sh. Bishan Yadav
R/o B-117(A), Madhu Vihar,
Delhi-110059
Mob. No. 9868476561
46. Neeru Singh
Aged about 37 years
D/o Sh. Mahendra Singh
R/oH. No.55, Street No.04,
Arya Nagar, Dayanand
Dayan Vihar,
Delhi -110092
Mob. No. 9873673993
47. Sweta Patra
Aged about 32 years
D/o Sh. Sakti Patra
R/o2/12, Arjan Vihar,
Delhi Cantt., Delhi -110010
Mob. No. 9899157144
48. Geeta Kumawat
Aged about 37 years
64
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh. Suresh Kumar Kumawat
R/oFlat No. 153, Gangotri Appartment,
Sector-12, Dwarka,
Delhi-110078
Mob. No. 9136713324
49. Abha
Aged about 35 years
W/o Dr. Sunil Kumar Mishra
R/o H. No. 1246, Mansarovar Park,
Shahdra, Delhi-110032
110032
Mob. No. 8354022288
50. Neha Tokas
Aged about 36 years
D/o Sh. Yashvir Singh
R/oH. No. 175, Near Balmiki Mohalla,
Munirka Village. Delhi-110067
Delhi
Mob. No. 7827219485
51. Sana Naaz
Aged about 35 years
D/o Sh. Mohammad Ikram
R/oG-141, Jagatpuri,
East Delhi, Krishna Nagar,
Delhi-110051
Mob. No. 8851150264
52. Sunita Kumari
Aged about 35 years
w/o Dr. Radheshyam
R/o flat No.292, Utsav apartment,
Block- F, Rohini, Sector-18,Delhi-110089
Sector
Mob. No. 9971095275
53. Anjali
Aged about 33 years
D/o Sh. Ram Kumar Tomar
R/oKishanpur,
Ramala Baghpat, Uttar Pradesh-250623
65
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9817447719
54. Prerna Chauhan
Aged about 30 years
D/o Sh. Kiran Singh
R/o 13-B, D1 C block Janakpuri,
Delhi Cantt. Delhi-- 110058
Mob. No. 9672793826
55. Mani Sharma
Aged about 33 years
W/o Sh. Ankit Sabharwal
R/o Z-128, Gali No.7 Hastal Deepak Vihar,
Uttam Nagar, New Delhi- 110059
Mob. No. 8860498848
56. Rajni
Aged about 31 years
D/o Sh. Ishwar Singh
R/o VIII- Kanwariawas, Distt. Mahendragarh.
Teh-Narnaul
Mob. No. 9896304375
57. Priyanka
Aged about 33 years
D/o Sh. Virender
R/o. H- No. 1268, Sec-
Sec I, Rohtak
Haryana-124001
Mob. No. 8930839395
58. Preeti Kumari
Aged about 30 years
D/o Sh. Santram
R/o. V.P.O. Kheri Damkan, Teh- Gohana,
Distt. Sonepat, Haryana-131301
Haryana
Mob. No. 9541325600
59. Pooja
Aged about 30 years
D/o Sh.Dharambir
66
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/oD-1/121, Street No. 5/7
Mahavir, Enclave , New Delhi- 110045
Mob. No. 7011983634
60. Asha Rani
Aged about 35years
D/o Sh. Yogesh Kumar
R/o 280, Pitampura Village, Shivaji Market,
Laxmi Hardware & Tools, Near Saraswati Vihar
Gate No.10, Pitampura, Delhi-110034
Mob. No. 9999230804
230804
61. Prakriti
Aged about 30 years
W/oSh.Neeraj
R/o Village- Nanukhurd, P.O- Nanukalan,
Tehsil-Pataudi, Distt-
Distt Gurugram
Haryana- 122414
Mob. No. 8053322072
62. Himanshi Yadav
Aged about 31 years
W/o. Sh.Lalit Yadav
R/o 138, Village Paprawat,
Najafgarh, New Delhi-110043
Delhi
Mob. No. 7015683833
63. Summaiya
Aged about 37 years
w/o Sh. Faiz Ahmad
R/oD-8/11- MIG. DDA Flats
Sarai Khali Sadar Bazar, Delhi- 110006
Mob. No. 8700258348
64. Annu Kumari
Aged about 31 years
w/o Sh. Anand Kumar
R/oV.P.O Bharat,
Distt. Mahendergarh, Haryana-123027
Mob. No. 7056805101
67
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
65. Rekha
Aged about 36 years
D/o Sh.Hari Singh
R/o. H. No. 25 A, Pooth Kalan,
Delhi-110086
Mob. No. 9540008387
66. Vandana Malik
Aged about 34 years
w/o. Sh.Sanjay Balayan
R/o. H. No.- 87, TajpurKalan,
Delhi-110036
Mob. No. 9811889880
67. Kamlesh
Aged about 37 years
w/o Sh. Deepak Kumar
R/o Village Khar Khari, Nahar Mata wali Gali, P.O Khaira, Najafgarh, New
Delhi-110043
Mob. No. 8506071081
68. Babita
Aged about 37 years
D/o Sh. Ramphal
R/o. H. No.- 165, Dispensary waligali, Tajpur kalan,
Delhi-110036
Mob. No. 7838964942
69. Dolly
Aged about 36 years
D/o.Rajkumar Sharma
R/o3792, Gali No.5, Kanhaiya Nagar
Tri Nagar, Delhi-110035
110035
Mob. No. 9873763813
70. Sonia
Aged about 35 years
D/o. Sh. Harpal Yadav
R/o H. No.461, Nai wali Gali,
68
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Village- Rajokari, New Delhi-110038
Mob. No- 8130380508
71. Meena
Aged about 32 years
D/o. Sh.Randhir
R/o. MCD, 77,13 Q, 182, Gali No.5,
Shiv Nagar,Dharuhera, Rewari,
Haryana-123110
Mob. No. 8053983300
72. Sadaf Naaz
Aged about 35 years
w/oSh.Arfeen Habib
R/o. 403,61-A/44, Mujib Apartment,
Lane -1, Ghaffar Manzil,
Jamia Nagar, Okhla,
Mob. No. 9873623630
73. Priya Khokher
Aged about 32 years
D/o Sh. Beersain Khokher
R/o. A-15, T/F, Thana, Quarters Bhajanpura
Delhi-110053
Mob. No. 8743960527
74. Deepali
Aged about 38 years
D/o Sh. Rakesh Kumar
R/o. R-5/1, Ground Floor, Model Town- III
New Delhi-110009
110009
Mob. No. 8368188453
75. Yashoda
Aged about 33 years
D/o Sh. Suresh Kumar
R/o. Flat No.228, Pocket-3,
Pocket
Sector-23, Rohini, Delhi-110085
Delhi
Mob. No. 9871634011
69
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
76. Meenakshi Yadav
Aged about 33 years
D/o Sh. Charan Singh
R/o. A-15, Lal Bagh, Loni
Ghaziabad
Mob. No. 8512097204
77. Reetu Bala
Aged about 34 years
D/o Sh. Satbir Singh
R/o VillageRojhuwasP.O. Rohrai
, Teh. Rewari,Distt. Rewari, Haryana-123401
Mob. No. 7056043633
78. Sharmila
Aged about 31 years
w/o. Sh. Ashok Kumar
R/o. H. No.72, Block No.353,
V.P.O. Brahamanwas, Teh. Julana,
Distt. Jind,
Mob. No. 9813543216
79. Seema Karana
Aged about 39 years
D/o Sh. Raju Karana
R/o. H. No. WZ-23,
23, Dasghara Village,
Near Pusa Road
New Delhi- 110012
Mob. No. 8950382488
80. Rashmi
Aged about 32 years
D/o Sh. Kaptan Singh
R/o. H.No.8 Near Bus Stand Sadh pana
V.P.O, Katewara, Delhi-110039
Delhi
Mob. No. 7056570064
81. Shivani
Aged about 30 years
D/o Sh. Rajbir Singh
70
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. H. No.22. Bazidpur, Saboli, Sonipat
Haryana-131029
Mob. No. 7015317048
82. Sushma
Aged about 30 years
D/o Sh. Jai Bhagwan
R/o. V.P.O Birohar, Distt. Jhajjar,
Tehsil- Matanhail, Haryana-124106
Haryana
Mob. No. 7015383469
83. Radha
Aged about 31 years
D/o Sh. Charan Singh
R/o. A-15, Lal Bagh, Loni,
Ghaziabad
Mob. No. 9911808931
84. Hemlata
Aged about 38
w/o. Sh. Manish
R/o. E-6 Rajanbabu Road,
Adarsh Nagar, Delhi-110033
Delhi
Mob. No. 9599922322
85. Nikita
Aged about 37 years
D/o Sh. Tadbir Singh
R/o. Pelpa (85), Jhajjar Haryana-124105
Mob. No. 8053646196
86. Bhawna
Aged about 30 years
w/o Vikash Kumar
R/oGrahmMalikaur, Anchal Pusa,
Police station- Pusa, Malikaur
Maa Sakti Mandir, Samastipur-
Bihar- 848115
Mob. No. 9102795215
71
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
87. Anubha Bhardwaj
Aged about 35 years
D/o Sh. Chandra Mohan Bhardwaj
R/o, E-31, Street No.1, West Jyoti, Nahar Extension
Shahdara Delhi- 110094
Mob. No. 8375031250
88. Manisha
Aged about 32 years
D/o Sh. Ranbir Singh
R/o H. No. 528. V.P.O, Bhatgaon,
Malian, Sonipat, Haryana-
Haryana 131022
Mob. No. 7065902868
89. Sushila Kumari
Aged about 36 years
D/o Sh.Veerbhan
R/o.V.P.O Baliana, Tehsil Sampala,
Distt. Rohtak, Harayana
Mob. No. 8901040992
90. Nidhi
Aged about 31 years
D/o. Sh. Jagpal Singh
R/o. V.P.O. Dubaldhan(K), Tehsil- Beri
Distt. Jhajjar, Haryana-
Haryana
Mob. No. 7404141792
91. Priyanka Agrawat
Aged about 38 years
D/o. Sh. Narottam Dass Agrawat
R/o. Flat No. 14- Sector-14,
Sector Radhika Apartment
Dwarka, Delhi-110078
110078
Mob. No.9958343857
58343857
92. Priti
Aged about 31 years
D/o.Sh. Dharambir
R/o. C-301, RHO/2, Sector-37,
Greater Noida,
72
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9518232344
93. Neha Sharma
Aged about 32 years
D/o. Sh. Uma Shanker
R/o. H. No.41, Street No.1,
Bhagat vihar, KarawalNagr
Delhi-110094
Mob. No. 7503168767
94. Anuradha Yadav
Aged about 31 years
D/o. Sh. Krishan Pal Yadav
R/o. Village Suthari, near, Devi mandir, tehsil Modi Nagar
Ghaziabad
Mob. No. 9999191365
95. Aarti Yadav
Aged about 33 years
D/o Sh. Sajjan Singh
R/o V.P.O Kanwali, Distt. Rewari,
Haryana-123411
Mob. No. 8826763027
96. Pratibha
Aged about 33 years
w/o Sh. Harsh Yadav
R/o- A-531, Modern Apartment,
Rohini Sector-15, Distt. Northwest Delhi-110089
Mob. No. 8595133625
97. Rinki Rani
Aged about 33 years
w/o Sh. Amit Kumar
R/o. Rz-25, Lokesh Park, Najafgarh,
New Delhi- 110043
Mob. No. 7065901292
98. Anju
73
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 31 years
D/o Sh. Mahender Singh
R/o. V.P.O Sadalpur, Tehsil- Adampur
Hisar, Haryana-125052
125052
Mob. No. 9992776204
99. Preeti
Aged about 38 years
W/o Sh. Sandeep Solanki
Sola
R/o. H.No. 566, V.P.O Pooth Kalan
Delhi-110086
Mob. No. 7838380599
100. Preeti
Aged about 30 years
D/o Sh. Suresh Chander
Delhi- Nursing
R/o. H.No.94, Gali No.1, Basti- Bahkher- Narela, Near Delhi
Home, Delhi-110040
110040
Mob. No. 9625509646
101. Ritu
Aged about 31 years
D/o Sh. Kashmir Singh
R/oH.No. 108 Sisai Bolan,
P.O. Sisai, Distt. Hisar, Haryana- 125049
Mob. No. 7011966274
102. Nitika
Aged about 33 years
D/o Sh. Narender
R/o 1652/10, Ram Gopal Colony,
Rohtak, Haryana-124001
124001
Mob. No. 9991773994
103. Usha
Aged about 40 years
D/o Sh. Rajbir Singh
R/o H.no. 203, Pratap Vihar, Part-1,
Kirari, Soleman Nagar
Delhi-110086
74
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9968704009
104. Dimple
Aged about 32 years
W/o Sh. Ritesh
R/oH.No. 389, Jangra Bazar Wali Gali,
Opposite Plot No. 127, Udyog Vihar, Phase-1,
Dundahera Gurgaon
Mob. No. 8307313782
105. Apoorva
Aged about 36 years
W/o Sh. Ritesh Upadhyay
R/o168, village karsua, Aligarh,
Uttar Pradesh-202140
202140
Mob. No. 7840866026
106. Monika
Aged about 40 years
D/o Sh.Dayanad
R/oH.No. 321, V.P.O Mundka
Bharaow, Mandir Wali Gali,
Delhi-110041
Mob. No. 7303502848
107. Kavita
Aged about 33 years
D/o Sh. Rajpal Singh
R/o RZ-191, D-Block,
Block, Prem Nagar,
Najafgarh, New Delhi-
Delhi 110043
Mob. No. 8512060626
108. Bharti Dhingra
Aged about 37 years
D/o Sh. Radhey Shyam Dhingra
R/oVishnupuri, Rampur Road, Lane No.10,
Haldwani, Uttarakhand, Nainital
Mob. No. 8273587579
109. Kavita
75
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 35 years
D/o Sh. Anand Singh
R/oH.No. 100, Nangli Poona North,
Delhi- 110036
Mob. No. 9873430698
110. Rama Gupta
Aged about 33 years
W/o Sh. Satish Kumar Gupta
R/o Plot No. C-15, Flat No. 401,
Opposite Rohini Sector-24,
Sector Deep Vihar,
Pansali, Delhi -110042
110042
Mob. No. 9910847835
111. Mamta
Aged about 35 years
W/o Sh. Harjeet Rao
R/o RZ-112/7, Village Kazipur,
P.O. Ujwa, New Delhi-
Delhi 110073
Mob. No. 8851297272
112.Varsha
Aged about 33 years
D/o Sh. Naresh Kumar Vashishtha
R/oH.No. 1/4655A, Gali No. 4A,
Balbir Nagar Extension,
Shahdara, East Delhi-
Delhi 110032
Mob. No. 8860366399
113. Swati
Aged about 32 years
D/o. Sh. Vazir Dhull
R/o. V.P.O Bhagotipur, Rohtak
Haryana
Mob. No.8607488488
114. Suman
Aged about 33 years
w/o Sh. Jaideep Ruhil
R/o C-73-A, Amar Colony
76
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Nangloi- Delhi-110041
110041
Mob. No. 9990303654
115. Neetu Kaushik
Aged about 31 years
D/o Sh. Subhash Kaushik
R/o H. No. 30 Behind DAV public school, Arya Nagar, ballabgarh,
Faridabad, Haryana
Mob. No. 8851143866
116. Sugandha
Aged about 31 years
D/o Sanjay Sharma
R/o H. No.288, Khera kalan
Mob. No.7982216516
117. Safia Darakshan
Aged about 44 years
D/o Sh. Mohd. Sibghatullah khalid
R/o: E- 72, first floor, Hari Kothi lane,
Abdul Faizal Enclave, Part-I,
Jamia Nagar, New Delhi- 110025
Mob. No. 9716282545
118. Jyoti Devi
Aged about 33 years
W/oSh. Virender Singh
R/oH.No. 305, Near Dagar Public School,
Issapur, New Delhi-110073
Delhi
Mob. No. 8010272460
119. Bindu
Aged about 30 years
W/o Sh. Deepak Kumar
R/o V.P.O Bohar, Rohtak,
Haryana-124021
Mob. No. 7015370449
120. Priyanka
Aged about 35 years
77
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh.Ram Bhagat Singh
R/o RZ-O-76, New Roshan Pura, Najafgarh,
New Delhi-110043
110043
Mob. No. 8130338766
121. Mamta
Aged about 32 years
W/o Sh. Amit
R/oH.No. 1027, Durga Colony,
Rohtak, Haryana-124001
124001
Mob. No. 9466490762
122. Pooja
Aged about 31 years
D/o Sh.Bijender
R/o VIII- Gangtan, P.O. Dighal,
Tehsil- Beri, Ditt. Jhajjar,
Haryana-124107
Mob. No. 8708382473
123. Sonia
Aged about 30 years
W/o Sh. Parveen
R/o Ward No-09, Garhi Bohar, Rohtak,
Haryana-124001
Mob. No. 7988387229
124. Jyoti
Aged about 31 years
D/o Sh. Bhagwan
R/o V.P.O Dighal, Distt. Jhajjar,
Tehsil- Beri, Haryana-
Haryana 124107
Mob. No. 9306412713
125. Shweta Sharma
Aged about 31 years
D/o Sh. Suresh Kumar Sharma
R/oH.No. 182, first Floor, Pocket-9,
Sector-21, Rohini Delhi-
Delhi 110086
Mob. No. 9891440610
78
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
126. Mitali Singh
Aged about 31 years
W/o Sh. Akshay Solanki
R/o606,CS-6, SupertechCapetown, Noida
Uttar Pradesh- 201310
Mob. No. 8383035605
127. Atiya Khan
Aged about 32 years
year
D/o Sh. Raza Ali Khan
R/o H-73, fourth Floor, Muradi Road,
Jamia Nagar, New Delhi- 110025
Mob. No. 8468898833
128. Meghna Panwar
Aged about 31 years
D/o Sh. Neeraj Panwar
R/o Village- GarhiDeshraj, Post- Baghra,
Distt. Muzaffar Nagar, Uttar Pradesh- 251306
Mob. No. 9997939310
129. Preeti
Aged about 30 years
D/o Sh. Randhir Singh
R/o 1021, Sector-3,
3, Rohtak,
Haryana- 124001
Mob. No. 7404375366
130. DivyaSiwach
Aged about 30 years
W/o Sh. Ajay
R/oH.No567,54Foot Road, Gali No.3,
Vidya Nagar, Bhiwani, Haryana-127021
Mob. No. 9671529599
131. Pooja Sharma
Aged about 31 years
W/o Sh. Ashish Kumar Sharma
79
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o V.P.O Dahi Mahu, Bhiwani,
Haryana- 127040
Mob. No. 9911593774
132. Riya Dhawan
Aged about 30 years
D/o Sh.sKuldeep Dhawan
R/o C-2, shakti Vihar Colony, Rudrapur,
(U.S.N.) Uttarakhand
Mob. No. 7500155921
133. Deepti
Aged about 35 years
W/o Sh. Naresh Kumar
R/o 17, Village Madanpur Dabas,
North-West Delhi, Delhi-110081
Mob. No. 7678277488
134. Aarushi Sharma
Aged about 34 years
W/o Sh. Sharad Kaushik
R/o Ward No. 5 Patti Rampur, Adarsh Nagar,
Khekada, Baghpat,
Uttar Pradesh- 250101
Mob. No. 8279533704
135. Heena Naz
Aged about 30 years
D/o Sh. Mohammad Ishtiyaq
R/o 147/B, KH. No. 73/9, Block-A,
Shyam Colony, Budh Vihar, Phase-II,
Delhi- 110086
Mob. No. 9354083266
136. Jyoti
Aged about 33 years
D/o Sh. Radhey Shyam
R/o Parijat Apartment, B-6, B-7,
B-block, Vishwakarma Colony,
Badarpur, New Delhi-
Delhi 110044
80
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9555979660
137. Aneela Choudhary
dhary
Aged about 31 years
D/o Sh. Sarwar Hussain
R/o Ekta Nagar, Near Kela Nagar Chauraha,
Aligarh-202001
Mob. No. 7983550498
138. Megha Sharma
Aged about 30 years
D/o Sh. Shiv Kumar sharma
R/o D-197, Govind
vindpuram, Ghaziabad,
Uttar Pradesh- 201013
Mob. No. 8448469889
139. Archana
Aged about 35 years
D/o Sh. Naresh Kumar
R/o 437- Shiv mandir, kakrola,
South-west Delhi, Delhi-110078
Delhi
Mob. No. 905335107
140. Prinka
Aged about 31 years
W/o Sh. Jasbir Singh
R/o V.P.O Khanda, Tehsil Kharkhoda,
Distt. Sonipat, Haryana-
Haryana 131402
Mob. No. 9671765455
141. K.M. Ritu
Aged about 30 years
D/o Sh. Rajpal Singh
R/o H. No. 6, Dayanand Colony,
Gali No.1, Near shiv Mandir, Almaspur Chowk,
Muzzaff Nagar, Uttar Pradesh-251001
Mob. No. 7618134534
142. Ritu Rani
Aged about 31 years
81
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh. Om Prakash
R/o V.P.O Didwari, Tehsil Israna,
Distt. Panipat, Haryana-
Haryana 132103
Mob. No. 7027776448
143. Pooja
Aged about 30 years
W/o Sh. Vikram Sheoran
R/o Village GarhiHarsaru, Ganpati Nagar,
H.No. 140, Gali no. 1/6 Gurugram
Mob. No. 8287658410
144. Kavita
Aged about 38 years
D/o Sh. Govind Singh
R/oH.No. 730, Bhowapur, shukra Bazar Road,
Kaushambi, Ghaziabad-201010
Ghaziabad
Mob. No. 9654719787
145. Anjali
Aged about 30 years
W/o Sh. Rahul Grover
R/o 2601 MD-1, Aegis Trine Tower,
Indirapuram-201014
201014
Mob. No. 8585904425
146. Neha Sangwan
Aged about 30 years
D/o Sh. Shamsher Singh
R/o 1487/31, Gali no.1, Shastri Colony,
Gohana Road, Sonipat
Mob. No. 8285578391
147. Savita Dagar
Aged about 43 years
D/o Sh. Tarif Singh Dagar
R/o IIIA, C- Block, Gali No.3,
Prem Nagar, Najafgarh
Mob. No. 9310183346
82
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
148. Sneha Tripathi
Aged about 30 years
D/o Sh. Ram Prakash Tripathi
R/o A-26, Upper Ground Floor, West Azad Nagar,
Krishna Nagar, D-51
51
Mob. No. 9953693113
149. Suman
Aged about 40 years
D/o Sh. Prem Singh
R/o 649/20, Panchsheel Colony,
Sonipat, Haryana-131001
131001
Mob. No. 9813206789
150. Ragini
Aged about 38 years
D/o SH.D.N.Singh
R/o A-2, street No. 22, Ist Floor,
Mahendra Park, Near Adarsh Nagar,
Delhi-110033
Mob. No. 8920757506
151. Pooja Sharma
Aged about 33 years
W/o Sh. Anil Kumar
R/o. Village, Islampur, sector-38, Sohna Road,
Near, Cyber Zone, Gurugram, Haryana- 122002
Mob. No.7023019880
7023019880
152. Anu Bala
Aged about35 years
w/o sh. Parveen Kumar
R/oKalodaKhurd,Jind
ind
Haryana-126116
Mob. No. 8437950887
153. Priyanka
Aged about 37 years
83
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh. Ramphal Dhanda
D
R/o13 former Q Block ,New Palam Vihar,
Phase One Gurugram
Mob. No. 9910414633
154. Pooja Devi
Aged about35 years
W/oSh. Rajeev Kumar Rana
R/oE-72, Hari Nagar
agar Extension Jaitpur
Badarpur -110044
Mob. No. 7217662924
155. Jyoti Sehrawat
Aged about33 years
D/o Sh. Virendra Singh
R/oGKC, Mart, near Sukhbir tubewell,
Kant Darshan Darbar, Nangli, sakrawati,najafgarh
New Delhi-110043
110043
Mob. No. 729096499
156. Chitra
Aged about33 years
D/o Sh. Dinesh Kumar
R/o H. No.34, Sawan Park, Extension,
Ashok Vihar, New Delhi-110054
Mob. No. 9891912083
157. Poonam
Aged about34 years
D/oSh. Randhir Singh
R/o. RZ. 249 X block New Rohan pura, Najafgarh
New Delhi-110043
110043
Mob. No. 9958927118
158. Kamlesh
Aged about 34 years
D/o. Mahender Singh
R/o. P-23, Ground Floor,
Malviya Nagar, New Delhi-110017
Mob. No.9717597479
9717597479
84
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
159. Monika Malik
Aged about42 years
D/o Sh. Raj Kumar
mar Malik
R/o. House number 142 /124, Behind NDPL office
Mob. No. 9582515108
160. Farah Naaz
Aged about 34 years
W/o Mohammad Adnan
R/o. H- 151, 3rd floor, L/S,
Jaitpur, Extension Part-
Part II, Badarpur,
New Delhi-110044
110044
Mob. No. 9718481693
161. Jyoti Yadav
Aged about31 years
D/o Sh.Udey Singh
R/o VIII- Berli Khurd,
P.O. Musepur, Rewari, Haryana -123401
Mob. No. 9729265065
162. Manisha Dagar
Aged about33 years
w/o Sh. Hemant Suhag
R/o452, LIG flats, second line
Jahangir Puri, Sanjay enclave,
Delhi-110033
Mob. No. 8826485345, 9650264696
163. Sunita
Aged about34 years
D/o Sh. Hanuman Prasad
R/oshyamvihar Phase 2, C- 14/21E,
Gali No. 10C/11 see, NJF (Delhi)
Mob. No. 7838 285368
164. Varsha
Aged about 32 years
w/o Sh. Sachin Yadav
85
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. G-1/77, sector 11,
Rohini, Delhi- 110085
Mob. No. 8178550677
165. Soniya
Aged about34 years
D/o Sh. Pravesh Kumar
R/oH.No-109, village Gharoli
Delhi-110096
Mob. No. 9643424873
166. Kavita
Aged about35 yearss
w/o Sh. Sombir
R/o flat No-18, Kauti
autilya Apartment
Sector 14 , Dwarka, New Delhi- 110078
Mob. No. 9354156660
167. Sweety
Aged about 31 years
w/o Sh. Sunil
R/o E- 30, Delhi Police residence quarters,
Dwarka Sector 16 B, New Delhi-110078
Mob. No. 967147837
168. Poonam Rangi
Aged about 32 years
D/o. Sh. Krishan Kumar Rangi
R/o. E- 30, police housing project,
Near national law university, sector- 16 GB,
Dwarka, New Delhi-
Delhi 110078
Mob. No. 9812395274
169. Sonam
Aged about 30 years
w/o Sh. Ravi Malik
R/o House Number 42/10,
Ward number-34, Sheetal Nagar, Rohtak,
86
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Haryana- 124001
Mob. No. 9813066754
170. Snehlata Kumawat
Aged about 30 years
D/o Sh. Ram Karan
R/oShikshak Colony, Behror, Alwar- 301701
Mob. No. 8690693265
171. Anjali Soam
Aged about 33 years
w/o Sh. Akshay Kumar
R/o. 722, Gali No. 3, New Sainik Colony,
Kankerkhera, Meerut Cantt, UP
Mob. No. 8410805844
172. Priyanka
Aged about32 years
D/o. Sh. Govind Prasad
R/o. V. P. O.Patauda,
Patauda, Distt. Jhajjar
Haryana-124108
Mob. No.9582293474
173. Aarti Bansal
Aged about 32 years
D/oSh.Pawan Bansal
R/o House No.-127/11,
127/11, Gali No.2
Dayanand Nagar, Bahadurgarh-124507
Bahadurgarh
Mob. No.8447468420
174. Ritu
Aged about 31 years
w/o Sh. Sachin Dev
R/o. Madana Kalan, (10),Jhajjar
Haryana-124102
Mob. No. 8168832848
175. Asman
Aged about 30 years
w/o Sh. Vaseem Akram
87
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. Fa3/a 3rd floor Shaheen Bagh,
Abdul Fazal Enclave Part-2
Jamia Nagar, Okhla New Delhi-110025
Mob. No. 8708943586
176. Shalu Jain
Aged about33 yearss
D/o Sh. Parmod Jain
R/o, RZ- S- 41, Parampuri
arampuri, Uttam Nagar,
New Delhi- 110059
Mob. No.8287998066
177. Nazneen Bano
Aged about 44 years
D/o Sh. Nizamuddine
R/o. H. No. 1079/1, Baba Nagar,
Old Faridabad, Haryana
Mob. No.8130341786
178. Devender
Aged about 32 years
D/o Prithvi Singh
R/o B-5, H. No. 302, Yammuna Vihar,
GarhwelJewelers vali Gali, Delhi-110053
Mob. No. 8569849191
179. Ritu Rani Meherwal
Aged about36 years
D/o Pardeep Kumar
R/o Flat No. L0003, shree Vardhman,
Green court, sector 90, Gurugram,
Haryana-122505
Mob. No.8447907424
180. Monika
Aged about 37 years
D/o Phool Kanwar
R/o, VTC-Ismaila- 11 B(37), PO: Ismalia,
District Rohtak, Haryana-
Haryana 124501
Mob. No. 8059582496
88
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
181. Vineeta Yadav
Aged about 31 years
D/o Sh. Birender Singh Yadav
R/o. V.P.O Dahina, Distt. Rewari
Haryana-123411
Mob. No.8802377120
182. Priti
Aged about 30 years
w/oSh.Manish
R/o V.P.O, Bahu, Akbarpur, Distt-Rohtak
Haryana -124001
Mob. No. 8929720342
183. Pooja Yadav
Aged about 30 years
w/o Sh. Jagdish Prasad
R/o. Quarter No.5, JNV, Jafferpur Kalan, P.O-Ujwa
Distt. South west , New Delhi-110073
Mob. No. 7836811806
184. Mohini
Aged about 31 years
w/o Sh. Sushil Kumar Yadav
R/o, Fauladpur,
Alwar, Rajasthan-3017.06
3017.06
Mob. No. 9991382770
185. Pooja Rani
Aged about 32years
D/o Sh. Upkar Singh
R/o. Village Jhandhuri, Post- Mawana
Distt. Meerut, Uttar Pradesh-250401
Mob. No. 9389516365
186. Indu
Aged about 33 years
D/o Sh. Shyam Lal Ramavat
R/o Gali No. 13, Near Old, D.A.V, Public School,
89
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Gautam Colony, Narela, Delhi-110040
Mob. No.9871419874
187. Poonam Kumari
Aged about 30 years
w/o Sh. Kapil Yadav
R/o. VIII - Rajpura Istmurar, Post- Khori, Distt. Rewari,
Haryana-123401
Mob. No. 9518231269
188. Poornima Rai
Aged about 30 years
w/o Sh.Ravi Rai
R/o. V-1-49- B, Budh Vihar, Phase-I
Delhi-110086
Mob. No. 9716525830
189. Nisha Jain
Aged about 34 years
D/o Sh. Bhagwan Das Jain
R/o. F-191 A, New Palam Vihar, Phase- I
Gurugram, Haryana-
Haryana 122017
Mob. No. 8527011853
190. Neelam Chhokar
Aged about 34 years
w/o Sh.Ankit
R/o. H. No. 385, Pana Udhyan, Narela
Mob. No.9953815019
191. Sakshi Bhardwaj
Aged about 30 years
D/o Sh. Tejpal Bhardwaj
R/o. 309, Gurugram, Rural, Gurugram
Haryana-122001
Mob. No. 95822441155
192. Preeti Saini
Aged about41 years
D/o Sh. Dharam Pal
90
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. RZ-64-A-, Najafgarh Park, Dichaou Road,
Najafgarh, New Delghi-110043
Delghi
Mob. No. 7840005681
193. Ritu Devi
Aged about 36 years
D/o Sh.Rajroop Singh
R/o. Kheri Dahiya, Post Office Badhana,
The- Kharkhoda, Distt. Sonepat
Haryana- 131403
Mob. No. 9812846693
194. Mini Yadav
Aged about 34 years
w/o Sh.Pritpal
R/o. V.P.O.- Pandwala Kalan,
Delhi- 110043
Mob. No.9654700034
195. Roobi Chaudhary
Aged about 35 years
D/o Sh. Tajbir Singh
R/oH.No. 1209, Laxmi Bai Nagar,
New Delhi-110023
110023
Mob. No.8745080020
196. Jyoti Yadav
Aged about 32 years
w/o Sh. Vineet Kumar
R/o Lane No.5, Vikas Nagar, Rewari-123401
Mob. No.8053667658
197. Lalita
Aged about 34 years
D/o Sh. Satbir Sharma
R/oSatya Bhawan, Krishna Colony,
Mahendergarh
Mob. No.8168450881
198. Meenakshi
91
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 38 years
w/o Sh.Vinod
R/o V.P.O Bhainswal Kalan,
Distt. Sonepat, Haryana
Mob. No. 8684901792
199. Vaishali
Aged about 30 years
D/o Sh. Hari Kishan
R/o. 875, Nigana, Rohtak
Haryana-124113
Mob. No. 8684958320
200. Pooja Rani
Aged about 31 years
w/o Sh.Ajit Sura
R/o H. No. 301, Matand,Sonipat
Haryana- 131301
Mob. No. 9588539182
201. Seeta
Aged about 32 years
D/o Sh. Mangal Singh
R/o DB-346/2, Shiv Colony,
Mob. No. 7027248381
202. Himanshi Khurana
Aged about 34 years
w/o Sh. Richi Duggal
R/o. H-15, Malka Ganj, Delhi-110007
Mob. No. 9871549820
203. Srishti Sharma
Aged about 30 years
w/o Sh.Kapil Sharma
R/oA-58, Street No.4, Rajeev Nagar
Mandoli, Extension, Delhi-110093
Mob. No. 9818652882
18652882
204. Kanishka
92
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 30 years
D/o Sh. Om Pal Singh
R/o X- 5/24 commerce street number- 7
Brahmapuri Delhi-110053
110053
Mob. No. 9953454756
205. Shagufta Rehman
Aged about 37 years
D/o Sh. Mohammad Faizur Rehman
R/o C- 281, German lane, Shaheen bagh, Okhla,
New Delhi-110025
110025
Mob. No. 9911435331
206. Xeba Rehman
Aged about 35 years
D/o Sh. Mohammad Faizur Rehman
R/o C- 281, German lane, Shaheen bagh, Okhla,
New Delhi-110025
110025
Mob. No. 9212219911
207. Avtar
Aged about 38 years
D/o Sh. JaswantSingh
R/ovillage bibipurPO
purPOArjra,
Kaleh, Distt. Kurukshetra
Haryana-136130
Mob. No. 9992829297
208. Suman
Aged about 32 years
D/o Sh. Rajkumar
R/o VPO Bikaner, District Rewari,
Haryana-123401
Mob. No. 9671841167.
209. Rekha
Aged about 30 years
D/o Sh. Tekchand
R/oH.No -161, sector-4,
sector Rohtak
93
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Haryana-124001
Mob. No. 9582131842.
210. Mahima Chouhan
uhan
Aged about 31 years
w/o Sh. Keshav Kumar
R/oH.No- 560, Street No. 12
Mandoli extension Delhi - 110093
Mob. No. 9557646504.
211. Sapna Yadav
Aged about 32 years
w/o Sh. Deepak
R/o. C-1, C Block, Gali number 10,
Main Gopal Nagar, Najafgarh
Delhi-110043
Mob. No. 7827565765
212. Rakshita
Aged about 40 years
D/o Sh. Balbir Singh
R/o H/No-158, Pitam Pura,
Delhi-11 00 34
Mob. No. 9266710770.
213. Nidhi Yadav
Aged about 35 years
w/o Sh. Dikshant Afriya.
R/o flat number 724, B Block,
near Times Square Hotel, Greenfield colony
Faridabad, Haryana-121010
Haryana
Mob. No. 8192042872, 8630683932.
214. Nurgis
Aged about 33 years
D/o Sh.Gayoor Ali
R/o. C-1248 L. I. G. C-1248L. I. G flats
east of Loni Road,Delhi-11
Road,Delhi 0093.
Mob. No. 7303041248
94
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
215. Km Anita
Aged about 30 years
D/o Sh. Jiyalal
R/o Flat No. 8 A Block-
Block 92 GF Sector-122
Noida, Parthala, Khanjarpur
Nagar, Uttar Pradesh-201316
Pradesh
Mob. No. 9971847894.
216. Ankita Khanchi
Aged about 31years
D/o Sh. Lakhpat Singh
R/o 82, New Shanti Nagar
Model town, Panipat
Mob. No. 8557844790
217. Deepti Gusain
Aged about 32 years
D/o Sh.Sukhpal Singh
R/o H. No. H.No.62, Gali number-5
Sainik enclave-3 Jharoda Kalan,
New Delhi-110072
110072
Mob. No. 7982062714
218. Preeti
Aged about 35 years
w/o Sh.Ritesh Khatri.
R/o MP-48, Pitam Pura,
Delhi-11 0034
Mob. No. 8810286479, 9711579003.
219. Monika
Aged about 38 years
D/o Sh.Ramesh Chand.
R/o. H. No. 774, village bankner,
Narela, Delhi-11 0040
Mob. No. 9911586668.
220. Devi
Aged about 40 years
w/o Sh. Mukesh Kumar.
95
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o 223/1A Gali number-8
number
Padam Nagar Kishanganj
Delhi-110007
Mob. No. 9711923531
221. Priyanka Yadav
Aged about 30 years
D/o Sh. Bijendra Singh.
R/o village Korad, tehsil kosli, District Rewari
Haryana-123303
Mob. No. 7056463371.
222. Km Rubi Devi
Aged about 30 years
D/o Sh. Diwakar Singh.
R/o A-19, Himgiri enclave near Pepsi Road,
Sant Nagar, Burari, Delhi-11 0084
Mob. No. 9368999620
223. Meenakshi Devi
Aged about 39 years
w/o Sh. Pramod Kumar.
R/o.H.No. 95, old Kardampuri, Shahdra.
Delhi-11 0094
Mob. No. 7291828655, 7303537378.
224. Smriti Kumari
Aged about 36 years
D/o Sh.Surya Prasad Singh.
R/o-125, sector 12, Noida, UP
Mob. No. 9910715251.
225. Saroj Sharma
Aged about 32 years
w/o Sh. Kapil Shankar Gaur.
R/oH.No. 47-A, Tankri Road.
Nar Singh purGarhi, Rewari, Haryana-123412
Mob. No. 8287124530.
226. Sakshi Goel
96
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 31 years
D/o Sh. Jai Kumar Goel.
R/o -29, Hyatt enclave, Loni Ghaziabad
Uttar Pradesh-201102
201102
Mob. No. 9540787293.
227. Shamma Jain
Aged about 31 years
w/o Sh. Bhavesh Singla.
R/o B-53/54, first floor, Vishwas Park
Uttam Nagar, Delhi-11
Delhi 0059
Mob. No. 9811027655.
228. Jayanti
Aged about 37 years
D/o Sh. Jagannath
R/o V-148, Aravind Nagar, Main Gamri Road
Ghondo, Delhi-11 005
Mob. No. 8527440415.
440415.
229. Salma Parveen
Aged about 35 years
w/o Sh. Shakeel Ahmed.
R/o V-78 Street number-24,
number Vijay Park
Maujpur,Delhi-11 0053
Mob. No. 9868034829.
230. Meenakshi
Aged about 36 years
D/o Sh.Karamveer
R/o. V-78, Street number 24B.
Vijay Park, Maujpur, Delhi-110053
Mob. No. 9643635260, 9015166132.
231. Ritu
Aged about 33 years
D/o Late Sh. Rajbir Singh.
R/oH. No. 209, village Kirari,
Suleman Nagar, Sultanpuri, Nangloi,
97
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-110086
Mob. No. 9643275707
232. Seema
Aged about 40 years
D/o Sh. Rajindra Singh.
R/oH.No. Triple seven, Gali number 7,
Punjabi colony, Narela, Delhi-11 0040
Mob. No. 8799729756
233. Neha Yadav
Aged about 32 years
w/o Sh. Rahul Yadav
R/oH.No. 395, D Block, Street number-8
Prem Nagar, Najafgarh, New Delhi-11, 0043
Mob. No. 7056233881,9310360949.
234. Rashmi Sheoran
Aged about 36 years
D/o Sh.Chanderpal Singh.
R/o. C-81, RK Puram, Govind Puram
Ghaziabad, UP-201013
201013
Mob. No. 9873315137.
235. Kanika
Aged about 35 years
D/o Sh. Hawa Singh
R/oH.No. 119, Jalon wali Gali
Narela, Delhi-11 0040
Mob. No. 8766301006.
236. Madhu Kumari
Aged about 32 years
D/o Sh. Puneet Yadav
R/o. 3737/1, Kanhaiya Nagar, Trinagar
Delhi-110035
Mob. No. 7982848613
237. Sadhana Rani
98
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 36 years
D/o Sh.Vijendra Singh
R/o48 Sarai Jalna N.F.C.
New Delhi-110025
110025
Mob. No. 8447851854
238. Priyadarshini Goswami
Aged about 33 years
D/o Sh. Janardhan Goswami
R/o. 223/6 Ekta Vihar Meethapur
Extension Badarpur
Mob. No. 7291918569.
239. Reshma Bai Meena
Aged about 35 years
w/o Sh. Ram Bilas Meena
R/o. 65/27, second floor Anmol Society, Gali No-2
Numberdar colony Burari, delhi-11 0084
Mob. No. 9911745511,9868074111.
240. Preeti
Aged about 31 years
D/o Sh. Prem Kant Mishra.
R/o S-34, Mithila Vihar, Prem Nagar-II
Delhi-110086
Mob. No. 7840841944.
241. Pooja Sharma
Aged about 32 years
D/o Sh. DD Sharma.
R/o Pandit Mohalla village Aya Nagar
New Delhi-11 0047
Mob. No. 8800704409.
242. Sushma
Aged about 39 years
w/o Sh. Manoj.
R/o 513/A, near Harijan, chopal, Bhatgaon
131022
Malian(196), P.O.Bhatgaon, district Sonipat, Haryana-131022
Mob. No. 9971104938,
1104938, 7206025412.
99
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
243. Manisha Jha
Aged about 37 years
D/o Sh. Shailendra Jha
R/o. GH-14/ 65, Paschim Vihar
New Delhi-11 0087
Mob. No. 9599869536.
244. Ritu
Aged about 35 years
D/o Sh. Manak Ram.
R/o 940, Panna,Raan, Bawana
Delhi-110039
Mob. No. 8383018596.
245. Manisha Barak
Aged about 31 years
D/o Sh.Attar Singh Barak
R/o.H.No. 854/35 Janta colony.
Rohtak, Haryana-124001
124001
Mob. No.9053945719.
246. Farhat Fatima
Aged about 31 years
D/o Sh. Masroor Ahmed Khan.
R/oPanchsheelHinsih
Noida, UP-201306
Mob. No. 7409617060, 7906871856.
247. Parul Sharma
Aged about 39 years
D/o Sh. Vijay Sharma.
R/o. J-172, Sarita Vihar, New Delhi-11 0076
Mob. No. 9873012883.
248. Ekta
Aged about 33 years
D/o Sh. Pramod Kumar.
R/o F-6/120, sultanpuri, Delhi-11 0086
Mob. No. 9654317813.
96543178
100
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
249. Kavita
Aged about 34 years
D/o Sh. Muralidhar.
R/o C-48 extension, new Ashok Nagar,
Delhi 11 0096
Mob. No. 7838343742, 8076918978.
250. Akansha Sharma
Aged about 32 years
W/o Sh. Aayush Sisodia.
R/o-29, Street number-14,
number part 2nd
Brahm Puri, Delhi--11 0053
Mob. No. 7408977913, 8377841939
251. Kumari Priyanka Rani
Aged about 38 years,
W/o Kumar Deepak ,
R/o 121-A
A DDA Flats, Pocket
Pocket-B,
Sector-26,
26, Dwarka,New Delhi-110081
Delhi
Mob. No. 9971776685
252. Anjubala
Aged about 30 years,
D/o Shiv Dayal,
R/oPlot No. 15-A,
A, Khasra No. 26/15,
Floor-3,
3, Raju Enclave Kakrala,
New Delhi - 110078,
Mob. No. 9729738372
101
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
253. Neetu
Aged about 35 years,
D/o Dharmveer,
R/oF-8, Nagar st,
8, Prem Nagar-1
70 Futa Road, Kirari,
North West Delhi - 110086,
Mob. No. 9560273604
254. Afreen Jahan
Aged about 33 years,
D/o Late Mohd. Ishaq,
R/o 1092 3rd Floor, Gali Gopal
Ji Farash Khana
Delhi- 110006
Mob. No. 9990800862
255. Rishtina Tiwari
Aged about 30 years,
D/o Sh. Sanjay Tiwari,
R/o 262-A,
A, Pratap Vihar,
Part-1,
1, Gali No. 4, Kirari Extension
Delhi- 110086
Mob. No. 8882631959
256. Kiran
Aged about 30 years,
D/o Phool Kuwar,
R/o H. No. 440/16, Gali No.-5,
No.
Chopra Colony, Gohana,
Sonipat, Haryana
Mob. No. 8708244955
102
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
257. Nitisha
Aged about 31 years,
D/o Surender Singh,
R/o H. No. 55, Sector-7,
Sector Gohana,
Sonipat, Haryana
Mob. No. 8708990480
258. Sonam Rani
Aged about 31 years,
W/o Ravi Tehlan,
R/o Gali 2, New Prakash Nagar,
Tehsil Camp, Panipat, Haryana
Mob. No. 9896783283
259. Reena
Aged about 32 years,
W/o Ankit Malik,
R/o H No. 826, Huda Colony,
Phase-2, Sector-12,
12,
Panipat, Haryana,
Mob. No. 9034804766
260. Rekha
Aged about 32 years,
W/o Vikash,
R/o Rekha Paluwas,
Bhiwani, Haryana-127021
127021
Mob. No. 9812320044
261. Sangeeta
Aged about 30 years,
103
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Naresh Kumar,
R/o V.P.O Pawati,
Tehsil- Samalkha,
Panipat, Haryana,
Mob. No. 9518185672
262. Priyanka Jha
Aged about 32 years,
W/o Rahul Kumar,
R/o Plot No. 31-32,
32, Gali No. 8,
8
Ghasipura Extension, Nangli Dairy,
Najafgarh, Delhi- 110043
Mob. No. 9716553455
263. Beauty
Aged about 34 years,
W/o Rahul Kumar,
R/o D-1/119,
1/119, New Kondli,
Delhi- 110096
Mob. No. 8384078567
264. Anjali Kumari
Aged about 32 years,
D/o Jagveer Singh,
R/o 36/2, Kozi Colony
Ganganagar, Meerut,
Uttar Pradesh-250001
250001
Mob. No. 9140258801
265. Pooja
Aged about 38 years,
ars,
D/o Lalita Prasad,
R/o J/F-112 Ganganagar,
104
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Meerut,Uttar Pradesh-250001
Pradesh
Mob. No. 9870977465
266. Nidhi Raj Gupta
Aged about 39 years,
D/o Ramesh Chandra Gupta,
R/o 11070 B Moh. Kanoon Goyan
Near Vaishno Printing Press
Jalalabad, Shahjahanpur,
Uttar Pradesh-242221,
242221,
Mob. No. 7607905351
267. Anjali
Aged about 33 years,
W/o Jitender Kumar,
R/o H. No. 418, Brahman Chaupal,
Harsana Kalan, Haryana-131001
Haryana
Mob. No. 9518638856
268. Deeksha Sharma
Aged about 30 years,
D/o Ravindra Nath Sharma,
R/o H. No.
o. 36, Tilak Colony,
Temple Street, Near District Hospital,
Rampur, Uttar Pradesh
Pradesh-244901,
Mob. No. 8279846015
269. Richa Mishra
Aged about 39 years,
W/o Sh. Dhananjay Kumar Choubey,
R/o A-80,
80, Street No.-8,
No.
Phase-5, Aya Nagar,
New Delhi- 110047,
110047
105
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9818456498
270. Nitakshi Parashar
Aged about 31 years,
D/o Rajendra Sharma,
R/o H. No. 959 Vivekanad Nagar,
Ghaziabad, Uttar Pardesh,
Mob. No. 7703831761
271. Vaishali Tyagi
Aged about 31 years,
D/o Satya Kumar Tyagi,
R/o Village 72, Meerapur Hindu,
Loni, Ghaziabad, Uttar Pardesh,
Mob. No. 8586073747
272. Tanu
Aged about 30 years,
D/o Ramesh Chander,
R/o Ward No. 20, H. No.16/91,
Gali No.2, Pargati Nagar,
Sonipat, Haryana,
Mob. No. 9729313575
273. Rumit
Aged about 39 years,
W/o Amarjeet Singh,
R/o H. No. 4, 1st Floor,
G- Block, Kalkaji,
Delhi-110019
Mob. No. 8447529972
274. Khushboo
106
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 32 years,
W/o Ravi Vishwakarma,
R/o H. No. 444, Gali No. 16
Shiv Kunj Jharoda Sant Nagar,
Burari, Delhi-1100
110084
Mob. No. 8700474804
275. Rachna Bharati
Aged about 42 years,
W/o Amit Kumar Azad,
R/o Flat No. 785 E-2,
E Vasant Kunj
New Delhi-110070,
110070,
Mob. No. 8826929256
276. Poonam Devi
Aged about 34 years,
D/o Chandi Ram,
R/o Kheri Shar Khan,
Kaithal, Haryana,
Mob. No. 9355247151
277. Suman
Aged about 39 years,
D/o Dayanand,
R/o V.P.O Surehra,
Najafgarh, South West Delhi,
Delhi- 110043,
Mob. No. 9560926483
278. Sushma Yadav
Aged about 37 years,
D/o K S Yadav,
R/o V.P.O Surehra,
107
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Najafgarh, South
outh West Delhi,
Delhi- 110043,
Mob. No. 8860759259
279. Neeru Kumari
Aged about 33 years,
D/o Sudesh Kumar,
R/o R-8,
8, Street No. 2,
Vikas Nagar, New Delhi-
Delhi 110054,
Mob. No. 9717683094
280. Sheetal
Aged about 33 years,
D/o Jasmer Singh,
R/o H. No. 35/36, Block-A,
Block
Gopal Nagar, Najafgarh,
Delhi- 110043,
Mob. No. 9013263520
281. Pooja Kumari
Aged about 41 years,
D/o Subhash Chander,
R/o T-1700,
1700, Desh Bandhu Gupta Road,
Karol Bagh, Delhi- 110005,
Mob. No. 7011423488
282. Preeti
Aged about 32 years,
D/o Sajjan,
R/o Kheri Damkan,
Sonipat, Haryana -131301,
-
Mob. No. 7011423488
108
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
283. Anu Rani
Aged about 30 years,
D/o Krishan,
R/o H. No. 415, V.P.O Nuran Khera,
Gohana, Sonipat,
Haryana -131301,
Mob. No. 8708131334
284. Deepika
Aged about 30 years,
W/o Prateek Gupta,
R/o Rz- 153, Indira Park,
Uttam Nagar, New Delhi,
Mob. No. 7015082646
285. Annu Rani
Aged about 31 years,
W/o Prateek Gupta,
R/o B-308,
308, Sadbhawana Apartment
Plot No. 11, Sector 11,
Dwarka, New Delhi,
Mob. No. 7206003421
286. Gulistan Riaz
Aged about 36 years,
D/o Mohd. Riyazuddin,
R/o N-98 1stFloor , Street No. 15
Abul Fazal Enclave,
Jamia Nagar, Okhla,
New Delhi-110025
Mob. No. 9355191592
109
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
287. Sapna
Aged about 35 years,
W/o Jitender Kumar
R/o A-1345, A- Block, Jahangir Puri
New Delhi-110033
Mob. No. 7827519161
288. Aarti Sharma
Aged about 39 years,
W/o Krishan Kant Sharma,
R/o C-9/164
9/164 Yamuna Vihar, New Delhi,
Mob. No. 9899563722
289. Mohini Devi
Aged about 39 years,
D/o Net Ram,
R/o H. No. 89, Safipur,
Ranholla, Nangloi,
New Delhi-110041
Mob. No. 9958849867
290. Rachna Tyagi
Aged about 38 years,
W/o Vishal Tyagi,
R/o P.O. Daulatpur, Shikarpur,
Shikarpur, New Delhi-110043
Delhi
Mob. No. 9899466816
291. Pooja Rani
Aged about 32 years,
W/o Rahul Rana,
R/o H. No. 878, Near Balraj Gali,
Ga
Dalana Pana,Bijwasan,
110
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-110061,
Mob. No. 9711284290
292. Sangeeta
Aged about 30 years,
D/o Devdutt Sharma,
R/o H. No. 154, Ward No.3,
Parasram Colony, Haily Mandi,
Gurgaon, Haryana,
Mob. No. 9991546735
293. Meera Bai Meena
Aged about 35 years,
D/o Laddu Ram Meena,
R/o H. No. 324B, B-Block,
B
Vikas Vihar Nagar, South West,
New Delhi - 110059,
Mob. No. 9779577206
294. Nidhi Yadav
Aged about 33 years,
D/o Surender Singh,
R/o H. No. 77A, Gali No.3,
Village Turkapur, PO
PO- Baspadamka,
Gurgaon, Haryana,
Mob. No. 8814942230
295. Sumitra Kumari
Aged about 35 years,
D/o Bhagwan Singh,
R/o VillageDohki,
Dohki, Near Yaduvanshi Shiksha
111
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Niketan School, PO. Bikaner,
Rewari, Haryana,
Mob. No. 8708004041
296. Salma
Aged about 33 years,
D/o Veer Singh,
R/o H. No. 225, Near Corporation Bank,
Nehru Enclave, Alipur,
Delhi-110036,
Mob. No. 8860006594
297. Chhikma
Aged about 33 years,
D/o Sarjeet Singh,
R/o V.P.O Pandwal Kalan,
New Delhi-110043,
110043,
Mob. No. 8700939809
298. Sujata Nain
Aged about 30 years,
D/o Jitendra Singh,
R/o H. No. 1 A 216/3
Avas Vikas Colony
Baraut, Baghpat, Uttar Pradesh,
Mob. No. 8218572960
299. Farheen
Aged about 33 years,
D/o Mohd. Tanveer Ahmed,
R/o M-115
115 Street No. 5,
Subhash Mohalla, Maujpur,
Delhi-110053,
112
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9899643170
300. Kavita Rani
Aged about 30 years,
W/o Pradeep Dhankhar,
R/o Plot No. 288, B-Block,
B
Pochanpur, Dwarka, Sector-23,
Sector
Near DDA Park, South West,
Delhi-110077,
Mob. No. 7065357478
301. Poonam Rani
Aged about 29 years,
W/o Sunil Bhati,
R/o AE-217, 2nd Floor,
Avantika Colony, Ghazibad,
Uttarpradesh,
Mob. No. 8512060237
302. Pavan Meena
Aged about 39 years,
W/o Mukesh Chand Meena,
R/o 4/2918-A, 3rd Floor, Gali No.2
Shri Ram Colony, Bholanath Nagar,
Shahdara, Delhi- 110032,
Mob. No. 9868613444
303. DikhshaBhadauria
Aged about 30 years,
D/o Umesh Bhahadur Singh,
R/o Village Bhairampur, Raibareli,
Uttar Pradesh-229301,
229301,
Mob. No. 9918681981
113
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
304. Swati
Aged about 32 years,
D/o Jagjeet Singh,
R/o H.No. 216 B, Ward No.
No.-20,
Preet Viahr Colony, Rohtak,
Haryana,
Mob. No. 9588331602
305. Ritu Bhar
Aged about 30 years,
D/o Amit Kumar,
R/o H.No. 800, Sector
Sector-4,
Rohtak, Haryana,
Mob. No. 9138270207
306. Meenakshi
Aged about 35 years,
D/o Krishan Kumar,
R/o H.No. 189, Sultan Pur Dabas,
Delhi-110039,
Mob. No. 9911875445
307. Asha
Aged about 36 years,
D/o Mahabir,
R/o VPO-Gandhra,
Gandhra, Rohtak,
Haryana-124501,
Mob. No. 9910250920
10250920
308. Ritu Devi
Aged about 36 years,
D/o Subhash Chander,
114
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o A-67,
67, Mandir Mohalla,
SamaypurBadlli, Delhi
Delhi-110042,
Mob. No. 7042066761
309. Nisha Devi
Aged about 32 years,
D/o Krishan Lal,
R/o Murar, Chak, Jammu,
Pincode-181132,
Mob. No. 9796164127
310. Ritu
Aged about 30 years,
D/o Samay Singh,
D/o VPO Khanpurkalan, Sonipat,
Haryana-131305,
Mob. No. 9050209420
311. Sheelu Kumari
Aged about 38 years,
D/o Braj Kumar Mishra,
R/o 67, Street No. 8, Chander Vihar,
Mandawali , Delhi-110092,
110092,
Mob. No. 9968289815
312. Preeti
Aged about3232 Years
D/o Shanker Lal
R/o Village - Tikan Kalan Post Office,
Dhani Phogat, Dist. Charkhi Dadri,
State - Haryana Pin Code
Cod - 127306
115
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. 9910978922, 9306598151
313. Pampa Burman
Aged about3737 Years
D/o Prafulla Kumar Burman
R/o Plot -221,
221, Khasar - 11,
st
1 Floor opposite - SS House,
New Basti, Maidan Gharhi,
New Delhi - 110068
Mob. 8445848358
314. Neha Kumari
Aged about3030 Years
D/o Suresh Kumar
R/o House No. 266, Vaidh Panna,
Mundhela Kalan, South West Delhi,
Delhi - 110073
Mob. 9992755904
315. Tabbassum
Aged about35
35 Years
D/o Sherdin
R/o H.No. 207 Akbar Pur,
MajraDelhi 110036
Mob. 7027994228
316. Kavita Kumari
Aged about34 Years
D/o Satyavir Singh
R/o Village - Baldhan Khurd,
P.O. Baldhan Kalan, Distt - Rewari
Haryana - 123411
Mob. 9910978922, 9306598151
116
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
317. Priyanka Rani
Aged about38 Years
W/o Akhilesh Nagpal
R/o C 136/137, UGF, Unit No. 1
Lane No. 3, Chattarpur Enclave,
Phase-2 Chattrapur - 110074
Mob. 7011719169
318. Shikha Tyagi
Aged about35 Years
W/o Abhishek Tyagi
R/o Village + Post WairaFerozpur,
District - Bulandshahr,
Uttar Pradesh - 203412
Mob. 7827853703
319. Ginni Devi
Aged about38 Years
W/o Manoj Kumar
R/o Village - Nizampur
P.O. Kanjhawala Delhi - 110081
Mob. 9315468594
320. Meenu
Aged about36 Years
D/o Vijay Pal Singh
R/o Village - Nizampur
P.O. Kanjhawala Delhi - 110081
Mob. 8287430871
117
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
321. Preeti
Aged about33 Years
D/o Vijay Pal Singh
R/o H.No. 455-B B Ward No. 29
Tilak Nagar, Rohtak,
Haryana - 124001
Mob. 8285376776
322. Manju
Aged about36 Years
D/o Satbir Singh
R/o WZ - 29, Dasghara,
New Delhi - 110012
Mob. 7011141367
323. Monika Rana
Aged about35 Years
D/o Kanwar Pal Rana
R/o H-52,
52, Shiv Ram Park,
Street No. 14, Peer Baba Road, Nangloi,
Delhi - 110041
Mob. 7217608020
324. Rubi
Aged about33 Years
W/o Arun Taliyan
R/o Qtr No - 13, Type
Type-2,
Police Colony, Vasant Kunj,
Delhi - 110070
Mob. 7701846646
325. Sheetal
Aged about38 Years
118
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sumer Singh
R/o B-12,
12, Kewal Park,
Near Suraj Nagar, Azadpur,
Delhi - 110033
Mob. 9910274265, 9015588106
326. Chitwani Devi
Aged about37 Years
D/o Shaj Ram
H.No. 38, Near Balmiki Mandir,
Pehladpur, Bangar District - North West,
Delhi - 110042
Mob. 8447378901, 8595581428
327. Kranti
Aged about42 Years
D/o Nem Singh
Wz-40,
40, NangliZalib B-1,
B Janakpuri,
Delhi - 110058
Mob. 9711727555
328. Renu Bai Yadav
Aged about38 Years
W/o Umeer Singh
R/o A 64 A Gali No - 9 Road No-2
Shyam Vihar, Phase - 1
New Delhi - 110043
Mob. 9306614157, 8010043990
329. Swati
Aged about36 Years
W/o Sandeep
R/o H.No. 51., Near Orchids,
119
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
International School, New Braham,
Colony, Sonipat, Haryana - 131001
Mob. 9910197329
330. Pooja Dwivedi
Aged about33 Years
W/o Gaurav Trivedi
R/o H No. X-1/5,
1/5, Street No
No-3
Brahmpuri, Gorhi Mendu,
North East, Delhi - 110053
Mob. 7678284674
331. Samiksha
Aged about3232 Years
D/o Surender Malik
R/o VPO - Kharawas, Tehsil-
Tehsil Sampla,
Distt - Rohtak, Haryana
Mob. 9971752570
332. Neha
Aged about31 Years
D/o Dolbagh Singh
R/o H. No. 162, UttamVihar Colony,
Rohtak, Haryana - 124001
Mob. 9718180121
333. Ritu Malik
Aged about33 Years
W/o Ashish
R/o VPO - Atail The-Sampla,
The
Distt- Rohtak, Haryana - 1245001
Mob. 8950539192
120
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
334. Pooja Devi
Aged about38 Years
W/o Sandeep Sharma
R/o VPO. Ghogripur, Distt
Distt-
Karnal - 132037
Mob. 9896537602
335. Nitesh Kumari
Aged about35 Years
W/o Lokesh Yadav
R/o VPO. Kheri Kummar, Rawda Mohlla,
Ward No. 10 Distt, Jhajjar, Haryana
Mob. 9971224014
336. Pooja Sheoran
Aged about33 Years
W/o Sandeep Kumar
R/o 830 A, Ward No. 516, Vats Colony,
Linepar, Bhadurgarh, Jha
Jhajjar,
Hrayana - 124507
Mob. 9896892066
337. Anjali Arora
Aged about32 Years
W/o Manjit Kumar
R/o H.NO. 115, ground Floor,
Pocket 12, sector 20, Rohini, Delhi
Delhi-110086
Mob. 8076530666
338. Kavita
Aged about30 Years
D/o Shripal
R/H.No. 1/20V.P.O--Chandu,p.O- Budhera ,
121
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Gurugram, Haryana-122505
Haryana
Mob. 8376080240
339. Meenu
Aged about3232 Years
D/o Vijay Pal Singh
R/o Village - Nizampur
P.O. Kanjhawala Delhi - 110081
Mob. 8287430871
340. Poonam Kumari
Aged about42 Years
D/o rishi Pal
R/o 271,A/13 Gali No.16, Balbir Nagar Extension Shadara Delhi - 110032
Mob. 9654384703
341. Meenu Rana
Aged about35 Years
D/o R.N. Singh
R/o H.No. 218,Village, Rori, Tehsil, Modi Nagar
Ghaziabad-201201
Mob. 85880028522
342. Ruchika
Aged about30 Years
D/o Sahab Ram Pareek
R/o Hanuman Mandir Marg,Meham
Marg,Meham Road, Vidya Nagar, Bhiwani, Haryana -
127021
Mob. No.8053374251
343. Mohit Rani
Aged about39 Years
W/o Vinit Bhargava
122
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o B-1/263,Block--1, Near Pratibha Vikas School
Yamuna Vihar, Delhi
Mob. 8728878176
344. Sandhya Bharti
Aged about37 Years
D/o Sh. Ashok Kumar
R/o H.No. 2384, Ravidas, Bazaar, Delhi - 110006
Mob. 9873896065
345. Nisha
Aged about33 Years
D/o Sh. Moolchand
R/o V.P.O.Dhobra,The 333031
Dhobra,The-Pilani, Distt. JhunjhunuRajasthan-333031
Mob. 9799750478
346. Kumari Lovely
Aged about33 Years
D/o Kaushal Kishor Choudha
Choudhary
R/o Village -Past-Singhya,
Singhya, makandpur,
gopalpur,Bhagalpur,Bihar
gopalpur,Bhagalpur,Bihar-853204
Mob. 9315821947
347. Manorama Pal
Aged about34 Years
w/o Manish Pal
R/oWZ-83,83, Begampur, Opposite, Rohini Sector-22
Sector
Delhi - 110086
Mob. 9555189179
348. Annu Yadav
Aged about35 Years
123
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
w/o Rohit
R/o Village - Surhera, opposite Nainital Bank, Najafgarh
Delhi - 110043
Mob. 9811954114
349. Megh Mala
Aged about35 Years
w/o Vipin Yadav
R/o H.No.219,V.P.O, Khera Dabar,
Najafgarh, Delhi-110073
110073
Mob. 8527407814
350. Afroz Fatma
Aged About 35 years
D/o Maqsoodul Hasan
R/o A-36,
36, street No.1,
No.1 Jyoti Colony, Shahdra, delhi-110032
110032
Mob. No. 9318469919
351. Punita
Aged about 39 years
d/o Subhash Chander
r/o-R-Z- J5/262, Gali No.58, Near sangam Chowk,
West Sadar pur Delhi
Delhi-110046
Mob. No. 8750006178
352. Mansha Kumari
Aged About 30 years
d/o Mahesh Singh
R/o Gram Dawabhiga, Post Akangardin, Thana Eknagar
Saray, Bihar-801301
801301
124
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 8585991720
353. Annu Lathwal
Aged about 31 years
D/o Sh. Rampal lathwal.
R/o. H. No- 1026A/30, mehlana Road, galinumber-2
Malviya Nagar, Sonipat, Haryana-131001
Mob. No. 7495025778
354. Pooja
Aged about 37 years
D/o Sh. Sewaram.
R/o, 687, janta flats, GTB enclave
Delhi-110093
Mob. No. 9667478059.
355. Ashu Hooda.
Aged about 30 years
D/o Sh. Jai Bhagwan Hooda
R/o, 883/35, near Milan Park
Janta colony, Rohtak, Haryana
Mob. No. 8059797841
356. Vaishali Sikka
Aged about 30 years
D/o Sh. Ashwani Kumar
R/o, A-7/27 Mianwali Nagar, Paschim Vihar
Delhi-11 0087
Mob. No. 9990777159.
357. Nisha Pal
Aged about 30 years
D/o Sh. Veer Pal Singh
R/o,H. No.2/102, Shiv Shakti Vihar,
Garh, Meerut, Near Medical College Meerut
Mob. No. 9027279538
358. Aastha
Aged about 33 years
125
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
w/o Sh. Himanshu.
R/o, RZ-40, phase 2, Prem Nagar, Najafgarh
Delhi-110043
Mob. No. 9319863009.
359. Jyoti Sangwan
Aged about 40 years
D/o Sh. Jorawar Singh Sangwan.
R/o, 840, Jeevan Vihar, Gali number-4
Murthal Road, Agarsen Chowk, Sonipat, Haryana
Mob. No. 8222873190.
360. Sonia
Aged about 38 years
D/o Sh. Vinod Kumar.
R/o,Plot number-19,
19, Gram Sabha plots behind Ambedkar Park, Pooth
Road, Prahladpur Banger, Delhi-110042
Mob. No. 9711550848.
361. Sapna
Aged about 31 years
D/o Sh. Satyvir Singh.
R/o,H.No. 275 Shakalpurshakar Pulla
Ghaziabad, U.P.-201102
201102
Mob. No. 8810252198
362. Pooja Rani
Aged about 33 years
D/o Sh. Ramesh Kumar
R/o, galinumber-33 Kashmiri colony, Bahadurgarh
Jhajjar, Haryana- 124507
Mob. No. 8396874167.
363. Sakshi Rajput
Aged about 33 years
w/o Sh. Ashish Kumar
R/o RZ-38/1/345, Gali No. 6, Mohan Nagar
Pankha Road, Nangalraya, Delhi-110046
Mob No.9717174640
126
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
364. Saloni Rajput
Aged about 30 years
w/o Sh. Ankit Mogha
R/o,RZ 84/7,street No-6, Mohan BLK West Sagarpur
Delhi-11 0046
Mob. No. 9560843863
365. Geetu
Aged about 35 years
D/o Sh.Vijay Singh
R/o,H. No. 414/1 Jatwara, Sonepat,
Haryana-131001
Mob. No. 8708908073
366. Monika
Aged about 36 years
D/o Sh. Satbir Singh.
R/o,H.No. D.S-2287/21,
2287/21, Kailash colony, Sonipat
Mob. No. 9896831444.
367. Sonia
Aged about 31 years
D/o Sh. Pritam Sharma.
R/o,H.No. 140, Bagepalli, Hisar, Haryana
Mob. No. 9034134401.
368. Tina Verma
Aged about 32 years
D/o Sh. Brijesh Verma.
R/o, b-six, Vipin Garden, Uttam Nagar
Delhi-11 0059
Mob. No. 8744908904.
369. Pinki Rani
Aged about 37 years
D/o Sh. Sumer Singh
R/o,H. No.-710, sector 18, Panipat
Mob. No. 9416748199.
127
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
370. Uma Devi
Aged about 40 years
D/o Sh. Ram Kishan
R/o,H.No. 498, first floor, Gali number three, Ambedkar Nagar, Haidpur
Delhi-11 00 88
Mob. No. 8307738950.
371. Poonam
Aged about 35 years
D/o Sh. Munna Lal.
R/o, D-84, gali number 10, Tomar colony Burari
Delhi-11 0084
Mob. No. 8810473697, 6396999156.
372. Rashmi Malik
Aged about 30 years
w/o Sh. Nishant Kajal.
R/o, plot number-30,
30, PRT6, sector 2
Rohini,Delhi-11 0086
Mob. No. 7531981972.
373. Km Aakesh
Aged about 38 years
w/o Sh. Shiv Shankar.
R/o, H-47, Ganga Vihar, Gokal Puri
Delhi-11 0094
Mob. No. 9654557242.
9654557
374. Mala Kumari
Aged about 36 years
D/o Sh. Rajeshwar Prasad.
R/o H.No.1 /4 Gali number 1, Vikrant Vihar
Delhi-11 0059
Mob. No. 8178746547.
375. Manju Sharma
Aged about 37 years
w/o Sh. Ashwani Kumar.
R/o,H.No.-81, Street number-four, Gautam colony, Narela
128
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-11 0040
Mob. No. 9582387999.
376. Priya
Aged about 30 years
w/o Sh. Pushpender.
R/o, 26-B, Ratan Bagh, Nangloi,
Delhi-11 0041
Mob. No. 7206332071, 999938 7029
377. Nisha Devi
Aged about 35 years
D/o Sh. Narender Kumar.
R/o,H.No. 180, V.P.O Daulat Pur, Najafgarh.
Delhi-11 00 43
Mob. No. 8800122184.
378. Anju Shokeen
Aged about 35 years
D/o Sh. Pradeep Singh shokeen
R/o, RZ-162, B Block, Gopal Nagar, nursery, Najafgarh
Delhi-11 0043
Mob. No. 8800855619.
379. Pragya
Aged about 32 years
W/o Sh. Ankur Mohan Singh.
R/o,H.No. 31, Kathori mill., Mohan Nagar, Ghaziabad
UP. -20 1007
Mob. No. 9870863983.
380. Mairaj Jahan
Aged about 32 years
D/o Sh. Acchan Khan
R/o, Village Saji pura post Umri Moradabad
Mob. No. 60 9534 0524
381. Shabana
Aged about 40 years
D/o Sh. Rafiq Ahmed.
129
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o,H.No. D-84/A
84/A St No.-18,
Old, Mustafabad, Delhi-110094
Mob. No. 8178163591
382. Meenakshi
Aged about 37 years
D/o Sh. Sukhbir Singh Solanki
R/o, C-1/61 phase 1 Vihar
Delhi-11 0086
Mob. No. 9911274841, 9213225739.
383. Afsana baby
Aged about 39 years
D/o Sh. Haneef Khan
R/o, m-Block, house number-20, welcome, Seelampur third
Delhi-11 0053
Mob. No. 7838354503, 9711512733.
384. Sufiya Khan
Aged about 36 years
D/o Sh. Ishrat Ali
R/o, V-121/190-296,
296, Street number-22B, Vijay Park near C-12 Yamuna
Vihar community Centre,
Delhi-11 0053
Mob. No. 8178764928
385. Fasiha Jamal
Aged about 36 years
D/o Sh. Tasleem Alam.
R/o, Z 64BDDA flat, new Rangeet Nagar
Delhi-11 0008
Mob. No. 9716403025
386. Saba Alam
Aged about 38 years
W /o Sh. Nawab Ali.
R/o, C-172, Gadi number-7
number Nehru Vihar
Delhi-11 0094
Mob. No. 8745970204.
130
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
387. Priti Suhag
Aged about 30 years
D/o Sh. Mahender Singh.
R/o, C-38A, Gali number-2,
number Amar colony,
Nangloi, Delhi-11
11 0041
Mob. No. 9466606589.
388. Priyanka Goel
Aged about 37 years
D/o Sh. Rohtas Kumar Goel.
R/o, H-601, Ajnara, landmark, sector-4, Vaishali Ghaziabad
UP-201010
Mob. No. 9582490035.
389. Pooja Rani
Aged about 31 years
w/o Sh. Ankur Kumar.
R/o. E-25, Rana Park Siraspur.
Delhi-11 0042
Mob. No. 9599175927.
390. Shayama Sharma
Aged about 31 years
D/o Sh. Chandrakant Sharma
R/o,Daudhamaavasiya colony, Raya
UP-281204
Mob. No. 9555439979.
391. Sarita Koushik
Aged about 35 years
D/o Sh. Chandan Singh.
R/o,H.No. 164, village Kair Bunty ki Dukaan Ke Samne Gali,Najafgarh
Delhi-11 0043
Mob. No. 7836027119.
392. Sonu Devi
Aged about 35 years
D/o Sh. Rajkumar.
Haryana-126102
R/o,H.No. 348 ward number 26, Ram Nagar, Jind Haryana
131
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-11 0086
Mob. No. 7015497543
393. Bharati Rani
Aged about 43 years
D/o Sh. Shyam Singh.
R/o, 852, Laxmibai Nagar near INA Metro Station,
Delhi-11 0023
Mob. No. 852766865.
394. Reetu Nain
Aged about 32 years
w/o Sh. Sahil.
R/o, VPO Nara district, Hisar Haryana-125039
Mob. No. 9306830046.
395. Jyoti Tehlan
Aged about 36 years
w/o Sh. Pradeep Kumar Rana.
R/o, house number 315, Khera Kalan
Delhi-11 0082
Mob. No. 9015165572.
396. Reetu Sharma
Aged about 35 years
D/o Sh. Premchand
R/o, flat number 728, pocket GH3, Sainath ApartmentSector 28, Rohini
Saibabad, Daulatpur,Delhi-11
Daulatpur,Delhi 0042
Mob. No.9716681386
397. Pooja
Aged about 39 years
D/o Sh. Ajit Singh.
R/o, RZ 27 house number 27, Durga Vihar phase 1, Najafgarh
Delhi-11 0043
Mob. No. 9821763070.
398. Preeti
Aged about 31 years
D/o Sh. Jai Bhagwan.
132
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o, Amar waliKhera(18) Jind Jamini, Haryana-126113
Mob. No. 9467977767.
399. Varsha
Aged about 35 years
D/o Sh. Harbans Lal.
R/o, 231/11 Krishan pura Ganaur, Haryana-131101
Mob. No. 7988085040.
400. Nasreen Akhtar
Aged about 38 years
D/o Sh. Mohammad Shareef.
R/o, D-66/5, Vijay colony 3rdpustaUsmanpur
Delhi-11 0053
Mob. No. 9711438378.
401. Durga
Aged about 33 years
D/o Sh. Rati Ram.
R/o, G-54A Lal kuan Badarpur
Delhi-11 0044
Mob. No. 9069077065.
402. Hina Rustam
Aged about 37 years
D/o Sh. Mohd Rustam.
R/o,H.No. 2351, gali Mir Madari rodgran Delhi-11 0006
Mob. No. 9654905724.
403. Meena Kumari
Aged about 36 years
w/o Sh. Virendra Singh.
R/o, Jeet Garh, Udana Khot, Panipat
Haryana-132103
Mob. No. 9540625590.
404. Seema Kumari
Aged about 33 years
D/o Sh. Sudama Lal.
R/o, L-29/26, Street number seven, Jai Prakash Nagar Ghanda
133
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-11 00 53
Mob. No. 7678407713.
405. Vimal Devi
Aged about 37 years
D/o Sh. Rampal.
R/o, RZ-186E Block, new Roshanpura Najafgarh
Delhi-11 0043
Mob. No. 7011936510.
406. Shagufta Rani
Aged about 30 years
D/o Sh. Islamuddin.
R/o, village beelna, Naugawan Sadat amroha
Mob. No. 7668081147.
407. Hansa Choudhary
Aged about 44 years
D/o Sh.
R/o, B-75,3rd floor, pocket-00,Amrapali, Sec-1, Rohini-
Delhi-110085
Mob. No. 9891188224
408. Km. Neeraj Yadav.
Yadav
Aged about 45 years
D/o Sh. Veersan Yadav.
R/o, C-315, sector-1,
sector Avantika, Rohini
Delhi-11 0085
Mob. No. 995 3710904.
409. Deepika Khurana
Aged about 35 years
D/o Sh. Ajit Kumar Khurana.
R/o, A-5/B-352, Shanti Kunj Apartment, Paschim Vihar
Delhi-11 0063
Mob. No. 9868069965.
410. Chhavi Sharma
Aged About 38 years
D/o Sh. Vishnu Dutt
134
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o D-47,Mansarovar
47,Mansarovar Park, Shahdara
Delhi-110032
Mob. No 8920688790
411. Garima Chaudhary
Aged about 34 years
D/o Sh. Anangpal Singh Nain
R/o,H.No. 152A, Street number 13, Balbir Nagar extension, Shahdra.
Delhi-11 0032
Mob. No. 8860385225.
412. Jyotsana Yadav
Aged about 35 years
w/o Sh. Divakar Yadav.
R/o, B-9-G, Delhi Police Apartment, Mayur Vihar phase 1
Delhi-11 0091
Mob. No. 7838951369.
413. Pooja Vijayran
Aged about 33 years
w/o Sh. Aman Mann.
R/o,H.No. 439, V.P.O.Khera Khurd.
Delhi-11 0082
Mob. No. 99015158735.
414. Pooja Jalal
Aged about 33 years
w/o Sh. Devendra Singh Bhandari.
R/o Uttarakhand enclave, Burari Gali number 11, H.No177,C Block,
Delhi-11 0084
Mob. No. 8851219350.
415. Divya Sharma
Aged about 33 years
D/o Sh. Surender Kumar
R/o 830,P- 33 A Haibatpura, Najafgarh,Delhi-110043
Mob No. 9999430087
416. Archana
Aged about 38 years
135
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh. Jiya Lal.
R/o, flat number A-2
A Shanti arcade Gali number 2,MBR enclave,
Pochanpur Dwarka, sector 23
Delhi-77
Mob. No. 9873735780.
417. Shivani
Aged about 38 years
w/o Sh. Paras Kumar
R/o, RZ-77 Mahindra Park, Pankha Road, Uttam Nagar
Delhi-11 0059
Mob. No. 9999500393.
418. Anjali Tripathi
Aged about 32 years
D/o Sh. Ram Prakash Tripathi.
R/o,-26, U.G.F., Street number one, West Azad Nagar
Delhi-11 0051
Mob. No. 9695796993.
419. Promila
Aged about 37 years
D/o Sh. Brahm Prakash.
R/o, V.P.O Khera Najafgarh
Delhi-11 00 43
Mob. No. 9717105072.
420. Manju
Aged about 38 years
D/o Sh. Tapeshwer Dayal.
R/o, E-194/14, 20 foota Road, West KarawalNagar
Delhi-11 0094
Mob. No. 8744950052.
421. Iram Fatima
Aged about 34 years
D/o Sh. Shakeel Ahmed.
R/o, 7/215 Rajni Khand, sharda Nagar Lucknow
UP-226002
Mob. No. 6386442132.
136
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
422. Anju Mann
Aged about 33 years
D/o Sh. Balkar Singh.
R/o, Village Badauli, District Panipat
Haryana-132103
Mob. No. 8059300075.
423. Pinki
Aged about 30 years
w/o Sh. Nitin.
R/o,H.no. 19 33,PanaMamurpur, Narela
Delhi-11 0040
Mob. No. 9306728809.
424. Neeru
Aged about 33 years
w/o Sh. Deepak.
R/o, pole number 50, VPO Issa pur,
Delhi-11 0073
Mob. No. 8376848512.
425. Nisha
Aged about 35 years
D/o Sh. Rajkumar.
R/o, F-242, Shakurpur, Anand Vas
Delhi-11 0034
Mob. No. 9899873910.
426. Anju
Aged about 37 years
w/o Sh. Rahul Sangwan.
R/o, NuranKhera, Sonipat
Haryana-1 31302
Mob. No. 8397005409.
427. Deepali Jain
Aged about 36 years
w/o Sh. Deepak Jain.
R/o, WZ-632/D/1,
632/D/1, Street number 2, Srinagar Shakur Basti
137
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-11 0034
Mob. No. 8929295297.
428. Gulistan
Aged about 35 years
D/o Sh. Liyagat Ali.
R/o,H.No. 14-B, ST number seven-A Vijay Mohalla, Maujpur
Delhi-11 0053
Mob. No. 97113 2106.
429. Rajni
Aged about 33 years
D/o Sh. Kushan Kumar
R/o, J-II, 199/four Gupta colony, Sangam Vihar
Delhi-11 0062
Mob. No. 9971670107.
430. Sunita
Aged about 37 years
D/o Sh. Shripal.
R/o, JQ/7E Railway colony, Basant Lane
Paharganj, Delhi
Mob. No. 9958724451.
4451.
431. Seema
Aged about 30 years
w/o Sh. Narvender.
R/o, Village DhaniDhirja Bhiwani Haryana-127046
Mob. No. 9671759697.
432. Preeti Mavi
Aged about 41 years
D/o Sh. Bhagirath Singh.
R/o, C-247, 248, old Seemapuri
Delhi-11 0095
Mob. No. 7011421921.
433. Arifa Zareen
Aged about 30 years
w/o Sh. Danish Ansari.
138
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o, 96/18-B Ghahar one Jamia Nagar
Delhi-11 0025
Mob. No. 9810359470.
434. Jyoti Sharma
Aged about 34 years
D/o Sh. Chander Bhushan
R/o, RZP-3/241, new Roshanpura, Najafgarh
Delhi-11 0043
Mob. No. 8527365686.
8527365686
435. Monika
Aged about 32 years
D/o Sh. Rajkumar.
R/o, Bacholi, Mahendragarh, Haryana-123034
Mob. No. 9350210188.
436. Monika
Aged about 31 years
w/o Sh. Rahul.
R/o, matinduKharkhoda Sonipat, Haryana
Mob. No. 9812037547.
437. Reena Devi
Aged about 38 years
D/o Sh. Ratan Singh.
R/o,H.No. 132, Gali number two, near GBBS School, Khajuri Khas,
Delhi-11 0094
Mob. No. 9958605825.
438. Kiran
Aged about 35 years
w/o Sh. Inderpal.
R/o, 02DA flats phase 4,Nimri Colony, Ashok Vihar,
Delhi-11 0052
Mob. No. 8178286963.
439. Dhenu Sharma
Aged about 32 years
w/o Sh. Rahul Bansal.
139
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o, RZ-14B, Gali number 5, Mahavir enclave, Palam colony
Delhi-11 0045
Mob. No. 987384145.
440. Rekha Sharma
Aged about 39 years
w/o Sh. Sajjan Kumar.
R/o,H.No. 110, mundhela Khurd, behind Village dispensary,
Najafgarh, Delhi-11
11 0073
Mob. No. 8130287467.
441. Manju Devi
Aged about 35 years
D/o Sh. Hiralal.
R/o, village Riwajpur,P.O Kheri Khetan. Faridabad.
Haryana-121002
Mob. No. 8377949341
442. Sonu Yadav
Aged about 35years
D/o Sh. Suresh Chand.
15,
R/o,H.No.1076/5, Gali number 12, Patel Nagar, sector-15,
Gurugram, Haryana
Mob. No. 9873289514.
443. Sanjeeta
Aged about 36 years
w/o Sh. Manish.
R/oH.No. 390, Mubarakpur, Dabas.,
Delhi-11 0081
Mob. No. 8802888700.
444. Poonam Kaushik
Aged about 33 years
D/o Sh. Krishan Kumar Kaushik.
R/o,H.No. 369/2,Niwado ki Gali Bansi Pana Lahore Bazar,
Bhiwani, Haryana
Mob. No. 8168525010.
445. Meena Saini
140
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 40 years
D/o Sh. Ram Avtar Saini.
R/o, 449, Haveli, Hyder Quli
Delhi-11 0006
Mob. No. 9034657673.
446. Priyanka
Aged about 35 years
D/o Sh. Ramesh Kumar
R/o,H.No.B-7, Jagatpuri, Delhi- 51
Mob. No. 8448535365.
447. Varsha Verma
Aged about 31 years
D/o Jitender Verma
R/o H. No. 525, Sunaran street, Near Jain Mandir, Jharsa,
Gurugram,Haryana
Gurugram,Haryana-122003
Mob. No.9560610463
9560610463
448. Suman Arya
Aged about 39 years
D/o Sh. RajrupSingh.
R/o, Najafgarh Prem Nagar colony near Nav Uday School RZ 21A
Mob. No. 7982232286.
449. Monika Kumari
Aged about 36 years
D/o Sh. Satyanarayan.
R/o, villSurkhpur Jhajjar Haryana
Mob. No. 7027433553.
450. Priya
Aged about 31 years
D/o Sh. Sanjay Kumar.
R/o,H.No. 19/188, nai Basti, Bahadurgarh
Mob. No. 8168408815.
451. Lalitha Kumari
Aged about 36 years
D/o Sh. Meghraj.
141
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o,192, Samaspur, Khalsa Ujwa,Delhi-11 0073
Mob. No. 8851666167
452. Mosham Kumari
Aged about 38 years
D/o Sh. Jaswant Singh.
R/o, C-18, MS Block Ranaji enclave, Najafgarh
Delhi-11 0043
Mob. No. 8585951217.
453. Sweety Yadav
Aged about 33years
w/o Sh. Anil Yadav.
R/o, house number 710, Durga electricals, village Rajokri
Delhi-11 0038
Mob. No. 8860608657.
454. Km DaliDubey
Aged about 32 years
D/o Sh. Udey Bhandubey
R/o, Village Kusamahra, district, Azamgarh
UP-223221
Mob. No. 9643965914
964396591
455. Arti
Aged about 31 years
w/o Sh. Surendra Dahiya.
R/o, VPO, Rohat district, Sonipat, Haryana-131403
Mob. No. 7988822051.
456. Promila Bhoria
Aged about 40 years
D/o Sh. Ram Diya Bhoria
R/o, Satya Sadan RZ186E Block, new Roshan Pura, Najafgarh
Delhi-11 0043
Mob. No. 9540287432.
457. Archana Devi
Aged about 33 years
D/o Sh. Ashok Kumar
142
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o, 93 gram post Naurahni,Rampur, Ambedkar Nagar, hanwar,
UP-224143
Mob. No. 9695925377.
458. Santosh Kumari
Aged about 33 years
D/o Sh. Ishwar Singh.
R/o, village Patodi,Khurd Bhawani,
Haryana
Mob. No.9306607036.
459. Sonia Devi
Aged about 30 years
D/o Sh. Subhash.
R/o, VPO Jamni, district Jind
Mob. No. 7988311208.
460. Sonam Kumari
Aged about 33 years
D/o Sh. Rajender Kumar.
R/o, Sumer colony, opposite power House, Kosli, Rewari
Haryana-123302
Mob. No. 8708192539.
461. Jyoti
Aged about 33 years
D/o Sh. Surender Kumar.
R/o, VPO Dhansa
Delhi-11 0073
Mob. No. 9971491560.
462. Anjana Kumari
Aged about 38 years
D/o Sh. Suresh Chand Sharma.
R/o,H.No. 69extension, Monday, market Road, Mohan Garden,
UttamNagar.Delhi
UttamNagar.Delhi-11 0086
Mob. No. 9650429424.
463. Meenu
Aged about 30 years
143
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
D/o Sh. Bijendra
R/o, VPO Madina, Rohtak
Mob. No. 7988153698.
464. Ankita
Aged about 30 years
D/o Sh. Rajbir.
R/o,H.No. 107, near Bhola general store.Delhi
Mob. No. 9873623885.
465. Sapna Balhara
Aged about 39 years
w/o Sh. Harsh.
R/o, 39-A KH.No 24/24/1, Gupta Park near Police Station, Najafgarh
Delhi-11 0043
Mob. No. 9818303367.
466. Priti
Aged about 33 years
w/o Sh. Anil Kumar.
R/o,H.No. Galar Road, V.P.O balsamand, hisar
Haryana-125001
Mob. No. 7056711109.
467. Preeti Yadav
Aged about 31years
w/o Sh. Deepak.
R/o,H.No. 189.,Viiiparkhotampur, Rewari
Haryana-123401
Mob. No. 8810585348.
468. Jawala Rathor
Aged about 36years
D/o Sh. Jay Lal Rathor
R/o,H.No. 177.Kamruddin, Nagar Nangloi.
Delhi-11 0041
Mob. No. 9717173604.
469. Sujata
Aged about 38years
144
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
w/o Sh. Sumit.
R/o, V.P.OBhatgaon, Dogran Sonipat, Haryana-131022
Mob. No. 9991991924.
470. Preety Rani
Aged about 34 years
D/o Sh. Omvir
R/o,Kasra No, 101/18, Gali No.-17, Satyam, Puran Colony, Jaroda Kalan
Delhi-11 0072
Mob. No. 8198968634
819896863
471. Rekha
Aged about 33 years
w/o Sh. Vikash.
R/o, Bhiwani Haryana 127021
Mob. No. 9812320044.
472. Deepti
Aged about 31 years
D/o Sh. Anil chhikara
R/o 216, Pocket 26, Rohini Sector 24,
Delhi
Mob. No. 7838100136
473. Rakhee Mann
Aged about 36 years
D/o Sh. Raj Singh Mann
R/o H. No.- 34, Gali no. 14,
B-Block, Kaushik Enclave, Burari,
North Delhi-110084
110084
Mob. No. 9899805810
474. Arti
Aged about 31 years
D/o Sh. Ram Singh
R/o Village Kalakhari, Tehsil- Buhana,
Jhunjhunu, Rajasthan
Mob. No. 9024419504
145
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
475. Shaveta
Aged about 30 years
D/o Sh. Anoop Singh
R/o VPO Gamri, Gohana, District
Sonipat, Haryana
Mob. No. 8059289368
476. Sushma
Aged about 42 years
D/o Sh. Ram Chander
R/o VPO, Malikpur, old number 60,
Bhajan Thola,
New Delhi 110073
Mob. No. 8901085065
477. Kaphy
Aged about 33 years
W/o Sh. Vikash
R/o V.P.O. Bhainswal Kalan,
Tehsil- Gohana, Distt. Sonipat, Haryana
Mob. No. 9728974029
478. Sarita
Aged about 35 years
W/o Sh. Lakhvinder Singh
R/o VPO Mandheri, Teh- Shahabadh,
Distt. Kurukshetra, Haryana- 136136
Mob. No. 9350860898
479. Reena Devi
Aged about 37 years
W/o Sh. Sanjeev Kumar
R/o 433, Karan Colony, Mirzapur,
Thanesar, Kurukshetra, Haryana- 136118
Mob. No. 9728653880
480. Anita
Aged about 32 years
W/o Sh. Naveen Kumar
146
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o Village Mohamadpur, Post- Naichana,
Teh- Bawal, Distt. Rewari, Haryana
Mob. No. 9468206567
481. Jyoti Dahiya
Aged about 33 years
W/o Sh. Neeraj Kumar.
R/o Village Mohamadpur, Post- Naichana,
Teh- Bawal, Distt. Rewari, Haryana
Mob. No. 9467129847
482. Priyanka Yadav
Aged about 31 years
D/o Sh. Om Prakash
Prakas Yadav.
R/o Gali No. 3, Vindhya Nagar Colony,
ChandmariImiliya near Fatime Hospital Haryana, Mau,
Uttar Pradesh-275101
275101
Mob. No. 8130503022
483. Manju Yadav
Aged about 30 years
d/o Sh. Vikram Singh.
R/o Village Shahbajpur, Distt. M/Garh, Haryana
Mob. No. 9306054040.
484. Munni Devi
Aged about years
W/o Sh. Rajender
R/o H. No. 30A/1, N-
N Block, Kh. No. 53/11/1,
Gopal Nagar, Najafgarh, Delhi-110043
Mob. No. 8700390833.
485. Himanshu Kaushik
Aged about 31 years
D/o Sh. Puneet Kaushik.
R/o Kh. No.- 34/14, Gali No. 5,
Saboli Road, Sanjay colony, Narela,
Delhi-110040
Mob. No. 9650239328.
147
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
486. Pooja
Aged about 35 years
D/o Sh. Raja Ram.
R/o H. No.- 25, VPO-
VPO Surhera, Jora Mohalla,
Najafgarh, New Delhi-110043
Delhi
Mob. No. 9560086356
487. Supriya
Aged about 32 years
D/o Sh. Satbir Singh.
R/o 109, Rao Mohalla, VPO Surhera,
Najafgarh, New Delhi-110043
Delhi
Mob. No. 8851346344.
488. Meenakshi
Aged about 37 years
D/o late Sh. Krishan Pal Singh.
R/o H. No.- 460, Street No. 8, Durgapuri Extn.
Shahdra, Delhi-11009
11009
Mob. No. 8527696600
489. Shobha Rani
Aged about 33 years
D/o Sh. Chhotu Ram Kapil
R/o H. No.- 116, Block-A,
Block Street No. 10,
Bhajanpura, North--East, Delhi-110053
Mob. No. 9650899647.
490. Kirti
Aged about 35 years
D/o Sh. Rajveer Singh
R/o H. No.- 518, Panna Ramayan, Tikri Kalan,
Delhi-110041
Mob. No. 8588953235
491. Abhilasha
Aged about 33 years
D/o Sh. Ram Kumar Yadav.
R/o H. No.- 68, Haidarpur, Delhi-110088.
Mob. No. 9582119980.
148
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
492. Ayisha Parveen
Aged about 38 years
D/o Mohd. Rais.
R/o H. No.- 965/a, Street No. 30/9, near
Imam Naqi Masjid, Jafrabad, Delhi-110053
Mob. No. 8745908736.
493. Karuna Bhatia
Aged about 30 years
W/o Sh. Rajender Kumar.
R/o H. No.- 569/10, Gopal colony,
Near Old Sadar Thana, Rohtak
Mob. No. 8683937888.
494. Priti
Aged about 30 years
D/o Sh. Rakesh Kumar
R/o VPO Khanda near Dada Kishor Dass Mandir,
Tehsil-Kharkhoda, District Sonipat,
Haryana-131402
Mob. No. 8685887004.
495. Anju
Aged about 30 years
W/o Sh. Sonu Sherawat.
R/o WZ-51, Mohit Nagar, Ground floor,
Dwarka mor, Delhi
Mob. No. 9711757797.
496. Manisha Malik
Aged about 34 years
D/o Sh. Mahender Singh.
R/o C-110, C-block,
block, main Gopal Nagar,
Najafgarh, South-west,
west, Delhi-110043
Mob. No. 7982900104.
497. Manisha
Aged about 30 years
D/o Sh. Inderjeet.
149
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o VPO-Kharawar,
Kharawar, tehsilSampla,
District Rohtak-124001
124001
Mob. No. 8930026641.
498. Hajra
Aged about 39 years
D/o Sh. Abdul Mannan.
R/o H. No.- 1204, Street No. 39/4,
Jaffrabad, Delhi-110053
110053
Mob. No. 8700266347.
499. Pooja Dalal
Aged about 32 years
W/o Sh. Ankit Singh.
R/o H. No.- 1936, sector-6,
sector Bahadurgarh,
Haryana-124507
Mob. No. 8683908977
500. Anchal
Aged about 30 years
W/o Sh. Ved Ram Singh.
R/o Village Adavali, Post Lawau,
District Meerut
Mob. No. 8791023889.
501. Rekha
Aged about 33 years
D/o Sh. Mahabir.
R/o VPO Behbla, Tehsil Meham,
District Rohtak, Haryana
Mob. No. 9812933308.
502. Saumya Pandey
Aged about 31 years
D/o Sh. Shashi Bhushan Pandey.
R/o WZ-92, fourth floor, Lane 14,
Ramgarh colony opposite Metro pillar, 345,
Near Ramesh Nagar Metro Station, New Delhi-110015
Mob. No. 7985498068.
150
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
503. Sangeeta Rani
Aged about 36 years
D/o Sh. Krishan Lal Mehto
R/o 4/33, Saket Block, Mandawali,
Delhi- 110092
Mob. No. 7042794800.
504. Deepika
Aged about 33 years
W/o Sh. Deepak Kumar
R/o B1, 204, Delhi Police, residential colony,
DPA, sector 9, Dwarka, New Delhi
Mob. No. 8920301982
505. Sakshi
Aged about 31 years
D/o Sh. Lakshmi Chand.
R/o a-165, Yadav Nivas Street No. 18,
Near Pal optical, new Ashok Nagar,
Delhi-11009
Mob. No. 9728616870.
506. Babli
Aged about 37 years
W/o Sh. Vikas Kumar Gautam.
R/o c-217/A, Pul Pehladpur, Delhi
Mob. No. 9990278509
507. Manju
Aged about 30 years
D/o Sh. Maha Singh Saini.
R/o H. No.- 99, village Parnala,
City Bahadurgarh, Jhajjar, Haryana-124507
Mob. No. 8607998753
508. Rinku Sharma
Aged about 30 years
W/o Sh. Ajay.
R/o Village, Khatoli Ahir (218),
Mahendragarh, Haryana-123001
Haryana
151
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 7410889298.
509. Sunita Yadav
Aged about 32 years
W/o Sh. Jitender.
R/o Village Nawdi, P.O. Kanti,
District Mahendragarh, Haryana-123021
Mob. No. 9717638863.
510. Sana
Aged about 31 years
D/o Sh. G. S Mohammad
R/o H. No. 652, Gali No. 13 Near Chhoti
Masjid, Village mandoli, Delhi- 110093
Mob. No. 8802037485
511. Mamta
Aged about 35 years
D/o Sh. Deen Dayal
R/o H.No. 664, Sector-6,
Sector Jagriti Vihar, Meerut
Near Medical College, U.P-250001
Mob. No. 7417179855
512. Priti Shukla
Aged about 31 years
w/o Sh. Shailendra Tripathi
R/o H. No. D-63, 2nd floor, Near Shiv Hansa Chauk
Aya Nagar, New Delhi-110047
Delhi
Mob. No. 7390024197
513. Jyoti Yadav
Aged about 30 years
w/o Sh. Yogesh Kumar
R/o H.No. 23 Gali Namberdaar Raghubir, Kangan Heri,
Delhi-110071
Mob. No. 9999046591
514. Ankita Singh
Aged about 38years
D/o Sh. Ashok Singh
152
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/oB-27, Choudhary Sugriv Market, Dayalpur
Karawal Nagar, Delhi-110094
Delhi
Mob. No. 9582068865
515. Km Kavita
Aged about 35 years
w/o Sh. Saurav Baliyan
R/o Gali No. 6, E-- Block, Khajoori Khas,
Near Sharpur Chowk, inderprasthi school
khajoori sharper chowk, Delhi-110090
Mob. No. 8755228034
516. Reena Jangra
Aged about 32 years
D/o Sh. Om Prakash
R/o Ward No.14, Siwani Road
Tosham, Bhiwani, Haryana-127040
Mob. No. 9812224914
517. Pooja
Aged about 36 years
w/o Sh. Nitish Upadhyay
R/o G-152, Sector-9,
Sector New Vijay Nagar
Ghaziabad, U.P-201009
201009
Mob. No. 9319709696
518. Alka Singh
Aged about 35 years
w/o Sh. Anil Kumar Singh
R/o Arkha, Unchahar, Raebareli-229404
Mob. No.9953742682
519. Reena
Aged about 33 years
D/o Sh.Hawa Singh
R/o H.No.(2-N) Mehrana Village, Jhajjar
Haryana-124102
Mob. No. 9910897040
520. Manvi Valecha
153
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 39 years
D/o Sh. Jitender Kumar Valecha
R/o G-146, Vikaspuri, New Delhi-110018
Mob. No. 9968272768
521. Neetu
Aged about 35 years
w/o Sh.Devender
R/o M-33A, Mausam Bhawan Residential Complex, Lodhi Road,
New Delhi-110003
110003
Mob. No. 9718843207
522. Jyoti
Aged about 38 years
D/o Sh. Dharamvir Singh Rathee
R/o H. No.6, Rajiv Nagar, Sec-13, New Mata Mandir Road
Gurugram-122001
122001
Mob. No. 9991883344
523. Kiran Tomar
Aged about 32 years
D/o Sh. Parmod Kumar
R/o tower No.3, Flat No.302, Vipul Garden
Dharuheda, Harayana
Mob. No. 9971158417
524. Iram Parveen
Aged about 30 years
D/o Sh. Muzammil Khan
R/o758, Lane No.-30,
No. Indira Chowk, Jafrabad
Delhi-110053
Mob. No. 9953212567
525. Jasmeet Kaur
Aged about 40 years
D/o Sh. Charanjeet Singh
R/o595, C-8, Sector-8,
Sector Rohini
Mob. No. 9582570763
526. Ruchika
154
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 31 years
D/o Sh. Hari Prakash
R/o V.P.O Badli, District Jhajjar, Haryana-124105
Mob. No. 9915342386
527. Arshi
Aged about 30 years
D/o Sh. Ilyas Khan
R/o E2/288 Nand Nagri, Delhi-110093
Mob. No. 9871352146
528. Jyoti
Aged about 36 years
D/o Sh. Mahendra Singh
R/o B-33, G-1 b Block, Dilshad Garden-110095
Mob. No. 9821768090
529. Preeti
Aged about 37 years
D/o Sh. Ramesh Chand
R/o B-33, G-1, B Block, Dilshad Garden-110095
Mob. No. 9650380038
530. Meenakshi
Aged about 37 years
D/o Sh.Ramphal Vashisth
R/o 51 A, Phase 2, Main Surakhpur Road
Near Maruti Gali, Najafgarh-110043
Mob. No. 9910546211
531. Niharika Bhati
Aged about 32 years
D/o Sh. Keshav Kumar Bhati
R/o P-128, Gali No.9, shanker Nagar Extension
Krishna Nagar, Delhi-110051
Delhi
Mob. No. 9953684623
532. Mamta Yadav
Aged about 35 years
D/o Sh. Murari Lal
155
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o RZG-243/13A,
243/13A, gali No.6, Palam Colny Bagdola,
PO Raj Nagar- II, Delhi-110077
Mob. No. 8168528511
533. Priyanka
Aged about 31 years
w/o Sh.Sarvjeet
R/o V.P.O Babail,Panipat, Haryana-132103
Mob. No.8398074000
534. Anu
Aged about 30 years
D/o Sh.Ramesh
125047
R/o V.P.O Kirmara,House No. 908, Hisar,Haryana-125047
Mob. No. 8950755146
535. Sumayya Huma
Aged about 36 years
w/o Mohd. Fahad
R/o 902, B, 4th floor, Gali Chah Shreen
Farash Khana, Delhi-110006
Delhi
Mob. No.8377822619
536. Nisha
Aged about 33 years
w/o Sh. Sunil Kumar
R/o Village Balkara, P.O Mouri, Tehsil, Charkhi,
Dadri, Haryana-127022
127022
Mob. No. 9671003871
537. Farha Naaz
Aged about 36 years
D/o Sh. Mukhtar Ahmed
R/o 1718, Hauz Sui walan, Darya Ganj
New Delhi-110002
110002
Mob. No. 7838043048
538. Saravjeet Kaur Jassal
Aged about 3 years
D/o Sh. H. S. Jassal
156
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/oD-27, Vishnu Garden, New Delhi-110018
Mob. No. 9711381452
539. Sushmita Dutta
Aged about 35 years
D/o Sh.Sailendra Nath Dutta
R/o Pocket-D/642,
D/642, Dilshad Garden, Delhi-110095
Mob. No. 9871572814
540. Ruby
Aged about 36 years
w/o Sh.Nitesh Sharma
R/o. A-40, extension-04,
extension Near Daulat Ram Public School
Nangloi, delhi-110041
110041
Mob. No.8810552935
541. Anu Lata
Aged about 31 years
D/o Sh. Ashok Kumar
R/o V.P.O- Karoli, Tehsil- Karoli, Distt- Rewari
Haryana- 123303
Mob. No. 9729008537
542. Meenu Malik
Aged about 33 years
D/o Sh.Ranbirsingh Malik
R/o 105/6a Adhchini Village, near NCERT,
New Delhi-110017
110017
Mob. No. 9650557172
543. Ankita
Aged about 32 years
D/o Sh. Parma Nand Singh
R/o280/3 Arjunpuri Colony, Ganaur
Sonipat, Haryana--131101
Mob. No. 8529479900
544. Sunil
Aged about 33 years
D/o Sh.Davender
157
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
R/o. 28, Kheri Road, Gandhi Nagar, Ganaur,
Sonipat, Haryana--131101
Mob. No.9050093539
545. Shital
Aged about 31 years
D/o Naresh Kumar
R/o. Sh.Jhharoda(5-N),
Sh.Jhharoda(5 P.O Nahar,Sub District: Kosli
Distt. Rewari, Haryana-123303
Haryana
Mob. No. 8396882414
546. Naveen Kumari
Aged about 31 years
w/o Sh.Mandeep Khatri
R/o V.P.O Kulasi, tehsil Bahadurgarh, Distt Jhajjar,
Haryana-124505
Mob. No. 9053918062
547. Monika
Aged about 37 years
D/o Sh. Sukhbir Singh
R/o H.No.1267, First Floor, Sec-51
Gurugram, Haryana
Mob. No.9971377228
548. Iqra Naaz
Aged about 34 years
w/o Sh.Mohd. Suhail
73, Kh.No.274/228/173 2nd floor, Gali No.-9,
R/o Plot No.C-73, No.
Wazirabad, North Delhi-110084
Mob. No. 8076310529
549. Poonam Kumari
Aged about 32 years
w/o Sh. Sachin
R/o H.No. 295, walmikiwali Gali. Village-Singhu.
Delhi-11 0040
Mob. No. 8930372935.
550. Rajni
158
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Aged about 30 years
w/o Sh. Govind Khatri.
R/oH.No. 107, village Kulasi, Tehsil Bahadurgarh
District Jhajjar, Haryana-124505
Haryana
Mob. No. 9643133906.
551. Bhawna Sengar
Aged about 32 years
D/o Sh. Gajendra Singh Sengar
R/o D-103 Saurabh Vihar Jaitpurroad,Badarpur
New Delhi - 110044
Mob. No. 8766393029, 9654779632
552. Arsha
Aged about 30 years
w/o Sh. Dinesh Kumar.
R/o H.No. 269, Pana-
Pana Barshan, V.P.O Tikri Kalan
Delhi-110041
Mob. No. 8700516623, 8700909058.
553. Priyanka Jha
Aged about 32 years
w/o Sh. Rahul Kumar.
R/o plot number-31,
31, two, Gali number 8
Ghasipura extension, Nangli, dairy Najafgarh
New Delhi-11 0043
Mob. No. 9716553455, 9716553257
554. Arti Bansal
Aged about 39 years
D/o Sh. Rajkumar Bansal
R/o K-781, 82, near Meenakshi clinic, Jahangir Puri
Delhi-110033
Mob. No. 8178701250.
555. Laxmi Devi
Aged about 38 years
D/o Sh. Sunil Kumar
mar Gupta.
R/o D-26, second floor, Hakikat Rai Road
Adarsh Nagar, Delhi-110033
Delhi
159
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Mob. No. 9560115743.
556. Saba Naaz
Aged about 36 years
w/o Sh. Imran Khan.
R/o 167/22, Zakir Nagar, Okhla, Delhi-110025
Mob. No. 8368662104.
557. Rishu Gupta
Aged about 30 years
D/o Sh. Shiv Om Gupta.
R/o Hari Om Vasatralaya opp. Jila Sahkari bank, Chaubepur
Kanpur Nagar-209203
209203
Mob. No. 8840473742, 790510993.
558. Amita
Aged about 30 years
w/o Sh. Naveen
R/o. 2420A, Jaat Nagar, Street number one,
Aadarsh colony, Hisar
Mob. No. 89011 54582
559. Manisha
Aged about 31 years
D/o Sh. Dalbir.
R/o H.No. 2034/10, Gali number 15, ram Gopal colony
Rohtak, Haryana-124001
124001
Mob. No. 9992814396, 9466290753.
560. Poonam Rani
Aged about 32 years
D/o Sh. Leelu ram.
R/o H.No-145, bypaas Road, near new Loha Mandi
Shiv colony part 2,Adampur, Hisar, Haryana-125052
Mob. No. 9068807000,8607800033
561. Ravina
Aged about 31 years
w/o Rajinder Kumar
R/o Sh.V.P.OJallopur, The-Ratia, Distt, Fatehbad,
160
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Haryana-125051
Mob. No.7206850501
562. Sarina Rani
Aged about 32 years
D/o Sh. Subhash Chander
R/o V.P.O. Bosti, Tehsil-Tohana,
Distt. Fatehabad- 125113
Mob. No. 8708427447,9467432428
563. Anamika Dikpati
Aged about 32 years
D/o Sh. Netai Chand Dikpati
R/oPachhati Bodhgaya, House No. 56, near Masjid,
P.O. Bodhgaya-824231
824231
Mob. No. 8860538115, 9832957720
564. Promila Devi
Aged about 31 years
D/o Sh. Ramesh Kumar.
R/o V.P.O Janana IBBM, PO.Sahuwala, Hanumangarh,
Rajasthan -335511
335511
Mob. No. A307075308, 9982490054.
565. Anjali Jaiswal
Aged about 31 years
D/o Sh. Satyarth Prasad Jaiswal
R/o D-39/6 Kodai Chowki,Naisadak,
Varanasi, Uttar Pradesh-221001
Pradesh
Mob. No. 9919801449, 9108323528.
566. Raveena
Aged about 34 years
w/o Sh. Shahrukh Ahmed.
R/o. H. No.365, Gali No.8, Savita Vihar Mukundpur
P.O Samaipur,North West Delhi
Mob. No. 9990174796
161
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
567. Deepa Lakhey
Aged about 35 years
D/o Sh. VP Singh.
R/o H.No. 438A Street 3A,near Hanuman Mandir, darshan Vihar
Burari, Delhi-110084
110084
Mob. No.9818853492
568. Tamanna Kumari
Aged about 35 years
D/o Sh.Satyabir
R/o RZF-33, curly number 15, Indira Park
Palam colony, Delhi-11
Delhi 0045
Mob. No. 9716068074
569. Aalma
Aged about 36 years
w/o Sh. Mohammed Mustafa Alishan
R/o. C-76, Gali number 4, Radhe Shyam Park extension
Near Jagatpuri Police Station , Krishna Nagar , Delhi - 110051
Mob. No. 8447206626.
570. Sanchita Saini
Aged about 31 years
D/o Sh.Rajiv Kashyap
R/o Street No.4, Arya Nagar, Gharaunda, Karnal
Haryana-132114
Mob. No. 7027865672, 9034318540
571. Tejaswani
Aged about 31 years
w/o Sh. Arvind Singh Dhani
R/o60- E- CBI Colony, Vasant Vihar, New Delhi-110057
110057
Mob. No. 9205572931
572. Shivali
Aged about 30 years
w/o Sh. Saagar kinja
R/o H.No. C-164, Rajdhani park, Nangloi,
162
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Delhi-110041
Mob. No.9599875214
573. Pooja
Aged about 35 years
D/o Naresh Kumar
R/o H.No. 363, Village, Mukhmelpur
Delhi-110036
Mob. No.8860753365
574. Ritu Kumari
Aged about 30 years
D/o Harender Singh
R/o Village Ladhuwas Ahir, P.O- Saharanwas,
Tehsil-Rewari,Haryana
Rewari,Haryana-123401
Mob. No.9416958638
575. Pooja
Aged about 34 years
D/o Ved Prakash
R/o V.P.O- Majra(Dubaldhan)The-Beri,Distt.Jhajjar
Majra(Dubaldhan)The
Haryana-1314002
Mob. No.8053333666
576. Pooja Jangra
Aged about 30 years
w/o Pawan Kumar
R/o H.No.387, near bus stand,Pur(49), P.O:Pur, Distt: Bhiwani
Haryana-127032
Mob. No.8950696184
...Applicants
(By Advocate: Mr.
r. Ashok Aggarwal, Mr. Shakib Malik, Mr. Shubham
Bahl, Mr. Pradeep Kumar, Mr. Nikhil Pawar, Ms. Tanya Rose)
Rose
Versus
1. Delhi Subordinate
ubordinate Services Selection Board (DSSSB)
Through its Chairman
163
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Govt. of NCT of Delhi,
FC-18,
18, Institutional Area,
Karkardooma, Delhi-110092
Delhi
Email: [email protected]
2. Directorate of Education
Through its Director,
Govt. of NCT of Delhi,
Old Secretariat Building,
Civil Lines, Delhi-110054
110054
Email: [email protected]
3. The Hon'ble Lieutenant Governor of Delhi
Govt. of NCT of Delhi,
6 Raj Niwa Marg, Ludlow Castle,
Civil Lines, New Delhi-
Delhi 110054
Email: [email protected]
4. Government of NCT Delhi
Through its Chief Secretary
Old Secretariat Building,
Civil Lines, Delhi-110054
110054
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
O.A. No.4188/2025
88, G Block,
1. Deepti Chetan, D/o Shri Chetan Pratap Tomar, G-88,
Govindpuram, Ghaziabad, Uttar Pradesh.
164
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
...Applicants
(By Advocate: Mr. Ranjeet Singh)
Singh
Versus
1. Delhi Subordinate Services Selection Board (DSSSB)
Through its Secretary/Chairperson,Govt.
Secretary Govt. of NCT of Delhi, FC-18,
FC
Institutional Area, Karkardooma, Delhi-110092.
Delhi
2. Directorate of Education
Through the Director of Education, Govt. of NCT of Delhi, Old
Secretariat Building, Civil Lines, Delhi
Delhi-110054.
3. Government of NCT of Delhi, Through the Chief Secretary, Delhi
Secretariat, 3rd IP Estate, New Delhi-11002.
Delhi
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
O.A. No.4207/2025
1. Anchal Singh d/o Vijender Singh
R/o House no. 113A,, near Tehsil, Bawana Delhi 110039
Email: [email protected]
@gmail.com
...Applicants
(By
By Advocate: Mr. Siddharth K. Dwivedi, Mr. Ayush)
Ayush
Versus
1. Delhi Subordinate Services Selection Board
Through Secretary,
165
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Institutional Area, FC
FC-18, Mangalam Marg,
Karkardooma, AnandVihar, Delhi, 110092
Email: [email protected]
[email protected]
Tel:011-22370019
2. Govt. of NCT of Delhi
through its Chief Secretary
3rd level, Delhi Secretariat,
I.P. Estate, New Delhi-110002
Delhi
Tel: 011-23392100
Email: [email protected]
3. Directorate of Education
through Secretary
Education Department, Old Secretariat,
New Delhi-110054
Tel: 011- 23890187
Email: [email protected]
...Respondents
(By Advocates: Mr. Amit Anand
Anand)
----
166
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
Order
Hon'ble Mr. Manish Garg, Member (J) :
M.A. No.4716/2025 in O.A. No.4202/2025, M.A. No.4719/2025 in O.A. No.4204/2025, M.A. No.4722/2025 in O.A. No.4205/2025, M.A. No.4723/2025 in O.A. No.4206/2025M.A. No.4727/2025 in O.A. No.4212/2025 & M.A. No.4630/2025 in O.A. No.4118/2025 For the reasons stated therein, the aforesaid MAs are allowed.
With the consent of the learned counsel for the respective parties, O.A. No.4118/2025 is treated as a lead matter in the batch of cases. More particularly, in light of the identical issue involved and similar relief(s) sought in the present batch of matters.
2. The reliefs sought in the present matter read as under:
"i. Set aside impugned Advertisement No. 06/2025 dated 03.10.2025, issued by DSSSB to the extent it fails to grant 10 years age relaxation to women candidates seeking appointment on TGT (Mathematics) female [Post Code: 56/25], TGT (English) female [Post Code: 58/25], TGT (Social Science) female [Post Code:
60/25], TGT (Natural Science) female [Post Code: 62/25], TGT (Hindi) female [Post Code: 64/25], TGT le [Post Code: 66/25], TGT (Urdu)female [Post Code: 68/25], and TGT (Punjabi) female (Sanskrit) female [Post Code: 70/25] in Directorate of Education, Govt. of NCT of Delhi;
ii. Set aside impugned Recruitment Rules for TGT (Modern Indian Languages) notified vide Notificatio Notification TGT (MIL)/2016/PF/375 dated 28.06.2023 to the extent it fails to provide 10 years' No. DE.3(38)/E-III/RR-TGT age relaxation to women candidates seeking direct appointment on the post of TGT (MIL) posts in Directorate of Education, Govt. of NCT of Delhi;
iii. Set aside impugned Recruitment Rules notified vide Notification No. DE.3(32)/E-III/TGT-
DE.3(32)/E RR/2015/PF/3756 dated 28.06.2023 to the extent it fails to provide 10 years' age relaxation to women Directorate of Education, Govt. of NCT of candidates seeking direct appointment on the post of TGT in Directorate Delhi;
iv. Declare that the applicants are entitled to 10 years age relaxation for direct appointment on the posts of TGT (Mathematics) female [Post Code: 56/25], TGT (English) female [Post Code: 58/25], TGT (Social ce) female [Post Code: 60/25], TGT (Natural Science) female [Post Code: 62/25], TGT (Hindi) Science) female [Post Code: 64/25], TGT (Sanskrit) female [Post Code: 66/25], TGT (Urdu) female [Post Code:
Directorate of Education, Govt. of NCT of Delhi;
68/25], and TGT (Punjabi) female [Post Code: 70/25] in Directorate 167 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch v. Allow the present Original Application with exemplary costs in favour of the applicants; and vi. Pass any other Order as this Hon'ble Tribunal may deem fit in the interest of justice and in the favour of the applicants."
2.1 Learned counsel for the applicants submits that, in fact, the relief contemplates seeking a relaxation/setting aside of the Rules, 2023 vis-à-vis vis not granting and/or the upper age limit to the extent of 30 yearsinstead of 40 years.
The applicants pplicants further claim that the upper age limit, especially in the case of women/female candidates, ought to be extended up to 40 years instead of 30 years.
Furthermore, in one of the OA, it has been impressed upon that the upper age limit be extended upto o 32 years and further age relaxation upto 40 years thereby extending the age relaxation upto 42 years.
2.2 Learned counsel for the applicants has drawn our attention to the Rules in question, which were framed by the Secretariat, Education Department, vide vid Notification dated 11.12.1991 (Annexure A6), wherein the age limit for direct recruits was stipulated as 'below 30 years (relaxable in case of government servants of the Delhi administration up to 40 years; 45 years for SC/ST employees) and up to 40 yearss in the case of "female candidates."
2.3 He submits that in the said recruitment rules, the upper age limit for direct recruits to the post of TGT for male candidates was stipulated as 30 years, whereas 168 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 10 years' age relaxation was given to female candidates;
candidates; accordingly, the upper age limit for female candidates was fixed at 40 years.
2.4 Learned counsel for the applicant further submits that, in respect of the TGT (Modern Indian Languages) in the Directorate of Education, Govt. of NCT of Delhi, the respondents ndents framed the recruitment rules vide notification dated 30.12.1992 (Annexure A7), wherein the age limit for direct recruits was stipulated as 'below 30 years (relaxable in the case of government servants of the Delhi years for SC/ST employees) and up to 40 years in administration up to 40 years, 45 years the case of female candidates." For the sake of better appreciation, the same is reproduced herein below:
Name Number of Classification Pay Band & Whether Age Limit for of Posts Grade Selection Direct Recruits.
Post Pay/Pay Post or
Scale Non-
Selection
Post
1 2 3 4 5 6
TGT Subject to Group 'C' Rs.1400-40- Selection Below 30 years
(MIL) variation Non- 1600-50- {(relaxable in
dependent Gazetted, 2300-EB- case of Govt.
on Non 2600 servants of Delhi
workload Ministerial Admn. upto 40
years for SC/ST
employees) and
upto 40 years in
case of female
candidates.
169
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
2.5 Learned counsel for the applicants submits that until the new recruitment
rules, which were framed and published vide notification dated 28.06.2023 the said position had continued. In these impugned Rules 2023, the said provisions have been dispensed with;thus, it is the subject matter of the challenge.
2.6 He has further drawn attention to Clause 5 of the Notification dated 28.06.2023, which reads as fol follows:
"5. Power to relax: Where the Government is of opinion that if necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with Union Public Service Commission, may relax any of the provision of these rules with respect to any class or category of persons."
2.7 He further submits that, in view of Clause 5 of the Notification dated 28.06.2023, the advertisement in question is challenged; the respondent ought to that this is a larger issue to be adjudicated exercise its powers to relax. He prays that and requires consideration of whether the rules are within the constitutional mandate as per the policy decision or not.
2.8 Learned counsel for the applicant further relies on the decision rendered in the matter of Richa Mishra vs. State of Chhattisgarh & Ors.(2016) 4 SCC 179, Ors.(2016) 179 submitting that Rule 2023 are contrary to the observations made thereto moreso in respect of female candidates, which reads as follows:
"17. From the arguments noted above, the questions that fall for consideration and need the answers are the following:170
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 17.1. (a) Whether the recruitment to the post of DSP was governed by the 2005 Rules or was it rightly done under the 2000 Rules?
It may be pointed out at this stage itself that if the 2005 Rules are applicable then the 2005 outcome of the case would clearly be in favour of the appellant inasmuch as the Rules specifically provided for relaxation up to 10 years for women candidates. However, if answer to the aforesaid question is that recruitment process was rightly carried out under the 2000 Rules then further question would arise for consideration, viz.:
17.2. (b) Notwithstanding the fact that the 2000 Rules do not contain any provision for relaxation qua women candidates, whether a relaxation wouldwould still be available to women candidates under the 1997 Rules?
There are two incidental facets of Question (b), which are as follows:
(i) Whether the 1997 Rules are applicable, which make special provision for relaxation in upper age-limit age by 10 years inn respect of women candidates?
(ii) Whether the 2003 Examination Rules which specifically contain a provision for applicability of the 1997 Rules would be treated as applicable for the examination in question?"
************* "22. As noted above, Rule 8 of the 2000 Rules, which, inter alia, deals with age criteria that have to be fulfilled by the candidate, does not make any provision for age relaxation insofar as women candidates are concerned. On the other hand, we have the 1997 Rules atutory force as they are also framed under the proviso to Article 309 which also have statutory of the Constitution of India. These Rules contain special provisions for appointment of women candidates and are made applicable to the public service and posts in connection ffairs of the State. The question is as to whether these Rules would not be with the affairs applicable in those cases where recruitment is made under the 2000 Rules which not only contain specific provisions for age relaxation but do not make any provision for age ion in favour of women candidates and on the contrary categorically provide relaxation limits will be relaxed". Significantly, this under Note (2) that "in no other case age -limits omission in the 2000 Rules has taken note of when the 2005 Rules were framed and, therefore, the situation was remedied inRule 8 of the 2005 Rules by specifically providing rule (1) of Rule 8 that relaxation in the upper age under sub-rule age-limit would also be available to women candidates as per the 1997 Rules as noted above. However, we have already come to a conclusion that the 2005 Rules are not applicable in respect of selection in question. Therefore, the position will have to be considered keeping in view the 2000 Rules in juxtaposition with the 1997 Rules and other relevant provisions which were applicable as on that date.
23. No doubt, Rule 8 of the 2000 Rules, which, inter alia, lays down the provision pertaining to upper and lower age of the candidates, does not make any specific provision for relaxation of age in respect of women candidates. We also are conscious of the fact that Note (2) appended to Rule 8 provides that in no other case, will age-limit age be 171 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch relaxed. However, that is not the end of the matter. The legal position. is to be examined in conjunction with all other rules which occupy the field and are relevant to determine the issue. We are of the opinion that the 1997 Rules read with the State Services Examination Rules, 2003 would get attracted and as these Rules make a specific provision for providing of age relaxation up to ten years years that is to be given to women candidates, the appellant herein shall be entitled to the said benefit. The reasons for arriving at this finding are explained hereinafter.
24. In the first instance, it is to be borne in mind that the 1997 Rules are specific specif Rules, specially meant to give benefit of age relaxation to women in public service and on posts in connection with the affairs of the State. These Rules are statutory in nature framed under the proviso to Article 309 of the Constitution of India. Such a special provision is made in favour of females in consonance with the constitutional spirit contained in Article 15(3) of the Constitution of India which empowers the State to make any special provision for women and children. The salutary purpose and objective ob behind promulgating the 1997 Rules is manifest and can be clearly discerned. It is to encourage women, hitherto known as weaker section, to become working women, by taking updifferent vocations, including public employment. It would naturally lead to empowerment of women, which is the need of the hour.
25. Women in this world, and particularly in India, face various kinds of gender disabilities and discriminations. It is notwithstanding the fact that under the Constitution unique status of equality with men. In reality, however, they have of India, women enjoy a unique yet to go a long way to achieve this constitutional status. It is now realised that real empowerment would be achieved by women, which would lead to their well-being well facilitating enjoyment of rights guaranteed to them, only if there is an economic empowerment of women as well. Till sometime back, the focus was to achieve better treatment for women and for this reason, the concentration was mainly on the wellwell-being of women. Now the focus is sh ifted to economic empowerment. Such objectives have shifted gradually evolved or broadened to include the active role of women, when it comes to welfare enhancing help, women development as well. No longer the passive recipients of welfare-enhancing are increasingly seen, by men as well as women as active agents of change the dynamic promoters of social transformation that can alter the lives of both women and men.
26. It is now realised that there is a bidirectional relationship between economic development and women's empowerment defined as improving the ability of women to access the constituents of development, in particular health, education, earning opportunities, rights, and political participation. This bidirectional relationship is propounding a theory that in one direction, explained by Prof. Amartya Sen by propounding development alone can play a major role in driving down an equality between men and women; in another direction, continuing discrimination against women can hinder development. In this scenario, empowerment can accelerate development. From whichever direction the issue is looked into, it provides justification for giving economic empowerment to women. It is, for this purpose, there is much emphasis on women empowerment (as it leads to economic development) by the United Nations, Na World Bank and other such bodies.172
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
27. Interestingly, the 2012 World Development Report (World Bank 2011) adopts a much more nuanced message. While it emphasises the "business case" for women empowerment, it mainly takes it as given that the equality between women and men is a desirable goal in itself, and policies should aim to achieve that goal. Poverty and lack of opportunity breed inequality between men and women, so that when economic development reduces poverty, the condition of women improves on on two counts first, when poverty is reduced, the condition. of everyone, including women, improves, and second, gender inequality declines as poverty declines, so the condition of women improves more than that of men with development.
development, however, is not enough to bring about complete equality
28. Economic development, between men and women. Policy action is still necessary to achieve equality between genders. Such policy action would be unambiguously justified if empowerment of women also stimulates further de velopment, starting virtuous cycle. Empowerment of women, development, thus, is perceived as equipping them to be economically independent, self-reliant, self with positive esteem to enable them to face any situation and they should be able to participate in the development activities.
29. Keeping in view all the aforesaid and other relevant considerations, when such affirmative actions are taken by lawmaker, in the form of subordinate legislation, they need to be enforced appropriately so that the purpose that is intended is i suitably achieved. Seen in this context, Rule 4 of the 1997 Rules is to be interpreted to have universal application when it comes to women candidates seeking appointment in public service and post in connection with the affairs of the State of Chhattisgarh.
Chhattisg After all, that is the primary purpose behind. enacting the aforesaid Rule having statutory character."
2.8 He further submits that a purposive interpretation must be given and a harmonious construction must be given between the earlier provisions as they existed prior to 2023 as well as the impugned notification/Rules,2023.
2.9 Mr. Ranjit Singh, learned young counsel, appears on behalf of the applicant in the connectedO.A.(s) draws a reference to the definition of purposive interpretation for the perusal of this Tribunal in the matter of Shailesh perusal Dhairyawan vs. Mohan Balkrishna Lulla (2016) 3 SCC 619, which reads as follows:
173Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch "31. The aforesaid two reasons given by me, in addition to the reasons already indicated in the judgment of my learned Brother, would clearly demonstrate that the provisions of Section 15(2) of the Act require purposive interpretation so that the aforesaid objective/purpose of such a provision is achieved thereby. The principle of "purposive interpretation" or "purposive constructi construction"
on" is based on the understanding that hat the court is supposed to attach that meaning to the provisions which serve the "purpose"
behind such a provision. The basic approach is to ascertain what is it designed to interpretative process the court is supposed to realise accomplish? To put it otherwise, by interpretative the goal that the legal text is designed to realise. As Aharon Barak puts it:
"Purposive interpretation is based on three components: language, purpose, and semantic possibilities within which the discretion. Language shapes the range of semantic interpreter acts as a linguist. Once the interpreter defines the range, he or she chooses the legal meaning of the text from among the (express or implied) semantic possibilities. The semantic component thus sets the limits of interpretation by restricting the interpreter to a legal meaning that the text can bear in its (public or private) language."
2.10 He further submits that the constitutional values which undergird Articles 14 and 16 mandate that selection processes conducted conducted by public authorities to make recruitments must be fair, transparent, and accountable. All too often, human fallibility and foibles intrude into the selection processes. Selection involves intense competition, and irregularities in the process give rise to misgivings over whether the process has denied equal access to all persons.
2.11 The sanctity of the selection process comes under a cloud. It is respectfully submitted that the age relaxation in other bodies under the Govt. of India such as riya Vidyalaya Sangathan (KVS), Navodaya Vidyalaya Samiti, Eklavya Kendriya Model Residential School (EMRS), etc. are above 30 years for candidates across all categories, and thus there is no reason why the same should not be applied by the respondents. It has been highlighted that the Uttar Pradesh Public Services 174 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch Commission, in its recent advertisement A-5/E-1/2025 A 1/2025 of July 2025 for the post of TGT teachers for both male and female has fixed the maximum age limit as 41 years. It is further respectfully submitted that that even the other state bodies, such as Leh Autonomous Hill Development Subordinate Services Recruitment Board, Union Territory of Lakdakh invited applications for the post of TGT teachers (Hindi) and other subjects requiring the same qualifications as the impugned advertisement, but the upper age limit is 42 years. Even the Chandigarh administration, in a similar recruitment, has fixed the upper age to 37 years.
3. Opposing the grant of relief, counsel for the respondents has raised the issue of the maintainability OA(s) itself. He would like to argue the matter with the records being made available without the necessity of filing a counter affidavit.
3.1 He submits that the New Rules, 2023 came into existence after completing all formalities, more particularly inviting objections under Article 309 of the Constitution and after the dueconsultationprocess. Learned counsel for the nothing has been brought on record, norargued, respondents further submits that nothing that the Constitution mandates, in so far as the powers under Article 309 have been done away with.
3.2 He would submit that the present matter pertains to a policy decision and a conscious decision was taken in the t year 2023.
175Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 3.3 Merely because an advertisement has been published in 2025 does not give a right to the applicants in so far as challenging the policy matters is concerned. He submits that the policy in question the remedy lies elsewhere, not in the pre present form of O.A. 3.4 Learned counsel for the respondents further submits that, vide order dated 06.03.2020, the competent authority had withdrawn the notification dated 01.11.1980, which reads as follows:
"In exercise of the power vested in him under Rule 43 of the Delhi School Education Rules, 1973, the Administrator is please prescribe for women candidate a general relaxation for women candidate a general relaxation for 10 years in the maximum age recruitments to various posts of teacher in limited prescribed in the recruitment rules for recruitments Delhi Schools.
2. The Managing Committee shall, while considering women candidates for appointment to vacancies in their schools consider such candidates as per the revised ages limited for women candidates."
3.5 He further submits that the non-grant non grant of 10 years of age relaxation to female candidates under the newly notified Recruitment Rules dated 28.06.2023 and 30.06.2023 is a justified policy decision taken after due diligence and approval of rity. The earlier age relaxation for women was introduced as a the competent authority.
special measure to encourage their participation in the teaching profession, which objective now stands achieved, as out of the total sanctioned strength of 32,431 22,801 are filled, of which 13,159 are female teachers posts of TGT/TGT (MIL), 22,801 176 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch (57.71%) and 9,642 are male teachers (42.29%), thus about 57.71% of TGT/TGT (MIL) posts in the Directorate of Education are held by female teachers.
3.6 The new Rules came into exsitence , in compliance with with the directions of Seema & Ors. vs DSSSB the Hon'ble Tribunal in O.A. No. 430/2020 titled ""Seema &Ors.,,,, the matter was placed before and approved by the Hon'ble Lieutenant Governor, Delhi, for the adoption of a uniform age limit for both male and female candidates idates to ensure equality and uniformity. Accordingly, the existing RRs prescribing a maximum age of 30 years for both male and female candidates were duly vetted by the UPSC and approved by the Hon'ble Lt. Governor, Delhi. Hence, the non-extension years of age relaxation to female candidates under the new extension of 10 years RRs is in accordance with the policy decision. DOPT guidelines, and directions of the Hon'ble Tribunal, and is neither arbitrary nor discriminatory.
3.7 Learned counsel for the respondents also relies relies on the following case laws:
i) Judgment passed by the Co-ordinate Co ordinate Bench of this Tribunal dated 26.02.2020 in O.A. No.251/2020 & Batch titled Mamta Kaushi vs. Govt. of NCT of Delhi and Ors.
ii) Judgment passed by the Hon'ble High Court of Sikkim dated 05.07.2022 in WPC No.01/2022 titled Tshering Samdup Bhutia and Ors. vs. State of Sikkin and Ors.
177Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
iii) Judgment passed by the Hon'ble High Court of Rajasthan pronounced on 09.09.2025 in Writ No.1123/2024 & Batch titled The State of Rajasthan and Ors.
vs. Dr. Ali Taqi and Ors., highlighting para 4.3, which reads as under:
"4.3. The case set up before the learned Single Judge was that the statutory framework under Rule 9 of the Rules of 1973, read with the Notification dated 23.09.2008, does not ant of cumulative relaxation. Therefore, the restrictive stipulation contained in prohibit grant the advertisement to the effect that the benefit of relaxation could not be availed cumulatively was de hors the Rules, and liable to be struck down."
iv) Judgment passed bbyy the Hon'ble High Court of Gujarat in R/Special Civil Application No.11819/2022 dated 19.05.2023 titled Anuradha Vikramsinh Rajput vs. Gujarat Subordinate Services Selection Board (Gaun Seva Pasandgi Mandal) highlighting paras 6.2, 10.4 & 10.5, which read as under:
"6.2 In this petition, the petitioner has referred to the judgment of this Court rendered in Special Civil Application No.6289 of 2011 (Annexure "E") as well as the judgment of the Hon'ble Supreme Court rendered in case of High Court of Delhi Vs Vs. Devina Sharma (Annexure "F") and the judgment of the Delhi High Court rendered in case of Sachin & Ors. Vs. Anurag Sharma & Ors., reported in 2023 JX (Del) 32 to contend that in given situation the age criteria can re relaxed and the petitioner can be permitted pe to appear in the examination. At the cost of repetition, he would further submit that since the respondents have not conducted recruitment process for morethan last 7 years during which time period the petitioner age barred which has seriously prej prejudiced the fundamental right of the petitioner to get the Government job, hence, the petitioner may be permitted to appear in the examination by relaxing the age criteria. *************
10.4 Since in the present case, the petitioner failed to establish that she is possessing the prescribed age limit on the date of the advertisement or is there any relaxation rule which permit her to participate in the selection process and further to participate in the examination, the petitioner cannot enforce such kind of relief by way of this petition. 10.5 The Division Bench of this Court in the aforesaid Judgment which has been referred to by the learned AGP Ms.Patel eloquently establishes that if the petitioner has falled to possess prescribed eligibility condition she cannot claim that she may be permitted to 178 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch participate in the selection process. In view of the judgment of the Hon'ble Supreme Court in the case of Bedanga Talukdar Vs. Saifudaullah Khan, reported in 2011 (12) SCC 85, it has been held that no relaxation relaxation can be granted by issuing any direction. The judgments relied upon by the petitioner are on different facts and therefore, they are not rendering any assistance to the petitioner."
v) Judgment passed by the Hon'ble High Court of Madras High Court in W.A. W. (MD) No.416/2023 etc. batch pronounced on 29.11.2023 titled The State of Tamil Nadu and Ors. vs. K.Parvathy., highlighting the following:
"3.5. A set of selected candidates filed writ petitions on the ground that over qualification tion for appointment to the post of Cook. Another set of candidates is not a disqualification stating that the maximum age limit as per the General Rules and under the proviso to Section 20(8)(ii) of the 2016 Act is 40 years and they were appointed within the age of 40 erefore, there is no illegality or irregularity in selection and appointment. In years and therefore, the present set of writ appeals, we are called upon to decide the issue relating to maximum age limit for appointment to the post of Cook with reference to the Service Rules inn force applicable to the respondents. The respective learned counsels for the respondents contended that this batch of writ appeals are confined with regard to the issue relating to the maximum age limit as per the Rules. *************
7. Conclusion:
7.1. In view of the discussions made in the aforementioned paragraphs, we are not inclined to agree with the view taken by the learned Single Judge that the maximum age limit of 35 years contemplated under the Special Rules for Tamil Nadu Basic Service and the recruitment notification is to be further extended for further five years upto 40 years for the candidates belonging to Scheduled Caste or Scheduled Tribe community. Such extension of five years of age limit is beyond the scope of the power of judicial re review and the Courts, by exercising the powers, cannot extend the age limit fixed by the employer under the Rules in force. Once the Special Rules are made applicable to a particular category for appointment and five years of extension has already been gran granted to the candidates belonging to Scheduled Case or Scheduled Tribe community, application of General Rules would not arise and therefore, the orders of the learned Single Judge to that extent is to be set aside.
allowed and the orders dated 24.11.2022, 7.2. Accordingly, the writ appeals are allowed 07.02.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023 & 30.03.2023,passed in W.P.(MD) Nos. 15743, 29235, 23709, 25306 of 2022 respectively, by the 23717, 23718, 23719, 23720, 23721, 23722, 23723 & 25306 179 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch learned Single Judge, insofar as it relates to extension of five years age limit upto 40 years is set aside. No costs. Consequently, connected miscellaneous petitions are closed."
vi) Court of Jammu & Kashmir and Judgment passed by the Hon'ble High Court Ladakh at Jammu in WP(C) No.2440/2023 pronounced on 04.10.2023 titled Mridulla Kirti and Ors. vs. High Court of J&K and Ladakh and Ors., which reads as under:
"21. It is well settled that while participating in the recruitment process, pr a candidate must possess the prescribed eligibility and unless there is any express provision to the contrary, there cannot be any relaxation in the requisite eligibility criteria. Admittedly, there is no provision for relaxation in minimum or upper age limit in the Jammu and Kashmir Civil Service (Judicial) Recruitment Rules, 1967. Reliance has been placed on the judgment of Devina Sharma (supra), which is not applicable to the facts and Services provides that the circumstances of the present case. Rule 13 of Delhi Judicial Services examination will be held by the High Court in Delhi, preferably once a year, subject to vacancy position. This rule is different from Rule 10 of the Jammu and Kashmir Civil providess that the examination for Service (Judicial) Recruitment Rules, 1967, which provide selection of candidates shall as far as practicable be held annually.
22. The process of selection is already underway, the ensuing examination is to be held on 08.10.2023 and all the preparation for the same have been made, permitting the petitioner at this stage will, in any case, set at naught the entire process.
23. In view of the aforementioned facts and circumstances, there is no merit in this petition and the same is accordingly dismissed."
vii). Judgment passed by the Hon'ble Apex Court dated 06.10.2023 in SPL (C) Diary No(s).41379/2023 titled Mridulla Kirti & Ors. vs. High Court of J and K and Ladakh & Ors., which has been dismissed.
180Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 3.7 He further submits that in the year 2024 the age relaxation was given as a time measure since the vacancies were notified prior to the amendment of the one-time recruitment Rules. Therefore, the respondents took a stand that the department will adhere to age relaxation of 40 years. He submits that the stand of the applicant appl cannot be accepted in perpetuity as nothing has been brought on record to establish that there is a fundamental error or a violation of any fundamental rights and principles of natural justice as well. He further states that the policy decision has been een taken in the right perspective as per the rule position after following all formalities.
3.8 decision making process with respect to He places on record the file of the decision-making the Amended Rules, 2023 which had been taken on record for effective adjudication and perusal of the Tribunal.
4. In rejoinder to the arguments put forth by the learned counsel for the respondents, Mr. Ranjeet Singh, learned counsel for the applicant in O.A. submits that there is a fundamental disparity vis-à-vis vis time relaxation"
as "one-time relaxatio given to Special Education Teacher as reflected in the impugned Vacancy Notice dated vis vis other female teachers in 03.10.2025, which is discriminatory and arbitrary vis-à-vis other post codes.181
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
5. We have heard counsel for the parties at length and pursued th the records of the case.
6. ANALYSIS "I sent for Ratcliffe, was so ill, That other doctors gave me over, He felt my pulse, prescribed his pill, And I was likely to recover.
But when the wit began to wheeze, And wine had warm'd the politician, Cured yesterday of my disease, I died last night of my physician"
- The Remedy Worse Than the DiseasebyMatthew Disease Prior ( (1664 - 1721) 6.1 The challenge to advertisement conditions, as well as New Rules , 2023 hinges mainly on the observations made in Richa Mishra's case (supra).
6.2 We observe that there is a fine distinction between facts as well as statute in Richa Mishra's case (supra) as well as the present case. In Richa Mishra's case (supra) Rule 4 thereof provided for such age relaxation of the upper age limit upto 10 years. Her plea was that she had not been given the benefit of age relaxation 182 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch even when she was an existing government servant, as she was working in the Excise Department of the State of Chhattisgarh and being a government servant, she was entitled to age relaxation for eight years. The case was rejected. In appeal, instead, she relied upon Rule 4 of the Rules 1997 wherein a relaxation of ten years is available to women candidates in addition to other relaxations in age.The whole controversy, ersy, therefore, revolved around the interplay of Rules, 1997 and Rules, 2000 as well as other rules. In said case, there were special rules meant for women candidates in respect of all posts in the State of MP, which was a special provision as applicable. Rules, 2005 were applicable, and as these Rules contained specific provisions for relaxation for women candidates on the applicability of Rules 1997.
6.3 We draw a reference to paragraphs 16 and 17 of a recent decision of the Apex NOs. /2025 (@ SLP (C) Nos.21392-21393/2019) Court in CIVIL APPEAL NOs. Nos.21392 titled as UNION OF INDIA & ORS. VERSUS SAJIB ROY decided on 09.09.2025 (2025 INSC 1084 ) , reads as :-
:
It is trite the ratio in a judgment must be read in the facts of a particular case and "It [1901] AC 495 (HL) cannot have universal application. In Quinn v. Leathem[1901] (HL), Lord Halsbury remarked:-
"....there are two observations of a general character which I wish to make, and one is to repeat what I have very often said before, that every judgment must be read as applica applicable proved since the generality of the to the particular facts proved, or assumed to be proved, expressions which may be found there are not intended to be expositions of the whole law, but governed and qualified by the particular facts of the case in which such expressions are to be found. The other is that a case is only an authority for what it actually decides. I entirely deny that it can be quoted for a proposition that may seem to follow logically 183 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch from it. Such a mode of reasoning assumes that the law is necessarily necessarily a logical code, whereas every lawyer must acknowledge that the law is not always logical at all."
17. In Haryana Financial Corporation & Anr v. Jagdamba Oil Mills & Anr(2002) 3 SCC 496,, the Court held:-
held:
"21. Circumstantial flexibility, one additional or different fact may make a world of difference between conclusions in two cases. Disposal of cases by blindly placing reliance on a decision is not proper.
22. The following words of Hidayatullah, J. in the matter of applying precedents have become locus classicus: (Abdul Kayoom v. CIT, AIR p. 688, para 19) "19. ... Each case depends on its own facts and a close similarity between one case and another is not enough because even a single significant detail may alter the entire aspect. In deciding such cases, one should avoid the temptation to decide cases (as said by Cardozo) by matching the colour of one case against the colour of another. To decide, therefore, on which side of the line a case fal falls, the broad resemblance to another case is not at all decisive."
"Precedent should be followed only so far as it marks the path of justice, but you must cut the dead wood and trim off the side branches else you will find yourself lost in thickets and branches. My plea is to keep the path to justice clear of obstructions which could impede it." ( emphasised) 6.4 The relief sought in the present case is to change the upper age limit, which limit for employment cannot be equated with age relaxation. To prescribe an age limit examination in direct recruitment is a policy matter.
6.5 Age limits for recruitment to Central Services/posts are prescribed in the Recruitment Rules for the service/post concerned, having regard to the qualifications and experience prescribed for that service/post. (In the case of prescribed services/posts, other than technical, professional, and specialist services/posts, the age limits as laid down in the relevant Recruitment Rules are, by and large, based 184 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch on the general orders issued by the Government Government of India from time to time vide [MHA OM No. 2/41/59-RPS 59; Deptt. of Personnel OM No. 130/70-
RPS dated 33-12-59; 130/70 PP(IV) dated 11-4-72 72 and OM No. 4/7/70-Estt(D) 4/7/70 72]. dated 13-3-72]. 6.6 Upper age limits for different posts depend on the nature of duties,
educational qualifications, and experience requirements as prescribed. Department OM No. AB-14017/48/2010 14017/48/2010-Estt Estt (RR) dated 31.12.2010 (Para 3.7.4.1 & 3.7.4.2).
and OM No. 15012/2/2010-Estt.(D)Government 15012/2/2010 .(D)Government of IndiaMinistry of Personnel, Public Grievances and Pensions (Department of Personnel &Training) ******** New Delhi, dated the 27th March, 2012 OFFICE MEMORANDUM -Consolidated categories of government orders on relaxation in upper age limit allowed to various categories servants.
6.7 The 7th Pay Commission recommended the upper age limit for direct recruitment to posts in different pay levels:
Pay Level of post (as per 7th Upper Age limit CPC Pay Matrix)
(i) Pay Levels 1, 2, 3, 4 and 5 25 years
(ii) Pay Levels 6, 7 and 8 30 years
(iii) Pay Level 9 and 10 35 years 185 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
(iv) Pay Level 11 40 years
(v) Pay Level 12 45 years
(vi) Pay Level 13 and above 50 years 6.8 In Civil Appeal No. 4991 of 2012 2012- The State of Jammu And Kashmir & Anr. decided on 29.9.2021 Ors.VersusShaheena Masarat & Anr 29.9.2021, the Hon'ble Supreme Court upheld the High Court's judgment, emphasizing the necessity of strict adherence to eligibility criteria to ensure fairness and constitutional compliance in public appointments. When a term is interpreted as mandatory, it must be strictly followed without exceptions. No discretion is allowed to deviate from it.The phrase "as far as possible" was argued as either directory or mandatory, significantly affecting the applicability of age relaxation.In relaxation. public sector recruitments, eligibility criteria are the set conditions that candidates must meet to qualify for a position. These include factors like age, education, and residency. It was held that the upper age limit of 35 years is a fundamental eligibility criterion.
6.9 In CIVIL APPEAL NO. 7580 of 2012 -DR. DR. PRAKASAN M.P. AND OTHERS VS STATE OF KERALA AND ANOTHER. decided on 25.08.2023, 25.08.2023 the Apex Court considered the issue of extending the date of superannuation; it was observed as follows:
186Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch "11. It is well-settled settled that the age of retirement is purely a policy matter that lies within the domain of the State Government. It is not for the courts to prescribe a different age of retirement from the one applicable to Government employees under the relevant service Rules and Regulations. Nor can the Court insist that once the State had taken a decisionto issue a similar Government Order that would extend the age of retirement of the staff teaching in the Homeopathic Colleges as was issued in respect of different categories of teaching staff belonging to the Dental stream and the Ayurvedic stream, the said G.O. ought to have been made retrospective, as was done when G.O. dated 14th January, 2010 was issued by the State and given retrospective effect from fr 1st May, 2009.
These are all matters of policy that engage the State Government. It may even elect to give the benefit of extension of age to a particular class of Government employees while denying the said benefit to others for valid considerations thatthat may include financial implications, administrative considerations, exigencies of service, etc.
12. In a somewhat comparable case on facts that arose in New Okhla Industrial Development Authority and Another vs. B.D. Singhal and Others12, the appellant - Authority (NOIDA) had resolved to recommend enhancement of the age of employees from 58 to 60 years. The said proposal, when sent to the superannuation of its employees State Government for prior approval, was turned down. This led to the aggrieved employees filing a writ petition before the High Court of Judicature at Allahabad which was allowed and NOIDA was directed to consider the matter afresh and forward its proposal to the State Government for its approval. It was left open to the State Government to consider giving effect to the increase in the age of retirement from the date when NOIDA had resolved to bbear ear the financial burden for the increase of age or from such date as it may consider expedient. This time, the State Government acceded to the proposal received from NOIDA for enhancing the age of retirement to 60 years, but prospective. Aggrieved by the refusal of the State Government to made the said decision prospective.
make the decision retrospective, the respondents amended the pending writ petition which was allowed by the High Court that struck down the provision of making the decision prospective and directed that such of the respondents who had retired from service by then, would be deemed to have worked till the extended age of retirement, with all consequential benefits. Challenging the said decision, the State of Uttar Pradesh filed a Petition for Special L eave to Appeal under Article 136 of the Constitution of India, Leave which was allowed by this Court with the following observations :
"22. Whether the age of superannuation should be enhanced is a matter of policy. If a decision has been taken to enhance the ageage of superannuation, the date with effect from which the enhancement should be made falls within the realm of policy. The High Court in ordering that the decision of the State government to accept the proposal to enhance the age of superannuation must datedate back to 29 June 2002 has evidently lost sight of the above factual background, more specifically (i) the rejection of the original proposal on 22 September 2009; and (ii) the judgment of the Division Bench dated 17 January 2012 refusing to set aside the order rejecting the proposal on 22 September 2009 which has attained finality. But there is a more fundamental objection to the basis of the decision of the High Court. The infirmity in the judgment lies in the fact that the High Court has trenched upon thee realm of policy making and has assumed to itself, jurisdiction over a 187 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch matter which lies in the domain of the executive. Whether the age of superannuation should be increased and if so, the date from which this should be effected is a matter of policy into o which the High Court ought not to have entered.
xxx xxx xxx
24. Whether the decision to increase the age of superannuation should date back to the resolution passed by NOIDA or should be made effective from the date of the approval by the State government ent was a matter for the State government to decide. Ultimately, in off, some employees would stand on one side of the line while the drawing every cut-off, others would be positioned otherwise. This element of hardship cannot be a ground for the High Court to hold that the decision was arbitrary. When the State government originally decided to increase the age of superannuation of its own employees from fifty-
fifty eight to sixty years on 28 November 2001, it had left the public sector corporations to take a decision based on the financial impact which would result if they were to increase the age of superannuation for their own employees.
25. From time to time the authorities of the State took a decision bearing upon the exigencies of service prevailing in each organisation.
organisation. .......... The State government had evidently determined that it was for each organisation to consider and determine the impact of the financial burden, and based on that the organisation was to submit a proposal for the approval of the governmen government.
26. The High Court's observation that the Government order on 30 September 2012 increasing the age of superannuation prospectively is arbitrary seems to be based on the respondent employees have a vested right to the increase in the age premise that the respondent-employees ag of retirement on the passage of the resolution by NOIDA. However, Section 19 of the Act stipulates that regulations - which would include amendments as in this case - will require the previous approval of the StateGovernment. The employees will have a vested ve right to the increased age of superannuation only after the service regulations are modified upon approval of the State Government, and from such date as maybe prescribed by the Government. Para 1(ii) of the government order issued on 30 September 2012 2 clearly and in unambiguous terms states that the order shall come into force prospectively. The government order can be given retrospective application only if expressly stated or inferred through necessary implication. Therefore, the respondent-
respondent employeeses could not have claimed a vested right that the enhancement in the age of retirement should be made effective from the date on which NOIDA had resolved to submit a proposal for the approval of the government."
(Emphasis added)
13. In the instant case, at the time of issuing G.O. dated 14th January, 2010, the reasons that had weighed with the State for enhancing the age of retirement from 55 years to 60 years have been spelt out. The recitals refer to the dearth of eligible hands in the middle level cadree for promotion, the fact that many Post Graduate Medical Courses were likely to be adversely affected due to the said reason and also the fact that retention of senior 188 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch professors in service at Government Medical Colleges would help the State Government to increase the number of Post Graduate seats, in terms of the revised norms circulated by the Medical Council of India.
14. Similarly, while considering extension of the age of retirement of Doctors in the Dental faculties under the Medical Education Servi ce, taking note of a letter addressed Service, by the Director of Medical Education who stated that some highly qualified members of the Senior Dental faculty were due to retire and their retirement would adversely affect the research students working under them, as as also hinder the conduct of some of the ongoing Post Graduate Courses in Government Dental Colleges, the State permitted enhancement of their age from 55 years to 60 years.
15. When it came to the third G.O. dated 7th April, 2012, the recitals therein refer re to the report of the Director of Ayurveda Medical College who pointed out dearth of qualified teaching staff in higher categories and the adverse remarks made by the Central Council of India Medicine, which had proceeded to reduce the number of BAMS seats se from the sanctioned strength of 70 to 50 in the Government Ayurveda College, Thiruvananthapuram, and had refused to grant permission for Postgraduate courses in different specialities. Keeping this scenario in mind, the State decided to enhance the irement age of the teaching faculty in Ayurveda Colleges from 56 years to 60 years. retirement Lastly, came G.O. dated 9th April, 2012 wherein, taking note of the representation received from the Principal of the Government Homeopathic College, Thiruvannathapuram, similar similar benefit was extended to the teaching staff in Homeopathic Colleges. The singular difference was that unlike G.O. dated 14th January, 2010, the subsequent three G.Os issued by the State were made prospective, thus denying any relief culties in the Dental, Ayurvedic and Homeopathic streams who had to the teaching faculties superannuated in the meantime. In this background, the appellants filed the additional affidavit questioning the decision of the State of not incorporating a clause in the three G.O's. issued later on, making their operation retrospective, which would have otherwise enured to their benefit. 16. Had the matter stood as it was on the date when the impugned judgement came to be passed, perhaps the appellants could have advanced an argument he action of the State must be expected to be fair and reasonable and in line with the that the guarantees extended under Article 14 of the Constitution of India and that there was no rationale in treating them differently when Doctors/Professors from all streams tteaching in Medical Colleges in the State formed a homogenous class and are governed by the same set of Service Rules and Regulations. But after the respondent No.1 - State Government issued three successive G.Os extending the age of retirement of the membe members of the Dental Faculties, Ayurvedic Faculties and Homeopathic Faculties from 55 years to 60 years, the insistence on the part of the appellants that these G.Os ought to be given retrospective effect, even though there was no clause to that effect inserte inserted therein, cannot be countenanced.
17. Such a decision lies exclusively within the domain of the Executive. It is for the State to take a call as to whether the circumstances demand that a decision be taken to extend the age of superannuation in respect ooff a set of employees or not. It must be assumed that the State would have weighed all the pros and cons before arriving at any decision to 189 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch grant extension of age. As for the aspect of retrospectivity of such a decision, let us not off date fixed by the State Government, some employees forget, whatever may be tthe cut-off would always be left out in the cold. But that alone would not make the decision bad; nor would it be a ground for the Court to tread into matters of policy that are best left for the State Government rnment to decide. The appellants herein cannot claim a vested right to apply the extended age of retirement to them retrospectively and assume that by virtue of the enhancement in age ordered by the State at a later date, they would be entitled to all the benefits including the monetary benefits flowing from G.O. dated 9th April, 2012, on the ground of legitimate expectation.
18. Pertinently, similar pleas as taken by the respondents-employees respondents employees herein were raised in the case of NOIDA (supra) where the emplo yees had sought to invoke the principles of employees promissory estoppel and legitimate expectation for increasing the age of superannuation retrospectively and were shot down as inapplicable. For taking this view, reliance was placed on Monnet Ispat and Energy Limited.
Limited. Vs. Union of India13 wherein this Court had opined that if a communication issued was a proposal or a mere recommendation, the principle of promissory estoppel will not apply for the simple reason that for invoking the said principle, there must be a promise and based on the said promise, the party concerned ought to have acted to its prejudice. In the NOIDA case (supra), this Court had outrightly turned down the argument advanced by the respondent respondent-employees therein Expectation would come into play. It was held that the that the Doctrine of Legitimate Expectation said doctrine cannot have a place when enhancement of the age of superannuation is "a public function" that is governed by the provisions of the Statute and the relevant service regulations. The position is the same in the present case.
19. No doubt, the appellants were the first to raise the battle cry when they filed not one, but two writ petitions in the High Court for extending them the benefit of G.O. dated 14th record that there was no positive order granted in January, 2010. But it is a matter of record their favour throughout. Even in the present proceedings, no interim order was passed in favour of the appellants who have superannuated in the meantime. The clock cannot be put back for them by reading ret rospectivity in the G.O. dated 09th April, 2012, when the retrospectivity State elected not to insert any such clause and evidently intended to apply it with prospective effect. The idea behind extension of retirement age of doctors was to take situation caused by shortage of doctors, which was resulting in care of the emergency situation affecting the studies or patient care. It was not merely to grant benefits to a particular class. The Doctrine of Legitimate Expectation does not have any role to play in matters that are strictly governed by the service regulations. This is an exercise that is undertaken by the State in discharge of its public duties and should not brook undue interference by the Court.
20. In view of the aforesaid discussion, the impugned judgment is upheld. It is deemed appropriate to dismiss the present appeal as meritless while leaving the parties to bear their own expenses. Ordered accordingly. "
190Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 6.10. "Allowing participation in competitive examinations would result in decision, as the appointments to public posts precipitation" dehors the policy decision, should be strictly in accordance with Articles 14 and 16 of the Constitution of India. Eligibility criteria should be uniform, and there cannot be any scope for Construing the provision relating to arbitrary selections by unfettered discretion(s). Construing the upper age limit as directory would confer unbridled power. The post in 4600/- ie level 7 where the upper age question is Group B post with a grade pay of 4600/ limit is recommended to be 30 years. It is also not disputed that many of the candidates have participated in subsequent competitive examinations in 2024.
6.11 We also take note of the fact that the upper age relaxation has already been accorded to the extent of policy and DOPT instructions from time to time across all the post(s) notified under clause 7 of the advertisement as below:
7. AGE RELAXATION:
Permissible relaxation in the upper age limit for different categories is as under:
S.NO. CATEGORIES EXTENT OF AGE CONCESSION
1 SC/ST 05 years
2 OBC 03 years
3. PwBD + UR/EWS 10 years
4. PwBD + SC/ST 15 years
5 PwBD + OBC 13 years
6. Departmental candidate i.e. regular For Group B Post: -
Govt. servant with at least three years
continuous service. (These
191
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
instructions are applicable only to Up to 05 years for Group 'B' posts (which
Central Government Civilian are in the same line or allied cadres and
Employees and Employees of where a relationship could be established
allDepartments/Autonomous/Local
that the service already rendered in a
Bodies of Govt. of NCT of Delhi)
particular post will be useful for the
efficient discharge of the duties of post) as
per DoP&T norms.
norms
7 Ex-Servicemen
Ex Group B (Non- Period of Military service plus 3 years
Gazetted)
(Maximum upto the age of 55 years)
(Note:- The above age relaxations will be regulated as per DoPT Guidelines.)
(i) In Recruitment Rules for the posts of various departments of GNCTD, Autonomous Bodies of Government of NCT of Delhi, wherever it is mentioned that age relaxation shall be given given as per Government of India instruction, the age relaxation given here-in-above here above shall be applicable.
serviceman who has already secured employment under the
(ii) An Ex-serviceman Central Government/Delhi Govt. or its autonomous/local bodies in Group 'C' sts on regular basis after availing of the benefits & 'D' posts benefit of reservation given to Ex-Serviceman re employment are not eligible for Serviceman for their re-employment reservation in ESM category and fee concession. However, such Ex Ex-
Serviceman will be permitted to avail the benefit of age relaxation as servicemen for securing another employment in any higher prescribed for ex-servicemen post or service. Also, such candidate will not be eligible for benefit of reservation.
(iii) In case of physically handicapped/Person with Disability, relaxation in limit shall be applicable irrespective of the fact whether the post is age-limit 192 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch reserved or not, provided the post is identified as suitable for persons with disabilities.
(iv) If a person with disability is entitled to age concession by virtue of being a Central ntral Government employee, concession to him/her will be admissible either as a 'person with disability' or as a 'Central Government employee ' whichever may be more beneficial to him/her as per DoPT O.M. no. 15012/1/2003-Estt.(D) Estt.(D) dated 29.06.2015.
(v) In n pursuance of Services O.M. No. F.19(11)/2015/S-IV/1751 F.19(11)/2015/S IV/1751-1756 dated 11.06.2019, one time age relaxation in upper age is applicable in case of Contract / Guest Teachers of Directorate of Education, who have not availed the relaxation.
7. It is apparently clear from above that the respondents are providing upper age relaxation in terms of the policy framework, giving equal opportunities in matters of direct recruitment wherever possible. The age relaxation is a concession that cannot be claimed as a matter of right, irrespective of gender. We cannot give false hope by granting permission to participate in the impugned vacancy position merely on the basis of being female candidates, to the deprivation of those who would have been left unable to participate for for exceeding the upper age limit. To sum up, we quote False hope is clung to with all one's might and main, till a day comes when "False it has sucked the heart dry and it forcibly breaks through its bonds and departs." After that comes the misery of awakening, and then once again the longing to get back into the ma maze of the same mistakes."
193Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
-Rabinder Rabinder Nath Tagore
8. CONCLUSION In view of the above analysis and discussions, we do not find any infirmity in the action of the respondents in fixing the upper age limit of 30 years under the New Rules, 2023 which could be regarded as arbitrary, discriminatory, or unconstitutional to Articles 14 and 16 of the Constitution of India which have be the Constitution of India. The made in exercise of the powers under Article 309 of the
(s) are dismissed. All pending MAs, if any, shall also stand disposed of. No OA(s) costs.
9. decisi making process with respect to the Amended Rules, The file of the decision-making 2023 which had been taken on record for effective adjudication and perusal of the Tribunal has been retured to the concerned counsels.
Dr. Anand S Khati Manish Garg Member (A) Member (J) /sb/