Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 18, Cited by 0]

Central Administrative Tribunal - Delhi

Indu Bala vs Dsssb on 7 November, 2025

                                                   1
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                    OA No. 4202/2025 & Batch

                                 Central Administrative Tribunal
                                     Principal Bench, New Delhi

                  O.A. No. 4202/2025 with M.A. No.4716/2025
                                      with
                 O.A. No.4204/2025 with M.A. No.4719/2025,
                                             No.4719/2025 O.A.
           No.4205/2025 with M.A. No.4722/2025,, O.A. No.4206/2025
             with M.A. No.4723/2025,
                       No.4723/2025 O.A. No.4212/2025 with M.A.
           No.4727/2025,, O.A. No.4118/2025 with M.A. No.4630/2025,
                                                      No.463
                               O.A. No.4188/2025
                 & O.A. No. 4207/2025 with M.A. No.4725/2025

                                                         Reserved on: 04.11.2025
                                                       Pronounced on: 07.11.2025

Hon'ble Mr. Manish Garg, Member (J)
Hon'ble Dr. Anand S. Khati, Member (A)

O.A. No.4202/2025

1. Jyoti d/o Kuldeep
    r/o H.no 7 A Krishna Nagar Balaji chowk model town Panipat
    Email: [email protected]
    Phone: 7015492877
2. Archana d/o Sudhir
    r/o VPO SAHRANWAS District Rewari Haryana - 123401
    Email: [email protected]
    Phone: 7082378909
3. Suman Yadav d/o Prem Dev Yadav
    r/o Flat no. 401 Aman chain puri society, sector - 2 Ballabgarh, Haryana -
    121004
    Email: [email protected]
    Phone: 9717906362
4. Neeraj d/o
                                                    2
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

    r/o House no 252 ward no 9 Moh. Khari kui Silani gate near
    yashkiryanastore..pin code 124103. Jhajjar, Haryana
    Email: [email protected]
           itsmenirajsingla
    Phone: 7206257577
5. Shweta Dhyani
           hyani d/o Brij Mohan Dhyani
    r/o D 990 DDA Flats Bindapur Dwarka New Delhi
    Email: [email protected]
    Phone: 9643767610
6. Malti d/o Late Shri Gajraj Singh
                                                   UP-245101
    r/o House No.- 2251 Kavi Nagar Garh Road Hapur UP
    Email: [email protected]
           maltisingh126
    Phone: 7669882898
7. Ritu Devi d/o Kuljeet Singh
    r/o V.P.O- Gochhi, District - Jhajjar, Haryana- 124107
    Email: [email protected]
    Phone: 8222048525
8. Kanika Pandey d/o Ramesh Chandra Pandey
    r/o Pushp vihar , sector 4 New Delhi
    Email: [email protected]
           pandeykanika67
    Phone: 8954361109
9. Neelam Rani d/o Bhajan Lal
    r/o Gandhi Colony Near Co Operative Bank Muradnagar Ghaziabad,
                                                        Ghaziabad
    Uttar Pradesh
    Email: [email protected]
           neelam.pal1234
    Phone: 9520135569
                                                    3
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

10. Kusum Sharma d/o Dhaka Ram Sharma
    r/o G-3/18,
          3/18, Sector 16 Rohini Delhi-110089
                                 Delhi
    Email: [email protected]
                     @gmail.com
    Phone: 9990337100
11. Nisha Sharma d/o Ramesh Kumar
    r/o Village Dattaur, District Rohtak, Haryana
    Email: [email protected]
           ravinderkaushik007
    Phone: 70562229290
12. Ummul Hasan Fatema d/o Alamgeer Hashmi
    r/o Qtr.no.83 Central Excise Staff Quarters CSEZ PO Kakkanad,Kerala
                                                        Kakkanad
    Email: [email protected]
           fatemahasan22@
    Phone: 7838950371
13. Bhawana d/o Jaimal Singh
    r/o Khasra no 7/19 block c Kamal vihar kamal pur burari, Delhi 110084
    Email: [email protected]
           bhavnasweetgirl.724
    Phone: 9991317077
14. Swati d/o Vinod Kumar
    r/o
      o 257, Sector 7, Rohini, New Delhi
    Email: [email protected]
           swatidang007
    Phone: 7838186480
15. Reena d/o Bijender
    r/o House-no.1014
              no.1014 sector 4, extension Rohtak, Haryana
                      sector-4,
    Email: [email protected]
                     @gmail.com
    Phone: 9805304179
16. Sonam d/o Yashpal Sharma
                                                    4
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

    r/o D-153/10
          153/10 Ganga Vihar Gokalpuri North East Delhi
    Email: jangdisonam27
            [email protected]
    Phone: 8368570966
17. Pushpa Devi d/o Rajender Singh
    r/o Hno 456A Street No 3 Basant Vihar Rohtak, Haryana
    Email: [email protected]
           vinay1607319
    Phone: 9466644504
18. Neha Mudgil d/o Virender Kumar
    r/o V.p.o Kassar Tehsil Bahadurgarh District Jhajjar Haryana 124507
    Email: [email protected]
           neha.mudgil23
    Phone: 7988309290
19. Sunil Kumari d/o Kuldeep
    r/o CN- 626 kaba mohalla near shiv mandir village Chawla New Delhi -
    110071
    Email: [email protected]
           sunil9shokeen
    Phone: 9873151396
20. Anu Sharma
          arma d/o Santosh Kumar Sharma
    r/o RZ A-12
             12 Old Jankipuri, Uttam Nagar, New Delhi -110059
                                                       110059
    Email: [email protected]
           anu.sharma.sun
    Phone: 9013296305
21. Bharti d/o Rajbir Singh w/o Deepak Saini,
    R/o Near BrahmkumariAashram, Hari Nagar, Rohtak road, Charkhi
                                                       code-127306
    Dadri, Districtt Charkhi Dadri, State Haryana, Pin code-
    Email: [email protected]
                       @gmail.com
    Phone: 8295226033
                                                    5
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

22. Vibha Sharma d/o Naresh Sharma
    r/o H.no 1995 sector 13 bhiwani
                            bhiwaniHaryana 127021
    Email: [email protected]
                    @gmail.com
    Phone: 7988455600
23. Preeti d/o Raj Kumar
    r/o Pocket -8 Sector -23 Rohini, Delhi
    Email: [email protected]
           dhankharpreeti058
    Phone: 740699157
24. Km. Priya Saini d/o Omprakash Saini
    r/o Saraswati Lok, Meerut, Uttar Pradesh
    Email: [email protected]
                    @gmail.com
    Phone: 8630597503
25. Charu d/o A.K. Sachdeva
    r/o A-1/2
          1/2 , Varun Apartments Sec
                                 Sec-9 Rohini Delhi -110085
                                                     110085
    Email: [email protected]
           charu.sachdeva03
    Phone: 9711067207
26. Aarti Dubey d/o
    r/o Flat No 488 Pocket Gh3 Sainath Apartment Rohini Sector 28 Delhi
    110042
    Email: [email protected]
                       @gmail.com
    Phone: 6392391287
27. Meenu d/o Ramesh Chand
    r/o Village & post - Narangpur, Tehsil Mawana district Meerut, Uttar
    Pradesh - 250406
    Email: [email protected]
                     @gmail.com
                                                    6
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    Phone: 8266950481
28. Manisha d/o Naresh Chander
    r/o Adarsh nagar behind deep vidyapeethschool , Sonipat
                                                     onipat, Haryana
    Email: [email protected]
           manishaduhan82
    Phone: 9653505126
29. Deepika Gupta d/o Haresh Gupta
    r/o J3/24 B 2nd floor, khirki extension, Malviya Nagar New Delhi
    110017
    Email: [email protected]
           gpdeepika003
    Phone: 7290900537
30. Himanshi d/o Bharat Bhushan
                   13 Kamruddin Nagar, Nangloi Delhi 110041
    r/o Kh No-5, P-13
    Email: [email protected]
           himanshivats5
    Phone: 8377970939
31. Priyanka Goswami d/o Shubhkaran Goswami
    r/o HHouse
         House No.138,PNB street,Barwala,Delhi-110039
                          street,Barwala,Delhi
    Email: [email protected]
           goswamisunita188
    Phone: 7827549095
32. Surbhi Chaudhary d/o Ravi Chaudhary
    r/o H no. 853, Village and Post Bopara , Muzaffarnagar, Uttar Pradesh
    251203
    Email: [email protected]
           surbhithechaudhary
    Phone: 9634741457
33. Annu d/o Jagmender
                          tower Sonepat, Haryana pin- 131029
    r/oFlat no 403, Ushay tower,
                                                    7
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    Email: [email protected]
           annukhapra1123
    Phone: 8059584111
34. Deepika d/o Bhim Singh
    r/o Village and Post
                     ost Office -BhainiAmirpur Tehsil-Narnaund District
                                                      Narnaund District-
    Hisar, Haryana - 125039
    Email: [email protected]
           deepikapanghal055@
    Phone: 8950910946
35. Megha d/o Pramod Kumar
    r/o House No. 12, Satyam enclave
                             enclave, near rajh bagh metro
    station,Sahibabad,, G
                        Ghaziabad, Uttar Pradesh
    Email: [email protected]
           meghasharma2july
    Phone: 9650260830
36. Kumari Chandraprabha Arabain d/o Shyam Sunder Sah
                                                  Sa
    r/o A-84 2nd floor, Gulab bagh nawad Uttam nagar Delhi - 110059
    Email: [email protected]
                        @gmail.com
    Phone: 8882865293
37. Komal Dagar d/o Jitender Dagar
    r/o 34/A,B block shiv enclave road, Najafgarh, New Delhi - 110043
    Email: [email protected]
           komaldagar1605
    Phone: 7042265676
38. Manisha d/o Ishwar Singh
    r/o VPO Ghiji, Tehsil Sampla,
                          Sampla Rohtak - 124501
    Email: [email protected]
           manishakadian54
    Phone: 7027690140
39. Preeti Kumari d/o Suraj Pal
                                                    8
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV       OA No. 4202/2025 & Batch

    r/o 755,Choturam park,J
                     park,Jhajjar
                           hajjar Road, Bahadurgarh Haryana - 124507
    Email: [email protected]
           choudharyprity23
    Phone: 7404244270
40. Monika Aggarwal d/oDinesh K
                              Kumar Aggarwal
    r/o 202, KDP Grand Savana society Raj Nagar Ext. Ghaziabad Uttar
                       Savana
    Pradesh - 201017
    Email: [email protected]
                      @gmail.com
    Phone: 9599841068
41. Priyanka d/o Chanderpal
    r/o 165/5 Kot Mohalla Gannaur, Sonipat Haryana
    Email: [email protected]
           priyankatanwar.single
    Phone: 9560405578
42. Priya d/o Naresh Kumar
    r/o VPO Gochhi, Tehsil Beri
                           Ber Jhajjar Haryana
    Email: [email protected]
           meerang8813
    Phone: 9992024799
43. Anupama Yadav d/o BN Yadav
    r/o VPO Kaliwas, P.O. Garhi, Harsaru Gurugram, Hary
                                                   Haryana - 122505
    Email: [email protected]
                    @gmail.com
    Phone: 8696628977


44. Sunita Pandey d/o Kamla kant Pandey
               RamprutChauraha, Basharatpur, Gorakhpur, UP - 273004
    r/o 679/B, RamprutChauraha,
    Email: [email protected]
           sunitapandey679@
    Phone: 7905720881
                                                    9
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

45. Arunima Pandey d/o Brijendra Pandey
               RamprutChauraha, Basharatpur, Gorakhpur, UP - 273004
    r/o 679/B, RamprutChauraha,
    Email: [email protected]
           arunimapandey48113
    Phone: 9140497743
46. Pooja Rani d/o Hawa Singh
    r/o VPO Jawa, Charkhi Dadri,
                          Dad Haryana - 127310
    Email: [email protected]
                      @gmail.com
    Phone: 8708323221
47. Sonu Kumari d/o Jai Bhagw
                        Bhagwan
    r/o VPO Bamla 2, Bhiwani
                      hiwani - 127021
    Email: [email protected]
           sonnuduhach
    Phone: 9416373839
48. Komal
    d/o Kuldeep
    R/o H.No. 7A Krishna nagar Balaji Chowk Model town Panipat
    Email: [email protected]
           jyotirohilapnp
    Phone: 7015492877
49. Heena
    d/o Prahlad Singh
    r/o 55, Gali no -4,                                   94
                     4, Block -C khajuri colony Delhi 110094
    Email: [email protected]
    Phone: 9013524228
50. Ankita singh
    d/o Kaushal Kishore
                 ishore Singh
                                                      110094
    r/o 207 Gali no 7 Prem Nagar Karawal Nagar Delhi -110094
                                                    10
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    Email:[email protected]
          [email protected]
    Phone:9953573693
51. Zeenat
    d/o Mohd Istakhar
          6/32 Rama Vihar, Near Gol Methi Chowk, Rohini Sector 39, New
    r/o D-6/32
    Delhi - 110081
    Email: [email protected]
    Phone:9873752067
52. Ritika baswal
    d/o Lal chand
    r/o C 33 Majnu ka Tilla , Aruna Nagar
    Email: [email protected]
           ritikabaswal.rb@gmail.
    Phone: 7530966416
53. Neha
    d/o Ram Kishan
    r/o RZ C-23,
             23, Sita Puri Part 1,Near Dabri Mor,New Delhi -110045
    Email: [email protected]
Phone: 8882883462
54. Arti
    d/o Rajesh Kumar
    r/o 55, Dwarka enclave rajendra nagar, sahibabad, ghaziabad
                                                      ghaziabad-201005
    Email: [email protected]
    Phone: 9971221225
55. Killi Vineela
    d/o Killi.Raju
                                                    11
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

    r/o 11-5-427,Road
             427,Road no 10, Venkateshwara colony, saroornagar,
    Hyderabad -500035
    Email: [email protected]
    Phone:9848869799
56. Sakshi pant
    d/o Roshan lal pant
    r/o Flat no 91, shreeBadreenath Apartments plot no 18, sector 4
    Dwarka, Delhi 110078
    Email :[email protected]
           [email protected]
    Phone :9560556169
57. Pinki rani
    d/o Harish Kumar
    r/o Ward no.2, Moh-
                   Moh Tihai, Kharkhuda, Meerut.
    Email: [email protected]
    Phone: 9149306400
58. Ruchika
    d/o om parkash
    r/o 168/2 railway colony minto bridge new delhi
    Email: [email protected]
    Phone: 9910199268
59. Gulistan
    d/o Liyaqat Ali
    r/o 14-B,street no 7-A
                         A Vijay mohalla
                                 mo      moujpur Delhi
    Email: [email protected]
    Phone: 9711321067
                                                    12
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

60. Bharti
    d/o Dinesh
         inesh kumar Bhardwaj
    r/o 55, Ishwar colony bawana,Delhi
                          bawana,Delhi-110039
    Email: [email protected]
    Phone: 9315717818
61. Reema jain
    d/o Satish Jain
    r/o Bhola nath nagar delhi
    Email: Reemajain1315@ gmail.com
    Phone: 8595601395
62. Sufiya
    d/o Mushahid
    r/o B 8 / 34 gali no 2 subhash mohalla maujpurdelhi 110053
    Email: [email protected]
    Phone:9667932748
63. Reena d/o Pathru Lal
          294, Janta Jeevan Tigri South Camp New Delhi - 110062
    r/o C-294,
    Email: [email protected]
                      @gmail.com
    Phone: 7982712176
64. Ritu
    d/o Jaikishan
    r/o H.No.- 70, Arvind enclave, Nangloi, New Delhi - 110041
    Email: [email protected]
           jangra.r.199196
    Phone: 9250830987
65. Shagun Tiwari d/o K K Tiwari
                                                    13
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    r/o House no 331 19 lane no 3 shanti nagargurugramharyana
    Email: [email protected]
           shaguntiwari1090
    Phone: 8930571711
66. Himanshi Garg d/o Anil Kumar Garg
    r/o 102 D6 Sector 6 Rohini Delhi
    Email: [email protected]
           himanshisinghal694
    Phone: 9899790970
67. Meenu d/o Suresh Kumar
    r/o 1274 Ramayan Pana Pooth Khurd Delhi 110039
    Email: [email protected]
                    @gmail.com
    Phone: 7428839509
68. Divya Sharma d/o Surender Kumar
    r/o 830p 33 A Haibat Pura Najafgarh,
                              Najafgarh Delhi 110043
    Email: [email protected]
                     @gmail.com
    Phone: 9899430087
69. Ritu d/o Mohar Singh
    r/o 983L, Shish Ram Bag Colony, West Ram Nagar, Sonipat, Haryana -
    131301
    Email: [email protected]
           ritusheoran100
    Phone: 7015375835
70. Neetu d/o Narender Yadav
    r/o Ward no 3 Sita Ram colony Haily Mandi Teh pataudi Distt Gurgaon
    pin 122504
    Email: [email protected]
                      @gmail.com
    Phone: 9992317019
                                                    14
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

71. Ginni d/o Ramphal Singh
    r/o Bhatol jattan,teh. Hansi, Dist. Hisar, Haryana
    Email: [email protected]
    Phone: 9729328045
72. Ritu d/o Jai Bhagwan
    r/o H.No 1272/34, Sheetal Nagar Jhajjar Road Rohtak Haryana Pin
    Code 124001
    Email: [email protected]
           ritukaushik2024
    Phone: 9466825217
73. Madhud/o Rakesh
    r/o 968/17 Pahal Bhawan Kaushik Nagar Jind Haryana Pincode 126102
    Email: [email protected]
           rakesh031kumar
    Phone: 9050001889
74. Sangeeta Sharma d/o Mahender Singh
    r/o Village - Chelawas, kanina( Rural), Mahendergarh, Haryana
    Email: [email protected]
           sangitasharma051092
    Phone: 9560427966
75. Km Priyanka d/o Balendra Singh
                                Extension 1, Sahibabad, Ghaziabad U.P.
     r/o 600/11 Shalimar Garden Extension-1,
     201005
    Email: [email protected]
                    @gmail.com
    Phone: 9424923299
76. Priyanka d/o Govind Prasad
    R/o Village & Post
                    st officepatauda,District
                       office                 Jhajjar, Haryana
    Email: [email protected]
           priyanka24.psv
                                                    15
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

    Phone: 9582293474
77. Chandra Kala d/o Kalyan Singh
    r/o District pithoragarh Uttarakhand
    Email: [email protected]
           chanumehra1415
    Phone: 9411109323
78. Sonika d/o Samundar Singh
    R/o MC colony, Charkhi Dadri, Haryana
    Email: [email protected]
           sonikajanghu1989
    Phone: 7027316160
79. Jyoti pandey d/o Sanjeev Kumar Pandey
    R/o A-448
          448 Gali No 1 Meet Nagar Main Wazirabad Road,
                                                  Road Delhi - 110094
    Email: [email protected]
           jyotipandey731
    Phone: 8010711199
80. Neha Chaudhary d/o Narendra Singh
    R/o K 114, Hauz khas Enclave, South Delhi,110016
    Email: [email protected]
           nehachaudhary2709
    Phone: 8279797058
81. Meeran Rani d/o Krishan Kumar
    R/o 4658 p sector 11 jindharyana 126102
    Email: [email protected]
           meeran31121994
    Phone: 9306585903
82. Km. Prabha d/o Udal Singh
    R/o Village - Dungra Jaat, Post - Chini mill Jahangirabad, District -
    Bulandshahar, Pin code - 203391
    Email: [email protected]
                      @gmail.com
                                                    16
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    Phone: 8279449565
83. Ritu Khokar d/o Vedpal Singh
    R/o 344/27 West
                est Ram Nagar Sonipat, Haryana 131001
    Email: [email protected]
           ritudahiya2208
    Phone: 9996063055
84. Poojad/o Balbir Singh
    R/o Village -katlupur PO Nahri Teh Kharkhoda Dist Sonepat pin
                 katlupur PO-Nahri
    131103
    Email: [email protected]
           poojadhankar092
    Phone: 7015489272
85. Munesh
    d/o Rakesh Kumar
    R/o 1049/42 Molarband extension Badarpur New Delhi
    Email: [email protected]
           muneshchaudhary1995
    Phone: 9891461129
86. Manisha d/o Anil Kumar
    R/o VPO Makrauli Kalan, Rohtak, Haryana
    Email: [email protected]
           adibazzad2008
    Phone: 7015512552
87. Sonia d/o Ram Rikh
                   ikh
    R/o 242A/14, Krishna Nagar Delhi - 110051
    Email: [email protected]
           Sonia.choudhary0603
    Phone: 8130708361
                                                              ...Applicants
                                                         17
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

(By Advocate: Mr. Siddharth K. Dwivedi, Mr. Ayush)
                                            Ayush

                                               Versus

1. Delhi Subordinate Services Selection Board
    Through Secretary,
    Institutional Area, FC
                        FC-18, Mangalam Marg,
    Karkardooma, Anand Vihar, Delhi, 110092
    Email: [email protected]
                 [email protected]
    Tel:011-22370019
2. Govt. of NCT of Delhi
    through its Chief Secretary
    3rd level, Delhi Secretariat,
    I.P. Estate, New Delhi-110002
                     Delhi
    Tel: 011-23392100
    Email: [email protected]
3. Directorate
            te of Education
    through Secretary
    Education Department, Old Secretariat,
    New Delhi-110054
    Tel: 011- 23890187
    Email: [email protected]

                                                                ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)

 O.A. No.4204/2025

    1. Indu Bala
                                                    18
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    d/o Narayan Singh, R/o S/204,NIT Faridabad
           [email protected]
    Email: [email protected]
    Phone: 7988625053
    2. Jyoti Rani
    d/o Rajkumar
    r/o709,lakhpat
       709,lakhpat colony, Part 2 meethapur ext. ,Badarpur Delhi,
    Delhi - 110044,
    Email: [email protected]
                        @gmail.com
    Phone: 7827888323
    3. Ekta
    d/o Denesh Kumar
    r/o                                 SardhanaDist-- Meerut, Uttar
      o Vpo Aurang Nagar Rardhana Thana SardhanaDist
    Pradesh UP - 250342
    Email: [email protected]
                   @gmail.com
    Phone: 8200752502
    4. Anjali
    d/o Dilbagh Singh
    r/o H.no-2364,
             2364, bawana road, nareladelhi 110040
    Email: [email protected]
                       @gmail.com
    Phone : 98287469809
    5. Anita
    d/o Ramji Lal
    r/o Flat no 74 Gangotri apartment sector 12, Pocket 1 Dwarka, New
    Delhi 110078
    Email: [email protected]
           harishdadiya
                                                    19
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

    Phone:8826717684
    6. Shubhanjali
    d/o Manoj Kumar
    r/o House No. 358, Street No. 11, Vashisht
                                      Vashisht Enclave, Burari, Delhi 110084
    Email: [email protected]
           shubhanjali06
    Phone: 8010468445
    7. Reetu
    d/o Brijbhushan
    r/o A-94
          94 Ganesh Nagar Tilak Nagar west Delhi 110018
    Email: [email protected]
           reetuchoudhary1989@gmail
    Phone No. 9971039472
    8. Kamini
    d/o SubhashchanderRohilla
         ubhashchanderRohilla
    r/o RZ-53,A,Roshan
           53,A,Roshan Garden, Najafgarh, New Delhi -110043
                                                     110043
    Email: [email protected]
           kulrohilla123
    Phone: 9871144076
    9. Suvidha
    d/o Rajender kumar r/o
                       r 137 village tatesar P.o jaunti delhi
delhi-110081
     Email:[email protected]
     Phone: 9599841068
    10. Monika Malik
    d/o Saroj Pal Singh
    r/o VPO Issapur behind dada budha mandir pin no 110073
    Email: [email protected]
                                                    20
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

Phone : 93152 73883
    11. Suman Tiwari
    d/o On Tiwari
    r/o A-301/12
          301/12 madhu vihar uttam nagar new Delhi 110059
    Email: [email protected]
           suman.tiwari2
         Phone : 9811235974
                  811235974
    12. Neetu Saran
    d/o Yogendra Saharan
    r/o B-321
          321 Gokalpuri Delhi 110095
    Email: [email protected]
                     @gmail.com
    Phone : 7503978278
    13. Reetu Pal
    d/o Ramesh Pal
    r/o 13, First floor near MCD office, Shahdara, Delhi - 110032
    Email: [email protected]
           jscomputerwork
    Phone: 7503292357
    14. Akanchha Sahu
    d/o Kanhaiya lal
    r/o E-1503, sector-50N
                       50NIT, Faridabad-121001
    Email: [email protected]
           guptaakansha2290
    Phone: 8076652017
    15. Renu
    d/o Lt. Madan lal
    r/o G-208/B        No. 13, Vishwas Park, Raja puri, Uttam Nagar,New
          208/B Street No.-13,                                Nagar
    Delhi - 110059
                                                    21
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

    Email: [email protected]
           shwetadhyani83
    Phone: 7551125235
    16. Deepika rani
    d/o Vinod kumar
    r/o VPO Sankhol Bahadurgarh
                     ahadurgarh District Jhajjar
    Email: [email protected]
           deepikarattee369
    Phone: 7011049693
    17. Ritu devi
    d/o Dalel Singh
    r/o Chorkarsa dist. Karnal Haryana
    Email: [email protected]
    Phone: 8816881716
    18. Reena
    d/o Rajender Singh
    r/o H. 302, Terra Elegance Society,
                               S        Bhiwadi
    Email: [email protected]
                     @gmail.com
    Phone: 9911422700
    19. Poonam d/o Harish Chand
    r/o Gamri Extn., Bhajanpura,
                     Bhajanpura Delhi - 110053
    Email: [email protected]
           guptapoonam630
    Phone: 8586990685
    20. Beena d/o Prahlad Singh
    r/o House no -55                     C khajuri colony Delhi 94
                  55 ,Gali no -4, Block -C
    Email: [email protected]
           beena.rajajora
    Phone: 9013524228
                                                    22
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    21. Rajni d/o Dharampal
    r/o House No. 28, Landmark, Village and Post Office Fatehpur Billoch,
    Village/Town
              wn Fatehpur Biloch, District Faridabad, Haryana - 121004
    Email: [email protected]
                     @gmail.com
    Phone: 9711453712
    22. Sarita Singhd/o Mahender Singh
    r/o G-42,
          42, Krishan vihar, New Delhi-110086
    Email: [email protected]
                        @gmail.com
    Phone: 8929509416
    23. Anuradha d/o Sadanand
    r/o 1773A/30, Vikas nagar, Vishkarma
                               Vishkarma mandir kakrol road Sonipat,
    Haryana - 131301
    Email: [email protected]
           anuradha1990sunil
    Phone: 7357060870
    24. jyoti rani d/o Jaibir Singh
                              Si
    r/o VPO Bamlalst, Tehsil
                      T      Bhiwani, Haryana - 127021
    Email: [email protected]
           jyotimanishgrewal
    Phone: 8816961080
    25. Deepika Sharma d/o Govind
                           G      Ram
    r/o 534, Maliyon ka mohalla, VPO Diggi,TehsilMalpura, Tonk,
                                     Diggi,TehsilMalpura,
    Rajasthan - 304001
    Email: [email protected]
                       @gmail.com
    Phone: 8947881999
    26. Seema d/o Pathru L
                         Lal
    r/o C-294,
          294, Janta jeewan , Tigri south
                                    s     camp, New Delhi - 110062
                                                         23
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

    Email: [email protected]
                    @gmail.com
    Phone: 9958088548
    27. Mansoori Mehjabeen d/o Mohd. Javed
    r/o B-2/21
          2/21 Sewak Park, Sukkhar Bazar Road, Uttam Nagar, West Delhi
    - 110059
    Email: [email protected]
           mehjabeenhamza786
    Phone: 8810576397
                                                                    ...Applicant

(By Advocate: Mr. Siddharth K. Dwivedi)
                               Dwivedi

                                               Versus

    1. Delhi Subordinate Services Selection Board

    Through Secretary,
    Institutional Area, FC
                        FC-18, Mangalam Marg,
    Karkardooma, AnandVihar, Delhi, 110092
    Email: [email protected]
                 [email protected]
    Tel:011-22370019
    2. Govt. of NCT of Delhi
                       De
    through its Chief Secretary
    3rd level, Delhi Secretariat,
    I.P. Estate, New Delhi-110002
                     Delhi
    Tel: 011-23392100
    Email: [email protected]
    3. Directorate of Education
    through Secretary
                                                    24
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    Education Department, Old Secretariat,
    New Delhi-110054
    Tel: 011- 23890187
    Email: [email protected]
                                                           ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)

O.A. No.4205/2025

    1. Sonia
       Aged about 33 years
       W/o Naveen Kumar
       R/o- V.P.O. Ismaila-9B,
                   Ismaila     Rohtak,
       Tehsil- Sampla, Haryana -124501
       Mob- 8168363533

    2. Pooja Kumari
       Aged about30 years
       W/o Navdeep Rathi
       R/o V.P.O. Majri-Gubhana,
                          Gubhana,
       Tehsil- Badli, Jhajjar,
       Haryana-124507
       Mob- 7497051260

    3. Garima Gaur
       Aged about 31 years
       W/o Kumar Gaurav Sharma
       R/oC-8/146, first floor, Yamuna
       Vihar, Delhi-110053
                    110053
       Mob- 9650815153

    4. Pooja
       Aged about 35 years
       D/o Sh. Anand Kumar
       R/o C-126, New Gopal Nagar,
       Dhansa Road, Nanak Piyau-II,
       Najafgarh, New Delhi-110043,
                      Delhi
                                                    25
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob- 9971671653

    5. Priyanka Devi
       Aged about 33 years
       W/o Amit Kumar
       R/o A-290, Nathu Colony,
       Nathupura, Burari, Delhi-110084
       Mob- 9654600668

    6. Nidhi
       Aged about 34 years
       W/o Umed Kaushik
       R/o A-48 Yadav Park,
       Rohtak Road, Nangloi,
       Delhi-110041
       Mob- 8700860744

    7. Ritu
       Aged about 35 years
       W/o Arun Dahiya
       R/o RZ-8A, Laxmi Park Colony,
       Nangloi, West Delhi, Delhi-110041,
       Mob- 9582729668

    8. Versha
       Aged about 30 years
       W/o Mr. Rishi Pawar
       R/o H. No. -24, Shera Niwas,
       Near Old, JNU Campus, Ber Sarai,
       Delhi-110016,
       Mob-8630713010

    9. Suman Rani
       Aged about 38 years
       D/o Sh. Ramphal
       R/o H. No.-46, Krishan Nagar,
       Tehsil Camp, Panipat-132103,
                    Panipat
       Haryana,
       Mob- 7206686006
                                                    26
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    10. Nikeshu
        Aged about 37 years
        D/o Bijender Singh Rana
        R/o E-18, Pal Hospital Wali
        Gali, Opposite Rohini,
        Sector-22, Rajeev Nagar,
        Delhi-110086,
        Mob- 9990040004

    11. Sonia Malik
        Aged about44 years
        D/o Ram Kumar Malik
        R/oH. No.-86, B Block, Extension-I,
        Nangloi, Delhi-110041
                       110041
        Mob- 9213171443

    12. Asma Bano
        Aged about 38 years
        W/o Mohd. Arshad
        R/oH. No. 1301, Gali No.41,
        Jafrabad, Delhi-110053,
                        110053,
        Mob- 9891084954

    13. Akansha
       Aged about 30years
                     years
       D/o Pradeep Kumar
       R/o 63 B, Ishwar Colony
       Extension, Phase-3,
                        3,
       Opposite DSIIDC Office,
       Bawana, Delhi-110039,
                      110039,
       Mob- 9560040095

    14. Deepika Singh
        Aged about 32years
                      years
       D/o Yashpal Singh
       R/o H. No.-193, III floor,
       Street No.4, Durga Puri Extension,
       Shahadara, Delhi-110093,
                        110093,
       Mob- 9560687959
                                                    27
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    15. Shikha Rani
       Aged about 35years
                      years
       W/o Ankit Kumar
       R/o Village- Dhodra,
                    Dhodra Post- Baraut,
       Distt. - Baghpat, Pincode-250611
                         Pincode
       Uttar Pradesh,
       Mob- 8750350780

    16. Varsha Sharma
       Aged about 30years
                      years
       D/o Vijay Kumar,
       R/o B-120, Street No.-19,
                         No.     Baljeet
       Vihar, Nithari, Delhi-110086,
                       Delhi
       Mob- 7011675073

    17. Jyoti
       Aged about 36years
                     years
       W/o Varun Sharma,
       R/o C-292, LIG, DDA flats,
       East of Loni Road,
       Delhi-110093,
       Mob- 9015126608

    18. Seema Mathur
       Aged about 37years
                     years
       D/o Jagbir Singh Mathur,
       R/o H. No. 429, Bazar Panna
       Karala, North West Delhi-110081,
       Mob- 7042008140

    19. Moni
       Aged about 41yearss
       D/o Rajpal,
       R/o H. No. 65, Village-Nangli,
                      Village
       Sakrawati, Najafgarh,
       North Delhi-110043,
                   110043,
       Mob- 9268275909

    20. Priti Kumari
       Aged about 38years
                     years
                                                    28
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sarvan Singh,
         R/o R Z, E Block,
         Najafgarh, New Roshan Pura,
         North Delhi-110043,
                     110043,
         Mob- 8076841082

    21. Ekta Sharma
       Aged about 39years
                      years
       D/o Brahmjit Sharma,
       R/o 241-A, Village Mohammad Pur,
       Majri, Karala, North West Delhi
       Delhi-110081,
       Mob- 8447135957

    22. Pooja
       Aged about 31years
                     years
       D/o Devender Singh,
       R/o H. No. 1911/10, Tilak Nagar,
       Gali No.1, Rohtak--124001
       Mob- 8851815123

    23. Anju Kumari
       Aged about 36years
                     years
       W/o Harender Singh,
       R/o H. No. 64, Mahesh Garden, Near
       Anaj Mandi, Najafgarh,
       Delhi-110043,
       Mob- 8882633282

    24. Garima Mor
       Aged about 30years
                    years
       D/o Ramesh Mor,
       R/o Near Maan Dharamshala,
       Adarsh Nagar, Gohana,
       Haryana-131301,
       Mob- 7988591498

    25. Km Priyanka Yadav
       Aged about 34years
                    years
       W/o Parveen Kumar Yadav,
                                                    29
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o H. No. B-248, Gali No. 1o,
         Meet Nagar, Gokalpur,
         PO-Gokalpuri, Distt-
                       Distt North East Delhi,
         Delhi-110094,
         Mob- 8851319363

    26. Seema
       Aged about 33years
                      years
       W/o Neeraj Thakran,
       R/o H. No. 92, Jal Vihar Colony,
       Jhrsa, Sector-46, Gurugram,
       Mob- 9821546808

    27. Kavita Bidhuri
        Aged about 39years
                     years
        D/o Nemchand,
        R/o 31 A Taimoor Nagar,
        Near Cosmos Public School,
        New Friends Colony,
        New Delhi-110025,
                  110025,
        Mob- 9711595317

    28. Ritu Dagar
       Aged about 33years
                    years
       W/o Naveen Kumar,
       R/o V.P.O. Malikpur,
       New Delhi-110073,
                  110073,
       Mob- 8527739350

    29. Monika
       Aged about 37years
                     years
       W/o Rohit Nandal,
       R/o C-1 Punjabi Basti Nangloi,
       Delhi-110041,
       Mob- 9891447978

    30. Monika
        Aged about 32years
                      years
        W/o Sandeep Dagar,
        R/o V.P.O Isapur,
                                                    30
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         South West Delhi,
         Delhi-110073,
         Mob- 9911537484

    31. Preeti
        Aged about 31years
                      years
        W/o Vinay Dahiya,
        R/o 1730/10, Ram Gopal
        Colony, Rohtak, Haryana,
        Mob- 9416368777

    32. Kirti
       Aged about 32years
                      years
       D/o Kuldeep Dahiya,
       R/o V.P.O. Bhaini Khurd,
       Distt. Karnal, Haryana-132116,
                      Haryana
       Mob- 9306734356

    33. Monika
       Aged about 36years
                    years
       W/o Amit Solanki,
       R/o H.No.-145, Village Matiyala
       Delhi- 110059,
       Mob- 9999727031

    34. Rajni Dixit
        Aged about 38 years
        w/o Sh.Kailash Dixit
        R/o A-42, Gali No. 04,
        Indra Nagar, Adarsh Nagar,
        Model Town, Delhi-110033
                      Delhi
        Mob- 8368663114

    35. Meenu
        Aged about 31 years
        D/o Sh. Om Prakash
        R/o H. No. 490, Jogi Mohalla,
        Shahbad, Daulatpur,
        Northwest Delhi
        Delhi-110042
                                                    31
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob-7428259609

    36. Deepti
        Aged about 38 years
        W/o Sri Ashok Kumar
        Resident of -7C, Vijay vihar,
        Phase 2, Aarti Medical,
                         edical, Rohini sector 4,
        Delhi-110085
        Mob-9717889783

    37. Deepa Agarwal
        is about 38 years
        D/o Sh. Shankar Lal Agarwal,
        R/o B-23 Krishna Park,
        Devli Road, Khanpur,
        Delhi-110080
        Mob- 9555159616
    38. Rajeshwari Kumari
        Aged about 35 years
        D/o Sh.Samay Singh
        R/o E-24, Budh Vihar, Dharmveer Market,
        Badarpur, Delhi-110044
                          110044
        Mob- 8527238684

    39. Poonam Kumari
        Aged about 38 years
        D/o Sh. Babu Ram
        R/o Lakad Das Mandir, Aurangabad (83),
        Palwal, Haryana-121105
                        121105
        Mob- 9050304303

    40. Anuradha Sharma
                    harma
        Aged about 40 years
        D/o Sh. Niranjan Lal Sharma
        R/o Maachhipura, Hassanpur,
        Palwal, Haryana-121107
                         121107
        Mob- 9813727263

    41. Vandana
        Aged about 35 years
                                                    32
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sh. Om Prakash
         R/o H. No. 387, Krishna Colony,
         Palwal, Haryana-121102
                         121102
         Mob- 8708594263

    42. KM Monika
        Aged about 37 years
        D/o Sh. Sarjeet
        R/o H. No. 2, Sultanpur, M.G. Road,
        Delhi-110030
        Mob-9711054399

    43. Yadhusha Malik
        Aged about 31 years,
        W/o Sh. Ankit Tomar
        R/oPlot No. 797, Flat No. F-1,
        80 Feet Road, Opposite Gaytri Bhawan,
        Shalimar Garden Extn.-1,
                         Extn.
        Ghaziabad, Uttar Pradesh-201005
                         Pradesh
        Mob- 8750666768

    44. Suman Sharma
        Aged about 37 years
        D/o Sh. Trilok Chand
        R/o A-4, Prem Nagar-1,
                       Nagar
        Kirari Suleman Nagar,
        Delhi-110086
        Mob- 7982302540

    45. Dimpi Rani
        Aged about 36 years
        D/o Sh. Mangtu Ram
        R/oGali No. 04, Congress Office,
        Delhi-110038
        Mob- 9958779293

    46. Manju Phogat
        Aged about 33 years
        D/o Balwan Singh Phogat
        R/o H. no.-05, 3rd floor,
                                                         33
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                 OA No. 4202/2025 & Batch

         Southern Half Portion,
         Ashok Park Extension,
         Delhi-110026
         Mob- 9350146166

     47. Kavita
         Aged about 39 years
         D/o Sh. Tarachand
         R/o H. No. 08 Village Paprawat,
         Najafgarh, Delhi-110043
                          110043
         Mob-9210599330

     48. Preeti
         Aged about 35 years
         D/o Sh. Mange Ram
         R/o C-307, Street No.10,
         Hardev Puri, Shahdara,
         Delhi-110093
         Mob- 9971627049
                                                                       ...Applicants

(By Advocate: Mr. Ashok Aggarwal,
                         Aggarwal, Mr. Shakib Malik, Mr. Shubham
Bahl, Mr. Pradeep Kumar, Mr. Nikhil Pawar, Ms. Tanya Rose)
                                                     Rose

                                               Versus

1.       1. Delhi Subordinate
                   ubordinate Services Selection Board (DSSSB)
         Through its Chairman Govt. of NCT of Delhi,

         FC-18,
            18, Institutional Area,

         Karkardooma, Delhi-110092
                      Delhi

         Email: [email protected]



2.       Directorate of Education
         Through its Director,

         Govt. of NCT of Delhi,
                                                    34
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Old Secretariat Building,
         Civil Lines, Delhi-110054
                            110054
         Email: [email protected]

3.       The Hon'ble Lieutenant Governor of Delhi
         Govt. of NCT of Delhi,
         6 Raj Niwa Marg, Ludlow Castle,
         Civil Lines, New Delhi-
                           Delhi 110054
         Email: [email protected]

4.       Government of NCT Delhi
         Through its Chief Secretary

         Old Secretariat Building,
         Civil Lines, Delhi-110054
                            110054
         Email: [email protected]

                                                           ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)


O.A. No.4206/2025

     1. Bharti
        Aged about 38 years
        D/o Sh. Rashpal Singh
        R/o- 1400A,T-3, 3rd floor, Wazia Nagar,
        Kotlamubarakpur, South Ex-I,
        Delhi- 110003
        Mob- 8178719425

     2. Nagma Sharma
        Aged about 31 years
        D/oSh. Jaswant
        R/o H. No. 47B, Near DTC Terminal,
        Lokesh Park Extension, Najafgarh,
        Delhi-110043
        Mob- 8053184254

     3. Ritu
                                                    35
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 30 years
         D/o Sh. Azad Singh
         R/o House No. 165, ward No. 31,
         Azad Nagar, Rohtak,
         Haryana-124001
         Mob- 7015950250

    4. Ekta Kumari
       Aged about 30 years
       w/o Sh. Sahil
       R/o H. No. B114, Block B,
       Sector 34, Suncity, Rohtak,
       Haryana- 124001
       Mob- 7027389490

    5. Preeti
       Aged about 34 years
       D/o Sh. Balram
       R/o 265, Naagal Mod, Dariyapur Kalan,
       Northwest Delhi- 110039
       Mob- 9996349133

    6. Neetu
       Aged about 38 years
       D/o Sh. Sukhbir Singh
       R/o V.P.O Khidoli--Pehladpur,
       Tehsil- Kharkhoda, District Sonepat,
       Haryana- 131402
       Mob- 7011145133

    7. Navjot Kaur
       Aged about 38 years
       W/o Sh. Gurlab Singh
       R/o V.P.O. Dabwali, District Sirsa,
       Haryana-125104
       Mob- 9779295419

    8. Sunita
       Aged about 35 years
       D/o Ram Prakash
                                                    36
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o A-31/B, Gali No. 1,
         Indira Niketan, Delhi-110094
                         Delhi
         Mob- 9891098673

    9. Babita Rani
       Aged about 38 years
       D/o Sh. Prakash Chand
       R/o 1/4455 Ram Nagar Extension,
       Mandoli Road, Shahdra,
       Delhi- 110032
       Mob- 8860105944

    10. Preeti Tiwari
        Aged about 35 years
        D/o Sh. Akhilesh Tiwari
        R/o 5690, Gali No. 03,
        New Chandrawal, Kamla Nagar,
        Delhi-110007
        Mob- 8700311672

    11. Neha Dahiya
       Aged about 30 years
       D/o Sh. Arun Kumar Dahiya
       R/oA-218, Arvind Enclave, Nangloi,
       New Delhi-110041
                  110041
       Mob- 9643721042

    12. Deepti Sharma
        Aged about 35 years
        D/o Sh. Mohan Shyam Sharma
        R/o B-2/616, Street no. 26,
        Harsh Vihar, Delhi--10093
        Mob- 9953798616

    13. Mamta
        Aged about 34 years
        w/o Sh. Hitesh Mann
        R/o H. No. 238, V.P.O.
        Naya Bans, Delhi-110082
                         110082
        Mob- 9312795960
                                                    37
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    14. Manisha Meena
        Aged about 36 years
        D/o Sh. Chaggan Lal Meena
        R/o Village Khandip, Tehsil Wazirpur,
        District Sawaimadhopur,
        Rajasthan- 322205
        Mob- 9868048858

    15. Anju
       Aged about 32 years
       w/o Sh. Pawan Kumar
       R/o C-108, Patel Garden,
       Dwarka More, Delhi-110078
                     Delhi
       Mob- 9990994021

    16. Deepika
        Aged about 34 years
        D/o Sh. Jitendra Kumar
        R/o RZ-343, Durga Vihar, Phase-1,
        Najafgarh, Southwest Delhi,
        Delhi- 110043
        Mob- 8178618382

    17. Shalu Lekhera
        Aged about 37 years
        W/o Rahul Kumar
        R/o 40, Samman Bazar,
        Bhogal, Jangpura,
        Delhi-110014
        Mob- 9911589497

    18. Ritu Rani
        Aged about 31 years
        w/o Sh. Vinod Kumar
        R/o V.P.O. Amargarh,
        Tehsil- Narwana,District Jind,
        Haryana-126116
        Mob- 9729340320
                                                    38
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    19. Ritu Kumari
        Aged about 39 years
        D/o Sh. Ramkanwar
        R/o H. No. 1966, Sector-2,
                         Sector Bahadurgarh,
        Near Joon Office, District Jhajjar,
        Haryana- 124507
        Mob- 9728208386

    20. Uma
        Aged about 38 years
        D/o Krishan Kumar
        R/o H. No. 516/26, Gandhi Chowk,
        Mandothi Bazar, Bahadurgarh, Haryana
        Mob- 7056739157

    21. Miss Pooja
        Aged about 39 years
        D/o Sh. Chandu Lal
        R/o 618/5A, 3rd floor,Ravi Das Gali,
        Vishwas Nagar, Shahadra,
        Delhi-110032
        Mob- 9873313690

    22. Meena
        Aged about 30 years
        W/o Sh. Satyanarayan
        R/o V.P.O. Kakrala, Tehsil- Kanina,
        District Mahendergarh,
        Haryana- 123027
        Mob- 9518008537

    23. Pooja
        Aged about 41 years
        D/o Sh. Rohtash Singh
        R/o H. No.- 70A, Madangir Village,
        Delhi-110062
        Mob- 8700907165

    24. Priya Singhal
        Aged about 32 years
                                                    39
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sh. Ramratan Singhal
         R/o H. No. 700, Gali No. 2A,
         Swatantra Nagar, Narela,
         Delhi- 110040
         Mob- 9873477880

    25. Suman
        Aged about 33 years
        D/o Sh. Ramchander
        R/o 1036, 2nd floor,
        Sector 10A, Gurugram,
        Haryana- 122004
        Mob- 9996779540

    26. Bhavna Bharti
        Aged about 35 years
        D/o Sh. Shiv Charan
        R/o 5359, Behind Sadar Thana,
        Delhi-110006
        Mob- 9899793241

    27. Pinki Rani
        Aged about 37 years
        D/o Sh. Humara Singh
        R/o 42A, DC Colony, Bhiwani,
        Haryana-127021
        Mob- 8529422693

    28. Jayparna Sharma
        Aged about 41 years
        D/o Sh. Naresh Kumar
        R/o L-221, 3rd floor, Shastri Nagar,
        Delhi-110052
        Mob- 9899559290

    29. Garima
        Aged about 35 years
        D/o Sh. Anand Sharma
                        harma
        R/o 7/611 Kesari Mohalla,
        Jain Mandir Gali, Shahdara,
                                                    40
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Delhi-110032
         Mob- 9891145687

    30. Himansu
        Aged about 37 years
        D/o Sh. Krishan Kumar
        R/o A-16, West Patel Nagar,
        Delhi-110008
        Mob- 8826936834

    31. Rubina
       Aged about 38 years
       D/o Sh. Kamruddin
       R/o 12A, Shahi Masjid, Rashid Market,
       Near Krishna Nagar, Delhi-110051
       Mob- 9911550296

    32. Manisha Saini
        Aged about 33 years
        D/o Sh. Surgyan Saini
        R/o D3/73, Gali No. 03,
        Chhatarpur Hills, 60 Feeta Road,
        Chhatarpur, Delhi-110074
                           110074
        Mob- 8233461041

    33. Madhubala
        Aged about 37 Years
        D/o Sh. Dharambir Singh
        R/o C-55/A, Raghubir Enclave,
        Najafgarh, Southwest Delhi,
        Delhi-110043
        Mob- 7065807206

    34. Suman
        Aged about 40 years
        D/o Raghubir Singh
        R/o Near Pole No. 85, Choodan Panna,
        Village Jharoda Kalan, Southwest Delhi,
        Delhi-110072
        Mob- 9540209060
                                                    41
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    35. Geetanjali Kaushik
        Aged about 39 years
        W/o Sh. Lalit Bhardwaj
        R/o 514/A, Chirag Delhi,
        Bhorow Chowk, Near Bengali Sweet,
        Delhi- 110017
        Mob- 9953042034

    36. Sarita Nandal
        Aged about 40 years
        W/o Sh. Anil Nandal
        R/o A-28, Rajeev Nagar, Begumpur,
        Delhi-110086
        Mob- 8800109432

    37. Monica Kharb
        Aged about 34 years
        D/o Choudhary Hari Singh
        R/o E31, Ayudh Vihar Apartments,
        Dwarka Sector- 13, New Delhi-110075
        Mob- 9711491600
    38. Nidhi
        Aged about 39 years
        w/o Sh. Amit Dalal
        R/o H. No 787/28, Bharat Colony,
        Rohtak, Haryana- 124001
        Mob- 8708848810

    39. Rachana Rani
       Aged about 36 years
       w/o Sh. Manjeet Shokeen
       R/o H. No. 245, National Market,
       Peeragarhi, Delhi-110087
                         110087
       Mob- 9899649696

    40. Monika
        Aged about 32 years
        W/o Sh. Vikas
        R/o Sonipat, Govt. Polytechnical College,
                                                    42
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Haryana-131001
         Mob- 9740741628

    41. Shweta Kandian
        Aged about 32 years
        w/o Sh. Himanshu
        R/o H. No. 345, W. No. 19,
        Arya Nagar, Jhajjar,
        Haryana- 124103
        Mob- 9811876364

    42. Seema Sharma
       Aged about 35 years
       W/o Sh. Rishi Kant Sharma
       R/o H. No. 307, Sainath Apartment,
       Sector-28, Rohini,
       Delhi-110042
       Mob- 8058904020

    43. Nivedita
       Aged about 31 years
       W/o Sh. Sumit Yadav
       R/o H. No. 07, Ext. -2B,
       Nangloi, West Delhi,
       Delhi- 110041
       Mob- 9718141661

    44. Anita
        Aged about 34 years
        D/o Sh. Sheel Kanwar
        R/o Plot No. 584/1, Ground floor,
        Behind Amity College, Bijwasan,
        Delhi-110061
        Mob- 9971733331

    45. Manisha Sejwal
        Aged about 39 years
        W/o Sh. Anil Kumar
        R/o H. No.- 444, V.P.O. Majra Dabas,
        Delhi- 110081
                                                    43
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob- 9212772105

    46. Pooja
        Aged about 31 years
        W/o Sh. Dheeraj Kumar Rohilla,
        R/o H. No. 538, Khera Khurd,
        Delhi- 110082
        Mob- 9354625861

    47. Neetu Goyal
        Aged about 37 years
        D/o Sh. Dinesh Chand
        R/o B-59/1, Gali No. 6,
        Amar Vihar, Karawal Nagar,
        Delhi-110094
        Mob- 8178301347

    48. Shweta Singh
        Aged about 36 years
        W/o Sh. Dhirender Kaim,
        R/o H. No. -201, Kh. No. 50/10,
        Khera Garhi Colony,
        Khera Kalan, Delhi-110082
                     Delhi
        Mob- 8860950013

    49. Ruchi Sharma
        Aged about 31 years
        D/o Sh. Sudhir Kumar Sharma
        R/o H.No.-08, Block B,
        Mansa Ram Park, Uttam Nagar,
        P.O. D.K Mohan Garden, District West Delhi,
        Delhi-110059
        Mob- 9643571081

    50. Renu
        Aged about 33 years
        D/o Sh. Ramphal
        R/o H. No. 234/10, Old Housing Board Colony,
        Near Sabzi Mandi, Sonipat,
        Haryana-131001
                                                    44
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

         Mob- 7015280107

    51. Suman Chaudhary
       Aged about 34 years
       D/o Sh. Parshu Ram
       R/o R/2, 25, Mohan Garden, Near Uttam Nagar
       New Delhi-110059
                  110059
       Mob- 7838410296,9015150129

    52. Reena Yadav
        Aged about 35 years
        D/o Sh. Sunder Pal Yadav
        R/o. Village- Sekha, Post- Mandhana,
        The-Narnaul, Distt. Mahender Garh
        Haryana-123001
        Mob- 7065924750

    53. Ritu
        Aged about 31 years
        D/o Sh. Ramphal
        R/o. H. No.234/10, Old Housing Board Colony,
        Sonipat-131001
        Mob-8168768352

    54. Fazeelat
        Aged about 32 years
        D/o Sh. Jabbar- Ul--Haq
        R/o. H.No.424, lane No.20, Jafarabad, Delhi-110053
        Mob-8800407955

    55. Manisha Sharma
        Aged about 37 years
        w/o Sh. Prashant Kaushik
        R/o. H. No. 56, Village, Barwala, Delhi-110039
        Mob-9718109097


    56. Laxmi
        Aged about 39years
        w/o Sh. Manjit Singh
                                                    45
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o. H.No- 573, Sector-6,
                           Sector Bahadur Garh
         Distt. Jhajjar, Haryana-124507
                         Haryana
         Mob-7015021138

    57. Charu Kaushik
        Aged about 30 years
        D/o Sh. Rajinder Kaushik
        R/o. S-6/167, Khirke Extension,
        Malviya Nagar, South Delhi-110017
        Mob- 9821197823

    58. Neeraj
        Aged about 35 years
        w/o Sh. Aman Singh Rana
        R/o. H. No. 13, Near Bhoot Wali Chopal,
        Rana Panna, Qutabgarh,
        Delhi-110039
        Mob-9518164994

    59. Rajni
        Aged about 31 years
        w/o Sh. Jitender Singh
        R/o. RZ-16 F/F/S, Kh No.-184,
        Gali No.2, Durga Park, Palam Village,
        Delhi-110045
        Mob-8826677675

    60. Sangita
        Aged about 31 years
        D/o Sh. Krishan Kumar
        R/o. H. No.-982, Sector-15,
                         Sector     Sonipat-131001
        Mob-9991190712

    61. Neelam Sharma
        Aged about 42 years
        w/o Sh.Tapraj Singh
        R/o. flat No. 8 L, Pocket-4
                           Pocket MIG Mix Housing,
        DDA FlatsMayur Vihar PH-3, Delhi-110096
        Mob-9718449618
                                                    46
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    62. Usha Devi
        Aged about 37 years
        D/o Sh. Sundar Lal
        R/o.H.No. Purani Building, Thana Vijay Nagar
        Ghaziabad, U.P
        Mob-9899024120

    63. Tripti Sharma
        Aged about 34 years
        D/o Sh. Manoj Kumar Sharma
        R/o.1/5646. St. No.11, Balbir Nagar Extn.
        Shahdara, Delhi-110032
                         110032
        Mob- 9873362401

    64. Shubhangi Singh
        Aged about 30 years
        D/o Sh. Anil Kumar Singh
        R/o. G-4, 3/37, Sec-2,
                        Sec Rajender Nagar Sahibabad,
        Ghaziabad, U.P.-201005
                         201005
        Mob-9650847843

    65. Monica Mor
        Aged about 37 years
        D/o Sh.Raj Singh Mor
        R/o. H. No. 22 A/25 Post office Sonipat,
        Opposite Navyug School
        Braham Nagar, Rohtak Road,
        Sonipat, Haryana-131001
                         131001
        Mob-8168905952

    66. Ensha Parveen
        Aged about 31 years
        D/o Sh. Ektdar Khan
        R/o. Village Dhamoula, Post Mohanmadi(Kheri)
        Distt. Lakhimpur, U.P
        Mob-6394431962

    67. Arti Rani
        Aged about 32 years
        w/o Sh. Amit Sheoran
                                                    47
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

         R/o. Gali. No.- 5. Kailash Colony, Rohtak,
         Haryana-124001
         Mob-8708640484

    68. Neelam Rani
        Aged about 36 years
        D/o Sh.Shish Pal
        R/o. Sonepat, Sector-23,
                      Sector     House No. 1081,
        Near Royal Garden,
        Haryana-131001
        Mob-9896000810

    69. Preeti
        Aged about 39 years
        w/o Sh.Rakesh Kharb
        R/o. H. No. 164, Jhod Panna, V.P.O, Mundhela Kalan
        Mob-8447322542

    70. Viney Kumari
        Aged about 36 years
        w/o Sh.Priyanshu Yadav
        R/o. RZ-120 E, Gali No.03, East Sagarpur, Delhi-110046
        Mob- 9717760909

    71. Shalu
        Aged about 36 years
        w/o Sh. Rakesh
        R/o.BeniwalDharmkanta Bypass Road,
        Mandi Adampur, Dist-
                        Dist Hisar-125052
        Mob-9466537902

    72. Sanya Rana
        Aged about 30 years
        w/o Sh. Sanjay Thakur
        R/o. VIII. Bharmat, P.O Banuri, The- Palampur
        Distt- Kangra, H.P--176061
        Mob-7018399133

    73. Manisha Devi
        Aged about 35 years
                                                    48
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                OA No. 4202/2025 & Batch

         w/o Sh.Sumit Kaushik
         R/o. RZ-15A Maruti Gali, New Gopal Nagar,
         NajafgarhNew Delhi-110043
                       Delhi
         Mob-8527477753


    74. Nisha Yadav
        Aged about 32 years
        D/o Sh. Shiv Chand
        R/o. H. No. 1420, Durga Marg, Meham Road,
        Vidya Nagar, Bhiwani
        Haryana-127021
        Mob-8607605207

    75. Diksha Sharma
        Aged about 31 years
        D/o Sh. Suresh Chandra Sharma
        R/o. H. No. 103, Hanumangarh,
        Tehsil- Firozabad, Uttar Pradesh-283203
        Mob-9761699940

    76. Meenakshi Kaushik
        Aged about 34 years
        D/o Sh. Satish Kumar
        R/o. H. No.- 476, Near Pandit Niranjan Chakki,
        Khera Kalan, Delhi-110082
                      Delhi
        Mob-9958049514

    77. Amita
        Aged about 30 years
        w/o Sh. Naveen
                                                         colony,Hisar
        R/o. 2420 a, Azad Nagar, street number 1,Aadarsh colony
        Mob-8901154582

    78. Snehlata
        Aged about 30 years
        D/o Sh. Ishwar Singh
        R/o. V.P.O. Dhawana, District, Rewari, Haryana-123103
        Mob-7015965675
                                                    49
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

    79. Shyra Bano
        Aged about 34 years
        D/o Sh. Babbu
        R/o.Nahar Bagh, Ayodhya, Uttar Pradesh-224001
        Mob-7275233768

    80. Neetu Goswami
        Aged about 38 years
        D/o Sh.Suresh Goswami
        R/o. H. No- 13, Near Shiv Shakti Mandir, Village- New Haibatpur
        Greater Noida, Uttar Pradesh-201009
        Mob-9315398630

    81. Ritu
        Aged about 36 years
        D/o Sh.Krishan Singh
        R/o. 135- B behind, SBI Teacher Colony, Bahadurgarh, Jhajjar, Haryana-
        124507
        Mob-7015570288

    82. Upasna Verma
        Aged about 31 years
        D/o Sh. Rajesh Verma
        R/o. H. No.- 39, Block-
                         Block 36, Trilokpuri, Delhi-110091
        Mob-9654699623

    83. Nisha
        Aged about 37 years
        D/o Sh. Dinesh Kumar
        R/o. H. No. 19, Ishwar Colony, Bawana, Delhi-110039
        Mob-9899979749

    84. Pooja
        Aged about 32 years
        w/o Sh. Lalit Rana
                                                             110081
        R/o. H. No.-29, Village & Post Office, Ghevra, Delhi-110081
        Mob-9990666959

    85. Bimla
        Aged about 39 years
                                                    50
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

         D/o Sh.Dharmbeer
         R/o.H. No. 147 Sannoth, Narela, Delhi-110040
         Mob-8750003600

    86. Anjali
        Aged about 30 years
        D/o Sh. Pradeep Kumar
        R/o.V.P.O. Nahra(227), Sonipat, Haryana-131103
        Mob-9034770340

    87. Sushila Devi
        Aged about 35 years
        w/o Sh. Nitin Dabas
        R/o.H. No. 386, Patu Pana, Ishwar Pardhan Wali Gali
        Kanjhawala, Delhi--110081
        Mob-9205659959

    88. Reena Dabas
        Aged about 36 years
        D/o Sh.Ramniwas
        R/o.H. No.-232, Pana Kubday,
        Nizampur. Rashidpur, P.O.Nizampur
        Delhi-110081
        Mob-9871720838

    89. Prabha Devi
        Aged about 39 years
        D/o Sh. Madan Pal
        R/o. H. No. 307, Mubarik Pur Dabas,
        New Delhi-110081
                   110081
        Mob- 9560623457

    90. Deepika Dahiya
        Aged about 37 years
        D/o Sh. Suresh Kumar Dahiya
        R/o. C-93, Prem Nagar, Najfgarh,
        New Delhi-110043
                   110043
        Mob- 8470006209

    91. Rekha
                                                    51
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 38 years
         D/o Sh. Pradeep Kumar
         R/o. R. Z.D. 45, Syndicate Enclave,
         Raghi Nagar, Delhi-110045
                       Delhi
         Mob-09773910228
              09773910228

    92. Sonu Swami
        Aged about 32 years
        D/o Sh. Sumer Singh
        R/o. V.P.O Kadharan, Post- ThanMathui,
        Tehsil- Rajgosh, Distt-
                         Distt Churu,
        Rajasthan-331023
        Mob-9518619802


    93. Runa
        Aged about 34 years
        w/o Vikrant Gautam
        R/o 22/596, Gautam Bhawan,
        Nehru Park, Bahadurgarh,
        Jhajjar, Haryana-124507
                         124507
        Mob-8168503034

    94. Ritu Sharma
        Ages about 31 years
        w/o Sh. Ravikant Gautam
        R/o 22/596, Gautam Bhawan,
        Nehru Park, Bahadurgarh,
        Jhajjar, Haryana-124507
                         124507
        Mob- 8595859067

    95. Madhuri Sonkaria
        w/o Sh. Sunil Kumar
        R/o 17/3714, Regar Pura,
        Karol Bagh, Delhi--110005
        Mob-9818148986
                                                              ...Applicants

(By
 By Advocate: Mr. Ashok Aggarwal, Mr. Shakib Malik, Mr. Shubham
Bahl, Mr. Pradeep Kumar, Mr. Nikhil Pawar, Ms. Tanya Rose)
                                                     Rose
                                                         52
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                 OA No. 4202/2025 & Batch



                                               Versus

         1. Delhi Subordinate
                   ubordinate Services Selection Board (DSSSB)
         Through its Chairman Govt. of NCT of Delhi,

         FC-18,
            18, Institutional Area,

         Karkardooma, Delhi-110092
                      Delhi

         Email: [email protected]



         2. Directorate of Education
         Through its Director,

         Govt. of NCT of Delhi,
         Old Secretariat Building,
         Civil Lines, Delhi-110054
                            110054
         Email: [email protected]

         3. The Hon'ble Lieutenant Governor of Delhi
         Govt. of NCT of Delhi,
         6 Raj Niwa Marg, Ludlow Castle,
         Civil Lines, New Delhi-
                           Delhi 110054
         Email: [email protected]

         4. Government of NCT Delhi
         Through its Chief Secretary

         Old Secretariat Building,
         Civil Lines, Delhi-110054
                            110054
         Email: [email protected]

                                                                    ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)

O.A. No.4212/2025

    1. Roshan
                                                    53
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    s/oMoolchand
       Moolchand Gupta
    r/o B-4/22
          4/22 Shahbad Dairy North West Delhi - 110042
    Email: [email protected]
           roshanguptaroy
    Phone: 9599555918
    2. Sarvesh Kumar Pandey
    s/o Shiv
         hiv Naryan Pandey
    r/o VpoKhajuri , pratapgarh
                     pratapga , UP-230132
    Email: [email protected]
           skrpandey345
    Phone:9555989989
    3. Inderjit Singhmar
    s/o F. Singhmar
    r/o H.No. 79, Village Dindarpur South West Delhi
    Email: [email protected]
    Phone: 9555989989
    4. Devesh Sharma
    S/o Hari Om Sharma
    r/o House No 699 ,Main
                      Main Road Vijay Park,
                                      Park
    Maujpur, Delhi 110053
    Email: [email protected]
    Phone: 7838927715
    5. Chetram Saini
    s/o Puran Mal Saini,
    R/o VPO Raseedpur Tehsil Mahwa Dausa, Rajasthan - 321613
    Email: [email protected]
    Phone: 9509979593
                                                         54
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

                                                                   ...Applicants

(By Advocate: Mr. Siddharth K. Dwivedi, Mr.
                                        M Ayush)

                                               Versus

    1. Delhi Subordinate Services Selection Board

    Through Secretary,
    Institutional Area, FC
                        FC-18, Mangalam Marg,
    Karkardooma, AnandVihar, Delhi, 110092
    Email: [email protected]
                 [email protected]
    Tel:011-22370019
    2. Govt. of NCT of Delhi
    through its Chief Secretary
    3rd level, Delhi Secretariat,
    I.P. Estate, New Delhi-110002
                     Delhi
    Tel: 011-23392100
    Email: [email protected]
    3. Directorate of Education
    through Secretary
    Education Department, Old Secretariat,
    New Delhi-110054
    Tel: 011- 23890187
    Email: [email protected]
                                                                ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)
                                                    55
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

O.A. No.4118/2025

    1. Pratima Kundu
       Aged about 31 years
       D/o Sh. Om Prakash Kundu
       R/o H. No. -165, Housing Board Colony,
       Sector-23. Sonipat, Haryana
       Mob. No. 8168071526

    2. Kusum
       Aged about 37 years
       D/o Sh. Rajkumar
       R/o H. No.- 592,Sector 10 A Gurugram,
       Haryana-122001
       Mob. No. 9899447618

    3. Jyoti Sharma
       Aged about 32 years
       D/o Sh. Ramdhari Sharma
       R/o H. No.- 9195, Near Rajkumar Atta Chakki,
       Desraj Colony, Panipat, Haryana
       Mob. No. 8920301982

    4. Asma ul Hussna
       Aged about 30 years
       D/o Sh.Syed Amir Ali
       R/o G-299, Shakurpur Colony,
       Delhi-110034
       Mob. No. 7503200921

    5. Charu
       Aged about 32 years
       D/o Sh. A.K. Sachdeva
       R/o A-1/02, Varun Appartments,
       Sector-9, Rohini,
       Delhi-110085
       Mob. No. 9711067207

    6. Priyanka Rawat
       Aged about 32 years
                                                    56
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sh. Raghubir Singh
         R/o WZ- 1026, Nangal Raya,
         Delhi-110046
         Mob. No. 8802879069

    7. Misbah
       Aged about 32 years
       D/o Sh. Mohd. Saeed
       R/o 1877, Street Wazir beg,
       Turkman Gate, Delhi-110006
                      Delhi
       Mob. No. 8810453559

    8. Pinki
       Aged about 30 years
       D/o Sh. Vinesh
       R/o E-144, Rameshwar Park,
       Loni, Ghaziabad,
       Uttar Pradesh-201102
                     201102
       Mob. No. 7017141274

    9. Nidhi Sharma
       Aged about 34 years
       D/o Sh. Hari Om Sharma
       R/o H.No. ME-01, Sector-27,
       Sonepat, Haryana-131001
                        131001
       Mob. No. 9582800923

    10. Soobiya Noor
        Aged about 33 years
        D/o Sh. Mohd. Saleem
        R/o2180, Rodgran Lal Kuan,
        Delhi-110006
        Mob. No. 9555999792

    11. Sneha Verma
       Aged about 37 years
       D/o Sh. Gireesh Kumar Verma
       R/o 50- Muradgram, Purpursi,
       Muradnagr, District Ghaziabad,
       Ghaziabad-201206
                                                    57
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob. No. 7088721900

    12. Choudhary Aarti Vinod
        Aged about 32 years
        D/o Sh. Choudhary Vinod
        R/o H. No. 422/3, Gali No. 15B
        Chandan Vihar, West Sant Nagar,
        Burari, Delhi-110084
                      110084
        Mob. No. 9716422956

    13. Poornima Bandooni
        Aged about 31 years
        D/o Sh. Shish Ram Bandooni
        R/oF-22/G, Block F,
        Laxmi Nagar, Nangloi,
        Delhi-110041
        Mob. No. 8076412096

    14. Shama Parveen
        Aged about 39 years
        D/o Sh. Azad Ali
        R/oM-51, Abul Fazal Enclave,
        Part-I, Jamia Nagar,
        Okhla, New Delhi1-110025
                     Delhi1
        Mob. No. 9540635183

    15. Pooja
        Aged about 37 years
        D/o Sh. Radha Raman
        R/o C-1163, DDA Flats (LIG),
        East of Loni Road, Shahdara,
        Delhi-110093
        Mob. No. 9953296320

    16. Sushma Devi
        Aged about 35 years
        D/o Sh.Pratap Singh
        R/o Dairy No. 72, Masoodpur,
        Dairy Vasant Kunj, Southwest Delhi,
        Delhi-110070
                                                    58
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob. No. 9971086244

    17. Mamta Kumari
        Aged about 34 years
        D/o Sh.Ramphal
        R/o E-106, Rajnagar, Part-II,
        Palam Colony, Delhi-110077
                      Delhi
        Mob. No. 9728109323

    18. Jasman Kullar
        Aged about 30 years
        D/o Sh. Balraj Singh Kullar
        R/o174-175, UGF, Pocket-8,
        Sector-23, Rohini,
        New Delhi-110085
                   110085
        Mob. No. 6284774415
    19. Abhilasha Negi
        Aged about 32 years
        W/o Sh. Amit Bahadur
        R/o Tower-8, 8022, Second Floor,
        ATS Nobility, Home Kraft,
        Near Gaur City Mall,
        Gautam Budhh Nagar,
        Uttar Pradesh- 201318
        Mob. No. 9891672202

    20. Anu Nigania
        Aged about 30 years
        D/oSh. Mahaveer Nigania
        R/oH. No. 236, Palhawas, Rewari,
        Haryana- 123035
        Mob. No. 8360786634

    21. Ruchi Purvanshi
        Aged about 36 years
        D/o Sh. Rajendra Singh
        R/oE-3/166, Gali No. 05,
        Near MCD School Road,
        4thPusta, Sonia Vihar, Delhi-110094
        Mob. No. 9899855150
                                                    59
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    22. Shobhita Gazwani
        Aged about 32 years
        D/o Sh. Sunder Lal
        R/oA-4, 3rdfloor, Flat 304,
        Nanak Enclave, Radio Colony,
        Kingsway Camp, Delhi-110009
                          Delhi
        Mob. No. 8860146407

    23. Preeti Sharma
       Aged about 35 years
       D/o Sh. Roshan Lal Sharma
       R/o B-25/A, 2nd floor, Street No. 2,
       Shakurpur, Delhi-110092
                         110092
       Mob. No. 8588943631

    24. Fareha Riyaz
        Aged about 33 years
        W/o Sh.Syed Fahad Anwar
        R/o2927, Gali Saadat,
        Sir Syed Ahmed Road, Daryaganj,
        Delhi-110002
        Mob. No. 8527034647

    25. Divya Pasbola
       Aged about 37 years
                         ars
       W/o Sh.Pradeep kumar
       R/o P-44, 3rd floor,
       Mayur Vihar Phase -1,
       Pandav Nagar, Delhi-110091
                       Delhi
       Mob. No. 9582386423

    26. Neha
       Aged about 33 years
       W/o Sh. Mahesh Kumar Pal
       R/o A- 427, Street No. 1,
       Meet Nagar, Delhi--110094
       Mob. No. 8700299782

    27. Rashmi
                                                    60
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 36 years
         D/o Sh.Bhim Singh
         R/o Kh. No.- 54/612,
         North Phirni Road, V.P.O Mundka,
         West Delhi- 110041
         Mob. No. 9871291469

    28. Manisha
       Aged about 33 years
       D/o Sh. Sarwan Kumar
       R/o H. No. 1434, G.F., Sector-7,
       Bahadurgarh, Jhajjar,
       Haryana-124507
       Mob. No. 8053159359

    29. Ritu
       Aged about 33 years
       D/o Sh.Parkash Chand
       R/o H. No. 693, V.P.O. Thana Kalan,
       Tehsil Kharkhoda, Sonepat,
       Haryana-131402
       Mob. No. 8307012826

    30. Nazia
       Aged about 37 years
       D/o Sh.Mohmad Yusuf
       R/o H. No. S-57, Street no. 24,
       Main road, Brahpuri,
       Delhi-110053
       Mob. No. 8860370979

    31. Sushma Chauhan
        Aged about 39 years
        D/o Sh. Om Prakash
        R/oH. No. 490A, 2nd floor,
        Right side, Street No. 5A, Govindpuri,
        Kalkaji, Delhi-110019
                        110019
        Mob. No. 817853387

    32. Pushpa Chauhan
                                                    61
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 41 years
         D/o Sh. Om Prakash
                        rakash
         R/o H. No. 490A, 2nd floor,
         Right side, Street No. 5A, Govindpuri,
         Kalkaji, Delhi-110019
                         110019
         Mob. No. 9315024845

    33. Shweta
        Aged about 38 years
        D/o Sh. O.P. Malik
        R/oPlot No. 110, Amberhai Ext.,
        Dwarka Sector-19,
        Delhi-110075
        Mob. No. 9318327885

    34. Vandana Yadav
        Aged about 33 years
        W/o Sh. Vinod Kumar
        R/o Dwarka Sector-16A,
                    Sector
        Police Colony, Near Dwarka Metro Station,
        New Delhi-110078
                   110078
        Mob. No. 9717029442

    35. Asha Sharma
        Aged about 36 years
        D/o Sh. Jaikishan Sharma
        R/o 698B, Gali no. 16, Adarsh Mohalla,
        Maujpur, Delhi-110053
                        110053
        Mob. No. 9990817881

    36. Kamna Mishra
       Aged about 36 years
       D/o Sh. Rajni kant Mishra
       R/o H. No. 28, 1st floor, Madhuban Road,
       Ganesh Nagae Extension-II,
                      Extension
       Shakarpur, Delhi-110092
                         110092
       Mob. No. 9999102914

    37. Pooja Yadav
        Aged about 32 years
                                                    62
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         W/o Sh. Sanjeev Yadav
         R/o V.P.O. Darauli, District Rewari,
         Haryana- 123411
         Mob. No. 9306932279

    38. Uzma Begum
        Aged about 38 years
        D/o Sh. Mohd. Rashid
        R/o 1429, Chatta Nawab Farsa Khana,
        Delhi-110006
        Mob. No. 9555715076

    39. Shalini Verma
        Aged about 34 years
        D/o Sh. Madan Singh Verma
        R/o E-33, 1st floor,
        Jeevan Park, Uttam Nagar,
        New Delhi-110059
                   110059
        Mob. No. 9540209844

    40. Neha Tomar
       Aged about 32 years
       W/o Sh. Vinit Kumar
       R/o C-52, Back side Lal Bagh,
       Loni, Ghaziabad, Uttar Pradesh- 201102
       Mob. No. 9837439415

    41. Jasmeet Kaur
        Aged about 35 years
        D/o Sh. Kanwaljit Singh
        R/o A-37, Dalip Vihar, Chander Vihar,
        Nilothi Extension- 110041
        Mob. No. 9582570760

    42. Ruby Tabassum
        Aged about 45 years
        D/o Sh. Aminuddin
        R/o 4520, Gali Shahtara,
        Ajmeri Gate, Delhi-110006
                     Delhi
        Mob. No. 9818087786
                                                    63
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    43. Pinki
        Aged about 30 years
        D/o Sh. Vijay Singh
        R/o H. No. 676, Gali no. 39A,
        Molarband Extension,
        Badarpur, Delhi-110044
                        110044
        Mob. No. 8745033770

    44. Munesh
       Aged about 30 years
       D/o Sh. Rakesh Kumar
       R/o1049/42, Molarband Extension,
       Badarpur, Delhi-110044,
                       110044,
       Mob. No. 7703997570

    45. Neetu Kumari
        Aged about 30 years
        W/o Sh. Bishan Yadav
        R/o B-117(A), Madhu Vihar,
        Delhi-110059
        Mob. No. 9868476561

    46. Neeru Singh
        Aged about 37 years
        D/o Sh. Mahendra Singh
        R/oH. No.55, Street No.04,
        Arya Nagar, Dayanand
                    Dayan     Vihar,
        Delhi -110092
        Mob. No. 9873673993

    47. Sweta Patra
        Aged about 32 years
        D/o Sh. Sakti Patra
        R/o2/12, Arjan Vihar,
        Delhi Cantt., Delhi -110010
        Mob. No. 9899157144

    48. Geeta Kumawat
        Aged about 37 years
                                                    64
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sh. Suresh Kumar Kumawat
         R/oFlat No. 153, Gangotri Appartment,
         Sector-12, Dwarka,
         Delhi-110078
         Mob. No. 9136713324

    49. Abha
        Aged about 35 years
        W/o Dr. Sunil Kumar Mishra
        R/o H. No. 1246, Mansarovar Park,
        Shahdra, Delhi-110032
                       110032
        Mob. No. 8354022288

    50. Neha Tokas
        Aged about 36 years
        D/o Sh. Yashvir Singh
        R/oH. No. 175, Near Balmiki Mohalla,
        Munirka Village. Delhi-110067
                         Delhi
        Mob. No. 7827219485

    51. Sana Naaz
        Aged about 35 years
        D/o Sh. Mohammad Ikram
        R/oG-141, Jagatpuri,
        East Delhi, Krishna Nagar,
        Delhi-110051
        Mob. No. 8851150264

    52. Sunita Kumari
        Aged about 35 years
        w/o Dr. Radheshyam
        R/o flat No.292, Utsav apartment,
        Block- F, Rohini, Sector-18,Delhi-110089
                          Sector
        Mob. No. 9971095275

    53. Anjali
        Aged about 33 years
        D/o Sh. Ram Kumar Tomar
        R/oKishanpur,
        Ramala Baghpat, Uttar Pradesh-250623
                                                    65
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob. No. 9817447719

    54. Prerna Chauhan
        Aged about 30 years
        D/o Sh. Kiran Singh
        R/o 13-B, D1 C block Janakpuri,
        Delhi Cantt. Delhi-- 110058
        Mob. No. 9672793826

    55. Mani Sharma
        Aged about 33 years
        W/o Sh. Ankit Sabharwal
        R/o Z-128, Gali No.7 Hastal Deepak Vihar,
        Uttam Nagar, New Delhi- 110059
        Mob. No. 8860498848

    56. Rajni
        Aged about 31 years
        D/o Sh. Ishwar Singh
        R/o VIII- Kanwariawas, Distt. Mahendragarh.
        Teh-Narnaul
        Mob. No. 9896304375

    57. Priyanka
        Aged about 33 years
        D/o Sh. Virender
        R/o. H- No. 1268, Sec-
                          Sec I, Rohtak
        Haryana-124001
        Mob. No. 8930839395

    58. Preeti Kumari
        Aged about 30 years
        D/o Sh. Santram
        R/o. V.P.O. Kheri Damkan, Teh- Gohana,
        Distt. Sonepat, Haryana-131301
                        Haryana
        Mob. No. 9541325600

    59. Pooja
        Aged about 30 years
        D/o Sh.Dharambir
                                                    66
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/oD-1/121, Street No. 5/7
         Mahavir, Enclave , New Delhi- 110045
         Mob. No. 7011983634

    60. Asha Rani
        Aged about 35years
        D/o Sh. Yogesh Kumar
        R/o 280, Pitampura Village, Shivaji Market,
        Laxmi Hardware & Tools, Near Saraswati Vihar
        Gate No.10, Pitampura, Delhi-110034
        Mob. No. 9999230804
                       230804

    61. Prakriti
        Aged about 30 years
        W/oSh.Neeraj
        R/o Village- Nanukhurd, P.O- Nanukalan,
        Tehsil-Pataudi, Distt-
                        Distt Gurugram
        Haryana- 122414
        Mob. No. 8053322072

    62. Himanshi Yadav
        Aged about 31 years
        W/o. Sh.Lalit Yadav
        R/o 138, Village Paprawat,
        Najafgarh, New Delhi-110043
                        Delhi
        Mob. No. 7015683833

    63. Summaiya
        Aged about 37 years
        w/o Sh. Faiz Ahmad
        R/oD-8/11- MIG. DDA Flats
        Sarai Khali Sadar Bazar, Delhi- 110006
        Mob. No. 8700258348

    64. Annu Kumari
        Aged about 31 years
        w/o Sh. Anand Kumar
        R/oV.P.O Bharat,
        Distt. Mahendergarh, Haryana-123027
        Mob. No. 7056805101
                                                    67
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch



    65. Rekha
        Aged about 36 years
        D/o Sh.Hari Singh
        R/o. H. No. 25 A, Pooth Kalan,
        Delhi-110086
        Mob. No. 9540008387

    66. Vandana Malik
        Aged about 34 years
        w/o. Sh.Sanjay Balayan
        R/o. H. No.- 87, TajpurKalan,
        Delhi-110036
        Mob. No. 9811889880

    67. Kamlesh
        Aged about 37 years
        w/o Sh. Deepak Kumar
        R/o Village Khar Khari, Nahar Mata wali Gali, P.O Khaira, Najafgarh, New
        Delhi-110043
        Mob. No. 8506071081

    68. Babita
        Aged about 37 years
        D/o Sh. Ramphal
        R/o. H. No.- 165, Dispensary waligali, Tajpur kalan,
        Delhi-110036
        Mob. No. 7838964942

    69. Dolly
        Aged about 36 years
        D/o.Rajkumar Sharma
        R/o3792, Gali No.5, Kanhaiya Nagar
        Tri Nagar, Delhi-110035
                         110035
        Mob. No. 9873763813

    70. Sonia
        Aged about 35 years
        D/o. Sh. Harpal Yadav
        R/o H. No.461, Nai wali Gali,
                                                    68
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Village- Rajokari, New Delhi-110038
         Mob. No- 8130380508

    71. Meena
        Aged about 32 years
        D/o. Sh.Randhir
        R/o. MCD, 77,13 Q, 182, Gali No.5,
        Shiv Nagar,Dharuhera, Rewari,
        Haryana-123110
        Mob. No. 8053983300

    72. Sadaf Naaz
        Aged about 35 years
        w/oSh.Arfeen Habib
        R/o. 403,61-A/44, Mujib Apartment,
        Lane -1, Ghaffar Manzil,
        Jamia Nagar, Okhla,
        Mob. No. 9873623630

    73. Priya Khokher
        Aged about 32 years
        D/o Sh. Beersain Khokher
        R/o. A-15, T/F, Thana, Quarters Bhajanpura
        Delhi-110053
        Mob. No. 8743960527

    74. Deepali
        Aged about 38 years
        D/o Sh. Rakesh Kumar
        R/o. R-5/1, Ground Floor, Model Town- III
        New Delhi-110009
                    110009
        Mob. No. 8368188453

    75. Yashoda
        Aged about 33 years
        D/o Sh. Suresh Kumar
        R/o. Flat No.228, Pocket-3,
                          Pocket
        Sector-23, Rohini, Delhi-110085
                           Delhi
        Mob. No. 9871634011
                                                    69
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    76. Meenakshi Yadav
        Aged about 33 years
        D/o Sh. Charan Singh
        R/o. A-15, Lal Bagh, Loni
        Ghaziabad
        Mob. No. 8512097204

    77. Reetu Bala
        Aged about 34 years
        D/o Sh. Satbir Singh
        R/o VillageRojhuwasP.O. Rohrai
        , Teh. Rewari,Distt. Rewari, Haryana-123401
        Mob. No. 7056043633

    78. Sharmila
        Aged about 31 years
        w/o. Sh. Ashok Kumar
        R/o. H. No.72, Block No.353,
        V.P.O. Brahamanwas, Teh. Julana,
        Distt. Jind,
        Mob. No. 9813543216

    79. Seema Karana
        Aged about 39 years
        D/o Sh. Raju Karana
        R/o. H. No. WZ-23,
                       23, Dasghara Village,
        Near Pusa Road
        New Delhi- 110012
        Mob. No. 8950382488

    80. Rashmi
        Aged about 32 years
        D/o Sh. Kaptan Singh
        R/o. H.No.8 Near Bus Stand Sadh pana
        V.P.O, Katewara, Delhi-110039
                         Delhi
        Mob. No. 7056570064

    81. Shivani
        Aged about 30 years
        D/o Sh. Rajbir Singh
                                                    70
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o. H. No.22. Bazidpur, Saboli, Sonipat
         Haryana-131029
         Mob. No. 7015317048

    82. Sushma
        Aged about 30 years
        D/o Sh. Jai Bhagwan
        R/o. V.P.O Birohar, Distt. Jhajjar,
        Tehsil- Matanhail, Haryana-124106
                           Haryana
        Mob. No. 7015383469

    83. Radha
        Aged about 31 years
        D/o Sh. Charan Singh
        R/o. A-15, Lal Bagh, Loni,
        Ghaziabad
        Mob. No. 9911808931

    84. Hemlata
        Aged about 38
        w/o. Sh. Manish
        R/o. E-6 Rajanbabu Road,
        Adarsh Nagar, Delhi-110033
                      Delhi
        Mob. No. 9599922322

    85. Nikita
        Aged about 37 years
        D/o Sh. Tadbir Singh
        R/o. Pelpa (85), Jhajjar Haryana-124105
        Mob. No. 8053646196

    86. Bhawna
        Aged about 30 years
        w/o Vikash Kumar
        R/oGrahmMalikaur, Anchal Pusa,
        Police station- Pusa, Malikaur
        Maa Sakti Mandir, Samastipur-
        Bihar- 848115
        Mob. No. 9102795215
                                                    71
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

    87. Anubha Bhardwaj
        Aged about 35 years
        D/o Sh. Chandra Mohan Bhardwaj
        R/o, E-31, Street No.1, West Jyoti, Nahar Extension
        Shahdara Delhi- 110094
        Mob. No. 8375031250

    88. Manisha
        Aged about 32 years
        D/o Sh. Ranbir Singh
        R/o H. No. 528. V.P.O, Bhatgaon,
        Malian, Sonipat, Haryana-
                         Haryana 131022
        Mob. No. 7065902868

    89. Sushila Kumari
        Aged about 36 years
        D/o Sh.Veerbhan
        R/o.V.P.O Baliana, Tehsil Sampala,
        Distt. Rohtak, Harayana
        Mob. No. 8901040992

    90. Nidhi
        Aged about 31 years
        D/o. Sh. Jagpal Singh
        R/o. V.P.O. Dubaldhan(K), Tehsil- Beri
        Distt. Jhajjar, Haryana-
                        Haryana
        Mob. No. 7404141792

    91. Priyanka Agrawat
        Aged about 38 years
        D/o. Sh. Narottam Dass Agrawat
        R/o. Flat No. 14- Sector-14,
                          Sector     Radhika Apartment
        Dwarka, Delhi-110078
                       110078
        Mob. No.9958343857
                    58343857

    92. Priti
        Aged about 31 years
        D/o.Sh. Dharambir
        R/o. C-301, RHO/2, Sector-37,
        Greater Noida,
                                                    72
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                OA No. 4202/2025 & Batch

         Mob. No. 9518232344

    93. Neha Sharma
        Aged about 32 years
        D/o. Sh. Uma Shanker
        R/o. H. No.41, Street No.1,
        Bhagat vihar, KarawalNagr
        Delhi-110094
        Mob. No. 7503168767

    94. Anuradha Yadav
        Aged about 31 years
        D/o. Sh. Krishan Pal Yadav
        R/o. Village Suthari, near, Devi mandir, tehsil Modi Nagar
        Ghaziabad
        Mob. No. 9999191365

    95. Aarti Yadav
        Aged about 33 years
        D/o Sh. Sajjan Singh
        R/o V.P.O Kanwali, Distt. Rewari,
        Haryana-123411
        Mob. No. 8826763027


    96. Pratibha
        Aged about 33 years
        w/o Sh. Harsh Yadav
        R/o- A-531, Modern Apartment,
        Rohini Sector-15, Distt. Northwest Delhi-110089
        Mob. No. 8595133625

    97. Rinki Rani
        Aged about 33 years
        w/o Sh. Amit Kumar
        R/o. Rz-25, Lokesh Park, Najafgarh,
        New Delhi- 110043
        Mob. No. 7065901292

    98. Anju
                                                    73
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

         Aged about 31 years
         D/o Sh. Mahender Singh
         R/o. V.P.O Sadalpur, Tehsil- Adampur
         Hisar, Haryana-125052
                        125052
         Mob. No. 9992776204

    99. Preeti
        Aged about 38 years
        W/o Sh. Sandeep Solanki
                         Sola
        R/o. H.No. 566, V.P.O Pooth Kalan
        Delhi-110086
        Mob. No. 7838380599

100. Preeti
     Aged about 30 years
     D/o Sh. Suresh Chander
                                                           Delhi- Nursing
     R/o. H.No.94, Gali No.1, Basti- Bahkher- Narela, Near Delhi
     Home, Delhi-110040
                  110040
     Mob. No. 9625509646

101. Ritu
     Aged about 31 years
     D/o Sh. Kashmir Singh
     R/oH.No. 108 Sisai Bolan,
     P.O. Sisai, Distt. Hisar, Haryana- 125049
     Mob. No. 7011966274

102. Nitika
     Aged about 33 years
     D/o Sh. Narender
     R/o 1652/10, Ram Gopal Colony,
     Rohtak, Haryana-124001
                      124001
     Mob. No. 9991773994

  103. Usha
       Aged about 40 years
       D/o Sh. Rajbir Singh
       R/o H.no. 203, Pratap Vihar, Part-1,
       Kirari, Soleman Nagar
       Delhi-110086
                                                    74
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob. No. 9968704009

104. Dimple
     Aged about 32 years
     W/o Sh. Ritesh
     R/oH.No. 389, Jangra Bazar Wali Gali,
     Opposite Plot No. 127, Udyog Vihar, Phase-1,
     Dundahera Gurgaon
     Mob. No. 8307313782

  105. Apoorva
       Aged about 36 years
       W/o Sh. Ritesh Upadhyay
       R/o168, village karsua, Aligarh,
       Uttar Pradesh-202140
                     202140
       Mob. No. 7840866026

  106. Monika
       Aged about 40 years
       D/o Sh.Dayanad
       R/oH.No. 321, V.P.O Mundka
       Bharaow, Mandir Wali Gali,
       Delhi-110041
       Mob. No. 7303502848

  107. Kavita
       Aged about 33 years
       D/o Sh. Rajpal Singh
       R/o RZ-191, D-Block,
                      Block, Prem Nagar,
       Najafgarh, New Delhi-
                       Delhi 110043
       Mob. No. 8512060626

  108. Bharti Dhingra
       Aged about 37 years
       D/o Sh. Radhey Shyam Dhingra
       R/oVishnupuri, Rampur Road, Lane No.10,
       Haldwani, Uttarakhand, Nainital
       Mob. No. 8273587579

  109. Kavita
                                                    75
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 35 years
         D/o Sh. Anand Singh
         R/oH.No. 100, Nangli Poona North,
         Delhi- 110036
         Mob. No. 9873430698

  110. Rama Gupta
       Aged about 33 years
       W/o Sh. Satish Kumar Gupta
       R/o Plot No. C-15, Flat No. 401,
       Opposite Rohini Sector-24,
                        Sector     Deep Vihar,
       Pansali, Delhi -110042
                       110042
       Mob. No. 9910847835

  111. Mamta
       Aged about 35 years
       W/o Sh. Harjeet Rao
       R/o RZ-112/7, Village Kazipur,
       P.O. Ujwa, New Delhi-
                       Delhi 110073
       Mob. No. 8851297272

   112.Varsha
      Aged about 33 years
      D/o Sh. Naresh Kumar Vashishtha
      R/oH.No. 1/4655A, Gali No. 4A,
      Balbir Nagar Extension,
      Shahdara, East Delhi-
                     Delhi 110032
      Mob. No. 8860366399

    113. Swati
       Aged about 32 years
       D/o. Sh. Vazir Dhull
       R/o. V.P.O Bhagotipur, Rohtak
       Haryana
       Mob. No.8607488488

    114. Suman
       Aged about 33 years
       w/o Sh. Jaideep Ruhil
       R/o C-73-A, Amar Colony
                                                    76
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

         Nangloi- Delhi-110041
                        110041
         Mob. No. 9990303654

    115. Neetu Kaushik
       Aged about 31 years
       D/o Sh. Subhash Kaushik
       R/o H. No. 30 Behind DAV public school, Arya Nagar, ballabgarh,
       Faridabad, Haryana
       Mob. No. 8851143866

    116. Sugandha
       Aged about 31 years
       D/o Sanjay Sharma
       R/o H. No.288, Khera kalan
       Mob. No.7982216516

    117. Safia Darakshan
       Aged about 44 years
       D/o Sh. Mohd. Sibghatullah khalid
       R/o: E- 72, first floor, Hari Kothi lane,
       Abdul Faizal Enclave, Part-I,
       Jamia Nagar, New Delhi- 110025
       Mob. No. 9716282545

  118. Jyoti Devi
       Aged about 33 years
       W/oSh. Virender Singh
       R/oH.No. 305, Near Dagar Public School,
       Issapur, New Delhi-110073
                    Delhi
       Mob. No. 8010272460

    119. Bindu
       Aged about 30 years
       W/o Sh. Deepak Kumar
       R/o V.P.O Bohar, Rohtak,
       Haryana-124021
       Mob. No. 7015370449

    120. Priyanka
       Aged about 35 years
                                                    77
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sh.Ram Bhagat Singh
         R/o RZ-O-76, New Roshan Pura, Najafgarh,
         New Delhi-110043
                   110043
         Mob. No. 8130338766

    121. Mamta
       Aged about 32 years
       W/o Sh. Amit
       R/oH.No. 1027, Durga Colony,
       Rohtak, Haryana-124001
                       124001
       Mob. No. 9466490762

    122. Pooja
       Aged about 31 years
       D/o Sh.Bijender
       R/o VIII- Gangtan, P.O. Dighal,
       Tehsil- Beri, Ditt. Jhajjar,
       Haryana-124107
       Mob. No. 8708382473

    123. Sonia
       Aged about 30 years
       W/o Sh. Parveen
       R/o Ward No-09, Garhi Bohar, Rohtak,
       Haryana-124001
       Mob. No. 7988387229

    124. Jyoti
       Aged about 31 years
       D/o Sh. Bhagwan
       R/o V.P.O Dighal, Distt. Jhajjar,
       Tehsil- Beri, Haryana-
                     Haryana 124107
       Mob. No. 9306412713

    125. Shweta Sharma
       Aged about 31 years
       D/o Sh. Suresh Kumar Sharma
       R/oH.No. 182, first Floor, Pocket-9,
       Sector-21, Rohini Delhi-
                         Delhi 110086
       Mob. No. 9891440610
                                                    78
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    126. Mitali Singh
       Aged about 31 years
       W/o Sh. Akshay Solanki
       R/o606,CS-6, SupertechCapetown, Noida
       Uttar Pradesh- 201310
       Mob. No. 8383035605

    127. Atiya Khan
       Aged about 32 years
                      year
       D/o Sh. Raza Ali Khan
       R/o H-73, fourth Floor, Muradi Road,
       Jamia Nagar, New Delhi- 110025
       Mob. No. 8468898833

    128. Meghna Panwar
       Aged about 31 years
       D/o Sh. Neeraj Panwar
       R/o Village- GarhiDeshraj, Post- Baghra,
       Distt. Muzaffar Nagar, Uttar Pradesh- 251306
       Mob. No. 9997939310

    129. Preeti
       Aged about 30 years
       D/o Sh. Randhir Singh
       R/o 1021, Sector-3,
                        3, Rohtak,
       Haryana- 124001
       Mob. No. 7404375366

    130. DivyaSiwach
       Aged about 30 years
       W/o Sh. Ajay
       R/oH.No567,54Foot Road, Gali No.3,
       Vidya Nagar, Bhiwani, Haryana-127021
       Mob. No. 9671529599


    131.    Pooja Sharma
       Aged about 31 years
       W/o Sh. Ashish Kumar Sharma
                                                    79
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o V.P.O Dahi Mahu, Bhiwani,
         Haryana- 127040
         Mob. No. 9911593774

    132. Riya Dhawan
       Aged about 30 years
       D/o Sh.sKuldeep Dhawan
       R/o C-2, shakti Vihar Colony, Rudrapur,
       (U.S.N.) Uttarakhand
       Mob. No. 7500155921

    133. Deepti
       Aged about 35 years
       W/o Sh. Naresh Kumar
       R/o 17, Village Madanpur Dabas,
       North-West Delhi, Delhi-110081
       Mob. No. 7678277488

    134. Aarushi Sharma
       Aged about 34 years
       W/o Sh. Sharad Kaushik
       R/o Ward No. 5 Patti Rampur, Adarsh Nagar,
       Khekada, Baghpat,
       Uttar Pradesh- 250101
       Mob. No. 8279533704

    135. Heena Naz
       Aged about 30 years
       D/o Sh. Mohammad Ishtiyaq
       R/o 147/B, KH. No. 73/9, Block-A,
       Shyam Colony, Budh Vihar, Phase-II,
       Delhi- 110086
       Mob. No. 9354083266

    136. Jyoti
       Aged about 33 years
       D/o Sh. Radhey Shyam
       R/o Parijat Apartment, B-6, B-7,
       B-block, Vishwakarma Colony,
       Badarpur, New Delhi-
                      Delhi 110044
                                                    80
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Mob. No. 9555979660

    137. Aneela Choudhary
                     dhary
       Aged about 31 years
       D/o Sh. Sarwar Hussain
       R/o Ekta Nagar, Near Kela Nagar Chauraha,
       Aligarh-202001
       Mob. No. 7983550498

    138. Megha Sharma
       Aged about 30 years
       D/o Sh. Shiv Kumar sharma
       R/o D-197, Govind
                      vindpuram, Ghaziabad,
       Uttar Pradesh- 201013
       Mob. No. 8448469889

    139. Archana
       Aged about 35 years
       D/o Sh. Naresh Kumar
       R/o 437- Shiv mandir, kakrola,
       South-west Delhi, Delhi-110078
                         Delhi
       Mob. No. 905335107

    140. Prinka
       Aged about 31 years
       W/o Sh. Jasbir Singh
       R/o V.P.O Khanda, Tehsil Kharkhoda,
       Distt. Sonipat, Haryana-
                       Haryana 131402
       Mob. No. 9671765455

    141. K.M. Ritu
       Aged about 30 years
       D/o Sh. Rajpal Singh
       R/o H. No. 6, Dayanand Colony,
       Gali No.1, Near shiv Mandir, Almaspur Chowk,
       Muzzaff Nagar, Uttar Pradesh-251001
       Mob. No. 7618134534

    142. Ritu Rani
       Aged about 31 years
                                                    81
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         D/o Sh. Om Prakash
         R/o V.P.O Didwari, Tehsil Israna,
         Distt. Panipat, Haryana-
                         Haryana 132103
         Mob. No. 7027776448

    143. Pooja
       Aged about 30 years
       W/o Sh. Vikram Sheoran
       R/o Village GarhiHarsaru, Ganpati Nagar,
       H.No. 140, Gali no. 1/6 Gurugram
       Mob. No. 8287658410

    144. Kavita
       Aged about 38 years
       D/o Sh. Govind Singh
       R/oH.No. 730, Bhowapur, shukra Bazar Road,
       Kaushambi, Ghaziabad-201010
                  Ghaziabad
       Mob. No. 9654719787

    145. Anjali
       Aged about 30 years
       W/o Sh. Rahul Grover
       R/o 2601 MD-1, Aegis Trine Tower,
       Indirapuram-201014
                   201014
       Mob. No. 8585904425

    146. Neha Sangwan
       Aged about 30 years
       D/o Sh. Shamsher Singh
       R/o 1487/31, Gali no.1, Shastri Colony,
       Gohana Road, Sonipat
       Mob. No. 8285578391

    147. Savita Dagar
       Aged about 43 years
       D/o Sh. Tarif Singh Dagar
       R/o IIIA, C- Block, Gali No.3,
       Prem Nagar, Najafgarh
       Mob. No. 9310183346
                                                    82
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

    148. Sneha Tripathi
       Aged about 30 years
       D/o Sh. Ram Prakash Tripathi
       R/o A-26, Upper Ground Floor, West Azad Nagar,
       Krishna Nagar, D-51
                        51
       Mob. No. 9953693113

    149. Suman
       Aged about 40 years
       D/o Sh. Prem Singh
       R/o 649/20, Panchsheel Colony,
       Sonipat, Haryana-131001
                        131001
       Mob. No. 9813206789

    150. Ragini
       Aged about 38 years
       D/o SH.D.N.Singh
       R/o A-2, street No. 22, Ist Floor,
       Mahendra Park, Near Adarsh Nagar,
       Delhi-110033
       Mob. No. 8920757506


    151.     Pooja Sharma
       Aged about 33 years

         W/o Sh. Anil Kumar
         R/o. Village, Islampur, sector-38, Sohna Road,
         Near, Cyber Zone, Gurugram, Haryana- 122002
         Mob. No.7023019880
                   7023019880

    152. Anu Bala
       Aged about35 years
       w/o sh. Parveen Kumar
       R/oKalodaKhurd,Jind
                        ind
       Haryana-126116
       Mob. No. 8437950887

    153. Priyanka
       Aged about 37 years
                                                    83
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

         D/o Sh. Ramphal Dhanda
                         D
         R/o13 former Q Block ,New Palam Vihar,
         Phase One Gurugram
         Mob. No. 9910414633

    154. Pooja Devi
       Aged about35 years
       W/oSh. Rajeev Kumar Rana
       R/oE-72, Hari Nagar
                      agar Extension Jaitpur
       Badarpur -110044
       Mob. No. 7217662924

    155. Jyoti Sehrawat
       Aged about33 years
       D/o Sh. Virendra Singh
       R/oGKC, Mart, near Sukhbir tubewell,
       Kant Darshan Darbar, Nangli, sakrawati,najafgarh
       New Delhi-110043
                   110043
       Mob. No. 729096499

    156. Chitra
       Aged about33 years
       D/o Sh. Dinesh Kumar
       R/o H. No.34, Sawan Park, Extension,
       Ashok Vihar, New Delhi-110054
       Mob. No. 9891912083

    157. Poonam
       Aged about34 years
       D/oSh. Randhir Singh
       R/o. RZ. 249 X block New Rohan pura, Najafgarh
       New Delhi-110043
                  110043
       Mob. No. 9958927118

    158. Kamlesh
       Aged about 34 years
       D/o. Mahender Singh
       R/o. P-23, Ground Floor,
       Malviya Nagar, New Delhi-110017
       Mob. No.9717597479
                9717597479
                                                    84
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    159. Monika Malik
       Aged about42 years
       D/o Sh. Raj Kumar
                     mar Malik
       R/o. House number 142 /124, Behind NDPL office
       Mob. No. 9582515108

    160. Farah Naaz
       Aged about 34 years
       W/o Mohammad Adnan
       R/o. H- 151, 3rd floor, L/S,
       Jaitpur, Extension Part-
                          Part II, Badarpur,
       New Delhi-110044
                   110044
       Mob. No. 9718481693

    161. Jyoti Yadav
       Aged about31 years
       D/o Sh.Udey Singh
       R/o VIII- Berli Khurd,
       P.O. Musepur, Rewari, Haryana -123401
       Mob. No. 9729265065

    162. Manisha Dagar
       Aged about33 years
       w/o Sh. Hemant Suhag
       R/o452, LIG flats, second line
       Jahangir Puri, Sanjay enclave,
       Delhi-110033
       Mob. No. 8826485345, 9650264696

    163. Sunita
       Aged about34 years
       D/o Sh. Hanuman Prasad
       R/oshyamvihar Phase 2, C- 14/21E,
       Gali No. 10C/11 see, NJF (Delhi)
       Mob. No. 7838 285368

    164. Varsha
       Aged about 32 years
       w/o Sh. Sachin Yadav
                                                    85
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o. G-1/77, sector 11,
         Rohini, Delhi- 110085
         Mob. No. 8178550677

    165. Soniya
       Aged about34 years
       D/o Sh. Pravesh Kumar
       R/oH.No-109, village Gharoli
       Delhi-110096
       Mob. No. 9643424873

    166. Kavita
       Aged about35 yearss
       w/o Sh. Sombir
       R/o flat No-18, Kauti
                        autilya Apartment
       Sector 14 , Dwarka, New Delhi- 110078
       Mob. No. 9354156660

    167. Sweety
       Aged about 31 years
       w/o Sh. Sunil
       R/o E- 30, Delhi Police residence quarters,
       Dwarka Sector 16 B, New Delhi-110078
       Mob. No. 967147837

    168. Poonam Rangi
       Aged about 32 years
       D/o. Sh. Krishan Kumar Rangi
       R/o. E- 30, police housing project,
       Near national law university, sector- 16 GB,
       Dwarka, New Delhi-
                      Delhi 110078
       Mob. No. 9812395274


    169.     Sonam
       Aged about 30 years

         w/o Sh. Ravi Malik
         R/o House Number 42/10,
         Ward number-34, Sheetal Nagar, Rohtak,
                                                    86
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Haryana- 124001
         Mob. No. 9813066754

    170. Snehlata Kumawat
       Aged about 30 years
       D/o Sh. Ram Karan
       R/oShikshak Colony, Behror, Alwar- 301701
       Mob. No. 8690693265

    171. Anjali Soam
       Aged about 33 years
       w/o Sh. Akshay Kumar
       R/o. 722, Gali No. 3, New Sainik Colony,
       Kankerkhera, Meerut Cantt, UP
       Mob. No. 8410805844

    172. Priyanka
       Aged about32 years
       D/o. Sh. Govind Prasad
       R/o. V. P. O.Patauda,
                    Patauda, Distt. Jhajjar
       Haryana-124108
       Mob. No.9582293474

    173. Aarti Bansal
       Aged about 32 years
       D/oSh.Pawan Bansal
       R/o House No.-127/11,
                      127/11, Gali No.2
       Dayanand Nagar, Bahadurgarh-124507
                        Bahadurgarh
       Mob. No.8447468420

    174. Ritu
       Aged about 31 years
       w/o Sh. Sachin Dev
       R/o. Madana Kalan, (10),Jhajjar
       Haryana-124102
       Mob. No. 8168832848

    175. Asman
       Aged about 30 years
       w/o Sh. Vaseem Akram
                                                    87
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o. Fa3/a 3rd floor Shaheen Bagh,
         Abdul Fazal Enclave Part-2
         Jamia Nagar, Okhla New Delhi-110025
         Mob. No. 8708943586

    176. Shalu Jain
       Aged about33 yearss
       D/o Sh. Parmod Jain
       R/o, RZ- S- 41, Parampuri
                        arampuri, Uttam Nagar,
       New Delhi- 110059
       Mob. No.8287998066

    177. Nazneen Bano
       Aged about 44 years
       D/o Sh. Nizamuddine
       R/o. H. No. 1079/1, Baba Nagar,
       Old Faridabad, Haryana
       Mob. No.8130341786

    178. Devender
       Aged about 32 years
       D/o Prithvi Singh
       R/o B-5, H. No. 302, Yammuna Vihar,
       GarhwelJewelers vali Gali, Delhi-110053
       Mob. No. 8569849191

    179. Ritu Rani Meherwal
       Aged about36 years
       D/o Pardeep Kumar
       R/o Flat No. L0003, shree Vardhman,
       Green court, sector 90, Gurugram,
       Haryana-122505
       Mob. No.8447907424

    180. Monika
       Aged about 37 years
       D/o Phool Kanwar
       R/o, VTC-Ismaila- 11 B(37), PO: Ismalia,
       District Rohtak, Haryana-
                        Haryana 124501
       Mob. No. 8059582496
                                                    88
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch



    181. Vineeta Yadav
       Aged about 31 years
       D/o Sh. Birender Singh Yadav
       R/o. V.P.O Dahina, Distt. Rewari
       Haryana-123411
       Mob. No.8802377120

    182. Priti
       Aged about 30 years
       w/oSh.Manish
       R/o V.P.O, Bahu, Akbarpur, Distt-Rohtak
       Haryana -124001
       Mob. No. 8929720342

    183. Pooja Yadav
       Aged about 30 years
       w/o Sh. Jagdish Prasad
       R/o. Quarter No.5, JNV, Jafferpur Kalan, P.O-Ujwa
       Distt. South west , New Delhi-110073
       Mob. No. 7836811806

    184. Mohini
       Aged about 31 years
       w/o Sh. Sushil Kumar Yadav
       R/o, Fauladpur,
       Alwar, Rajasthan-3017.06
                        3017.06
       Mob. No. 9991382770

    185. Pooja Rani
       Aged about 32years
       D/o Sh. Upkar Singh
       R/o. Village Jhandhuri, Post- Mawana
       Distt. Meerut, Uttar Pradesh-250401
       Mob. No. 9389516365

    186. Indu
       Aged about 33 years
       D/o Sh. Shyam Lal Ramavat
       R/o Gali No. 13, Near Old, D.A.V, Public School,
                                                    89
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                   OA No. 4202/2025 & Batch

         Gautam Colony, Narela, Delhi-110040
         Mob. No.9871419874

    187. Poonam Kumari
       Aged about 30 years
       w/o Sh. Kapil Yadav
       R/o. VIII - Rajpura Istmurar, Post- Khori, Distt. Rewari,
       Haryana-123401
       Mob. No. 9518231269

    188. Poornima Rai
       Aged about 30 years
       w/o Sh.Ravi Rai
       R/o. V-1-49- B, Budh Vihar, Phase-I
       Delhi-110086
       Mob. No. 9716525830

    189. Nisha Jain
       Aged about 34 years
       D/o Sh. Bhagwan Das Jain
       R/o. F-191 A, New Palam Vihar, Phase- I
       Gurugram, Haryana-
                  Haryana 122017
       Mob. No. 8527011853

    190. Neelam Chhokar
       Aged about 34 years
       w/o Sh.Ankit
       R/o. H. No. 385, Pana Udhyan, Narela
       Mob. No.9953815019

    191. Sakshi Bhardwaj
       Aged about 30 years
       D/o Sh. Tejpal Bhardwaj
       R/o. 309, Gurugram, Rural, Gurugram
       Haryana-122001
       Mob. No. 95822441155

    192. Preeti Saini
       Aged about41 years
       D/o Sh. Dharam Pal
                                                    90
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         R/o. RZ-64-A-, Najafgarh Park, Dichaou Road,
         Najafgarh, New Delghi-110043
                        Delghi
         Mob. No. 7840005681

    193. Ritu Devi
       Aged about 36 years
       D/o Sh.Rajroop Singh
       R/o. Kheri Dahiya, Post Office Badhana,
       The- Kharkhoda, Distt. Sonepat
       Haryana- 131403
       Mob. No. 9812846693

    194. Mini Yadav
       Aged about 34 years
       w/o Sh.Pritpal
       R/o. V.P.O.- Pandwala Kalan,
       Delhi- 110043
       Mob. No.9654700034

    195. Roobi Chaudhary
       Aged about 35 years
       D/o Sh. Tajbir Singh
       R/oH.No. 1209, Laxmi Bai Nagar,
       New Delhi-110023
                  110023
       Mob. No.8745080020

    196. Jyoti Yadav
       Aged about 32 years
       w/o Sh. Vineet Kumar
       R/o Lane No.5, Vikas Nagar, Rewari-123401
       Mob. No.8053667658

    197. Lalita
       Aged about 34 years
       D/o Sh. Satbir Sharma
       R/oSatya Bhawan, Krishna Colony,
       Mahendergarh
       Mob. No.8168450881

    198. Meenakshi
                                                    91
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 38 years
         w/o Sh.Vinod
         R/o V.P.O Bhainswal Kalan,
         Distt. Sonepat, Haryana
         Mob. No. 8684901792

    199. Vaishali
       Aged about 30 years
       D/o Sh. Hari Kishan
       R/o. 875, Nigana, Rohtak
       Haryana-124113
       Mob. No. 8684958320

    200. Pooja Rani
       Aged about 31 years
       w/o Sh.Ajit Sura
       R/o H. No. 301, Matand,Sonipat
       Haryana- 131301
       Mob. No. 9588539182

    201. Seeta
       Aged about 32 years
       D/o Sh. Mangal Singh
       R/o DB-346/2, Shiv Colony,
       Mob. No. 7027248381

    202. Himanshi Khurana
       Aged about 34 years
       w/o Sh. Richi Duggal
       R/o. H-15, Malka Ganj, Delhi-110007
       Mob. No. 9871549820

    203. Srishti Sharma
       Aged about 30 years
       w/o Sh.Kapil Sharma
       R/oA-58, Street No.4, Rajeev Nagar
       Mandoli, Extension, Delhi-110093
       Mob. No. 9818652882
                    18652882

    204. Kanishka
                                                    92
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 30 years
         D/o Sh. Om Pal Singh
         R/o X- 5/24 commerce street number- 7
         Brahmapuri Delhi-110053
                          110053
         Mob. No. 9953454756


    205. Shagufta Rehman
       Aged about 37 years
       D/o Sh. Mohammad Faizur Rehman
       R/o C- 281, German lane, Shaheen bagh, Okhla,
       New Delhi-110025
                  110025
       Mob. No. 9911435331

    206. Xeba Rehman
       Aged about 35 years
       D/o Sh. Mohammad Faizur Rehman
       R/o C- 281, German lane, Shaheen bagh, Okhla,
       New Delhi-110025
                  110025
       Mob. No. 9212219911

    207. Avtar
       Aged about 38 years
       D/o Sh. JaswantSingh
       R/ovillage bibipurPO
                      purPOArjra,
       Kaleh, Distt. Kurukshetra
       Haryana-136130
       Mob. No. 9992829297

    208. Suman
       Aged about 32 years
       D/o Sh. Rajkumar
       R/o VPO Bikaner, District Rewari,
       Haryana-123401
       Mob. No. 9671841167.

    209. Rekha
       Aged about 30 years
       D/o Sh. Tekchand
       R/oH.No -161, sector-4,
                     sector Rohtak
                                                    93
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Haryana-124001
         Mob. No. 9582131842.

    210. Mahima Chouhan
                     uhan
       Aged about 31 years
       w/o Sh. Keshav Kumar
       R/oH.No- 560, Street No. 12
       Mandoli extension Delhi - 110093
       Mob. No. 9557646504.

    211. Sapna Yadav
       Aged about 32 years
       w/o Sh. Deepak
       R/o. C-1, C Block, Gali number 10,
       Main Gopal Nagar, Najafgarh
       Delhi-110043
       Mob. No. 7827565765

    212. Rakshita
       Aged about 40 years
       D/o Sh. Balbir Singh
       R/o H/No-158, Pitam Pura,
       Delhi-11 00 34
       Mob. No. 9266710770.

    213. Nidhi Yadav
       Aged about 35 years
       w/o Sh. Dikshant Afriya.
       R/o flat number 724, B Block,
       near Times Square Hotel, Greenfield colony
       Faridabad, Haryana-121010
                  Haryana
       Mob. No. 8192042872, 8630683932.

    214. Nurgis
       Aged about 33 years
       D/o Sh.Gayoor Ali
       R/o. C-1248 L. I. G. C-1248L. I. G flats
       east of Loni Road,Delhi-11
                    Road,Delhi    0093.
       Mob. No. 7303041248
                                                    94
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

    215. Km Anita
       Aged about 30 years
       D/o Sh. Jiyalal
       R/o Flat No. 8 A Block-
                        Block 92 GF Sector-122
       Noida, Parthala, Khanjarpur
       Nagar, Uttar Pradesh-201316
                    Pradesh
       Mob. No. 9971847894.

    216. Ankita Khanchi
       Aged about 31years
       D/o Sh. Lakhpat Singh
       R/o 82, New Shanti Nagar
       Model town, Panipat
       Mob. No. 8557844790

    217. Deepti Gusain
       Aged about 32 years
       D/o Sh.Sukhpal Singh
       R/o H. No. H.No.62, Gali number-5
       Sainik enclave-3 Jharoda Kalan,
       New Delhi-110072
                  110072
       Mob. No. 7982062714

    218. Preeti
       Aged about 35 years
       w/o Sh.Ritesh Khatri.
       R/o MP-48, Pitam Pura,
       Delhi-11 0034
       Mob. No. 8810286479, 9711579003.

    219. Monika
       Aged about 38 years
       D/o Sh.Ramesh Chand.
       R/o. H. No. 774, village bankner,
       Narela, Delhi-11 0040
       Mob. No. 9911586668.

    220. Devi
       Aged about 40 years
       w/o Sh. Mukesh Kumar.
                                                    95
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV          OA No. 4202/2025 & Batch

         R/o 223/1A Gali number-8
                         number
         Padam Nagar Kishanganj
         Delhi-110007
         Mob. No. 9711923531

    221. Priyanka Yadav
       Aged about 30 years
       D/o Sh. Bijendra Singh.
       R/o village Korad, tehsil kosli, District Rewari
       Haryana-123303
       Mob. No. 7056463371.

    222. Km Rubi Devi
       Aged about 30 years
       D/o Sh. Diwakar Singh.
       R/o A-19, Himgiri enclave near Pepsi Road,
       Sant Nagar, Burari, Delhi-11 0084
       Mob. No. 9368999620

    223. Meenakshi Devi
       Aged about 39 years
       w/o Sh. Pramod Kumar.
       R/o.H.No. 95, old Kardampuri, Shahdra.
       Delhi-11 0094
       Mob. No. 7291828655, 7303537378.

    224. Smriti Kumari
       Aged about 36 years
       D/o Sh.Surya Prasad Singh.
       R/o-125, sector 12, Noida, UP
       Mob. No. 9910715251.

    225. Saroj Sharma
       Aged about 32 years
       w/o Sh. Kapil Shankar Gaur.
       R/oH.No. 47-A, Tankri Road.
       Nar Singh purGarhi, Rewari, Haryana-123412
       Mob. No. 8287124530.

    226. Sakshi Goel
                                                    96
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Aged about 31 years
         D/o Sh. Jai Kumar Goel.
         R/o -29, Hyatt enclave, Loni Ghaziabad
         Uttar Pradesh-201102
                       201102
         Mob. No. 9540787293.


    227. Shamma Jain
       Aged about 31 years
       w/o Sh. Bhavesh Singla.
       R/o B-53/54, first floor, Vishwas Park
       Uttam Nagar, Delhi-11
                     Delhi      0059
       Mob. No. 9811027655.

    228. Jayanti
       Aged about 37 years
       D/o Sh. Jagannath
       R/o V-148, Aravind Nagar, Main Gamri Road
       Ghondo, Delhi-11 005
       Mob. No. 8527440415.
                     440415.

    229. Salma Parveen
       Aged about 35 years
       w/o Sh. Shakeel Ahmed.
       R/o V-78 Street number-24,
                       number     Vijay Park
       Maujpur,Delhi-11 0053
       Mob. No. 9868034829.

    230. Meenakshi
       Aged about 36 years
       D/o Sh.Karamveer
       R/o. V-78, Street number 24B.
       Vijay Park, Maujpur, Delhi-110053
       Mob. No. 9643635260, 9015166132.

    231. Ritu
       Aged about 33 years
       D/o Late Sh. Rajbir Singh.
       R/oH. No. 209, village Kirari,
       Suleman Nagar, Sultanpuri, Nangloi,
                                                    97
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch

         Delhi-110086
         Mob. No. 9643275707

    232. Seema
       Aged about 40 years
       D/o Sh. Rajindra Singh.
       R/oH.No. Triple seven, Gali number 7,
       Punjabi colony, Narela, Delhi-11 0040
       Mob. No. 8799729756

    233. Neha Yadav
       Aged about 32 years
       w/o Sh. Rahul Yadav
       R/oH.No. 395, D Block, Street number-8
       Prem Nagar, Najafgarh, New Delhi-11, 0043
       Mob. No. 7056233881,9310360949.

  234. Rashmi Sheoran
       Aged about 36 years
       D/o Sh.Chanderpal Singh.
       R/o. C-81, RK Puram, Govind Puram
       Ghaziabad, UP-201013
                      201013
       Mob. No. 9873315137.


    235. Kanika
       Aged about 35 years
       D/o Sh. Hawa Singh
       R/oH.No. 119, Jalon wali Gali
       Narela, Delhi-11 0040
       Mob. No. 8766301006.

    236. Madhu Kumari
       Aged about 32 years
       D/o Sh. Puneet Yadav
       R/o. 3737/1, Kanhaiya Nagar, Trinagar
       Delhi-110035
       Mob. No. 7982848613

    237. Sadhana Rani
                                                    98
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

         Aged about 36 years
         D/o Sh.Vijendra Singh
         R/o48 Sarai Jalna N.F.C.
         New Delhi-110025
                    110025
         Mob. No. 8447851854

    238. Priyadarshini Goswami
       Aged about 33 years
       D/o Sh. Janardhan Goswami
       R/o. 223/6 Ekta Vihar Meethapur
       Extension Badarpur
       Mob. No. 7291918569.

    239. Reshma Bai Meena
       Aged about 35 years
       w/o Sh. Ram Bilas Meena
       R/o. 65/27, second floor Anmol Society, Gali No-2
       Numberdar colony Burari, delhi-11 0084
       Mob. No. 9911745511,9868074111.

    240. Preeti
       Aged about 31 years
       D/o Sh. Prem Kant Mishra.
       R/o S-34, Mithila Vihar, Prem Nagar-II
       Delhi-110086
       Mob. No. 7840841944.

    241. Pooja Sharma
       Aged about 32 years
       D/o Sh. DD Sharma.
       R/o Pandit Mohalla village Aya Nagar
       New Delhi-11 0047
       Mob. No. 8800704409.

    242. Sushma
       Aged about 39 years
       w/o Sh. Manoj.
       R/o 513/A, near Harijan, chopal, Bhatgaon
                                                            131022
       Malian(196), P.O.Bhatgaon, district Sonipat, Haryana-131022
       Mob. No. 9971104938,
                    1104938, 7206025412.
                                                    99
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV        OA No. 4202/2025 & Batch



    243. Manisha Jha
         Aged about 37 years
         D/o Sh. Shailendra Jha
         R/o. GH-14/ 65, Paschim Vihar
         New Delhi-11 0087
         Mob. No. 9599869536.

    244. Ritu
       Aged about 35 years
       D/o Sh. Manak Ram.
       R/o 940, Panna,Raan, Bawana
       Delhi-110039
       Mob. No. 8383018596.

    245. Manisha Barak
       Aged about 31 years
       D/o Sh.Attar Singh Barak
       R/o.H.No. 854/35 Janta colony.
       Rohtak, Haryana-124001
                        124001
       Mob. No.9053945719.

    246. Farhat Fatima
       Aged about 31 years
       D/o Sh. Masroor Ahmed Khan.
       R/oPanchsheelHinsih
       Noida, UP-201306
       Mob. No. 7409617060, 7906871856.

    247. Parul Sharma
       Aged about 39 years
       D/o Sh. Vijay Sharma.
       R/o. J-172, Sarita Vihar, New Delhi-11 0076
       Mob. No. 9873012883.

    248. Ekta
       Aged about 33 years
       D/o Sh. Pramod Kumar.
       R/o F-6/120, sultanpuri, Delhi-11 0086
       Mob. No. 9654317813.
                 96543178
                                                    100
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch



    249. Kavita
       Aged about 34 years
       D/o Sh. Muralidhar.
       R/o C-48 extension, new Ashok Nagar,
       Delhi 11 0096
       Mob. No. 7838343742, 8076918978.

    250. Akansha Sharma
       Aged about 32 years
       W/o Sh. Aayush Sisodia.
       R/o-29, Street number-14,
                      number     part 2nd
       Brahm Puri, Delhi--11 0053
         Mob. No. 7408977913, 8377841939

    251.    Kumari Priyanka Rani
      Aged about 38 years,

        W/o Kumar Deepak ,

        R/o 121-A
                A DDA Flats, Pocket
                             Pocket-B,

        Sector-26,
               26, Dwarka,New Delhi-110081
                              Delhi

        Mob. No. 9971776685



    252.     Anjubala
       Aged about 30 years,
       D/o Shiv Dayal,
       R/oPlot No. 15-A,
                       A, Khasra No. 26/15,
       Floor-3,
             3, Raju Enclave Kakrala,

        New Delhi - 110078,

         Mob. No. 9729738372
                                                    101
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    253.     Neetu
       Aged about 35 years,
       D/o Dharmveer,
       R/oF-8,      Nagar st,
            8, Prem Nagar-1
       70 Futa Road, Kirari,

North West Delhi - 110086,

         Mob. No. 9560273604



    254.      Afreen Jahan
       Aged about 33 years,
       D/o Late Mohd. Ishaq,
       R/o 1092 3rd Floor, Gali Gopal
       Ji Farash Khana
       Delhi- 110006
       Mob. No. 9990800862

    255.      Rishtina Tiwari
       Aged about 30 years,
       D/o Sh. Sanjay Tiwari,
       R/o 262-A,
                A, Pratap Vihar,
       Part-1,
            1, Gali No. 4, Kirari Extension
       Delhi- 110086
       Mob. No. 8882631959

    256.     Kiran
       Aged about 30 years,
       D/o Phool Kuwar,
       R/o H. No. 440/16, Gali No.-5,
                               No.
       Chopra Colony, Gohana,
       Sonipat, Haryana
       Mob. No. 8708244955
                                                    102
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch



    257.     Nitisha
       Aged about 31 years,
       D/o Surender Singh,
       R/o H. No. 55, Sector-7,
                      Sector Gohana,
       Sonipat, Haryana
       Mob. No. 8708990480

    258.      Sonam Rani
       Aged about 31 years,
       W/o Ravi Tehlan,
       R/o Gali 2, New Prakash Nagar,
       Tehsil Camp, Panipat, Haryana
       Mob. No. 9896783283

    259.     Reena
       Aged about 32 years,
       W/o Ankit Malik,
       R/o H No. 826, Huda Colony,
       Phase-2, Sector-12,
                       12,

Panipat, Haryana,

         Mob. No. 9034804766

    260.     Rekha
       Aged about 32 years,
       W/o Vikash,
       R/o Rekha Paluwas,
       Bhiwani, Haryana-127021
                        127021
       Mob. No. 9812320044

    261.     Sangeeta
       Aged about 30 years,
                                                    103
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         D/o Naresh Kumar,
         R/o V.P.O Pawati,
         Tehsil- Samalkha,
         Panipat, Haryana,
         Mob. No. 9518185672

    262.     Priyanka Jha
       Aged about 32 years,
       W/o Rahul Kumar,
       R/o Plot No. 31-32,
                       32, Gali No. 8,
                                    8
       Ghasipura Extension, Nangli Dairy,
       Najafgarh, Delhi- 110043
       Mob. No. 9716553455

    263.      Beauty
       Aged about 34 years,
       W/o Rahul Kumar,
       R/o D-1/119,
              1/119, New Kondli,
       Delhi- 110096
       Mob. No. 8384078567

    264.      Anjali Kumari
       Aged about 32 years,
       D/o Jagveer Singh,
       R/o 36/2, Kozi Colony
       Ganganagar, Meerut,
       Uttar Pradesh-250001
                      250001
       Mob. No. 9140258801

    265.      Pooja
       Aged about 38 years,
                         ars,
       D/o Lalita Prasad,
       R/o J/F-112 Ganganagar,
                                                    104
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         Meerut,Uttar Pradesh-250001
                      Pradesh
         Mob. No. 9870977465

    266.      Nidhi Raj Gupta
       Aged about 39 years,
       D/o Ramesh Chandra Gupta,
       R/o 11070 B Moh. Kanoon Goyan
       Near Vaishno Printing Press
       Jalalabad, Shahjahanpur,
       Uttar Pradesh-242221,
                      242221,
       Mob. No. 7607905351

    267.     Anjali
       Aged about 33 years,
       W/o Jitender Kumar,
       R/o H. No. 418, Brahman Chaupal,
       Harsana Kalan, Haryana-131001
                      Haryana
       Mob. No. 9518638856

    268.     Deeksha Sharma
       Aged about 30 years,
       D/o Ravindra Nath Sharma,
       R/o H. No.
               o. 36, Tilak Colony,
       Temple Street, Near District Hospital,
       Rampur, Uttar Pradesh
                      Pradesh-244901,
       Mob. No. 8279846015

    269.     Richa Mishra
       Aged about 39 years,
       W/o Sh. Dhananjay Kumar Choubey,
       R/o A-80,
             80, Street No.-8,
                        No.
       Phase-5, Aya Nagar,
       New Delhi- 110047,
                   110047
                                                    105
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

          Mob. No. 9818456498

    270.     Nitakshi Parashar
       Aged about 31 years,
       D/o Rajendra Sharma,
       R/o H. No. 959 Vivekanad Nagar,
       Ghaziabad, Uttar Pardesh,
       Mob. No. 7703831761

    271.      Vaishali Tyagi
        Aged about 31 years,
        D/o Satya Kumar Tyagi,
        R/o Village 72, Meerapur Hindu,
         Loni, Ghaziabad, Uttar Pardesh,
         Mob. No. 8586073747

    272.      Tanu
       Aged about 30 years,
        D/o Ramesh Chander,
        R/o Ward No. 20, H. No.16/91,
        Gali No.2, Pargati Nagar,
        Sonipat, Haryana,
        Mob. No. 9729313575

    273.     Rumit
       Aged about 39 years,
       W/o Amarjeet Singh,
        R/o H. No. 4, 1st Floor,
        G- Block, Kalkaji,
        Delhi-110019
        Mob. No. 8447529972

    274.           Khushboo
                                                    106
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         Aged about 32 years,
         W/o Ravi Vishwakarma,
          R/o H. No. 444, Gali No. 16
          Shiv Kunj Jharoda Sant Nagar,
          Burari, Delhi-1100
                        110084
          Mob. No. 8700474804

    275.      Rachna Bharati
       Aged about 42 years,
       W/o Amit Kumar Azad,
        R/o Flat No. 785 E-2,
                         E Vasant Kunj
        New Delhi-110070,
                   110070,
        Mob. No. 8826929256

    276.     Poonam Devi
       Aged about 34 years,
       D/o Chandi Ram,
       R/o Kheri Shar Khan,
       Kaithal, Haryana,
       Mob. No. 9355247151

    277.      Suman
       Aged about 39 years,
       D/o Dayanand,
       R/o V.P.O Surehra,
       Najafgarh, South West Delhi,
       Delhi- 110043,
       Mob. No. 9560926483

    278.     Sushma Yadav
       Aged about 37 years,
       D/o K S Yadav,
       R/o V.P.O Surehra,
                                                    107
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

          Najafgarh, South
                      outh West Delhi,
          Delhi- 110043,
          Mob. No. 8860759259

    279.     Neeru Kumari
       Aged about 33 years,
       D/o Sudesh Kumar,
       R/o R-8,
             8, Street No. 2,
       Vikas Nagar, New Delhi-
                         Delhi 110054,
       Mob. No. 9717683094

    280.      Sheetal
       Aged about 33 years,
       D/o Jasmer Singh,
       R/o H. No. 35/36, Block-A,
                         Block
       Gopal Nagar, Najafgarh,
       Delhi- 110043,
       Mob. No. 9013263520

    281.     Pooja Kumari
       Aged about 41 years,
       D/o Subhash Chander,
       R/o T-1700,
             1700, Desh Bandhu Gupta Road,
       Karol Bagh, Delhi- 110005,
       Mob. No. 7011423488

    282.     Preeti
       Aged about 32 years,
       D/o Sajjan,
       R/o Kheri Damkan,
       Sonipat, Haryana -131301,
                        -
       Mob. No. 7011423488
                                                    108
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    283.     Anu Rani
       Aged about 30 years,
       D/o Krishan,
       R/o H. No. 415, V.P.O Nuran Khera,

Gohana, Sonipat,

         Haryana -131301,
         Mob. No. 8708131334

    284.     Deepika
       Aged about 30 years,
       W/o Prateek Gupta,
       R/o Rz- 153, Indira Park,
       Uttam Nagar, New Delhi,
       Mob. No. 7015082646

    285.     Annu Rani
       Aged about 31 years,
       W/o Prateek Gupta,
       R/o B-308,
             308, Sadbhawana Apartment
       Plot No. 11, Sector 11,
       Dwarka, New Delhi,
       Mob. No. 7206003421

    286.     Gulistan Riaz
       Aged about 36 years,
       D/o Mohd. Riyazuddin,
       R/o N-98 1stFloor , Street No. 15
       Abul Fazal Enclave,
       Jamia Nagar, Okhla,
       New Delhi-110025
       Mob. No. 9355191592
                                                    109
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    287.     Sapna
       Aged about 35 years,
       W/o Jitender Kumar
       R/o A-1345, A- Block, Jahangir Puri
       New Delhi-110033
       Mob. No. 7827519161

    288.     Aarti Sharma
       Aged about 39 years,
       W/o Krishan Kant Sharma,
       R/o C-9/164
             9/164 Yamuna Vihar, New Delhi,
       Mob. No. 9899563722

    289.     Mohini Devi
       Aged about 39 years,
       D/o Net Ram,
       R/o H. No. 89, Safipur,
       Ranholla, Nangloi,
       New Delhi-110041
       Mob. No. 9958849867

    290.     Rachna Tyagi
       Aged about 38 years,
       W/o Vishal Tyagi,
       R/o P.O. Daulatpur, Shikarpur,
       Shikarpur, New Delhi-110043
                      Delhi
       Mob. No. 9899466816

    291.     Pooja Rani
       Aged about 32 years,
       W/o Rahul Rana,
       R/o H. No. 878, Near Balraj Gali,
                                   Ga

Dalana Pana,Bijwasan,
                                                    110
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

Delhi-110061,

         Mob. No. 9711284290

    292.     Sangeeta
       Aged about 30 years,
       D/o Devdutt Sharma,
       R/o H. No. 154, Ward No.3,
       Parasram Colony, Haily Mandi,
       Gurgaon, Haryana,
       Mob. No. 9991546735



    293.     Meera Bai Meena
       Aged about 35 years,
       D/o Laddu Ram Meena,
       R/o H. No. 324B, B-Block,
                        B
       Vikas Vihar Nagar, South West,
       New Delhi - 110059,
       Mob. No. 9779577206

    294.      Nidhi Yadav
       Aged about 33 years,
       D/o Surender Singh,
       R/o H. No. 77A, Gali No.3,
       Village Turkapur, PO
                         PO- Baspadamka,
       Gurgaon, Haryana,
       Mob. No. 8814942230

    295.     Sumitra Kumari
       Aged about 35 years,
       D/o Bhagwan Singh,
       R/o VillageDohki,
                  Dohki, Near Yaduvanshi Shiksha
                                                    111
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         Niketan School, PO. Bikaner,
         Rewari, Haryana,
         Mob. No. 8708004041

    296.      Salma
       Aged about 33 years,
       D/o Veer Singh,
       R/o H. No. 225, Near Corporation Bank,
       Nehru Enclave, Alipur,
       Delhi-110036,
       Mob. No. 8860006594

    297.     Chhikma
       Aged about 33 years,
       D/o Sarjeet Singh,
       R/o V.P.O Pandwal Kalan,
       New Delhi-110043,
                  110043,
       Mob. No. 8700939809

    298.      Sujata Nain
       Aged about 30 years,
       D/o Jitendra Singh,
       R/o H. No. 1 A 216/3
       Avas Vikas Colony
       Baraut, Baghpat, Uttar Pradesh,
       Mob. No. 8218572960

    299.     Farheen
       Aged about 33 years,
       D/o Mohd. Tanveer Ahmed,
       R/o M-115
              115 Street No. 5,
       Subhash Mohalla, Maujpur,
       Delhi-110053,
                                                    112
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         Mob. No. 9899643170

    300.     Kavita Rani
       Aged about 30 years,
       W/o Pradeep Dhankhar,
       R/o Plot No. 288, B-Block,
                         B
       Pochanpur, Dwarka, Sector-23,
                           Sector
       Near DDA Park, South West,
       Delhi-110077,
       Mob. No. 7065357478

    301.     Poonam Rani
       Aged about 29 years,
       W/o Sunil Bhati,
       R/o AE-217, 2nd Floor,
       Avantika Colony, Ghazibad,
       Uttarpradesh,
       Mob. No. 8512060237

    302.     Pavan Meena
       Aged about 39 years,
       W/o Mukesh Chand Meena,
       R/o 4/2918-A, 3rd Floor, Gali No.2
       Shri Ram Colony, Bholanath Nagar,
       Shahdara, Delhi- 110032,
       Mob. No. 9868613444

    303.     DikhshaBhadauria
       Aged about 30 years,
       D/o Umesh Bhahadur Singh,
       R/o Village Bhairampur, Raibareli,
       Uttar Pradesh-229301,
                      229301,
       Mob. No. 9918681981
                                                    113
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch



    304.     Swati
       Aged about 32 years,
       D/o Jagjeet Singh,
       R/o H.No. 216 B, Ward No.
                              No.-20,
       Preet Viahr Colony, Rohtak,
       Haryana,
       Mob. No. 9588331602

    305.     Ritu Bhar
       Aged about 30 years,
       D/o Amit Kumar,
       R/o H.No. 800, Sector
                      Sector-4,
       Rohtak, Haryana,
       Mob. No. 9138270207

    306.     Meenakshi
       Aged about 35 years,
       D/o Krishan Kumar,
       R/o H.No. 189, Sultan Pur Dabas,
       Delhi-110039,
       Mob. No. 9911875445

    307.     Asha
       Aged about 36 years,
       D/o Mahabir,
       R/o VPO-Gandhra,
                Gandhra, Rohtak,
       Haryana-124501,
       Mob. No. 9910250920
                  10250920

    308.     Ritu Devi
       Aged about 36 years,
       D/o Subhash Chander,
                                                    114
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

          R/o A-67,
                67, Mandir Mohalla,
         SamaypurBadlli, Delhi
                         Delhi-110042,
         Mob. No. 7042066761

    309.     Nisha Devi
       Aged about 32 years,
       D/o Krishan Lal,
       R/o Murar, Chak, Jammu,

          Pincode-181132,

         Mob. No. 9796164127

    310.    Ritu
    Aged about 30 years,

         D/o Samay Singh,
         D/o VPO Khanpurkalan, Sonipat,
         Haryana-131305,
         Mob. No. 9050209420

    311.    Sheelu Kumari
    Aged about 38 years,

         D/o Braj Kumar Mishra,
         R/o 67, Street No. 8, Chander Vihar,
         Mandawali , Delhi-110092,
                           110092,
         Mob. No. 9968289815

    312.     Preeti
       Aged about3232 Years
       D/o Shanker Lal
       R/o Village - Tikan Kalan Post Office,
       Dhani Phogat, Dist. Charkhi Dadri,
       State - Haryana Pin Code
                            Cod - 127306
                                                    115
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         Mob. 9910978922, 9306598151

    313.     Pampa Burman
       Aged about3737 Years
       D/o Prafulla Kumar Burman
       R/o Plot -221,
                 221, Khasar - 11,
         st
       1 Floor opposite - SS House,
       New Basti, Maidan Gharhi,
       New Delhi - 110068
       Mob. 8445848358

    314.      Neha Kumari
       Aged about3030 Years
       D/o Suresh Kumar
       R/o House No. 266, Vaidh Panna,
       Mundhela Kalan, South West Delhi,
       Delhi - 110073
       Mob. 9992755904

    315.     Tabbassum
       Aged about35
                  35 Years
       D/o Sherdin
       R/o H.No. 207 Akbar Pur,
       MajraDelhi 110036
       Mob. 7027994228

    316.     Kavita Kumari
       Aged about34 Years
       D/o Satyavir Singh
       R/o Village - Baldhan Khurd,
       P.O. Baldhan Kalan, Distt - Rewari
       Haryana - 123411
       Mob. 9910978922, 9306598151
                                                    116
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch



    317.     Priyanka Rani
       Aged about38 Years
       W/o Akhilesh Nagpal
       R/o C 136/137, UGF, Unit No. 1
       Lane No. 3, Chattarpur Enclave,
       Phase-2 Chattrapur - 110074
       Mob. 7011719169

    318.      Shikha Tyagi
       Aged about35 Years
       W/o Abhishek Tyagi
       R/o Village + Post WairaFerozpur,
       District - Bulandshahr,
       Uttar Pradesh - 203412
       Mob. 7827853703

    319.      Ginni Devi
       Aged about38 Years
       W/o Manoj Kumar
       R/o Village - Nizampur
       P.O. Kanjhawala Delhi - 110081
       Mob. 9315468594



    320.     Meenu
       Aged about36 Years
       D/o Vijay Pal Singh
       R/o Village - Nizampur
       P.O. Kanjhawala Delhi - 110081
       Mob. 8287430871
                                                    117
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    321.      Preeti
       Aged about33 Years
       D/o Vijay Pal Singh
       R/o H.No. 455-B B Ward No. 29
       Tilak Nagar, Rohtak,
       Haryana - 124001
       Mob. 8285376776

    322.     Manju
       Aged about36 Years
       D/o Satbir Singh
       R/o WZ - 29, Dasghara,
       New Delhi - 110012
       Mob. 7011141367

    323.      Monika Rana
       Aged about35 Years
       D/o Kanwar Pal Rana
       R/o H-52,
              52, Shiv Ram Park,
       Street No. 14, Peer Baba Road, Nangloi,
       Delhi - 110041
       Mob. 7217608020

    324.      Rubi
       Aged about33 Years
       W/o Arun Taliyan
       R/o Qtr No - 13, Type
                        Type-2,
       Police Colony, Vasant Kunj,
       Delhi - 110070
       Mob. 7701846646

    325.     Sheetal
       Aged about38 Years
                                                    118
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         D/o Sumer Singh
         R/o B-12,
                12, Kewal Park,
         Near Suraj Nagar, Azadpur,
         Delhi - 110033
         Mob. 9910274265, 9015588106

    326.      Chitwani Devi
       Aged about37 Years
       D/o Shaj Ram
       H.No. 38, Near Balmiki Mandir,
       Pehladpur, Bangar District - North West,
       Delhi - 110042
       Mob. 8447378901, 8595581428

    327.     Kranti
       Aged about42 Years
       D/o Nem Singh
       Wz-40,
          40, NangliZalib B-1,
                          B Janakpuri,
       Delhi - 110058
       Mob. 9711727555

    328.     Renu Bai Yadav
       Aged about38 Years
       W/o Umeer Singh
       R/o A 64 A Gali No - 9 Road No-2
       Shyam Vihar, Phase - 1
       New Delhi - 110043
       Mob. 9306614157, 8010043990

    329.     Swati
       Aged about36 Years
       W/o Sandeep
       R/o H.No. 51., Near Orchids,
                                                    119
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         International School, New Braham,
         Colony, Sonipat, Haryana - 131001
         Mob. 9910197329

    330.     Pooja Dwivedi
       Aged about33 Years
       W/o Gaurav Trivedi
       R/o H No. X-1/5,
                   1/5, Street No
                               No-3
       Brahmpuri, Gorhi Mendu,
       North East, Delhi - 110053
       Mob. 7678284674

    331.      Samiksha
       Aged about3232 Years
       D/o Surender Malik
       R/o VPO - Kharawas, Tehsil-
                            Tehsil Sampla,
       Distt - Rohtak, Haryana
       Mob. 9971752570

    332.     Neha
       Aged about31 Years
       D/o Dolbagh Singh
       R/o H. No. 162, UttamVihar Colony,
       Rohtak, Haryana - 124001
       Mob. 9718180121

    333.      Ritu Malik
       Aged about33 Years
       W/o Ashish
       R/o VPO - Atail The-Sampla,
                       The
       Distt- Rohtak, Haryana - 1245001
       Mob. 8950539192
                                                    120
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    334.     Pooja Devi
       Aged about38 Years
       W/o Sandeep Sharma
       R/o VPO. Ghogripur, Distt
                           Distt-
       Karnal - 132037
       Mob. 9896537602

    335.     Nitesh Kumari
       Aged about35 Years
       W/o Lokesh Yadav
       R/o VPO. Kheri Kummar, Rawda Mohlla,
       Ward No. 10 Distt, Jhajjar, Haryana
       Mob. 9971224014

    336.     Pooja Sheoran
       Aged about33 Years
       W/o Sandeep Kumar
       R/o 830 A, Ward No. 516, Vats Colony,
       Linepar, Bhadurgarh, Jha
                            Jhajjar,
       Hrayana - 124507
       Mob. 9896892066

    337.     Anjali Arora
       Aged about32 Years
       W/o Manjit Kumar
       R/o H.NO. 115, ground Floor,
       Pocket 12, sector 20, Rohini, Delhi
                                     Delhi-110086
       Mob. 8076530666

    338.     Kavita
       Aged about30 Years
       D/o Shripal
       R/H.No. 1/20V.P.O--Chandu,p.O- Budhera ,
                                                    121
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

         Gurugram, Haryana-122505
                   Haryana
         Mob. 8376080240

    339.     Meenu
       Aged about3232 Years
       D/o Vijay Pal Singh
       R/o Village - Nizampur
       P.O. Kanjhawala Delhi - 110081
       Mob. 8287430871

    340.      Poonam Kumari
       Aged about42 Years
       D/o rishi Pal
       R/o 271,A/13 Gali No.16, Balbir Nagar Extension Shadara Delhi - 110032
       Mob. 9654384703

    341.     Meenu Rana
       Aged about35 Years
       D/o R.N. Singh
       R/o H.No. 218,Village, Rori, Tehsil, Modi Nagar
       Ghaziabad-201201
       Mob. 85880028522

    342.     Ruchika
       Aged about30 Years
       D/o Sahab Ram Pareek
       R/o Hanuman Mandir Marg,Meham
                          Marg,Meham Road, Vidya Nagar, Bhiwani, Haryana -
       127021
       Mob. No.8053374251

    343.     Mohit Rani
       Aged about39 Years
       W/o Vinit Bhargava
                                                    122
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

         R/o B-1/263,Block--1, Near Pratibha Vikas School
         Yamuna Vihar, Delhi
         Mob. 8728878176

    344.     Sandhya Bharti
       Aged about37 Years
       D/o Sh. Ashok Kumar
       R/o H.No. 2384, Ravidas, Bazaar, Delhi - 110006
       Mob. 9873896065

    345.     Nisha
       Aged about33 Years
       D/o Sh. Moolchand
       R/o V.P.O.Dhobra,The                                   333031
                 Dhobra,The-Pilani, Distt. JhunjhunuRajasthan-333031
       Mob. 9799750478

    346.     Kumari Lovely
       Aged about33 Years
       D/o Kaushal Kishor Choudha
                           Choudhary
       R/o Village -Past-Singhya,
                         Singhya, makandpur,
       gopalpur,Bhagalpur,Bihar
       gopalpur,Bhagalpur,Bihar-853204
       Mob. 9315821947



    347.      Manorama Pal
       Aged about34 Years
       w/o Manish Pal
       R/oWZ-83,83, Begampur, Opposite, Rohini Sector-22
                                               Sector
       Delhi - 110086
       Mob. 9555189179

    348.     Annu Yadav
       Aged about35 Years
                                                    123
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                    OA No. 4202/2025 & Batch

         w/o Rohit
         R/o Village - Surhera, opposite Nainital Bank, Najafgarh
         Delhi - 110043
         Mob. 9811954114

    349.     Megh Mala
       Aged about35 Years
       w/o Vipin Yadav
       R/o H.No.219,V.P.O, Khera Dabar,
       Najafgarh, Delhi-110073
                        110073
       Mob. 8527407814



    350.     Afroz Fatma
       Aged About 35 years
       D/o Maqsoodul Hasan
       R/o A-36,
             36, street No.1,
                        No.1 Jyoti Colony, Shahdra, delhi-110032
                                                          110032
       Mob. No. 9318469919



    351.      Punita
       Aged about 39 years
       d/o Subhash Chander
       r/o-R-Z- J5/262, Gali No.58, Near sangam Chowk,
       West Sadar pur Delhi
                       Delhi-110046
       Mob. No. 8750006178



    352.     Mansha Kumari
       Aged About 30 years
       d/o Mahesh Singh
       R/o Gram Dawabhiga, Post Akangardin, Thana Eknagar
       Saray, Bihar-801301
                    801301
                                                    124
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

         Mob. No. 8585991720

    353.     Annu Lathwal
        Aged about 31 years
        D/o Sh. Rampal lathwal.
        R/o. H. No- 1026A/30, mehlana Road, galinumber-2
        Malviya Nagar, Sonipat, Haryana-131001
        Mob. No. 7495025778

    354. Pooja
         Aged about 37 years
         D/o Sh. Sewaram.
         R/o, 687, janta flats, GTB enclave
         Delhi-110093
         Mob. No. 9667478059.

    355. Ashu Hooda.
         Aged about 30 years
         D/o Sh. Jai Bhagwan Hooda
         R/o, 883/35, near Milan Park
         Janta colony, Rohtak, Haryana
         Mob. No. 8059797841

    356. Vaishali Sikka
         Aged about 30 years
         D/o Sh. Ashwani Kumar
         R/o, A-7/27 Mianwali Nagar, Paschim Vihar
         Delhi-11 0087
         Mob. No. 9990777159.

    357. Nisha Pal
         Aged about 30 years
         D/o Sh. Veer Pal Singh
         R/o,H. No.2/102, Shiv Shakti Vihar,
         Garh, Meerut, Near Medical College Meerut
         Mob. No. 9027279538

    358. Aastha
         Aged about 33 years
                                                    125
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

           w/o Sh. Himanshu.
           R/o, RZ-40, phase 2, Prem Nagar, Najafgarh
           Delhi-110043
           Mob. No. 9319863009.

    359. Jyoti Sangwan
         Aged about 40 years
         D/o Sh. Jorawar Singh Sangwan.
         R/o, 840, Jeevan Vihar, Gali number-4
         Murthal Road, Agarsen Chowk, Sonipat, Haryana
          Mob. No. 8222873190.

    360. Sonia
         Aged about 38 years
         D/o Sh. Vinod Kumar.
         R/o,Plot number-19,
                         19, Gram Sabha plots behind Ambedkar Park, Pooth
         Road, Prahladpur Banger, Delhi-110042
         Mob. No. 9711550848.

    361. Sapna
         Aged about 31 years
         D/o Sh. Satyvir Singh.
         R/o,H.No. 275 Shakalpurshakar Pulla
         Ghaziabad, U.P.-201102
                          201102
         Mob. No. 8810252198

    362. Pooja Rani
         Aged about 33 years
         D/o Sh. Ramesh Kumar
         R/o, galinumber-33 Kashmiri colony, Bahadurgarh
         Jhajjar, Haryana- 124507
         Mob. No. 8396874167.

    363. Sakshi Rajput
         Aged about 33 years
         w/o Sh. Ashish Kumar
         R/o RZ-38/1/345, Gali No. 6, Mohan Nagar
         Pankha Road, Nangalraya, Delhi-110046
         Mob No.9717174640
                                                    126
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

    364. Saloni Rajput
         Aged about 30 years
         w/o Sh. Ankit Mogha
         R/o,RZ 84/7,street No-6, Mohan BLK West Sagarpur
         Delhi-11 0046
         Mob. No. 9560843863

    365. Geetu
         Aged about 35 years
         D/o Sh.Vijay Singh
         R/o,H. No. 414/1 Jatwara, Sonepat,
         Haryana-131001
         Mob. No. 8708908073

    366.     Monika
        Aged about 36 years
        D/o Sh. Satbir Singh.
        R/o,H.No. D.S-2287/21,
                        2287/21, Kailash colony, Sonipat
        Mob. No. 9896831444.

    367. Sonia
         Aged about 31 years
         D/o Sh. Pritam Sharma.
         R/o,H.No. 140, Bagepalli, Hisar, Haryana
         Mob. No. 9034134401.

    368.     Tina Verma
        Aged about 32 years
        D/o Sh. Brijesh Verma.
        R/o, b-six, Vipin Garden, Uttam Nagar
        Delhi-11 0059
        Mob. No. 8744908904.

    369. Pinki Rani
         Aged about 37 years
         D/o Sh. Sumer Singh
         R/o,H. No.-710, sector 18, Panipat
         Mob. No. 9416748199.
                                                    127
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

    370. Uma Devi
         Aged about 40 years
         D/o Sh. Ram Kishan
         R/o,H.No. 498, first floor, Gali number three, Ambedkar Nagar, Haidpur
         Delhi-11 00 88
         Mob. No. 8307738950.

    371. Poonam
         Aged about 35 years
         D/o Sh. Munna Lal.
         R/o, D-84, gali number 10, Tomar colony Burari
         Delhi-11 0084
         Mob. No. 8810473697, 6396999156.


    372.     Rashmi Malik
        Aged about 30 years
        w/o Sh. Nishant Kajal.
        R/o, plot number-30,
                         30, PRT6, sector 2
        Rohini,Delhi-11 0086
         Mob. No. 7531981972.

    373. Km Aakesh
         Aged about 38 years
         w/o Sh. Shiv Shankar.
         R/o, H-47, Ganga Vihar, Gokal Puri
         Delhi-11 0094
         Mob. No. 9654557242.
                   9654557

    374. Mala Kumari
         Aged about 36 years
         D/o Sh. Rajeshwar Prasad.
         R/o H.No.1 /4 Gali number 1, Vikrant Vihar
         Delhi-11 0059
         Mob. No. 8178746547.

    375. Manju Sharma
         Aged about 37 years
         w/o Sh. Ashwani Kumar.
         R/o,H.No.-81, Street number-four, Gautam colony, Narela
                                                    128
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch

           Delhi-11 0040
           Mob. No. 9582387999.

    376. Priya
         Aged about 30 years
         w/o Sh. Pushpender.
         R/o, 26-B, Ratan Bagh, Nangloi,
         Delhi-11 0041
         Mob. No. 7206332071, 999938 7029

    377. Nisha Devi
         Aged about 35 years
         D/o Sh. Narender Kumar.
         R/o,H.No. 180, V.P.O Daulat Pur, Najafgarh.
         Delhi-11 00 43
         Mob. No. 8800122184.

    378. Anju Shokeen
         Aged about 35 years
         D/o Sh. Pradeep Singh shokeen
         R/o, RZ-162, B Block, Gopal Nagar, nursery, Najafgarh
         Delhi-11 0043
         Mob. No. 8800855619.

    379. Pragya
         Aged about 32 years
         W/o Sh. Ankur Mohan Singh.
         R/o,H.No. 31, Kathori mill., Mohan Nagar, Ghaziabad
         UP. -20 1007
         Mob. No. 9870863983.

    380. Mairaj Jahan
         Aged about 32 years
         D/o Sh. Acchan Khan
         R/o, Village Saji pura post Umri Moradabad
         Mob. No. 60 9534 0524

    381. Shabana
         Aged about 40 years
         D/o Sh. Rafiq Ahmed.
                                                    129
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

           R/o,H.No. D-84/A
                       84/A St No.-18,
           Old, Mustafabad, Delhi-110094
           Mob. No. 8178163591

    382.     Meenakshi
        Aged about 37 years
        D/o Sh. Sukhbir Singh Solanki
        R/o, C-1/61 phase 1 Vihar
        Delhi-11 0086
        Mob. No. 9911274841, 9213225739.

    383. Afsana baby
         Aged about 39 years
         D/o Sh. Haneef Khan
         R/o, m-Block, house number-20, welcome, Seelampur third
         Delhi-11 0053
         Mob. No. 7838354503, 9711512733.

    384. Sufiya Khan
         Aged about 36 years
         D/o Sh. Ishrat Ali
         R/o, V-121/190-296,
                         296, Street number-22B, Vijay Park near C-12 Yamuna
         Vihar community Centre,
         Delhi-11 0053
         Mob. No. 8178764928

    385. Fasiha Jamal
         Aged about 36 years
         D/o Sh. Tasleem Alam.
         R/o, Z 64BDDA flat, new Rangeet Nagar
         Delhi-11 0008
         Mob. No. 9716403025

    386. Saba Alam
         Aged about 38 years
         W /o Sh. Nawab Ali.
         R/o, C-172, Gadi number-7
                          number Nehru Vihar
         Delhi-11 0094
         Mob. No. 8745970204.
                                                    130
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch



    387. Priti Suhag
         Aged about 30 years
         D/o Sh. Mahender Singh.
         R/o, C-38A, Gali number-2,
                          number Amar colony,
         Nangloi, Delhi-11
                        11 0041
         Mob. No. 9466606589.

    388. Priyanka Goel
         Aged about 37 years
         D/o Sh. Rohtas Kumar Goel.
         R/o, H-601, Ajnara, landmark, sector-4, Vaishali Ghaziabad
         UP-201010
         Mob. No. 9582490035.

    389. Pooja Rani
         Aged about 31 years
         w/o Sh. Ankur Kumar.
         R/o. E-25, Rana Park Siraspur.
         Delhi-11 0042
         Mob. No. 9599175927.

    390. Shayama Sharma
         Aged about 31 years
         D/o Sh. Chandrakant Sharma
         R/o,Daudhamaavasiya colony, Raya
         UP-281204
         Mob. No. 9555439979.

    391. Sarita Koushik
         Aged about 35 years
         D/o Sh. Chandan Singh.
         R/o,H.No. 164, village Kair Bunty ki Dukaan Ke Samne Gali,Najafgarh
         Delhi-11 0043
         Mob. No. 7836027119.

    392. Sonu Devi
         Aged about 35 years
         D/o Sh. Rajkumar.
                                                       Haryana-126102
         R/o,H.No. 348 ward number 26, Ram Nagar, Jind Haryana
                                                    131
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

           Delhi-11 0086
           Mob. No. 7015497543

    393. Bharati Rani
         Aged about 43 years
         D/o Sh. Shyam Singh.
         R/o, 852, Laxmibai Nagar near INA Metro Station,
         Delhi-11 0023
         Mob. No. 852766865.

    394. Reetu Nain
         Aged about 32 years
         w/o Sh. Sahil.
         R/o, VPO Nara district, Hisar Haryana-125039
         Mob. No. 9306830046.

    395. Jyoti Tehlan
         Aged about 36 years
         w/o Sh. Pradeep Kumar Rana.
         R/o, house number 315, Khera Kalan
         Delhi-11 0082
         Mob. No. 9015165572.

    396. Reetu Sharma
         Aged about 35 years
         D/o Sh. Premchand
         R/o, flat number 728, pocket GH3, Sainath ApartmentSector 28, Rohini
         Saibabad, Daulatpur,Delhi-11
                    Daulatpur,Delhi    0042
         Mob. No.9716681386

    397. Pooja
         Aged about 39 years
         D/o Sh. Ajit Singh.
         R/o, RZ 27 house number 27, Durga Vihar phase 1, Najafgarh
         Delhi-11 0043
         Mob. No. 9821763070.

    398. Preeti
         Aged about 31 years
         D/o Sh. Jai Bhagwan.
                                                    132
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                 OA No. 4202/2025 & Batch

           R/o, Amar waliKhera(18) Jind Jamini, Haryana-126113
           Mob. No. 9467977767.

    399. Varsha
         Aged about 35 years
         D/o Sh. Harbans Lal.
         R/o, 231/11 Krishan pura Ganaur, Haryana-131101
         Mob. No. 7988085040.

    400. Nasreen Akhtar
         Aged about 38 years
         D/o Sh. Mohammad Shareef.
         R/o, D-66/5, Vijay colony 3rdpustaUsmanpur
         Delhi-11 0053
         Mob. No. 9711438378.

    401. Durga
         Aged about 33 years
         D/o Sh. Rati Ram.
         R/o, G-54A Lal kuan Badarpur
         Delhi-11 0044
         Mob. No. 9069077065.

    402. Hina Rustam
         Aged about 37 years
         D/o Sh. Mohd Rustam.
         R/o,H.No. 2351, gali Mir Madari rodgran Delhi-11 0006
         Mob. No. 9654905724.

    403. Meena Kumari
         Aged about 36 years
         w/o Sh. Virendra Singh.
         R/o, Jeet Garh, Udana Khot, Panipat
         Haryana-132103
         Mob. No. 9540625590.

    404. Seema Kumari
         Aged about 33 years
         D/o Sh. Sudama Lal.
         R/o, L-29/26, Street number seven, Jai Prakash Nagar Ghanda
                                                    133
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                   OA No. 4202/2025 & Batch

           Delhi-11 00 53
           Mob. No. 7678407713.

    405. Vimal Devi
         Aged about 37 years
         D/o Sh. Rampal.
         R/o, RZ-186E Block, new Roshanpura Najafgarh
         Delhi-11 0043
         Mob. No. 7011936510.

    406. Shagufta Rani
         Aged about 30 years
         D/o Sh. Islamuddin.
         R/o, village beelna, Naugawan Sadat amroha
         Mob. No. 7668081147.

    407. Hansa Choudhary
         Aged about 44 years
         D/o Sh.
         R/o, B-75,3rd floor, pocket-00,Amrapali, Sec-1, Rohini-
         Delhi-110085
         Mob. No. 9891188224

    408. Km. Neeraj Yadav.
                      Yadav
         Aged about 45 years
         D/o Sh. Veersan Yadav.
         R/o, C-315, sector-1,
                     sector Avantika, Rohini
         Delhi-11 0085
         Mob. No. 995 3710904.

    409. Deepika Khurana
         Aged about 35 years
         D/o Sh. Ajit Kumar Khurana.
         R/o, A-5/B-352, Shanti Kunj Apartment, Paschim Vihar
         Delhi-11 0063
         Mob. No. 9868069965.

    410. Chhavi Sharma
         Aged About 38 years
         D/o Sh. Vishnu Dutt
                                                    134
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

           R/o D-47,Mansarovar
                 47,Mansarovar Park, Shahdara
           Delhi-110032
           Mob. No 8920688790

    411. Garima Chaudhary
         Aged about 34 years
         D/o Sh. Anangpal Singh Nain
         R/o,H.No. 152A, Street number 13, Balbir Nagar extension, Shahdra.
         Delhi-11 0032
         Mob. No. 8860385225.

    412. Jyotsana Yadav
         Aged about 35 years
         w/o Sh. Divakar Yadav.
         R/o, B-9-G, Delhi Police Apartment, Mayur Vihar phase 1
         Delhi-11 0091
         Mob. No. 7838951369.

    413. Pooja Vijayran
         Aged about 33 years
         w/o Sh. Aman Mann.
         R/o,H.No. 439, V.P.O.Khera Khurd.
         Delhi-11 0082
         Mob. No. 99015158735.

    414. Pooja Jalal
         Aged about 33 years
         w/o Sh. Devendra Singh Bhandari.
         R/o Uttarakhand enclave, Burari Gali number 11, H.No177,C Block,
         Delhi-11 0084
         Mob. No. 8851219350.

    415. Divya Sharma
         Aged about 33 years
         D/o Sh. Surender Kumar
         R/o 830,P- 33 A Haibatpura, Najafgarh,Delhi-110043
         Mob No. 9999430087

    416. Archana
         Aged about 38 years
                                                    135
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch

           D/o Sh. Jiya Lal.
           R/o, flat number A-2
                             A Shanti arcade Gali number 2,MBR enclave,
           Pochanpur Dwarka, sector 23
           Delhi-77
           Mob. No. 9873735780.

    417. Shivani
         Aged about 38 years
         w/o Sh. Paras Kumar
         R/o, RZ-77 Mahindra Park, Pankha Road, Uttam Nagar
         Delhi-11 0059
         Mob. No. 9999500393.

    418. Anjali Tripathi
         Aged about 32 years
         D/o Sh. Ram Prakash Tripathi.
         R/o,-26, U.G.F., Street number one, West Azad Nagar
         Delhi-11 0051
         Mob. No. 9695796993.

    419. Promila
         Aged about 37 years
         D/o Sh. Brahm Prakash.
         R/o, V.P.O Khera Najafgarh
         Delhi-11 00 43
         Mob. No. 9717105072.

    420. Manju
         Aged about 38 years
         D/o Sh. Tapeshwer Dayal.
         R/o, E-194/14, 20 foota Road, West KarawalNagar
         Delhi-11 0094
         Mob. No. 8744950052.

    421. Iram Fatima
         Aged about 34 years
         D/o Sh. Shakeel Ahmed.
         R/o, 7/215 Rajni Khand, sharda Nagar Lucknow
         UP-226002
         Mob. No. 6386442132.
                                                    136
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch



    422. Anju Mann
         Aged about 33 years
         D/o Sh. Balkar Singh.
         R/o, Village Badauli, District Panipat
         Haryana-132103
         Mob. No. 8059300075.

    423. Pinki
         Aged about 30 years
         w/o Sh. Nitin.
         R/o,H.no. 19 33,PanaMamurpur, Narela
         Delhi-11 0040
         Mob. No. 9306728809.

    424. Neeru
         Aged about 33 years
         w/o Sh. Deepak.
         R/o, pole number 50, VPO Issa pur,
         Delhi-11 0073
         Mob. No. 8376848512.

    425. Nisha
         Aged about 35 years
         D/o Sh. Rajkumar.
         R/o, F-242, Shakurpur, Anand Vas
         Delhi-11 0034
         Mob. No. 9899873910.

    426. Anju
         Aged about 37 years
         w/o Sh. Rahul Sangwan.
         R/o, NuranKhera, Sonipat
         Haryana-1 31302
         Mob. No. 8397005409.

    427. Deepali Jain
         Aged about 36 years
         w/o Sh. Deepak Jain.
         R/o, WZ-632/D/1,
                  632/D/1, Street number 2, Srinagar Shakur Basti
                                                    137
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

           Delhi-11 0034
           Mob. No. 8929295297.

    428. Gulistan
         Aged about 35 years
         D/o Sh. Liyagat Ali.
         R/o,H.No. 14-B, ST number seven-A Vijay Mohalla, Maujpur
         Delhi-11 0053
         Mob. No. 97113 2106.

    429. Rajni
         Aged about 33 years
         D/o Sh. Kushan Kumar
         R/o, J-II, 199/four Gupta colony, Sangam Vihar
         Delhi-11 0062
         Mob. No. 9971670107.

    430. Sunita
         Aged about 37 years
         D/o Sh. Shripal.
         R/o, JQ/7E Railway colony, Basant Lane
         Paharganj, Delhi
         Mob. No. 9958724451.
                          4451.

    431. Seema
         Aged about 30 years
         w/o Sh. Narvender.
         R/o, Village DhaniDhirja Bhiwani Haryana-127046
         Mob. No. 9671759697.

    432. Preeti Mavi
         Aged about 41 years
         D/o Sh. Bhagirath Singh.
         R/o, C-247, 248, old Seemapuri
         Delhi-11 0095
         Mob. No. 7011421921.

    433. Arifa Zareen
         Aged about 30 years
         w/o Sh. Danish Ansari.
                                                    138
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

           R/o, 96/18-B Ghahar one Jamia Nagar
           Delhi-11 0025
           Mob. No. 9810359470.

    434. Jyoti Sharma
         Aged about 34 years
         D/o Sh. Chander Bhushan
         R/o, RZP-3/241, new Roshanpura, Najafgarh
         Delhi-11 0043
         Mob. No. 8527365686.
                   8527365686

    435. Monika
         Aged about 32 years
         D/o Sh. Rajkumar.
         R/o, Bacholi, Mahendragarh, Haryana-123034
         Mob. No. 9350210188.

    436. Monika
         Aged about 31 years
         w/o Sh. Rahul.
         R/o, matinduKharkhoda Sonipat, Haryana
         Mob. No. 9812037547.

    437. Reena Devi
         Aged about 38 years
         D/o Sh. Ratan Singh.
         R/o,H.No. 132, Gali number two, near GBBS School, Khajuri Khas,
         Delhi-11 0094
         Mob. No. 9958605825.

    438. Kiran
         Aged about 35 years
         w/o Sh. Inderpal.
         R/o, 02DA flats phase 4,Nimri Colony, Ashok Vihar,
         Delhi-11 0052
         Mob. No. 8178286963.

    439. Dhenu Sharma
         Aged about 32 years
         w/o Sh. Rahul Bansal.
                                                    139
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

           R/o, RZ-14B, Gali number 5, Mahavir enclave, Palam colony
           Delhi-11 0045
           Mob. No. 987384145.

    440. Rekha Sharma
         Aged about 39 years
         w/o Sh. Sajjan Kumar.
         R/o,H.No. 110, mundhela Khurd, behind Village dispensary,
         Najafgarh, Delhi-11
                          11 0073
         Mob. No. 8130287467.

    441. Manju Devi
         Aged about 35 years
         D/o Sh. Hiralal.
         R/o, village Riwajpur,P.O Kheri Khetan. Faridabad.
         Haryana-121002
         Mob. No. 8377949341

    442. Sonu Yadav
         Aged about 35years
         D/o Sh. Suresh Chand.
                                                              15,
         R/o,H.No.1076/5, Gali number 12, Patel Nagar, sector-15,
         Gurugram, Haryana
         Mob. No. 9873289514.

    443. Sanjeeta
         Aged about 36 years
         w/o Sh. Manish.
         R/oH.No. 390, Mubarakpur, Dabas.,
         Delhi-11 0081
         Mob. No. 8802888700.

    444. Poonam Kaushik
         Aged about 33 years
         D/o Sh. Krishan Kumar Kaushik.
         R/o,H.No. 369/2,Niwado ki Gali Bansi Pana Lahore Bazar,
         Bhiwani, Haryana
         Mob. No. 8168525010.

    445. Meena Saini
                                                    140
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                OA No. 4202/2025 & Batch

           Aged about 40 years
           D/o Sh. Ram Avtar Saini.
           R/o, 449, Haveli, Hyder Quli
           Delhi-11 0006
           Mob. No. 9034657673.

    446. Priyanka
         Aged about 35 years
         D/o Sh. Ramesh Kumar
         R/o,H.No.B-7, Jagatpuri, Delhi- 51
         Mob. No. 8448535365.

    447. Varsha Verma
         Aged about 31 years
         D/o Jitender Verma
         R/o H. No. 525, Sunaran street, Near Jain Mandir, Jharsa,
         Gurugram,Haryana
         Gurugram,Haryana-122003
         Mob. No.9560610463
                  9560610463

    448. Suman Arya
         Aged about 39 years
         D/o Sh. RajrupSingh.
         R/o, Najafgarh Prem Nagar colony near Nav Uday School RZ 21A
         Mob. No. 7982232286.

    449. Monika Kumari
         Aged about 36 years
         D/o Sh. Satyanarayan.
         R/o, villSurkhpur Jhajjar Haryana
         Mob. No. 7027433553.

    450. Priya
         Aged about 31 years
         D/o Sh. Sanjay Kumar.
         R/o,H.No. 19/188, nai Basti, Bahadurgarh
         Mob. No. 8168408815.

    451. Lalitha Kumari
         Aged about 36 years
         D/o Sh. Meghraj.
                                                    141
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                OA No. 4202/2025 & Batch

           R/o,192, Samaspur, Khalsa Ujwa,Delhi-11 0073
           Mob. No. 8851666167

    452. Mosham Kumari
         Aged about 38 years
         D/o Sh. Jaswant Singh.
         R/o, C-18, MS Block Ranaji enclave, Najafgarh
         Delhi-11 0043
         Mob. No. 8585951217.

    453. Sweety Yadav
         Aged about 33years
         w/o Sh. Anil Yadav.
         R/o, house number 710, Durga electricals, village Rajokri
         Delhi-11 0038
         Mob. No. 8860608657.

    454. Km DaliDubey
         Aged about 32 years
         D/o Sh. Udey Bhandubey
         R/o, Village Kusamahra, district, Azamgarh
         UP-223221
         Mob. No. 9643965914
                   964396591

    455. Arti
         Aged about 31 years
         w/o Sh. Surendra Dahiya.
         R/o, VPO, Rohat district, Sonipat, Haryana-131403
         Mob. No. 7988822051.

    456. Promila Bhoria
         Aged about 40 years
         D/o Sh. Ram Diya Bhoria
         R/o, Satya Sadan RZ186E Block, new Roshan Pura, Najafgarh
         Delhi-11 0043
         Mob. No. 9540287432.

    457. Archana Devi
         Aged about 33 years
         D/o Sh. Ashok Kumar
                                                    142
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

           R/o, 93 gram post Naurahni,Rampur, Ambedkar Nagar, hanwar,
           UP-224143
           Mob. No. 9695925377.

    458. Santosh Kumari
         Aged about 33 years
         D/o Sh. Ishwar Singh.
         R/o, village Patodi,Khurd Bhawani,
         Haryana
         Mob. No.9306607036.

    459. Sonia Devi
         Aged about 30 years
         D/o Sh. Subhash.
         R/o, VPO Jamni, district Jind
         Mob. No. 7988311208.

    460. Sonam Kumari
         Aged about 33 years
         D/o Sh. Rajender Kumar.
         R/o, Sumer colony, opposite power House, Kosli, Rewari
         Haryana-123302
         Mob. No. 8708192539.

    461. Jyoti
         Aged about 33 years
         D/o Sh. Surender Kumar.
         R/o, VPO Dhansa
         Delhi-11 0073
         Mob. No. 9971491560.

    462. Anjana Kumari
         Aged about 38 years
         D/o Sh. Suresh Chand Sharma.
         R/o,H.No. 69extension, Monday, market Road, Mohan Garden,
         UttamNagar.Delhi
         UttamNagar.Delhi-11  0086
         Mob. No. 9650429424.

    463. Meenu
         Aged about 30 years
                                                    143
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

           D/o Sh. Bijendra
           R/o, VPO Madina, Rohtak
           Mob. No. 7988153698.

    464. Ankita
         Aged about 30 years
         D/o Sh. Rajbir.
         R/o,H.No. 107, near Bhola general store.Delhi
         Mob. No. 9873623885.

    465. Sapna Balhara
         Aged about 39 years
         w/o Sh. Harsh.
         R/o, 39-A KH.No 24/24/1, Gupta Park near Police Station, Najafgarh
         Delhi-11 0043
         Mob. No. 9818303367.

    466. Priti
         Aged about 33 years
         w/o Sh. Anil Kumar.
         R/o,H.No. Galar Road, V.P.O balsamand, hisar
         Haryana-125001
         Mob. No. 7056711109.

    467. Preeti Yadav
         Aged about 31years
         w/o Sh. Deepak.
         R/o,H.No. 189.,Viiiparkhotampur, Rewari
         Haryana-123401
         Mob. No. 8810585348.

    468. Jawala Rathor
         Aged about 36years
         D/o Sh. Jay Lal Rathor
         R/o,H.No. 177.Kamruddin, Nagar Nangloi.
         Delhi-11 0041
         Mob. No. 9717173604.

    469. Sujata
         Aged about 38years
                                                    144
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                OA No. 4202/2025 & Batch

           w/o Sh. Sumit.
           R/o, V.P.OBhatgaon, Dogran Sonipat, Haryana-131022
           Mob. No. 9991991924.

    470. Preety Rani
         Aged about 34 years
         D/o Sh. Omvir
         R/o,Kasra No, 101/18, Gali No.-17, Satyam, Puran Colony, Jaroda Kalan
         Delhi-11 0072
         Mob. No. 8198968634
                   819896863

    471. Rekha
         Aged about 33 years
         w/o Sh. Vikash.
         R/o, Bhiwani Haryana 127021
         Mob. No. 9812320044.



    472. Deepti
       Aged about 31 years
       D/o Sh. Anil chhikara
       R/o 216, Pocket 26, Rohini Sector 24,
       Delhi
       Mob. No. 7838100136

    473. Rakhee Mann
       Aged about 36 years
       D/o Sh. Raj Singh Mann
       R/o H. No.- 34, Gali no. 14,
       B-Block, Kaushik Enclave, Burari,
       North Delhi-110084
                   110084
       Mob. No. 9899805810

    474. Arti
       Aged about 31 years
       D/o Sh. Ram Singh
       R/o Village Kalakhari, Tehsil- Buhana,
       Jhunjhunu, Rajasthan
       Mob. No. 9024419504
                                                    145
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch



    475. Shaveta
       Aged about 30 years
       D/o Sh. Anoop Singh
       R/o VPO Gamri, Gohana, District
       Sonipat, Haryana
       Mob. No. 8059289368

    476. Sushma
       Aged about 42 years
       D/o Sh. Ram Chander
       R/o VPO, Malikpur, old number 60,
       Bhajan Thola,
       New Delhi 110073
       Mob. No. 8901085065

    477. Kaphy
       Aged about 33 years
       W/o Sh. Vikash
       R/o V.P.O. Bhainswal Kalan,
       Tehsil- Gohana, Distt. Sonipat, Haryana
       Mob. No. 9728974029

    478. Sarita
       Aged about 35 years
       W/o Sh. Lakhvinder Singh
       R/o VPO Mandheri, Teh- Shahabadh,
       Distt. Kurukshetra, Haryana- 136136
       Mob. No. 9350860898

    479. Reena Devi
       Aged about 37 years
       W/o Sh. Sanjeev Kumar
       R/o 433, Karan Colony, Mirzapur,
       Thanesar, Kurukshetra, Haryana- 136118
       Mob. No. 9728653880

    480. Anita
       Aged about 32 years
       W/o Sh. Naveen Kumar
                                                    146
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

         R/o Village Mohamadpur, Post- Naichana,
         Teh- Bawal, Distt. Rewari, Haryana
         Mob. No. 9468206567

    481. Jyoti Dahiya
       Aged about 33 years
       W/o Sh. Neeraj Kumar.
       R/o Village Mohamadpur, Post- Naichana,
       Teh- Bawal, Distt. Rewari, Haryana
       Mob. No. 9467129847

    482. Priyanka Yadav
       Aged about 31 years
       D/o Sh. Om Prakash
                   Prakas Yadav.
       R/o Gali No. 3, Vindhya Nagar Colony,
       ChandmariImiliya near Fatime Hospital Haryana, Mau,
       Uttar Pradesh-275101
                     275101
       Mob. No. 8130503022

    483. Manju Yadav
       Aged about 30 years
       d/o Sh. Vikram Singh.
       R/o Village Shahbajpur, Distt. M/Garh, Haryana
       Mob. No. 9306054040.

    484. Munni Devi
       Aged about years
       W/o Sh. Rajender
       R/o H. No. 30A/1, N-
                         N Block, Kh. No. 53/11/1,
       Gopal Nagar, Najafgarh, Delhi-110043
       Mob. No. 8700390833.

    485. Himanshu Kaushik
       Aged about 31 years
       D/o Sh. Puneet Kaushik.
       R/o Kh. No.- 34/14, Gali No. 5,
       Saboli Road, Sanjay colony, Narela,
       Delhi-110040
       Mob. No. 9650239328.
                                                    147
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    486. Pooja
       Aged about 35 years
       D/o Sh. Raja Ram.
       R/o H. No.- 25, VPO-
                       VPO Surhera, Jora Mohalla,
       Najafgarh, New Delhi-110043
                       Delhi
       Mob. No. 9560086356

    487. Supriya
       Aged about 32 years
       D/o Sh. Satbir Singh.
       R/o 109, Rao Mohalla, VPO Surhera,
       Najafgarh, New Delhi-110043
                       Delhi
       Mob. No. 8851346344.

    488. Meenakshi
       Aged about 37 years
       D/o late Sh. Krishan Pal Singh.
       R/o H. No.- 460, Street No. 8, Durgapuri Extn.
       Shahdra, Delhi-11009
                       11009
       Mob. No. 8527696600

    489. Shobha Rani
       Aged about 33 years
       D/o Sh. Chhotu Ram Kapil
       R/o H. No.- 116, Block-A,
                        Block    Street No. 10,
       Bhajanpura, North--East, Delhi-110053
       Mob. No. 9650899647.

    490. Kirti
       Aged about 35 years
       D/o Sh. Rajveer Singh
       R/o H. No.- 518, Panna Ramayan, Tikri Kalan,
       Delhi-110041
       Mob. No. 8588953235

    491. Abhilasha
       Aged about 33 years
       D/o Sh. Ram Kumar Yadav.
       R/o H. No.- 68, Haidarpur, Delhi-110088.
       Mob. No. 9582119980.
                                                    148
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch



    492. Ayisha Parveen
       Aged about 38 years
       D/o Mohd. Rais.
       R/o H. No.- 965/a, Street No. 30/9, near
       Imam Naqi Masjid, Jafrabad, Delhi-110053
       Mob. No. 8745908736.

    493. Karuna Bhatia
       Aged about 30 years
       W/o Sh. Rajender Kumar.
       R/o H. No.- 569/10, Gopal colony,
       Near Old Sadar Thana, Rohtak
       Mob. No. 8683937888.

    494. Priti
       Aged about 30 years
       D/o Sh. Rakesh Kumar
       R/o VPO Khanda near Dada Kishor Dass Mandir,
       Tehsil-Kharkhoda, District Sonipat,
       Haryana-131402
       Mob. No. 8685887004.

    495. Anju
       Aged about 30 years
       W/o Sh. Sonu Sherawat.
       R/o WZ-51, Mohit Nagar, Ground floor,
       Dwarka mor, Delhi
       Mob. No. 9711757797.

    496. Manisha Malik
       Aged about 34 years
       D/o Sh. Mahender Singh.
       R/o C-110, C-block,
                    block, main Gopal Nagar,
       Najafgarh, South-west,
                        west, Delhi-110043
       Mob. No. 7982900104.

    497. Manisha
       Aged about 30 years
       D/o Sh. Inderjeet.
                                                    149
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV           OA No. 4202/2025 & Batch

         R/o VPO-Kharawar,
                   Kharawar, tehsilSampla,
         District Rohtak-124001
                         124001
         Mob. No. 8930026641.

    498. Hajra
       Aged about 39 years
       D/o Sh. Abdul Mannan.
       R/o H. No.- 1204, Street No. 39/4,
       Jaffrabad, Delhi-110053
                        110053
       Mob. No. 8700266347.

    499. Pooja Dalal
       Aged about 32 years
       W/o Sh. Ankit Singh.
       R/o H. No.- 1936, sector-6,
                         sector Bahadurgarh,
       Haryana-124507
       Mob. No. 8683908977

    500. Anchal
       Aged about 30 years
       W/o Sh. Ved Ram Singh.
       R/o Village Adavali, Post Lawau,
       District Meerut
       Mob. No. 8791023889.

    501. Rekha
       Aged about 33 years
       D/o Sh. Mahabir.
       R/o VPO Behbla, Tehsil Meham,
       District Rohtak, Haryana
       Mob. No. 9812933308.

    502. Saumya Pandey
       Aged about 31 years
       D/o Sh. Shashi Bhushan Pandey.
       R/o WZ-92, fourth floor, Lane 14,
       Ramgarh colony opposite Metro pillar, 345,
       Near Ramesh Nagar Metro Station, New Delhi-110015
       Mob. No. 7985498068.
                                                    150
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

    503. Sangeeta Rani
       Aged about 36 years
       D/o Sh. Krishan Lal Mehto
       R/o 4/33, Saket Block, Mandawali,
       Delhi- 110092
       Mob. No. 7042794800.

    504. Deepika
       Aged about 33 years
       W/o Sh. Deepak Kumar
       R/o B1, 204, Delhi Police, residential colony,
       DPA, sector 9, Dwarka, New Delhi
       Mob. No. 8920301982

    505. Sakshi
       Aged about 31 years
       D/o Sh. Lakshmi Chand.
       R/o a-165, Yadav Nivas Street No. 18,
       Near Pal optical, new Ashok Nagar,
       Delhi-11009
       Mob. No. 9728616870.

    506. Babli
       Aged about 37 years
       W/o Sh. Vikas Kumar Gautam.
       R/o c-217/A, Pul Pehladpur, Delhi
       Mob. No. 9990278509

    507. Manju
       Aged about 30 years
       D/o Sh. Maha Singh Saini.
       R/o H. No.- 99, village Parnala,
       City Bahadurgarh, Jhajjar, Haryana-124507
       Mob. No. 8607998753

    508. Rinku Sharma
       Aged about 30 years
       W/o Sh. Ajay.
       R/o Village, Khatoli Ahir (218),
       Mahendragarh, Haryana-123001
                      Haryana
                                                    151
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

         Mob. No. 7410889298.

    509. Sunita Yadav
       Aged about 32 years
       W/o Sh. Jitender.
       R/o Village Nawdi, P.O. Kanti,
       District Mahendragarh, Haryana-123021
       Mob. No. 9717638863.

    510. Sana
         Aged about 31 years
         D/o Sh. G. S Mohammad
         R/o H. No. 652, Gali No. 13 Near Chhoti
         Masjid, Village mandoli, Delhi- 110093
         Mob. No. 8802037485

    511. Mamta
         Aged about 35 years
         D/o Sh. Deen Dayal
         R/o H.No. 664, Sector-6,
                        Sector Jagriti Vihar, Meerut
         Near Medical College, U.P-250001
         Mob. No. 7417179855

    512. Priti Shukla
         Aged about 31 years
         w/o Sh. Shailendra Tripathi
         R/o H. No. D-63, 2nd floor, Near Shiv Hansa Chauk
         Aya Nagar, New Delhi-110047
                          Delhi
         Mob. No. 7390024197

    513. Jyoti Yadav
        Aged about 30 years
        w/o Sh. Yogesh Kumar
        R/o H.No. 23 Gali Namberdaar Raghubir, Kangan Heri,
        Delhi-110071
        Mob. No. 9999046591

    514. Ankita Singh
         Aged about 38years
         D/o Sh. Ashok Singh
                                                    152
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

           R/oB-27, Choudhary Sugriv Market, Dayalpur
           Karawal Nagar, Delhi-110094
                          Delhi
           Mob. No. 9582068865

    515. Km Kavita
         Aged about 35 years
         w/o Sh. Saurav Baliyan
         R/o Gali No. 6, E-- Block, Khajoori Khas,
         Near Sharpur Chowk, inderprasthi school
         khajoori sharper chowk, Delhi-110090
         Mob. No. 8755228034

    516. Reena Jangra
         Aged about 32 years
         D/o Sh. Om Prakash
         R/o Ward No.14, Siwani Road
         Tosham, Bhiwani, Haryana-127040
         Mob. No. 9812224914

    517. Pooja
        Aged about 36 years
        w/o Sh. Nitish Upadhyay
        R/o G-152, Sector-9,
                    Sector New Vijay Nagar
        Ghaziabad, U.P-201009
                        201009
        Mob. No. 9319709696

    518. Alka Singh
         Aged about 35 years
         w/o Sh. Anil Kumar Singh
         R/o Arkha, Unchahar, Raebareli-229404
         Mob. No.9953742682

    519. Reena
         Aged about 33 years
         D/o Sh.Hawa Singh
         R/o H.No.(2-N) Mehrana Village, Jhajjar
         Haryana-124102
         Mob. No. 9910897040

    520. Manvi Valecha
                                                    153
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

           Aged about 39 years
           D/o Sh. Jitender Kumar Valecha
           R/o G-146, Vikaspuri, New Delhi-110018
           Mob. No. 9968272768

    521. Neetu
         Aged about 35 years
         w/o Sh.Devender
         R/o M-33A, Mausam Bhawan Residential Complex, Lodhi Road,
         New Delhi-110003
                   110003
         Mob. No. 9718843207

    522. Jyoti
         Aged about 38 years
         D/o Sh. Dharamvir Singh Rathee
         R/o H. No.6, Rajiv Nagar, Sec-13, New Mata Mandir Road
         Gurugram-122001
                   122001
         Mob. No. 9991883344

    523. Kiran Tomar
         Aged about 32 years
         D/o Sh. Parmod Kumar
         R/o tower No.3, Flat No.302, Vipul Garden
         Dharuheda, Harayana
         Mob. No. 9971158417

    524. Iram Parveen
         Aged about 30 years
         D/o Sh. Muzammil Khan
         R/o758, Lane No.-30,
                      No.     Indira Chowk, Jafrabad
         Delhi-110053
         Mob. No. 9953212567

    525. Jasmeet Kaur
         Aged about 40 years
         D/o Sh. Charanjeet Singh
         R/o595, C-8, Sector-8,
                      Sector Rohini
         Mob. No. 9582570763

    526. Ruchika
                                                    154
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch

           Aged about 31 years
           D/o Sh. Hari Prakash
           R/o V.P.O Badli, District Jhajjar, Haryana-124105
           Mob. No. 9915342386

    527. Arshi
         Aged about 30 years
         D/o Sh. Ilyas Khan
         R/o E2/288 Nand Nagri, Delhi-110093
         Mob. No. 9871352146

    528. Jyoti
         Aged about 36 years
         D/o Sh. Mahendra Singh
         R/o B-33, G-1 b Block, Dilshad Garden-110095
         Mob. No. 9821768090

    529. Preeti
         Aged about 37 years
         D/o Sh. Ramesh Chand
         R/o B-33, G-1, B Block, Dilshad Garden-110095
         Mob. No. 9650380038

    530. Meenakshi
         Aged about 37 years
         D/o Sh.Ramphal Vashisth
         R/o 51 A, Phase 2, Main Surakhpur Road
         Near Maruti Gali, Najafgarh-110043
         Mob. No. 9910546211

    531. Niharika Bhati
         Aged about 32 years
         D/o Sh. Keshav Kumar Bhati
         R/o P-128, Gali No.9, shanker Nagar Extension
         Krishna Nagar, Delhi-110051
                        Delhi
         Mob. No. 9953684623

    532. Mamta Yadav
         Aged about 35 years
         D/o Sh. Murari Lal
                                                    155
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch

           R/o RZG-243/13A,
                    243/13A, gali No.6, Palam Colny Bagdola,
           PO Raj Nagar- II, Delhi-110077
           Mob. No. 8168528511

    533. Priyanka
         Aged about 31 years
         w/o Sh.Sarvjeet
         R/o V.P.O Babail,Panipat, Haryana-132103
         Mob. No.8398074000

    534. Anu
         Aged about 30 years
         D/o Sh.Ramesh
                                                        125047
         R/o V.P.O Kirmara,House No. 908, Hisar,Haryana-125047
         Mob. No. 8950755146

    535. Sumayya Huma
         Aged about 36 years
         w/o Mohd. Fahad
         R/o 902, B, 4th floor, Gali Chah Shreen
         Farash Khana, Delhi-110006
                         Delhi
         Mob. No.8377822619

    536. Nisha
         Aged about 33 years
         w/o Sh. Sunil Kumar
         R/o Village Balkara, P.O Mouri, Tehsil, Charkhi,
         Dadri, Haryana-127022
                        127022
         Mob. No. 9671003871

    537. Farha Naaz
         Aged about 36 years
         D/o Sh. Mukhtar Ahmed
         R/o 1718, Hauz Sui walan, Darya Ganj
         New Delhi-110002
                    110002
         Mob. No. 7838043048

    538. Saravjeet Kaur Jassal
         Aged about 3 years
         D/o Sh. H. S. Jassal
                                                    156
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

           R/oD-27, Vishnu Garden, New Delhi-110018
           Mob. No. 9711381452

    539. Sushmita Dutta
         Aged about 35 years
         D/o Sh.Sailendra Nath Dutta
         R/o Pocket-D/642,
                    D/642, Dilshad Garden, Delhi-110095
         Mob. No. 9871572814

    540. Ruby
         Aged about 36 years
         w/o Sh.Nitesh Sharma
         R/o. A-40, extension-04,
                    extension     Near Daulat Ram Public School
         Nangloi, delhi-110041
                        110041
         Mob. No.8810552935

    541. Anu Lata
         Aged about 31 years
         D/o Sh. Ashok Kumar
         R/o V.P.O- Karoli, Tehsil- Karoli, Distt- Rewari
         Haryana- 123303
         Mob. No. 9729008537

    542. Meenu Malik
         Aged about 33 years
         D/o Sh.Ranbirsingh Malik
         R/o 105/6a Adhchini Village, near NCERT,
         New Delhi-110017
                    110017
         Mob. No. 9650557172

    543. Ankita
         Aged about 32 years
         D/o Sh. Parma Nand Singh
         R/o280/3 Arjunpuri Colony, Ganaur
         Sonipat, Haryana--131101
         Mob. No. 8529479900

    544. Sunil
         Aged about 33 years
         D/o Sh.Davender
                                                    157
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                OA No. 4202/2025 & Batch

           R/o. 28, Kheri Road, Gandhi Nagar, Ganaur,
           Sonipat, Haryana--131101
           Mob. No.9050093539

    545. Shital
         Aged about 31 years
         D/o Naresh Kumar
         R/o. Sh.Jhharoda(5-N),
              Sh.Jhharoda(5     P.O Nahar,Sub District: Kosli
         Distt. Rewari, Haryana-123303
                        Haryana
         Mob. No. 8396882414

    546. Naveen Kumari
         Aged about 31 years
         w/o Sh.Mandeep Khatri
         R/o V.P.O Kulasi, tehsil Bahadurgarh, Distt Jhajjar,
         Haryana-124505
         Mob. No. 9053918062

    547. Monika
         Aged about 37 years
         D/o Sh. Sukhbir Singh
         R/o H.No.1267, First Floor, Sec-51
         Gurugram, Haryana
         Mob. No.9971377228

    548. Iqra Naaz
         Aged about 34 years
         w/o Sh.Mohd. Suhail
                       73, Kh.No.274/228/173 2nd floor, Gali No.-9,
         R/o Plot No.C-73,                                   No.
         Wazirabad, North Delhi-110084
         Mob. No. 8076310529

    549. Poonam Kumari
         Aged about 32 years
         w/o Sh. Sachin
         R/o H.No. 295, walmikiwali Gali. Village-Singhu.
         Delhi-11 0040
         Mob. No. 8930372935.

    550. Rajni
                                                    158
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch

           Aged about 30 years
           w/o Sh. Govind Khatri.
           R/oH.No. 107, village Kulasi, Tehsil Bahadurgarh
           District Jhajjar, Haryana-124505
                             Haryana
           Mob. No. 9643133906.

    551. Bhawna Sengar
         Aged about 32 years
         D/o Sh. Gajendra Singh Sengar
         R/o D-103 Saurabh Vihar Jaitpurroad,Badarpur
         New Delhi - 110044
         Mob. No. 8766393029, 9654779632

    552. Arsha
         Aged about 30 years
         w/o Sh. Dinesh Kumar.
         R/o H.No. 269, Pana-
                        Pana Barshan, V.P.O Tikri Kalan
         Delhi-110041
         Mob. No. 8700516623, 8700909058.

    553. Priyanka Jha
         Aged about 32 years
         w/o Sh. Rahul Kumar.
         R/o plot number-31,
                         31, two, Gali number 8
         Ghasipura extension, Nangli, dairy Najafgarh
         New Delhi-11 0043
         Mob. No. 9716553455, 9716553257

    554. Arti Bansal
         Aged about 39 years
         D/o Sh. Rajkumar Bansal
         R/o K-781, 82, near Meenakshi clinic, Jahangir Puri
         Delhi-110033
         Mob. No. 8178701250.

    555. Laxmi Devi
         Aged about 38 years
         D/o Sh. Sunil Kumar
                         mar Gupta.
         R/o D-26, second floor, Hakikat Rai Road
         Adarsh Nagar, Delhi-110033
                        Delhi
                                                    159
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch

           Mob. No. 9560115743.

    556. Saba Naaz
         Aged about 36 years
         w/o Sh. Imran Khan.
         R/o 167/22, Zakir Nagar, Okhla, Delhi-110025
         Mob. No. 8368662104.

    557. Rishu Gupta
         Aged about 30 years
         D/o Sh. Shiv Om Gupta.
         R/o Hari Om Vasatralaya opp. Jila Sahkari bank, Chaubepur
         Kanpur Nagar-209203
                       209203
         Mob. No. 8840473742, 790510993.

    558. Amita
         Aged about 30 years
         w/o Sh. Naveen
         R/o. 2420A, Jaat Nagar, Street number one,
         Aadarsh colony, Hisar
         Mob. No. 89011 54582

    559. Manisha
         Aged about 31 years
         D/o Sh. Dalbir.
         R/o H.No. 2034/10, Gali number 15, ram Gopal colony
         Rohtak, Haryana-124001
                         124001
         Mob. No. 9992814396, 9466290753.

    560. Poonam Rani
         Aged about 32 years
         D/o Sh. Leelu ram.
         R/o H.No-145, bypaas Road, near new Loha Mandi
         Shiv colony part 2,Adampur, Hisar, Haryana-125052
         Mob. No. 9068807000,8607800033

    561. Ravina
         Aged about 31 years
         w/o Rajinder Kumar
         R/o Sh.V.P.OJallopur, The-Ratia, Distt, Fatehbad,
                                                    160
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV             OA No. 4202/2025 & Batch

           Haryana-125051
           Mob. No.7206850501

    562. Sarina Rani
         Aged about 32 years
         D/o Sh. Subhash Chander
         R/o V.P.O. Bosti, Tehsil-Tohana,
         Distt. Fatehabad- 125113
         Mob. No. 8708427447,9467432428

    563. Anamika Dikpati
         Aged about 32 years
         D/o Sh. Netai Chand Dikpati
         R/oPachhati Bodhgaya, House No. 56, near Masjid,
         P.O. Bodhgaya-824231
                        824231
         Mob. No. 8860538115, 9832957720


    564.     Promila Devi
        Aged about 31 years
        D/o Sh. Ramesh Kumar.
        R/o V.P.O Janana IBBM, PO.Sahuwala, Hanumangarh,
        Rajasthan -335511
                   335511
        Mob. No. A307075308, 9982490054.


    565.     Anjali Jaiswal
        Aged about 31 years
        D/o Sh. Satyarth Prasad Jaiswal
        R/o D-39/6 Kodai Chowki,Naisadak,
        Varanasi, Uttar Pradesh-221001
                        Pradesh
        Mob. No. 9919801449, 9108323528.


    566. Raveena
         Aged about 34 years
         w/o Sh. Shahrukh Ahmed.
         R/o. H. No.365, Gali No.8, Savita Vihar Mukundpur
         P.O Samaipur,North West Delhi
         Mob. No. 9990174796
                                                    161
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV               OA No. 4202/2025 & Batch



    567. Deepa Lakhey
       Aged about 35 years
       D/o Sh. VP Singh.
       R/o H.No. 438A Street 3A,near Hanuman Mandir, darshan Vihar
       Burari, Delhi-110084
                     110084
       Mob. No.9818853492


    568.     Tamanna Kumari
        Aged about 35 years
        D/o Sh.Satyabir
        R/o RZF-33, curly number 15, Indira Park
        Palam colony, Delhi-11
                      Delhi    0045
        Mob. No. 9716068074

    569.     Aalma
        Aged about 36 years
        w/o Sh. Mohammed Mustafa Alishan
        R/o. C-76, Gali number 4, Radhe Shyam Park extension
        Near Jagatpuri Police Station , Krishna Nagar , Delhi - 110051
        Mob. No. 8447206626.


    570. Sanchita Saini
         Aged about 31 years
         D/o Sh.Rajiv Kashyap
         R/o Street No.4, Arya Nagar, Gharaunda, Karnal
         Haryana-132114
         Mob. No. 7027865672, 9034318540
    571.      Tejaswani
         Aged about 31 years
         w/o Sh. Arvind Singh Dhani
         R/o60- E- CBI Colony, Vasant Vihar, New Delhi-110057
                                                        110057
         Mob. No. 9205572931

    572. Shivali
       Aged about 30 years
       w/o Sh. Saagar kinja
       R/o H.No. C-164, Rajdhani park, Nangloi,
                                                         162
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                 OA No. 4202/2025 & Batch

         Delhi-110041
         Mob. No.9599875214

    573. Pooja
       Aged about 35 years
       D/o Naresh Kumar
       R/o H.No. 363, Village, Mukhmelpur
       Delhi-110036
       Mob. No.8860753365

    574. Ritu Kumari
       Aged about 30 years
       D/o Harender Singh
       R/o Village Ladhuwas Ahir, P.O- Saharanwas,
       Tehsil-Rewari,Haryana
              Rewari,Haryana-123401
       Mob. No.9416958638

    575. Pooja
       Aged about 34 years
       D/o Ved Prakash
       R/o V.P.O- Majra(Dubaldhan)The-Beri,Distt.Jhajjar
                  Majra(Dubaldhan)The
       Haryana-1314002
       Mob. No.8053333666

    576. Pooja Jangra
       Aged about 30 years
       w/o Pawan Kumar
       R/o H.No.387, near bus stand,Pur(49), P.O:Pur, Distt: Bhiwani
       Haryana-127032
       Mob. No.8950696184
                                                                       ...Applicants

(By Advocate: Mr.
                r. Ashok Aggarwal, Mr. Shakib Malik, Mr. Shubham
Bahl, Mr. Pradeep Kumar, Mr. Nikhil Pawar, Ms. Tanya Rose)
                                                     Rose

                                               Versus

         1. Delhi Subordinate
                   ubordinate Services Selection Board (DSSSB)
         Through its Chairman
                                                    163
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV         OA No. 4202/2025 & Batch

         Govt. of NCT of Delhi,

         FC-18,
            18, Institutional Area,

         Karkardooma, Delhi-110092
                      Delhi

         Email: [email protected]



         2. Directorate of Education
         Through its Director,

         Govt. of NCT of Delhi,
         Old Secretariat Building,
         Civil Lines, Delhi-110054
                            110054
         Email: [email protected]

         3. The Hon'ble Lieutenant Governor of Delhi
         Govt. of NCT of Delhi,
         6 Raj Niwa Marg, Ludlow Castle,
         Civil Lines, New Delhi-
                           Delhi 110054
         Email: [email protected]

         4. Government of NCT Delhi
         Through its Chief Secretary

         Old Secretariat Building,
         Civil Lines, Delhi-110054
                            110054
         Email: [email protected]

                                                            ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)

O.A. No.4188/2025

                                                  88, G Block,
1. Deepti Chetan, D/o Shri Chetan Pratap Tomar, G-88,
Govindpuram, Ghaziabad, Uttar Pradesh.
                                                         164
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV              OA No. 4202/2025 & Batch

                                                                    ...Applicants

(By Advocate: Mr. Ranjeet Singh)
                          Singh

                                               Versus

    1. Delhi Subordinate Services Selection Board (DSSSB)

    Through its Secretary/Chairperson,Govt.
                Secretary             Govt. of NCT of Delhi, FC-18,
                                                             FC
    Institutional Area, Karkardooma, Delhi-110092.
                                     Delhi


    2. Directorate of Education
    Through the Director of Education, Govt. of NCT of Delhi, Old
    Secretariat Building, Civil Lines, Delhi
                                       Delhi-110054.


    3. Government of NCT of Delhi, Through the Chief Secretary, Delhi
    Secretariat, 3rd IP Estate, New Delhi-11002.
                                    Delhi
                                                                 ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)

O.A. No.4207/2025

1. Anchal Singh d/o Vijender Singh
R/o House no. 113A,, near Tehsil, Bawana Delhi 110039
Email: [email protected]
                    @gmail.com
                                                                    ...Applicants

(By
 By Advocate: Mr. Siddharth K. Dwivedi, Mr. Ayush)
                                            Ayush

                                               Versus

    1. Delhi Subordinate Services Selection Board

    Through Secretary,
                                                       165
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV            OA No. 4202/2025 & Batch

    Institutional Area, FC
                        FC-18, Mangalam Marg,
    Karkardooma, AnandVihar, Delhi, 110092
    Email: [email protected]
                 [email protected]
    Tel:011-22370019
    2. Govt. of NCT of Delhi
    through its Chief Secretary
    3rd level, Delhi Secretariat,
    I.P. Estate, New Delhi-110002
                     Delhi
    Tel: 011-23392100
    Email: [email protected]
    3. Directorate of Education
    through Secretary
    Education Department, Old Secretariat,
    New Delhi-110054
    Tel: 011- 23890187
    Email: [email protected]
                                                               ...Respondents
(By Advocates: Mr. Amit Anand
                        Anand)



                                               ----
                                                          166
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                                          OA No. 4202/2025 & Batch

                                      Order
                            Hon'ble Mr. Manish Garg, Member (J) :

M.A. No.4716/2025 in O.A. No.4202/2025, M.A. No.4719/2025 in O.A. No.4204/2025, M.A. No.4722/2025 in O.A. No.4205/2025, M.A. No.4723/2025 in O.A. No.4206/2025M.A. No.4727/2025 in O.A. No.4212/2025 & M.A. No.4630/2025 in O.A. No.4118/2025 For the reasons stated therein, the aforesaid MAs are allowed.

With the consent of the learned counsel for the respective parties, O.A. No.4118/2025 is treated as a lead matter in the batch of cases. More particularly, in light of the identical issue involved and similar relief(s) sought in the present batch of matters.

2. The reliefs sought in the present matter read as under:

"i. Set aside impugned Advertisement No. 06/2025 dated 03.10.2025, issued by DSSSB to the extent it fails to grant 10 years age relaxation to women candidates seeking appointment on TGT (Mathematics) female [Post Code: 56/25], TGT (English) female [Post Code: 58/25], TGT (Social Science) female [Post Code:
60/25], TGT (Natural Science) female [Post Code: 62/25], TGT (Hindi) female [Post Code: 64/25], TGT le [Post Code: 66/25], TGT (Urdu)female [Post Code: 68/25], and TGT (Punjabi) female (Sanskrit) female [Post Code: 70/25] in Directorate of Education, Govt. of NCT of Delhi;
ii. Set aside impugned Recruitment Rules for TGT (Modern Indian Languages) notified vide Notificatio Notification TGT (MIL)/2016/PF/375 dated 28.06.2023 to the extent it fails to provide 10 years' No. DE.3(38)/E-III/RR-TGT age relaxation to women candidates seeking direct appointment on the post of TGT (MIL) posts in Directorate of Education, Govt. of NCT of Delhi;
iii. Set aside impugned Recruitment Rules notified vide Notification No. DE.3(32)/E-III/TGT-
DE.3(32)/E RR/2015/PF/3756 dated 28.06.2023 to the extent it fails to provide 10 years' age relaxation to women Directorate of Education, Govt. of NCT of candidates seeking direct appointment on the post of TGT in Directorate Delhi;
iv. Declare that the applicants are entitled to 10 years age relaxation for direct appointment on the posts of TGT (Mathematics) female [Post Code: 56/25], TGT (English) female [Post Code: 58/25], TGT (Social ce) female [Post Code: 60/25], TGT (Natural Science) female [Post Code: 62/25], TGT (Hindi) Science) female [Post Code: 64/25], TGT (Sanskrit) female [Post Code: 66/25], TGT (Urdu) female [Post Code:
Directorate of Education, Govt. of NCT of Delhi;
68/25], and TGT (Punjabi) female [Post Code: 70/25] in Directorate 167 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch v. Allow the present Original Application with exemplary costs in favour of the applicants; and vi. Pass any other Order as this Hon'ble Tribunal may deem fit in the interest of justice and in the favour of the applicants."
2.1 Learned counsel for the applicants submits that, in fact, the relief contemplates seeking a relaxation/setting aside of the Rules, 2023 vis-à-vis vis not granting and/or the upper age limit to the extent of 30 yearsinstead of 40 years.

The applicants pplicants further claim that the upper age limit, especially in the case of women/female candidates, ought to be extended up to 40 years instead of 30 years.

Furthermore, in one of the OA, it has been impressed upon that the upper age limit be extended upto o 32 years and further age relaxation upto 40 years thereby extending the age relaxation upto 42 years.

2.2 Learned counsel for the applicants has drawn our attention to the Rules in question, which were framed by the Secretariat, Education Department, vide vid Notification dated 11.12.1991 (Annexure A6), wherein the age limit for direct recruits was stipulated as 'below 30 years (relaxable in case of government servants of the Delhi administration up to 40 years; 45 years for SC/ST employees) and up to 40 yearss in the case of "female candidates."

2.3 He submits that in the said recruitment rules, the upper age limit for direct recruits to the post of TGT for male candidates was stipulated as 30 years, whereas 168 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 10 years' age relaxation was given to female candidates;

candidates; accordingly, the upper age limit for female candidates was fixed at 40 years.

2.4 Learned counsel for the applicant further submits that, in respect of the TGT (Modern Indian Languages) in the Directorate of Education, Govt. of NCT of Delhi, the respondents ndents framed the recruitment rules vide notification dated 30.12.1992 (Annexure A7), wherein the age limit for direct recruits was stipulated as 'below 30 years (relaxable in the case of government servants of the Delhi years for SC/ST employees) and up to 40 years in administration up to 40 years, 45 years the case of female candidates." For the sake of better appreciation, the same is reproduced herein below:

Name Number of Classification Pay Band & Whether Age Limit for of Posts Grade Selection Direct Recruits.
            Post                                Pay/Pay                 Post      or
                                                Scale                   Non-
                                                                        Selection
                                                                        Post
            1     2                      3                4             5              6
            TGT Subject to               Group     'C'    Rs.1400-40-   Selection      Below 30 years
            (MIL) variation              Non-             1600-50-                     {(relaxable    in
                  dependent              Gazetted,        2300-EB-                     case of Govt.
                  on                     Non              2600                         servants of Delhi
                  workload               Ministerial                                   Admn. upto 40
                                                                                       years for SC/ST
                                                                                       employees) and
                                                                                       upto 40 years in
                                                                                       case of female
                                                                                       candidates.
                                                    169
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                          OA No. 4202/2025 & Batch

2.5      Learned counsel for the applicants submits that until the new recruitment

rules, which were framed and published vide notification dated 28.06.2023 the said position had continued. In these impugned Rules 2023, the said provisions have been dispensed with;thus, it is the subject matter of the challenge.
2.6 He has further drawn attention to Clause 5 of the Notification dated 28.06.2023, which reads as fol follows:
"5. Power to relax: Where the Government is of opinion that if necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with Union Public Service Commission, may relax any of the provision of these rules with respect to any class or category of persons."

2.7 He further submits that, in view of Clause 5 of the Notification dated 28.06.2023, the advertisement in question is challenged; the respondent ought to that this is a larger issue to be adjudicated exercise its powers to relax. He prays that and requires consideration of whether the rules are within the constitutional mandate as per the policy decision or not.

2.8 Learned counsel for the applicant further relies on the decision rendered in the matter of Richa Mishra vs. State of Chhattisgarh & Ors.(2016) 4 SCC 179, Ors.(2016) 179 submitting that Rule 2023 are contrary to the observations made thereto moreso in respect of female candidates, which reads as follows:

"17. From the arguments noted above, the questions that fall for consideration and need the answers are the following:
170
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 17.1. (a) Whether the recruitment to the post of DSP was governed by the 2005 Rules or was it rightly done under the 2000 Rules?

It may be pointed out at this stage itself that if the 2005 Rules are applicable then the 2005 outcome of the case would clearly be in favour of the appellant inasmuch as the Rules specifically provided for relaxation up to 10 years for women candidates. However, if answer to the aforesaid question is that recruitment process was rightly carried out under the 2000 Rules then further question would arise for consideration, viz.:

17.2. (b) Notwithstanding the fact that the 2000 Rules do not contain any provision for relaxation qua women candidates, whether a relaxation wouldwould still be available to women candidates under the 1997 Rules?

There are two incidental facets of Question (b), which are as follows:

(i) Whether the 1997 Rules are applicable, which make special provision for relaxation in upper age-limit age by 10 years inn respect of women candidates?
(ii) Whether the 2003 Examination Rules which specifically contain a provision for applicability of the 1997 Rules would be treated as applicable for the examination in question?"
************* "22. As noted above, Rule 8 of the 2000 Rules, which, inter alia, deals with age criteria that have to be fulfilled by the candidate, does not make any provision for age relaxation insofar as women candidates are concerned. On the other hand, we have the 1997 Rules atutory force as they are also framed under the proviso to Article 309 which also have statutory of the Constitution of India. These Rules contain special provisions for appointment of women candidates and are made applicable to the public service and posts in connection ffairs of the State. The question is as to whether these Rules would not be with the affairs applicable in those cases where recruitment is made under the 2000 Rules which not only contain specific provisions for age relaxation but do not make any provision for age ion in favour of women candidates and on the contrary categorically provide relaxation limits will be relaxed". Significantly, this under Note (2) that "in no other case age -limits omission in the 2000 Rules has taken note of when the 2005 Rules were framed and, therefore, the situation was remedied inRule 8 of the 2005 Rules by specifically providing rule (1) of Rule 8 that relaxation in the upper age under sub-rule age-limit would also be available to women candidates as per the 1997 Rules as noted above. However, we have already come to a conclusion that the 2005 Rules are not applicable in respect of selection in question. Therefore, the position will have to be considered keeping in view the 2000 Rules in juxtaposition with the 1997 Rules and other relevant provisions which were applicable as on that date.
23. No doubt, Rule 8 of the 2000 Rules, which, inter alia, lays down the provision pertaining to upper and lower age of the candidates, does not make any specific provision for relaxation of age in respect of women candidates. We also are conscious of the fact that Note (2) appended to Rule 8 provides that in no other case, will age-limit age be 171 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch relaxed. However, that is not the end of the matter. The legal position. is to be examined in conjunction with all other rules which occupy the field and are relevant to determine the issue. We are of the opinion that the 1997 Rules read with the State Services Examination Rules, 2003 would get attracted and as these Rules make a specific provision for providing of age relaxation up to ten years years that is to be given to women candidates, the appellant herein shall be entitled to the said benefit. The reasons for arriving at this finding are explained hereinafter.
24. In the first instance, it is to be borne in mind that the 1997 Rules are specific specif Rules, specially meant to give benefit of age relaxation to women in public service and on posts in connection with the affairs of the State. These Rules are statutory in nature framed under the proviso to Article 309 of the Constitution of India. Such a special provision is made in favour of females in consonance with the constitutional spirit contained in Article 15(3) of the Constitution of India which empowers the State to make any special provision for women and children. The salutary purpose and objective ob behind promulgating the 1997 Rules is manifest and can be clearly discerned. It is to encourage women, hitherto known as weaker section, to become working women, by taking updifferent vocations, including public employment. It would naturally lead to empowerment of women, which is the need of the hour.
25. Women in this world, and particularly in India, face various kinds of gender disabilities and discriminations. It is notwithstanding the fact that under the Constitution unique status of equality with men. In reality, however, they have of India, women enjoy a unique yet to go a long way to achieve this constitutional status. It is now realised that real empowerment would be achieved by women, which would lead to their well-being well facilitating enjoyment of rights guaranteed to them, only if there is an economic empowerment of women as well. Till sometime back, the focus was to achieve better treatment for women and for this reason, the concentration was mainly on the wellwell-being of women. Now the focus is sh ifted to economic empowerment. Such objectives have shifted gradually evolved or broadened to include the active role of women, when it comes to welfare enhancing help, women development as well. No longer the passive recipients of welfare-enhancing are increasingly seen, by men as well as women as active agents of change the dynamic promoters of social transformation that can alter the lives of both women and men.
26. It is now realised that there is a bidirectional relationship between economic development and women's empowerment defined as improving the ability of women to access the constituents of development, in particular health, education, earning opportunities, rights, and political participation. This bidirectional relationship is propounding a theory that in one direction, explained by Prof. Amartya Sen by propounding development alone can play a major role in driving down an equality between men and women; in another direction, continuing discrimination against women can hinder development. In this scenario, empowerment can accelerate development. From whichever direction the issue is looked into, it provides justification for giving economic empowerment to women. It is, for this purpose, there is much emphasis on women empowerment (as it leads to economic development) by the United Nations, Na World Bank and other such bodies.
172
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
27. Interestingly, the 2012 World Development Report (World Bank 2011) adopts a much more nuanced message. While it emphasises the "business case" for women empowerment, it mainly takes it as given that the equality between women and men is a desirable goal in itself, and policies should aim to achieve that goal. Poverty and lack of opportunity breed inequality between men and women, so that when economic development reduces poverty, the condition of women improves on on two counts first, when poverty is reduced, the condition. of everyone, including women, improves, and second, gender inequality declines as poverty declines, so the condition of women improves more than that of men with development.
development, however, is not enough to bring about complete equality
28. Economic development, between men and women. Policy action is still necessary to achieve equality between genders. Such policy action would be unambiguously justified if empowerment of women also stimulates further de velopment, starting virtuous cycle. Empowerment of women, development, thus, is perceived as equipping them to be economically independent, self-reliant, self with positive esteem to enable them to face any situation and they should be able to participate in the development activities.
29. Keeping in view all the aforesaid and other relevant considerations, when such affirmative actions are taken by lawmaker, in the form of subordinate legislation, they need to be enforced appropriately so that the purpose that is intended is i suitably achieved. Seen in this context, Rule 4 of the 1997 Rules is to be interpreted to have universal application when it comes to women candidates seeking appointment in public service and post in connection with the affairs of the State of Chhattisgarh.
Chhattisg After all, that is the primary purpose behind. enacting the aforesaid Rule having statutory character."

2.8 He further submits that a purposive interpretation must be given and a harmonious construction must be given between the earlier provisions as they existed prior to 2023 as well as the impugned notification/Rules,2023.

2.9 Mr. Ranjit Singh, learned young counsel, appears on behalf of the applicant in the connectedO.A.(s) draws a reference to the definition of purposive interpretation for the perusal of this Tribunal in the matter of Shailesh perusal Dhairyawan vs. Mohan Balkrishna Lulla (2016) 3 SCC 619, which reads as follows:

173
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch "31. The aforesaid two reasons given by me, in addition to the reasons already indicated in the judgment of my learned Brother, would clearly demonstrate that the provisions of Section 15(2) of the Act require purposive interpretation so that the aforesaid objective/purpose of such a provision is achieved thereby. The principle of "purposive interpretation" or "purposive constructi construction"
on" is based on the understanding that hat the court is supposed to attach that meaning to the provisions which serve the "purpose"

behind such a provision. The basic approach is to ascertain what is it designed to interpretative process the court is supposed to realise accomplish? To put it otherwise, by interpretative the goal that the legal text is designed to realise. As Aharon Barak puts it:

"Purposive interpretation is based on three components: language, purpose, and semantic possibilities within which the discretion. Language shapes the range of semantic interpreter acts as a linguist. Once the interpreter defines the range, he or she chooses the legal meaning of the text from among the (express or implied) semantic possibilities. The semantic component thus sets the limits of interpretation by restricting the interpreter to a legal meaning that the text can bear in its (public or private) language."

2.10 He further submits that the constitutional values which undergird Articles 14 and 16 mandate that selection processes conducted conducted by public authorities to make recruitments must be fair, transparent, and accountable. All too often, human fallibility and foibles intrude into the selection processes. Selection involves intense competition, and irregularities in the process give rise to misgivings over whether the process has denied equal access to all persons.

2.11 The sanctity of the selection process comes under a cloud. It is respectfully submitted that the age relaxation in other bodies under the Govt. of India such as riya Vidyalaya Sangathan (KVS), Navodaya Vidyalaya Samiti, Eklavya Kendriya Model Residential School (EMRS), etc. are above 30 years for candidates across all categories, and thus there is no reason why the same should not be applied by the respondents. It has been highlighted that the Uttar Pradesh Public Services 174 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch Commission, in its recent advertisement A-5/E-1/2025 A 1/2025 of July 2025 for the post of TGT teachers for both male and female has fixed the maximum age limit as 41 years. It is further respectfully submitted that that even the other state bodies, such as Leh Autonomous Hill Development Subordinate Services Recruitment Board, Union Territory of Lakdakh invited applications for the post of TGT teachers (Hindi) and other subjects requiring the same qualifications as the impugned advertisement, but the upper age limit is 42 years. Even the Chandigarh administration, in a similar recruitment, has fixed the upper age to 37 years.

3. Opposing the grant of relief, counsel for the respondents has raised the issue of the maintainability OA(s) itself. He would like to argue the matter with the records being made available without the necessity of filing a counter affidavit.

3.1 He submits that the New Rules, 2023 came into existence after completing all formalities, more particularly inviting objections under Article 309 of the Constitution and after the dueconsultationprocess. Learned counsel for the nothing has been brought on record, norargued, respondents further submits that nothing that the Constitution mandates, in so far as the powers under Article 309 have been done away with.

3.2 He would submit that the present matter pertains to a policy decision and a conscious decision was taken in the t year 2023.

175

Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 3.3 Merely because an advertisement has been published in 2025 does not give a right to the applicants in so far as challenging the policy matters is concerned. He submits that the policy in question the remedy lies elsewhere, not in the pre present form of O.A. 3.4 Learned counsel for the respondents further submits that, vide order dated 06.03.2020, the competent authority had withdrawn the notification dated 01.11.1980, which reads as follows:

"In exercise of the power vested in him under Rule 43 of the Delhi School Education Rules, 1973, the Administrator is please prescribe for women candidate a general relaxation for women candidate a general relaxation for 10 years in the maximum age recruitments to various posts of teacher in limited prescribed in the recruitment rules for recruitments Delhi Schools.

2. The Managing Committee shall, while considering women candidates for appointment to vacancies in their schools consider such candidates as per the revised ages limited for women candidates."

3.5 He further submits that the non-grant non grant of 10 years of age relaxation to female candidates under the newly notified Recruitment Rules dated 28.06.2023 and 30.06.2023 is a justified policy decision taken after due diligence and approval of rity. The earlier age relaxation for women was introduced as a the competent authority.

special measure to encourage their participation in the teaching profession, which objective now stands achieved, as out of the total sanctioned strength of 32,431 22,801 are filled, of which 13,159 are female teachers posts of TGT/TGT (MIL), 22,801 176 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch (57.71%) and 9,642 are male teachers (42.29%), thus about 57.71% of TGT/TGT (MIL) posts in the Directorate of Education are held by female teachers.

3.6 The new Rules came into exsitence , in compliance with with the directions of Seema & Ors. vs DSSSB the Hon'ble Tribunal in O.A. No. 430/2020 titled ""Seema &Ors.,,,, the matter was placed before and approved by the Hon'ble Lieutenant Governor, Delhi, for the adoption of a uniform age limit for both male and female candidates idates to ensure equality and uniformity. Accordingly, the existing RRs prescribing a maximum age of 30 years for both male and female candidates were duly vetted by the UPSC and approved by the Hon'ble Lt. Governor, Delhi. Hence, the non-extension years of age relaxation to female candidates under the new extension of 10 years RRs is in accordance with the policy decision. DOPT guidelines, and directions of the Hon'ble Tribunal, and is neither arbitrary nor discriminatory.

3.7 Learned counsel for the respondents also relies relies on the following case laws:

i) Judgment passed by the Co-ordinate Co ordinate Bench of this Tribunal dated 26.02.2020 in O.A. No.251/2020 & Batch titled Mamta Kaushi vs. Govt. of NCT of Delhi and Ors.

ii) Judgment passed by the Hon'ble High Court of Sikkim dated 05.07.2022 in WPC No.01/2022 titled Tshering Samdup Bhutia and Ors. vs. State of Sikkin and Ors.

177

Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch

iii) Judgment passed by the Hon'ble High Court of Rajasthan pronounced on 09.09.2025 in Writ No.1123/2024 & Batch titled The State of Rajasthan and Ors.

vs. Dr. Ali Taqi and Ors., highlighting para 4.3, which reads as under:

"4.3. The case set up before the learned Single Judge was that the statutory framework under Rule 9 of the Rules of 1973, read with the Notification dated 23.09.2008, does not ant of cumulative relaxation. Therefore, the restrictive stipulation contained in prohibit grant the advertisement to the effect that the benefit of relaxation could not be availed cumulatively was de hors the Rules, and liable to be struck down."

iv) Judgment passed bbyy the Hon'ble High Court of Gujarat in R/Special Civil Application No.11819/2022 dated 19.05.2023 titled Anuradha Vikramsinh Rajput vs. Gujarat Subordinate Services Selection Board (Gaun Seva Pasandgi Mandal) highlighting paras 6.2, 10.4 & 10.5, which read as under:

"6.2 In this petition, the petitioner has referred to the judgment of this Court rendered in Special Civil Application No.6289 of 2011 (Annexure "E") as well as the judgment of the Hon'ble Supreme Court rendered in case of High Court of Delhi Vs Vs. Devina Sharma (Annexure "F") and the judgment of the Delhi High Court rendered in case of Sachin & Ors. Vs. Anurag Sharma & Ors., reported in 2023 JX (Del) 32 to contend that in given situation the age criteria can re relaxed and the petitioner can be permitted pe to appear in the examination. At the cost of repetition, he would further submit that since the respondents have not conducted recruitment process for morethan last 7 years during which time period the petitioner age barred which has seriously prej prejudiced the fundamental right of the petitioner to get the Government job, hence, the petitioner may be permitted to appear in the examination by relaxing the age criteria. *************

10.4 Since in the present case, the petitioner failed to establish that she is possessing the prescribed age limit on the date of the advertisement or is there any relaxation rule which permit her to participate in the selection process and further to participate in the examination, the petitioner cannot enforce such kind of relief by way of this petition. 10.5 The Division Bench of this Court in the aforesaid Judgment which has been referred to by the learned AGP Ms.Patel eloquently establishes that if the petitioner has falled to possess prescribed eligibility condition she cannot claim that she may be permitted to 178 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch participate in the selection process. In view of the judgment of the Hon'ble Supreme Court in the case of Bedanga Talukdar Vs. Saifudaullah Khan, reported in 2011 (12) SCC 85, it has been held that no relaxation relaxation can be granted by issuing any direction. The judgments relied upon by the petitioner are on different facts and therefore, they are not rendering any assistance to the petitioner."

v) Judgment passed by the Hon'ble High Court of Madras High Court in W.A. W. (MD) No.416/2023 etc. batch pronounced on 29.11.2023 titled The State of Tamil Nadu and Ors. vs. K.Parvathy., highlighting the following:

"3.5. A set of selected candidates filed writ petitions on the ground that over qualification tion for appointment to the post of Cook. Another set of candidates is not a disqualification stating that the maximum age limit as per the General Rules and under the proviso to Section 20(8)(ii) of the 2016 Act is 40 years and they were appointed within the age of 40 erefore, there is no illegality or irregularity in selection and appointment. In years and therefore, the present set of writ appeals, we are called upon to decide the issue relating to maximum age limit for appointment to the post of Cook with reference to the Service Rules inn force applicable to the respondents. The respective learned counsels for the respondents contended that this batch of writ appeals are confined with regard to the issue relating to the maximum age limit as per the Rules. *************
7. Conclusion:
7.1. In view of the discussions made in the aforementioned paragraphs, we are not inclined to agree with the view taken by the learned Single Judge that the maximum age limit of 35 years contemplated under the Special Rules for Tamil Nadu Basic Service and the recruitment notification is to be further extended for further five years upto 40 years for the candidates belonging to Scheduled Caste or Scheduled Tribe community. Such extension of five years of age limit is beyond the scope of the power of judicial re review and the Courts, by exercising the powers, cannot extend the age limit fixed by the employer under the Rules in force. Once the Special Rules are made applicable to a particular category for appointment and five years of extension has already been gran granted to the candidates belonging to Scheduled Case or Scheduled Tribe community, application of General Rules would not arise and therefore, the orders of the learned Single Judge to that extent is to be set aside.
allowed and the orders dated 24.11.2022, 7.2. Accordingly, the writ appeals are allowed 07.02.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023, 15.03.2023 & 30.03.2023,passed in W.P.(MD) Nos. 15743, 29235, 23709, 25306 of 2022 respectively, by the 23717, 23718, 23719, 23720, 23721, 23722, 23723 & 25306 179 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch learned Single Judge, insofar as it relates to extension of five years age limit upto 40 years is set aside. No costs. Consequently, connected miscellaneous petitions are closed."
vi) Court of Jammu & Kashmir and Judgment passed by the Hon'ble High Court Ladakh at Jammu in WP(C) No.2440/2023 pronounced on 04.10.2023 titled Mridulla Kirti and Ors. vs. High Court of J&K and Ladakh and Ors., which reads as under:
"21. It is well settled that while participating in the recruitment process, pr a candidate must possess the prescribed eligibility and unless there is any express provision to the contrary, there cannot be any relaxation in the requisite eligibility criteria. Admittedly, there is no provision for relaxation in minimum or upper age limit in the Jammu and Kashmir Civil Service (Judicial) Recruitment Rules, 1967. Reliance has been placed on the judgment of Devina Sharma (supra), which is not applicable to the facts and Services provides that the circumstances of the present case. Rule 13 of Delhi Judicial Services examination will be held by the High Court in Delhi, preferably once a year, subject to vacancy position. This rule is different from Rule 10 of the Jammu and Kashmir Civil providess that the examination for Service (Judicial) Recruitment Rules, 1967, which provide selection of candidates shall as far as practicable be held annually.
22. The process of selection is already underway, the ensuing examination is to be held on 08.10.2023 and all the preparation for the same have been made, permitting the petitioner at this stage will, in any case, set at naught the entire process.
23. In view of the aforementioned facts and circumstances, there is no merit in this petition and the same is accordingly dismissed."

vii). Judgment passed by the Hon'ble Apex Court dated 06.10.2023 in SPL (C) Diary No(s).41379/2023 titled Mridulla Kirti & Ors. vs. High Court of J and K and Ladakh & Ors., which has been dismissed.

180

Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 3.7 He further submits that in the year 2024 the age relaxation was given as a time measure since the vacancies were notified prior to the amendment of the one-time recruitment Rules. Therefore, the respondents took a stand that the department will adhere to age relaxation of 40 years. He submits that the stand of the applicant appl cannot be accepted in perpetuity as nothing has been brought on record to establish that there is a fundamental error or a violation of any fundamental rights and principles of natural justice as well. He further states that the policy decision has been een taken in the right perspective as per the rule position after following all formalities.

3.8 decision making process with respect to He places on record the file of the decision-making the Amended Rules, 2023 which had been taken on record for effective adjudication and perusal of the Tribunal.

4. In rejoinder to the arguments put forth by the learned counsel for the respondents, Mr. Ranjeet Singh, learned counsel for the applicant in O.A. submits that there is a fundamental disparity vis-à-vis vis time relaxation"

as "one-time relaxatio given to Special Education Teacher as reflected in the impugned Vacancy Notice dated vis vis other female teachers in 03.10.2025, which is discriminatory and arbitrary vis-à-vis other post codes.
181
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch

5. We have heard counsel for the parties at length and pursued th the records of the case.

6. ANALYSIS "I sent for Ratcliffe, was so ill, That other doctors gave me over, He felt my pulse, prescribed his pill, And I was likely to recover.

But when the wit began to wheeze, And wine had warm'd the politician, Cured yesterday of my disease, I died last night of my physician"

- The Remedy Worse Than the DiseasebyMatthew Disease Prior ( (1664 - 1721) 6.1 The challenge to advertisement conditions, as well as New Rules , 2023 hinges mainly on the observations made in Richa Mishra's case (supra).
6.2 We observe that there is a fine distinction between facts as well as statute in Richa Mishra's case (supra) as well as the present case. In Richa Mishra's case (supra) Rule 4 thereof provided for such age relaxation of the upper age limit upto 10 years. Her plea was that she had not been given the benefit of age relaxation 182 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch even when she was an existing government servant, as she was working in the Excise Department of the State of Chhattisgarh and being a government servant, she was entitled to age relaxation for eight years. The case was rejected. In appeal, instead, she relied upon Rule 4 of the Rules 1997 wherein a relaxation of ten years is available to women candidates in addition to other relaxations in age.The whole controversy, ersy, therefore, revolved around the interplay of Rules, 1997 and Rules, 2000 as well as other rules. In said case, there were special rules meant for women candidates in respect of all posts in the State of MP, which was a special provision as applicable. Rules, 2005 were applicable, and as these Rules contained specific provisions for relaxation for women candidates on the applicability of Rules 1997.

6.3 We draw a reference to paragraphs 16 and 17 of a recent decision of the Apex NOs. /2025 (@ SLP (C) Nos.21392-21393/2019) Court in CIVIL APPEAL NOs. Nos.21392 titled as UNION OF INDIA & ORS. VERSUS SAJIB ROY decided on 09.09.2025 (2025 INSC 1084 ) , reads as :-

:
It is trite the ratio in a judgment must be read in the facts of a particular case and "It [1901] AC 495 (HL) cannot have universal application. In Quinn v. Leathem[1901] (HL), Lord Halsbury remarked:-
"....there are two observations of a general character which I wish to make, and one is to repeat what I have very often said before, that every judgment must be read as applica applicable proved since the generality of the to the particular facts proved, or assumed to be proved, expressions which may be found there are not intended to be expositions of the whole law, but governed and qualified by the particular facts of the case in which such expressions are to be found. The other is that a case is only an authority for what it actually decides. I entirely deny that it can be quoted for a proposition that may seem to follow logically 183 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch from it. Such a mode of reasoning assumes that the law is necessarily necessarily a logical code, whereas every lawyer must acknowledge that the law is not always logical at all."
17. In Haryana Financial Corporation & Anr v. Jagdamba Oil Mills & Anr(2002) 3 SCC 496,, the Court held:-
held:
"21. Circumstantial flexibility, one additional or different fact may make a world of difference between conclusions in two cases. Disposal of cases by blindly placing reliance on a decision is not proper.
22. The following words of Hidayatullah, J. in the matter of applying precedents have become locus classicus: (Abdul Kayoom v. CIT, AIR p. 688, para 19) "19. ... Each case depends on its own facts and a close similarity between one case and another is not enough because even a single significant detail may alter the entire aspect. In deciding such cases, one should avoid the temptation to decide cases (as said by Cardozo) by matching the colour of one case against the colour of another. To decide, therefore, on which side of the line a case fal falls, the broad resemblance to another case is not at all decisive."
"Precedent should be followed only so far as it marks the path of justice, but you must cut the dead wood and trim off the side branches else you will find yourself lost in thickets and branches. My plea is to keep the path to justice clear of obstructions which could impede it." ( emphasised) 6.4 The relief sought in the present case is to change the upper age limit, which limit for employment cannot be equated with age relaxation. To prescribe an age limit examination in direct recruitment is a policy matter.
6.5 Age limits for recruitment to Central Services/posts are prescribed in the Recruitment Rules for the service/post concerned, having regard to the qualifications and experience prescribed for that service/post. (In the case of prescribed services/posts, other than technical, professional, and specialist services/posts, the age limits as laid down in the relevant Recruitment Rules are, by and large, based 184 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch on the general orders issued by the Government Government of India from time to time vide [MHA OM No. 2/41/59-RPS 59; Deptt. of Personnel OM No. 130/70-
                    RPS dated 33-12-59;                            130/70

PP(IV) dated 11-4-72
                  72 and OM No. 4/7/70-Estt(D)
                                4/7/70                    72].
                                               dated 13-3-72].


6.6      Upper age limits for different posts depend on the nature of duties,

educational qualifications, and experience requirements as prescribed. Department OM No. AB-14017/48/2010 14017/48/2010-Estt Estt (RR) dated 31.12.2010 (Para 3.7.4.1 & 3.7.4.2).
and OM No. 15012/2/2010-Estt.(D)Government 15012/2/2010 .(D)Government of IndiaMinistry of Personnel, Public Grievances and Pensions (Department of Personnel &Training) ******** New Delhi, dated the 27th March, 2012 OFFICE MEMORANDUM -Consolidated categories of government orders on relaxation in upper age limit allowed to various categories servants.
6.7 The 7th Pay Commission recommended the upper age limit for direct recruitment to posts in different pay levels:
Pay Level of post (as per 7th Upper Age limit CPC Pay Matrix)
(i) Pay Levels 1, 2, 3, 4 and 5 25 years
(ii) Pay Levels 6, 7 and 8 30 years
(iii) Pay Level 9 and 10 35 years 185 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch
(iv) Pay Level 11 40 years
(v) Pay Level 12 45 years
(vi) Pay Level 13 and above 50 years 6.8 In Civil Appeal No. 4991 of 2012 2012- The State of Jammu And Kashmir & Anr. decided on 29.9.2021 Ors.VersusShaheena Masarat & Anr 29.9.2021, the Hon'ble Supreme Court upheld the High Court's judgment, emphasizing the necessity of strict adherence to eligibility criteria to ensure fairness and constitutional compliance in public appointments. When a term is interpreted as mandatory, it must be strictly followed without exceptions. No discretion is allowed to deviate from it.The phrase "as far as possible" was argued as either directory or mandatory, significantly affecting the applicability of age relaxation.In relaxation. public sector recruitments, eligibility criteria are the set conditions that candidates must meet to qualify for a position. These include factors like age, education, and residency. It was held that the upper age limit of 35 years is a fundamental eligibility criterion.

6.9 In CIVIL APPEAL NO. 7580 of 2012 -DR. DR. PRAKASAN M.P. AND OTHERS VS STATE OF KERALA AND ANOTHER. decided on 25.08.2023, 25.08.2023 the Apex Court considered the issue of extending the date of superannuation; it was observed as follows:

186
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch "11. It is well-settled settled that the age of retirement is purely a policy matter that lies within the domain of the State Government. It is not for the courts to prescribe a different age of retirement from the one applicable to Government employees under the relevant service Rules and Regulations. Nor can the Court insist that once the State had taken a decisionto issue a similar Government Order that would extend the age of retirement of the staff teaching in the Homeopathic Colleges as was issued in respect of different categories of teaching staff belonging to the Dental stream and the Ayurvedic stream, the said G.O. ought to have been made retrospective, as was done when G.O. dated 14th January, 2010 was issued by the State and given retrospective effect from fr 1st May, 2009.

These are all matters of policy that engage the State Government. It may even elect to give the benefit of extension of age to a particular class of Government employees while denying the said benefit to others for valid considerations thatthat may include financial implications, administrative considerations, exigencies of service, etc.

12. In a somewhat comparable case on facts that arose in New Okhla Industrial Development Authority and Another vs. B.D. Singhal and Others12, the appellant - Authority (NOIDA) had resolved to recommend enhancement of the age of employees from 58 to 60 years. The said proposal, when sent to the superannuation of its employees State Government for prior approval, was turned down. This led to the aggrieved employees filing a writ petition before the High Court of Judicature at Allahabad which was allowed and NOIDA was directed to consider the matter afresh and forward its proposal to the State Government for its approval. It was left open to the State Government to consider giving effect to the increase in the age of retirement from the date when NOIDA had resolved to bbear ear the financial burden for the increase of age or from such date as it may consider expedient. This time, the State Government acceded to the proposal received from NOIDA for enhancing the age of retirement to 60 years, but prospective. Aggrieved by the refusal of the State Government to made the said decision prospective.

make the decision retrospective, the respondents amended the pending writ petition which was allowed by the High Court that struck down the provision of making the decision prospective and directed that such of the respondents who had retired from service by then, would be deemed to have worked till the extended age of retirement, with all consequential benefits. Challenging the said decision, the State of Uttar Pradesh filed a Petition for Special L eave to Appeal under Article 136 of the Constitution of India, Leave which was allowed by this Court with the following observations :

"22. Whether the age of superannuation should be enhanced is a matter of policy. If a decision has been taken to enhance the ageage of superannuation, the date with effect from which the enhancement should be made falls within the realm of policy. The High Court in ordering that the decision of the State government to accept the proposal to enhance the age of superannuation must datedate back to 29 June 2002 has evidently lost sight of the above factual background, more specifically (i) the rejection of the original proposal on 22 September 2009; and (ii) the judgment of the Division Bench dated 17 January 2012 refusing to set aside the order rejecting the proposal on 22 September 2009 which has attained finality. But there is a more fundamental objection to the basis of the decision of the High Court. The infirmity in the judgment lies in the fact that the High Court has trenched upon thee realm of policy making and has assumed to itself, jurisdiction over a 187 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch matter which lies in the domain of the executive. Whether the age of superannuation should be increased and if so, the date from which this should be effected is a matter of policy into o which the High Court ought not to have entered.
xxx xxx xxx
24. Whether the decision to increase the age of superannuation should date back to the resolution passed by NOIDA or should be made effective from the date of the approval by the State government ent was a matter for the State government to decide. Ultimately, in off, some employees would stand on one side of the line while the drawing every cut-off, others would be positioned otherwise. This element of hardship cannot be a ground for the High Court to hold that the decision was arbitrary. When the State government originally decided to increase the age of superannuation of its own employees from fifty-
fifty eight to sixty years on 28 November 2001, it had left the public sector corporations to take a decision based on the financial impact which would result if they were to increase the age of superannuation for their own employees.
25. From time to time the authorities of the State took a decision bearing upon the exigencies of service prevailing in each organisation.
organisation. .......... The State government had evidently determined that it was for each organisation to consider and determine the impact of the financial burden, and based on that the organisation was to submit a proposal for the approval of the governmen government.
26. The High Court's observation that the Government order on 30 September 2012 increasing the age of superannuation prospectively is arbitrary seems to be based on the respondent employees have a vested right to the increase in the age premise that the respondent-employees ag of retirement on the passage of the resolution by NOIDA. However, Section 19 of the Act stipulates that regulations - which would include amendments as in this case - will require the previous approval of the StateGovernment. The employees will have a vested ve right to the increased age of superannuation only after the service regulations are modified upon approval of the State Government, and from such date as maybe prescribed by the Government. Para 1(ii) of the government order issued on 30 September 2012 2 clearly and in unambiguous terms states that the order shall come into force prospectively. The government order can be given retrospective application only if expressly stated or inferred through necessary implication. Therefore, the respondent-
respondent employeeses could not have claimed a vested right that the enhancement in the age of retirement should be made effective from the date on which NOIDA had resolved to submit a proposal for the approval of the government."

(Emphasis added)

13. In the instant case, at the time of issuing G.O. dated 14th January, 2010, the reasons that had weighed with the State for enhancing the age of retirement from 55 years to 60 years have been spelt out. The recitals refer to the dearth of eligible hands in the middle level cadree for promotion, the fact that many Post Graduate Medical Courses were likely to be adversely affected due to the said reason and also the fact that retention of senior 188 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch professors in service at Government Medical Colleges would help the State Government to increase the number of Post Graduate seats, in terms of the revised norms circulated by the Medical Council of India.

14. Similarly, while considering extension of the age of retirement of Doctors in the Dental faculties under the Medical Education Servi ce, taking note of a letter addressed Service, by the Director of Medical Education who stated that some highly qualified members of the Senior Dental faculty were due to retire and their retirement would adversely affect the research students working under them, as as also hinder the conduct of some of the ongoing Post Graduate Courses in Government Dental Colleges, the State permitted enhancement of their age from 55 years to 60 years.

15. When it came to the third G.O. dated 7th April, 2012, the recitals therein refer re to the report of the Director of Ayurveda Medical College who pointed out dearth of qualified teaching staff in higher categories and the adverse remarks made by the Central Council of India Medicine, which had proceeded to reduce the number of BAMS seats se from the sanctioned strength of 70 to 50 in the Government Ayurveda College, Thiruvananthapuram, and had refused to grant permission for Postgraduate courses in different specialities. Keeping this scenario in mind, the State decided to enhance the irement age of the teaching faculty in Ayurveda Colleges from 56 years to 60 years. retirement Lastly, came G.O. dated 9th April, 2012 wherein, taking note of the representation received from the Principal of the Government Homeopathic College, Thiruvannathapuram, similar similar benefit was extended to the teaching staff in Homeopathic Colleges. The singular difference was that unlike G.O. dated 14th January, 2010, the subsequent three G.Os issued by the State were made prospective, thus denying any relief culties in the Dental, Ayurvedic and Homeopathic streams who had to the teaching faculties superannuated in the meantime. In this background, the appellants filed the additional affidavit questioning the decision of the State of not incorporating a clause in the three G.O's. issued later on, making their operation retrospective, which would have otherwise enured to their benefit. 16. Had the matter stood as it was on the date when the impugned judgement came to be passed, perhaps the appellants could have advanced an argument he action of the State must be expected to be fair and reasonable and in line with the that the guarantees extended under Article 14 of the Constitution of India and that there was no rationale in treating them differently when Doctors/Professors from all streams tteaching in Medical Colleges in the State formed a homogenous class and are governed by the same set of Service Rules and Regulations. But after the respondent No.1 - State Government issued three successive G.Os extending the age of retirement of the membe members of the Dental Faculties, Ayurvedic Faculties and Homeopathic Faculties from 55 years to 60 years, the insistence on the part of the appellants that these G.Os ought to be given retrospective effect, even though there was no clause to that effect inserte inserted therein, cannot be countenanced.

17. Such a decision lies exclusively within the domain of the Executive. It is for the State to take a call as to whether the circumstances demand that a decision be taken to extend the age of superannuation in respect ooff a set of employees or not. It must be assumed that the State would have weighed all the pros and cons before arriving at any decision to 189 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch grant extension of age. As for the aspect of retrospectivity of such a decision, let us not off date fixed by the State Government, some employees forget, whatever may be tthe cut-off would always be left out in the cold. But that alone would not make the decision bad; nor would it be a ground for the Court to tread into matters of policy that are best left for the State Government rnment to decide. The appellants herein cannot claim a vested right to apply the extended age of retirement to them retrospectively and assume that by virtue of the enhancement in age ordered by the State at a later date, they would be entitled to all the benefits including the monetary benefits flowing from G.O. dated 9th April, 2012, on the ground of legitimate expectation.

18. Pertinently, similar pleas as taken by the respondents-employees respondents employees herein were raised in the case of NOIDA (supra) where the emplo yees had sought to invoke the principles of employees promissory estoppel and legitimate expectation for increasing the age of superannuation retrospectively and were shot down as inapplicable. For taking this view, reliance was placed on Monnet Ispat and Energy Limited.

Limited. Vs. Union of India13 wherein this Court had opined that if a communication issued was a proposal or a mere recommendation, the principle of promissory estoppel will not apply for the simple reason that for invoking the said principle, there must be a promise and based on the said promise, the party concerned ought to have acted to its prejudice. In the NOIDA case (supra), this Court had outrightly turned down the argument advanced by the respondent respondent-employees therein Expectation would come into play. It was held that the that the Doctrine of Legitimate Expectation said doctrine cannot have a place when enhancement of the age of superannuation is "a public function" that is governed by the provisions of the Statute and the relevant service regulations. The position is the same in the present case.

19. No doubt, the appellants were the first to raise the battle cry when they filed not one, but two writ petitions in the High Court for extending them the benefit of G.O. dated 14th record that there was no positive order granted in January, 2010. But it is a matter of record their favour throughout. Even in the present proceedings, no interim order was passed in favour of the appellants who have superannuated in the meantime. The clock cannot be put back for them by reading ret rospectivity in the G.O. dated 09th April, 2012, when the retrospectivity State elected not to insert any such clause and evidently intended to apply it with prospective effect. The idea behind extension of retirement age of doctors was to take situation caused by shortage of doctors, which was resulting in care of the emergency situation affecting the studies or patient care. It was not merely to grant benefits to a particular class. The Doctrine of Legitimate Expectation does not have any role to play in matters that are strictly governed by the service regulations. This is an exercise that is undertaken by the State in discharge of its public duties and should not brook undue interference by the Court.

20. In view of the aforesaid discussion, the impugned judgment is upheld. It is deemed appropriate to dismiss the present appeal as meritless while leaving the parties to bear their own expenses. Ordered accordingly. "

190
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch 6.10. "Allowing participation in competitive examinations would result in decision, as the appointments to public posts precipitation" dehors the policy decision, should be strictly in accordance with Articles 14 and 16 of the Constitution of India. Eligibility criteria should be uniform, and there cannot be any scope for Construing the provision relating to arbitrary selections by unfettered discretion(s). Construing the upper age limit as directory would confer unbridled power. The post in 4600/- ie level 7 where the upper age question is Group B post with a grade pay of 4600/ limit is recommended to be 30 years. It is also not disputed that many of the candidates have participated in subsequent competitive examinations in 2024.
6.11 We also take note of the fact that the upper age relaxation has already been accorded to the extent of policy and DOPT instructions from time to time across all the post(s) notified under clause 7 of the advertisement as below:
7. AGE RELAXATION:
Permissible relaxation in the upper age limit for different categories is as under:
          S.NO.                    CATEGORIES                                EXTENT OF AGE CONCESSION



          1                        SC/ST                                     05 years
          2                        OBC                                       03 years
          3.                       PwBD + UR/EWS                             10 years
          4.                       PwBD + SC/ST                              15 years
          5                        PwBD + OBC                                13 years
          6.                       Departmental candidate i.e. regular       For Group B Post: -
                                   Govt. servant with at least three years
                                   continuous       service.       (These
                                                         191
Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV                                          OA No. 4202/2025 & Batch

                                   instructions are applicable only to    Up to 05 years for Group 'B' posts (which
                                   Central     Government      Civilian   are in the same line or allied cadres and
                                   Employees and Employees of             where a relationship could be established
                                   allDepartments/Autonomous/Local
                                                                          that the service already rendered in a
                                   Bodies of Govt. of NCT of Delhi)
                                                                          particular post will be useful for the
                                                                          efficient discharge of the duties of post) as
                                                                          per DoP&T norms.
                                                                                       norms
          7                        Ex-Servicemen
                                   Ex               Group     B   (Non-   Period of Military service plus 3 years
                                   Gazetted)
                                                                          (Maximum upto the age of 55 years)




(Note:- The above age relaxations will be regulated as per DoPT Guidelines.)
(i) In Recruitment Rules for the posts of various departments of GNCTD, Autonomous Bodies of Government of NCT of Delhi, wherever it is mentioned that age relaxation shall be given given as per Government of India instruction, the age relaxation given here-in-above here above shall be applicable.
serviceman who has already secured employment under the
(ii) An Ex-serviceman Central Government/Delhi Govt. or its autonomous/local bodies in Group 'C' sts on regular basis after availing of the benefits & 'D' posts benefit of reservation given to Ex-Serviceman re employment are not eligible for Serviceman for their re-employment reservation in ESM category and fee concession. However, such Ex Ex-

Serviceman will be permitted to avail the benefit of age relaxation as servicemen for securing another employment in any higher prescribed for ex-servicemen post or service. Also, such candidate will not be eligible for benefit of reservation.

(iii) In case of physically handicapped/Person with Disability, relaxation in limit shall be applicable irrespective of the fact whether the post is age-limit 192 Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch reserved or not, provided the post is identified as suitable for persons with disabilities.

(iv) If a person with disability is entitled to age concession by virtue of being a Central ntral Government employee, concession to him/her will be admissible either as a 'person with disability' or as a 'Central Government employee ' whichever may be more beneficial to him/her as per DoPT O.M. no. 15012/1/2003-Estt.(D) Estt.(D) dated 29.06.2015.

(v) In n pursuance of Services O.M. No. F.19(11)/2015/S-IV/1751 F.19(11)/2015/S IV/1751-1756 dated 11.06.2019, one time age relaxation in upper age is applicable in case of Contract / Guest Teachers of Directorate of Education, who have not availed the relaxation.

7. It is apparently clear from above that the respondents are providing upper age relaxation in terms of the policy framework, giving equal opportunities in matters of direct recruitment wherever possible. The age relaxation is a concession that cannot be claimed as a matter of right, irrespective of gender. We cannot give false hope by granting permission to participate in the impugned vacancy position merely on the basis of being female candidates, to the deprivation of those who would have been left unable to participate for for exceeding the upper age limit. To sum up, we quote False hope is clung to with all one's might and main, till a day comes when "False it has sucked the heart dry and it forcibly breaks through its bonds and departs." After that comes the misery of awakening, and then once again the longing to get back into the ma maze of the same mistakes."

193

Item No. 3, 4, 5, 6, 9, 36, 37 & 1 (supp.) /C-IV OA No. 4202/2025 & Batch

-Rabinder Rabinder Nath Tagore

8. CONCLUSION In view of the above analysis and discussions, we do not find any infirmity in the action of the respondents in fixing the upper age limit of 30 years under the New Rules, 2023 which could be regarded as arbitrary, discriminatory, or unconstitutional to Articles 14 and 16 of the Constitution of India which have be the Constitution of India. The made in exercise of the powers under Article 309 of the

(s) are dismissed. All pending MAs, if any, shall also stand disposed of. No OA(s) costs.

9. decisi making process with respect to the Amended Rules, The file of the decision-making 2023 which had been taken on record for effective adjudication and perusal of the Tribunal has been retured to the concerned counsels.

Dr. Anand S Khati                                                 Manish Garg
  Member (A)                                                       Member (J)
/sb/