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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Mizoram - Subsection

Section 25(1)(b) in Mizoram Liquor (Prohibition) Act, 2019

(b)seized such liquor, material, utensil, implement, or apparatus, and any document or apparatus, or other articles which may furnish evidence of the commission of the offence;