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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(c) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(c)any fund, grant, contribution, donation, aid or benefaction received, accrued or promised, from the University of Rajasthan or any other University to this University on such terms and conditions as may be specified in the orders.