Delhi High Court
Union Of India Through Secretary ... vs (670158)Ex Hfo Shiv Narayan on 4 December, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 18424/2025, CM APPL. 76287/2025 & 76288/2025
UNION OF INDIA THROUGH SECRETARY MINISTRY OF
DEFENCE & ORS. .....Petitioners
Through: Ms. Amrita Prakash, CGSC.
versus
(670158)EX HFO SHIV NARAYAN .....Respondent
Through: Ms. Deepika Sheoran, Mr.
Baljeet Singh and Mr. Abhishek Gahlyan
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER (ORAL)
% 04.12.2025 C. HARI SHANKAR, J.
1. Ms. Amrita Prakash, learned CGSC, on instructions, seeks to withdraw the writ petition.
2. Accordingly, writ petition is dismissed as withdrawn.
3. Compliance with the order of the Tribunal be done within a period of 12 weeks from today.
C. HARI SHANKAR, J OM PRAKASH SHUKLA, J DECEMBER 4, 2025/pa Signature Not Verified Signed By:GUNN Signing Date:08.12.2025 09:46:28