Section 72(2) in Punjab Regional and Town Planning and Development (General) Rules, 1995
(2)The site plan mentioned in the application shall be drawn on a scale of not less than one centimetre to a metre indicating the boundaries of the site, specifying therein:-(a)the outline of the proposed building with outer dimension mentioning therein;(b)the total area to be covered;(c)the existing building, if any, by distinct notation.
