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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The National Co-Operative Development Corporation Act, 1962

(4)[ The managing director shall exercise such powers and perform such duties as the Board may entrust or delegate to him.] [Inserted by Act 3 of 1974, Section 7, (w.e.f. 7-4-1975)]