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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(b) in National Security (Rajasthan Condition of Detention) Order, 1980

(b)the Superintendent may detain any detenu separately if he considers in desirable on ground of health or for any other reason.