Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 44 in First Statutes of the University of Udaipur

44. Powers and Duties of the Librarian.

(1)The Librarian of the University shall be responsible to the Vice-Chancellor for all matters concerning the University Library.
(2)It shall be the duty of the University Librarian to maintain all the Libraries of the University Campuses and to organise their services in the manner most beneficial to the needs of teaching, research and extension.
(3)He shall make an annual report to the Vice-Chancellor on the condition and needs of the University Library.
(4)He shall prepare the annual budget for the University Library.