Delhi High Court - Orders
Adigear International vs Canara Bank on 31 August, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021
ADIGEAR INTERNATIONAL ..... Petitioner
Through: Mr. Hrishikesh Baruah, Ms. Radhika
Gupta, Mr. Deep Pal Singh and Mr.
Kumar Kshitij, Advocates.
versus
CANARA BANK ..... Respondent
Through: Ms. Bindu Das, Advocate for R-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 31.08.2022
1. It is already 04:50 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 10th November, 2022.
SANJEEV NARULA, J AUGUST 31, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:01.09.2022 13:19:53