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Delhi High Court - Orders

Adigear International vs Canara Bank on 31 August, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~47
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3152/2021
                                 ADIGEAR INTERNATIONAL                                   ..... Petitioner
                                                       Through:   Mr. Hrishikesh Baruah, Ms. Radhika
                                                                  Gupta, Mr. Deep Pal Singh and Mr.
                                                                  Kumar Kshitij, Advocates.

                                                       versus

                                 CANARA BANK                                          ..... Respondent
                                                       Through:   Ms. Bindu Das, Advocate for R-1.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                              ORDER

% 31.08.2022

1. It is already 04:50 PM. Due to paucity of time, it is not possible to take up this matter today.

2. Re-notify on 10th November, 2022.

SANJEEV NARULA, J AUGUST 31, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:01.09.2022 13:19:53