Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Union Of India vs Lt Colonel Dharamvir Singh on 8 February, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

       ITEM NO.38                             COURT NO.11                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                 No(s).   3480/2019

       (Arising out of impugned final judgment and order dated 05-11-2018
       in WPC No. 1031/2018 passed by the High Court Of Manipur At Imphal)

       UNION OF INDIA & ORS.                                             Petitioner(s)

                                                     VERSUS

       LT COLONEL DHARAMVIR SINGH                                        Respondent(s)

       (FOR ADMISSION and I.R. and IA No.19281/2019-EXEMPTION FROM FILING
       C/C OF THE IMPUGNED JUDGMENT)

       Date : 08-02-2019 This petition was called on for hearing today.

       CORAM :
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE HEMANT GUPTA


       For Petitioner(s)
                                       Mr.   Aman Lekhi, ASG
                                       Mr.   R. Balasubramanian, Adv.
                                       Ms.   Uttara Babbar, Adv.
                                       Ms.   Bhavana Duhoon, Adv.
                                       Mr.   Arvind Kumar Sharma, AOR

       For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable in four weeks.

In the meantime, there shall be a stay of the orders dated 5 November 2018 and 24 January 2019 passed by the High Court of Manipur.

We also stay further proceedings before the High Court in Writ Signature Not Verified Petition (Civil) No. 1031 of 2018.

(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER